Rafeeq U.A vs The District Collector
2021 Latest Caselaw 11194 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

  WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       WP(C).No.7522 OF 2021(M)


PETITIONER:

               RAFEEQ U.A, AGED 48 YEARS
               S/O. U H AHAMMED, AZIYA COTTAGE, 1ST SIGNAL ROAD,
               UDYAVAR MANJESHWAR, KASARAGOD 671 323.

               BY ADVS.
               SRI.T.G.RAJENDRAN
               SRI.T.R.TARIN

RESPONDENTS:

      1        THE DISTRICT COLLECTOR
               CIVIL STATION, VIDYA NAGAR, KASARAGOD 671 123.

      2        THE DISTRICT POLICE CHIEF,
               OFFICE OF THE DISTRICT POLICE CHIEF, PARAKKATTA ,
               KUDLU, KASARAGODE 671 322.

      3        THE TAHSILDAR,MANJESHWAR TALUK OFFICE, UPPALA,
               KASARAGOD 671 322.

               BY GP SRI.RAVI KRISHNAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                       Sathish Ninan, J.
               ==============================
                   W.P.(C) No.7522 of 2021
                 ==========================
            Dated this the 7th day of April, 2021

                          JUDGMENT

The petitioner seeks for a direction for

consideration of his application seeking renewal of the

licence to possess and sell fire works. According to

the petitioner, he had been holding licence for the

purpose since the year 2005 which was being renewed

from time to time. Ext P4 is the application presently

submitted by him for renewal. Payment of necessary

statutory fee on the same is evidenced by Ext P5

receipt dated 22.02.2021.

The writ petition is disposed of directing the 1 st

respondent to consider Ext P4 application and pass

orders thereon as expeditiously as possible.

                            Sd/-     Sathish Ninan, Judge

vdv
 WP(C).No.7522 OF 2021(M)



                       APPENDIX
PETITIONER'S/S EXHIBITS:

EXHIBIT P1         TRUE COPY OF THE LICENSE NO. 31/KAS TO
                   POSSESS AND SELL FIRE WORKS.

EXHIBIT P2         TRUE COPY OF THE RECEIPT EVIDENCING

PAYMENT OF FEES FOR RENEWAL OF LICENSE DATED 3.2.2020.

EXHIBIT P3 TRUE COPY OF THE LETTER ISSUED BY THE 1ST RESPONDENT DATED 10.2.2020.

EXHIBIT P4 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED NIL.

EXHIBIT P5 TRUE COPY OF THE RECEIPT EVIDENCING ACCEPTING OF STATUTORY FEE DATED 22.2.2021.