Lalitha P vs Madhavikutty M.S
2021 Latest Caselaw 11167 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

     THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

 WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

        Con.Case(C).No.350 OF 2021 IN WP(C). 5408/2020

     AGAINST THE ORDER/JUDGMENT DATED 25.02.2020IN WP(C)
            5408/2020(A) OF HIGH COURT OF KERALA


PETITIONER/PETITIONER IN WP(C):

            LALITHA P
            AGED 75 YEARS
            D/O PANKAJAKASHI AMMA, (ELECTION ID CARD NO
            KL/19/133/245324) ,RESIDING AT MANAKKATTU
            VILAKOM, A P NILAYAM, KAZHAKOOTTAM
            P.O.KAZHAKOOTTAM VILLAGE,
            THIRUVANANTHAPURAM-695 582.

            BY ADVS.
            SRI.G.RAJEEV
            SMT.LEKSHMI RAMAKRISHNAN
            SHRI.MUHAMMAD JASHEEN J.
            SHRI.REJITH RAJENDRAN
            SMT.BINCY JOB

RESPONDENT/1ST RESPONDENT IN WP(C):

            MADHAVIKUTTY M.S.
            D/O R. SOORDAS, AGED ABOUT 30 YEARS
            THE REVENUE DIVISIONAL OFFICER, CIVIL STATION,
            KUDAPPANAKUNNU,
            KUDAPPANAKUNNU P.O.
            THIRUVANANTHAPURAM-695 043.


            BY SR GOVT. PLEADER SRI. A.J VARGHESE

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.350 OF 2021          :2:




                              JUDGMENT

It is submitted by the learned counsel for the petitioner that the

directions in the judgment dated 25.02.2020 in W.P.(C).No.5408 of 2020

have been complied with. Taking note of the said submission, the

Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

APPENDIX

PETITIONER'S/S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE PETITION NO J 4135/2019 BEFORE THE 1ST RESPONDENT

ANNEXURE A2 CERTIFIED COPY OF THE JUDGMENT IN WPC NO 5408/2020 PASSED BY THIS HON'BLE COURT DATED 25.2.2020

ANNEXURE A3 TRUE COPY OF THE NOTICE ISSUED BY THE PETITIONER THROUGH ADVOCATE TO THE RESPONDENT DATED 18.11.2020

ANNEXURE A3(A) TRUE COPY OF THE POSTAL RECEIPT

ANNEXURE A3(B) TRUE COPY OF THE ACKNOWLEDGMENT DUE CARD

RESPONDENTS EXHIBITS:NIL

//TRUE COPY//

P.A TO JUDGE