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Reena A. vs State Of Kerala
2021 Latest Caselaw 11413 Ker

Citation : 2021 Latest Caselaw 11413 Ker
Judgement Date : 8 April, 2021

Kerala High Court
Reena A. vs State Of Kerala on 8 April, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SATHISH NINAN

    THURSDAY, THE 08TH DAY OF APRIL 2021 / 18TH CHAITHRA, 1943

                        WP(C).No.7812 OF 2021(B)


PETITIONER/S:

                REENA A.,AGED 51 YEARS
                W/O. NAZARUDEEN, RESIDING AT ASARI, AZHIKATHU VEEDU,
                PALLAVI NAGAR - 81A, MULLUVILLA CHERRY, VADAKKEVILA
                VILLAGE, KOLLAM.

                BY ADV. SRI.S.SREEKUMAR (KOLLAM)

RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY SECRETARY TO GOVERNMENT
                DEPARTMENT OF REVENUE , GOVERNMENT OF KERALA,
                THIRUVANANTHAPURAM, PIN - 695 001.

      2         THE REVENUE DIVISIONAL OFFICER
                COLLECTORIAT, KOLLAM - 691 013.

      3         THE TAHASILDAR
                TALUK OFFICE, KOLLAM - 691 001.

      4         THE CONVENER
                LOCAL LEVEL MONITORING COMMITTEE / AGRICULTURAL
                OFFICER, KRISHIBHAVAN, STADIUM BUILDING, KOLLAM - 691
                001.

      5         THE VILLAGE OFFICER
                KOLLAM EAST VILLAGE, TALUK CUTCHERY JUNCTION, KOLLAM
                - 691 001.

                GP: SRI.RAVIKRISHNAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.7812 OF 2021(B)      2




                           JUDGMENT

The petitioner seeks permission to withdraw the Writ

Petition.

Permission granted.

The Writ Petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN JUDGE

sd

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE SALE DEED NO.2086/2015 DATED 19.10.2015 OF THE KOLLAM SRO.

EXHIBIT P2 THE TRUE COPY OF THE TAX RECEIPT NO.KL02030203155/2020 DATED 08.06.2020 ISSUED BY THE KOLLAM EAST VILLAGE FIELD ASSISTANT.

EXHIBIT P3 THE TRUE COPY OF THE REPLY DATED 10.12.2020 ISSUED BY THE AGRICULTURAL FIELD OFFICER, KRISHIBHAVAN, KOLLAM.

EXHIBIT P4 THE TRUE PHOTOGRAPH OF THE PETITIONER'S PROPERTY.

EXHIBIT P5 THE TRUE COPY OF THE CHALLAN DATED 12.04.2016.

EXHIBIT P6 THE ORDER OF GOVERNMENT OF KERALA NO.1166/2021 DATED 25.02.2021.

EXHIBIT P7 TRUE COPY OF THE APPLICATION DATED 01.03.2021 UNDER FORM 27A SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

 
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