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The Secretary Kollam Corporation vs The Secretary Kollam Corporation
2021 Latest Caselaw 11186 Ker

Citation : 2021 Latest Caselaw 11186 Ker
Judgement Date : 7 April, 2021

Kerala High Court
The Secretary Kollam Corporation vs The Secretary Kollam Corporation on 7 April, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

            THE HONOURABLE MR. JUSTICE SUNIL THOMAS

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

              RP.No.263 OF 2021 IN WP(C). 27045/2020

 AGAINST THE JUDGMENT DATED 14.01.2021 IN WP(C) 27045/2020(E) ON
                 THE FILES OF THIS HON'BLE COURT)


REVIEW PETITIONERS/RESPONDENTS NO.1 AND 2:

1 THE SECRETARY KOLLAM CORPORATION KOLLAM - 691 001.

2 THE REGISTRAR OF BIRTHS AND DEATHS KOLLAM CORPORATION, KOLLAM - 691 001.

BY ADV. SRI.M.K.CHANDRA MOHANDAS

RESPONDENTS/PETITIONER/RESPONDENTS NO.3 AND 4:

      1     SOMARAJAN N.
            AGED 81 YEARS

S/O.NARAYANAN, RESIDING AT SMRITHY KUNNATHU VEEDU, HOUSE NO.252, JANAYUGAM NAGAR - 59, KADAPAKKADA P.O., KOLLAM - 691 009 FROM PRANAVAM, TOWN LIMIT, KILIKOLLOOR P.O., KOLLAM - 691 004.

2 THE REVENUE DIVISIONAL OFFICER COLLECTORATE, KOLLAM - 691 013.

3 THE ADMINISTRATIVE OFFICER SANKERS HOSPITAL, KADAPPAKKADA, KOLLAM - 691 008.

R2SR.GP K.P HARISH ADV.S.SREEKUMAR(KOLLAM) FOR R1 ADV.A.N RAJAN BABU FOR R3.

THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 07.04.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING: RP.No.263 OF 2021 IN WP(C). 27045/2020

OR DER

When the matter was taken up, it was submitted

by the Kollam Corporation that the order has been

complied with. This is acknowledged by the learned

counsel for the petitioner. Hence, the Review Petition is

closed.

Sd/-

SUNIL THOMAS, JUDGE

R.AV RP.No.263 OF 2021 IN WP(C). 27045/2020

APPENDIX

PETITIONER'S/S EXHIBITS:

ANNEXURE A1 A COPY OF LETTER DATED 06/11/2020 SENT BY THE ADMINISTRATIVE OFFICER OF SANKERS HOSPITAL.

ANNEXURE A2 A COPY OF RELEVANT PAGES OF CIRCULAR NO.B1-15343/17 DATED 10/05/2017 ISSUED BY THE CHIEF REGISTRAR.

RESPONDENT'S/S EXHIBITS NIL

 
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