Mohammed Aboobacker vs The Secretary
2021 Latest Caselaw 11185 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SUNIL THOMAS

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                    WP(C).No.7346 OF 2021(P)


PETITIONER/S:

            MOHAMMED ABOOBACKER
            AGED 44 YEARS
            S/O. MOHAMMED, MANNARATHODI HOUSE,
            P.O.ATHAVANADPARA, MALAPPURAM DISTRICT

            BY ADV. SRI.SAJU J.VALLYARA

RESPONDENT/S:

            THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
            MALAPPURAM, CIVIL STATION, MALAPPURAM P.O., PIN-676
            505, MALAPPURAM DISTRICT




            SR.GP BIMAL K NATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.7346 OF 2021(P)
                                2




                           JUDGMENT

The petitioner is a holder of a regular permit. The

timing of it was lastly fixed on 21.07.1999 by Ext.P1. In

the light of the changed circumstances, he applied for

revision of timing by filing Ext.P2 on 18.021.2021. The

grievance of the petitioner is that the revision of timing

application has not been considered.

2. Heard the learned counsel for the petitioner

and the learned senior Government Pleader. Considering

the entire facts, I am inclined to direct that Ext.P2

request shall be taken and considered by the respondent

after obtaining report from the field officer and after

giving a reasonable opportunity of being heard to the

objectors, if any, and the revision of timing shall be

issued in accordance with law, as expeditiously as

possible, at any rate, within a period of six weeks from

the date of receipt of a copy of this judgment. WP(C).No.7346 OF 2021(P)

Writ Petition is disposed of.

Sd/-

SUNIL THOMAS, JUDGE

R.AV WP(C).No.7346 OF 2021(P)

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 PHOTOCOPY OF THE PROCEEDINGS VIDE ORDER NO.C8/10561/99M DATED 21.07.1999 ISSUED BY THE RESPONDENT.

EXHIBIT P2 PHOTOCOPY OF THE REQUEST FOR REVISION OF TIMINGS SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT ON 18.02.2021

RESPONDENT'S/S EXHIBITS NIL