Shaji P. vs Soona P.
2021 Latest Caselaw 11187 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

           THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       Mat.Appeal.No.359 OF 2019

     AGAINST THE JUDGMENT IN O.P.NO.873/2017 DATED 24-01-2019
                     OF FAMILY COURT, KANNUR
                                 ------


APPELLANT/S:

                SHAJI P., AGED 41 YEARS
                S/O.HARIDASAN P., PALATH HOUSE,
                JANAKEEYA ROAD, AZHIKODE P.O.,
                KANNUR TALUK, KANNUR DISTRICT,
                PIN - 670 009.

                BY ADVS.
                SRI.P.S.BINU
                SRI.ZUBAIR PULIKKOOL

RESPONDENT/S:

                SOONA P., AGED 32 YEARS
                D/O.P.RAVEENDRAN, PULIKKAL HOUSE,
                VAIPARAMBA, AZHIKODE P.O.,
                KANNUR THALUK, KANNUR DISTRICT,
                PIN - 670 009.

                R1 BY ADV. SMT.C.LEENA
                R1 BY ADV. P.O.RADHAKRISHNAN


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 07.04.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal.No.359/2019             2




                              JUDGMENT

Dated this the 7th day of April 2021

A.Muhamed Mustaque, J. In the light of the settlement arrived at

between the parties, the Mat.Appeal is dismissed

as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

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