Gejo V.A. vs Princy Jose Vadakkumpadan
2021 Latest Caselaw 11426 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                 &

           THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

    THURSDAY, THE 08TH DAY OF APRIL 2021 / 18TH CHAITHRA, 1943

                       OP (FC).No.260 OF 2021

    AGAINST THE ORDER/JUDGMENT IN GOP 15/2021 OF FAMILY COURT,
                           IRINJALAKUDA


PETITIONER/1st PETITIONER:

             GEJO V.A., AGED 50 YEARS
             HOLDER OF PASSPORT NO T9615219,S/O.AGUSTHY,
             VEMBILAN HOUSE,MURINGOOR DESOM,MURINGOOR VADAKKUMURI
             VILLAGE,CHALAKKUDY THALUK,
             KINFRA PARK.P.O, THRISSUR DISTRICT,PIN-680309.

             BY ADVS.
             SRI.P.K.VARGHESE
             SRI.K.R.ARUN KRISHNAN
             SMT.SANJANA RACHEL JOSE
             SHRI.BIJU KUMAR

RESPONDENTS/RESPONDENTS & 2ND PETITIONER:

      1      PRINCY JOSE VADAKKUMPADAN, AGED 33 YEARS
             D/O JOSE VADAKKUMPADAN,VADAKKUMPADAN HOUSE,DIVINE
             NAGAR,MURINGOOR.P.O, CHALAKKUDY THALUK,MURINGOOR.P.O,
             THRISSUR DISTRICT,PIN-680316,PRESENTLY EMPLOYED AND
             RESIDING AT AUSTRALIA IN THE ADDRES UNIT
             3/110,WILLIAM STREET,BECKENHAM,
             PERTH,WESTERN AUSTRALIA,POST CODE-6107(PASSPORT NO
             G0283645).

      2      EDWIN VEMBILAN,
             HOLDER OF PASSPORT NO.N8590576,S/O GEJO.V.A.VEMBILAN
             HOSE,MURINGOOR DESOM,
             MURINGOOR VADAKKUMURI VILLAGE,CHALAKKUDY
             THALUK,KINFRA PARK.P.O, THRISSUR DISTRICT,
             PIN-680309,D.O.B.05/04/2006 MINOR REP.BY ITS GUARDIAN
             AND FATHER GEJO.V.A.,AGED 50 YEARS,HOLDER OF PASSPORT
             NO.T9615219,S/O.AUGUSTHY,VEMBILAN HOUSE,MURINGOOR
             DESOM,MURINGOOR VADAKKUMURI VILLAGE,CHALAKKUDY
             THALUK,KINFRA PARK.P.O,
             THRISSUR DISTRICT,PIN-680309.
 O.P.(FC).No.260/2021
                                 2



       3       TWINKLE MARIYAM ABRAHAM,
               AGED 29 YEARS
               HOLDER OF PASSPORT NO.T9614821,D/O.ABRAHAM
               VARKEY,EDACHERYKUNNEL HOUSE,PARIYARAM.P.O,
               KOTTAYAM DISTRICT-686021 AND W/O.GEJO.V.A.VEMBILAN
               HOUSE,MURINGOOR DESOM,
               MURINGOOR VADAKKUMURI VILLAGE,CHALAKKUDY
               THALUK,KINFRA PARK.P.O, THRISSUR DISTRICT,PIN-
               680309.


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
08.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(FC).No.260/2021
                                        3



                                   JUDGMENT

Dated this the 8th day of April 2021

A.MUHAMED MUSTAQUE, J

This Original petition was filed for expeditious

disposal of the matter pending before the Family Court,

Irinjalakkuda. A Division Bench of this Court by judgment

dated 23.3.2021 in O.P.(FC).No.352/2020 and connected cases had given guidelines for disposal of such cases pending

before the Family Court.

This Original petition is disposed of in the light of

the above judgment. The directions in the above judgment

shall be scrupulously followed in this matter also.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                              DR. KAUSER EDAPPAGATH

kp               True copy                              JUDGE
                   P.A. To Judge
 O.P.(FC).No.260/2021




                           APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1             TRUE COPY OF THE G.O.P.NO.15/2021 ON THE

FILE OF FAMILY COURT,IRINJALAKUDA DATED 01/01/2021

EXHIBIT P2 TRUE COPY OF I.A.2/2021 IN G.O.P.NO.15/2021 ON THE FILE OF FAMILY COURT,IRINAJALAKUDA DATED 01/01/2021

EXHIBIT P3 TRUE COPY OF I.A.NO.4/2021 IN G.O.P.NO.15/2021 ON THE FILE OF FAMILY COURT,IRINJALAKUDA DATED 13/01/2021

EXHIBIT P4 TRUE COPY OF ORDER DATED 02/02/2021 IN I.A.4/2021 IN G.O.P.NO.15/2021 OF THE FAMILY COURT,IRINJALAKKKUDA