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Thursday vs The Executive Committee Of The ...
2021 Latest Caselaw 11425 Ker

Citation : 2021 Latest Caselaw 11425 Ker
Judgement Date : 8 April, 2021

Kerala High Court
Thursday vs The Executive Committee Of The ... on 8 April, 2021
RP 333/2021                                1/3

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         Present:
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

                  Thursday,the 8th day of April 2021/18th Chaithra, 1943
                      RP No.333/2021 in WP(C) No.3956/2021 (T)
REVIEW PETITIONER/RESPONDENTS 2, 3 & 5

              For information purpose only
1. THE EXECUTIVE COMMITTEE OF THE KERALA STATE COUNCIL FOR
 SCIENCE, TECHNOLOGY AND ENVIRONMENT
     (KSCSTE), REPRESENTED BY ITS EXECUTIVE VICE PRESIDENT
     (CHAIRMAN) (EX OFFICIO), KERALA STATE COUNCIL FOR SCIENCE,
     TECHNOLOGY AND ENVIRONMENT (KSCSTE), SASTRA BHAVAN, PATTOM
     POST, THIRUVANANTHAPURAM DISTRICT - 695 004.
2. KERALA STATE COUNCIL FOR SCIENCE,
     TECHNOLOGY AND ENVIRONMENT (KSCSTE) REPRESENTED BY THE
     MEMBER SECRETARY, SASTRA BHAVAN, PATTOM POST,
     THIRUVANANTHAPURAM DISTRICT - 695 004.
3. THE GOVERNING BODY OF KERALA FOREST RESEARCH INSTITUTE (KFRI),
     REPRESENTED BY ITS DIRECTOR, KERALA FOREST RESEARCH INSTITUTE
     (KFRI), PEECHI P.O., THRISSUR DISTRICT, PIN - 680 653.

    BY ADV. SRI.P.C.SASIDHARAN
RESPONDENTS/PETITIONERS & RESPONDENT NO.1, 4 AND 6:
1. BALAGOPALAN V.M.,AGED 56 YEARS
     S/O. P. K. BALAKRISHNAN NAIR (LATE),SECTION OFFICER GRADE II,
     CWRDM, CENTRE FOR WATER RESOURCES DEVELOPMENT AND
     MANAGEMENT, (CWRDM), KUNNAMANGALAM, KOZHIKODE - 673571,
     RESIDING AT 'THUREEYAM' (H), MOOSALITHODY PARAMBA,
     AZCHAVATTAM CROSS ROAD (BYE PASS END), MANKAVE POST, CALICUT
     DISTRICT - 673007.
2. LATHEEFA M. P.,
     AGED 39 YEARS, W/O. M. MUHAMED SHAJEER,
     ACCOUNTANT GRADE-II, KSCSTE HEADQUARTERS, SASTHRA BHAVAN,
     PATTOM P. O., PATTOM, THIRUVANANTHAPURAM - 695 004, RESIDING AT
     RAINBOW, NBRA-22A, KURAVANKONAM, KOWDIAR POST,
     THIRUVANANTHAPURAM DISTRICT - 695 003.
3. ANUJA PRASANNAN,
     AGED 36 YEARS, D/O. K. V. PRASANNAN, ASSISTANT GRADE-II, KERALA
     FOREST RESEARCH INSTITUTE (KFRI), PEECHI P. O., THRISSUR DISTRICT,
     PIN - 680 653, RESIDING AT TYPE 2/15, KFRI QUARTERS, PEECHI POST,
     THRISSUR DISTRICT - 680653.
                                                                     [P.T.O]
 RP 333/2021                               2/3



4. ANUPRABHA C. P.,
      AGED 40 YEARS, D/O. PRABHAKARAN C. P., ASSISTANT GRADE-II,CENTRE
      FOR WATER RESOURCES DEVELOPMENT AND MANAGEMENT, (CWRDM),
      KUNNAMANGALAM, KOZHIKODE - 673 571, RESIDING AT 'ANUSREE'
      CHETTIKULAM WEST, ELATHUR POST, KOZHIKODE DISTRICT - 673303.
5. SINDHUMOL C. K.,
      AGED 37 YEARS, D/O. C. P. KUMARAN, ASSISTANT GRADE-II, KERALA

              For information purpose only
      FOREST RESEARCH INSTITUTE (KFRI), PEECHI P. O., THRISSUR DISTRICT,
      PIN - 680 653, RESIDING AT KFRI QUARTERS, 2/18, PEECHI POST, THRISSUR
      DISTRICT - 680 653.
6. SMITHA J. S.,
      AGED 38 YEARS, S/O.SURENDRANATHAN S., ASSISTANT GRADE-II, CENTRE
      FOR WATER RESOURCES DEVELOPMENT AND MANAGEMENT, (CWRDM),
      KUNNAMANGALAM, KOZHIKODE - 673571, RESIDING AT MUDUMPIL
      VEEDU, TC 91/1882, KARIKKAKOM, KARIKKAKOM POST,
      THIRUVANANTHAPURAM DISTRICT - 695021.
7. NIDHIN BABU M.,
      AGED 35 YEARS, ASSISTANT GRADE II, KERALA SCHOOL OF
      MATHEMATICS, KUNNAMANGALAM, KOZHIKODE S/O. MOHAN KUMAR K.
      P., CENTRE KERALA SCHOOL OF MATHEMATICS (KSOM), KERALA
      SCHOOL OF MATHEMATICS (KSOM), KUNNAMANGALAM, KOZHIKODE -
      673571, RESIDING AT KIZHAKKEPARAMBIL HOUSE, THAVINHAL POST,
      MANANTHAVADY, WAYANAD DISTRICT - 670645.
8. STATE OF KERALA
      REPRESENTED BY THE EX OFFICIO PRINCIPAL SECRETARY, SCIENCE AND
      TECHNOLOGY DEPARTMENT, AND EXECUTIVE VICE PRESIDENT, KERALA
      STATE COUNCIL FOR SCIENCE, TECHNOLOGY AND ENVIRONMENT
      (KSCSTE), SASTRA BHAVAN, PATTOM POST, THIRUVANANTHAPURAM
      DISTRICT - 695 004.
9. THE GOVERNING BODY OF CWRDM
      REPRESENTED BY ITS EXECUTIVE DIRECTOR, CENTRE FOR WATER
      RESOURCES DEVELOPMENT AND MANAGEMENT, (CWRDM),
      KUNNAMANGALAM, KOZHIKODE - 673 571.
10. THE GOVERNING BODY OF KERALA SCHOOL OF MATHEMATICS
      REPRESENTED BY ITS DIRECTOR, KERALA SCHOOL OF MATHEMATICS
      (KSOM), KUNNAMANGALAM, KOZHIKODE - 673 571.
    BY ADV.SRI.G.P.SHINOD FOR R1 TO R7
    GOVERNMENT PLEADER FOR R8 TO R10

                                                                                [P.T.O]

  This Review Petition having come up for orders on 08.04.2021, upon perusing the review
 RP 333/2021                                  3/3

petition and this Court's Judgment dated 16/2/2021 in Wp(c):3956/2021, the court on the same
day passed the following:
                                         ORDER

Admit.

Adv. G.P.Shinod takes notice for respondents 1 to 7. Learned Government Pleader takes notice for respondents 8 to 10. There will be an interim stay of the impugned judgment for a period of two months.

For information purpose only Post on 21.5.2021.

Counter affidavit, if any, in the meanwhile. 08-04-2021 Sd/-

ANU SIVARAMAN,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

msv/2 9.4.21

 
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