Citation : 2021 Latest Caselaw 11381 Ker
Judgement Date : 8 April, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
THURSDAY, THE 08TH DAY OF APRIL 2021 / 18TH CHAITHRA, 1943
WP(C).No.24743 OF 2020(P)
PETITIONERS:
1 ISMAYIL KUNJU.M.
AGED 68 YEARS
S/O.MUHAMMED KUNJU, RESIDING AT VARAMBEL VEEDU,
VADAKKUMTHALA, VADAKUMTHALA EAST, KOLLAM DISTRICT,
PIN-690 536.
2 THOMAS DANNIEL,
AGED 85 YEARS
S/O.DANNIEL, RESIDING AT AYANIMOOTIL, VADAKKUMTHALA,
VADAKUMTHALA EAST, KOLLAM DISTRICT, PIN-690 536.
3 VINOD,
S/O.VASUDEVAN, RESIDING AT KOCHU VEETIL THEKKATHIL,
ADINADU SOUTH, KATTIL KADAVU P.O., KOLLAM DISTRICT,
PIN-690 542.
4 VARGHESE.P.G.
S/O.PHILIPOSE, RESIDING AT SIJU VILLA, VADAKKUMTHALA
P.O., KOLLAM DISTRICT, PIN-690 536.
BY ADV. SRI.V.A.AJIVAS
RESPONDENTS:
1 THE DISTRICT COLLECTOR, COLLECTORATE BUILDING, KOLLAM
PIN-691 013.
2 THE ENVIRONMENT ENGINEER,
KERALA STATE POLLUTION CONTROL BOARD, USHAS BUILDING,
BIG BAZAR, KOLLAM-691 001.
3 DISTRICT MEDICAL OFFICER,
DISTRICT MEDICAL OFFICE(HEALTH), KOLLAM-691 001.
4 THE PANMANA GRAMA PANCHAYTH,
REPRESENTED BY ITS SECRETARY, EDAPPALLYKOTTAH P.O.,
KOLLAM-691 583.
5 THE SECRETARY, PANAMANA GRAMA PANCHAYATH,
EDAPPALLYKOTTAH, P.O. KOLLAM-691 583.
WP(C).No.24743 OF 2020(P)
2
6 SUB INSPECTOR OF POLICE,
CHAVARA POLICE STATION, KOLLAM DISTRICT, PIN-691
583.
7 ABDUL RAHIM,
AGED 58 YEARS
S/O.HASANARU KUNJU, RAHIM PALACE, KOLLAKA P.O.,
KARUNAGAPALLY, KOLLAM DISTRICT, PIN-690 536.
8 ABDUL MAJEED,
PROPRIETOR M AND M, WHOLESALE FISH TRADER AND
COMMISSION AGENT, RESIDING AT MOOTHO VEETIL
THEKKATHIL, NEELIKULAM, KULASHAKARAPURAM, KOLLAM
DISTRICT, PIN-690 544.
R4-5 BY ADV. DR.K.P.SATHEESAN (SR.)
R4-5 BY ADV. SRI.P.MOHANDAS (ERNAKULAM)
R4-5 BY ADV. SRI.K.SUDHINKUMAR
R4-5 BY ADV. SRI.S.K.ADHITHYAN
R4-5 BY ADV. SRI.SABU PULLAN
R4-5 BY ADV. SRI.GOKUL D. SUDHAKARAN
R7 BY ADV. SRI.M.R.SASITH PANICKER
R1,R2,R3,R6 BY ADV.SRI.K.J.MANURAJ, GOVERNMENT
PLEADER
BY ADV. SUDHEER GANESH KUMAR (SC)
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.24743 OF 2020(P)
3
W.P.(C) No.24743 of 2020
------------------------------------------
JUDGMENT
The learned counsel for the petitioners submits that the
grievance of the petitioners stands redressed by the interim order
passed by this Court on 12.11.2020.
In the circumstances, the writ petition is closed making the
interim order absolute.
Sd/-
P.B.SURESH KUMAR
Mn JUDGE WP(C).No.24743 OF 2020(P)
APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE PHOTOGRAPHS.
EXHIBIT P2 A TRUE COPY OF THE STOP MEMO DATED 23.10.2020 ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P3 A TRUE COPY OF THE COMPLIANT DATED 30.10.2020 FILED BY THE PETITIONERS.
EXHIBIT P4 A TRUE COPY OF THE COMPLAINT DATED 05.11.2020 SUBMITTED BEFORE THE 5TH RESPONDENT.
//TRUE COPY// PA TO JUDGE
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