Smt. Rani. H. R vs The Karnataka State Road Transport ...
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Karnataka High Court

Smt. Rani. H. R vs The Karnataka State Road Transport ... on 9 March, 2026

                                                  -1-
                                                               NC: 2026:KHC:14153
                                                            WP No. 10535 of 2024


                      HC-KAR



                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 9TH DAY OF MARCH, 2026

                                                 BEFORE
                      THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
                             WRIT PETITION NO. 10535 OF 2024 (GM-RES)
                      BETWEEN:

                      SMT. RANI. H. R.
                      W/O LATE RAJESH,
                      AGED ABOUT 39 YEARS,
                      RESIDENT OF BHUDANAKERE
                      K R PET TALUK
                      MANDYA 571 812.
                                                                      ...PETITIONER
                      (BY SRI. SAGAR B.B., ADVOCATE)

                      AND:

                      1.    THE KARNATAKA STATE
                            ROAD TRANSPORT CORPORATION
                            REP BY ITS MANAGING DIRECTOR,
                            CENTRAL OFFICE,
Digitally signed by
NAGARAJA B M
                            SHANTHINAGAR
Location: HIGH              BENGALURU 560 025.
COURT OF
KARNATAKA
                      2.    THE SENIOR DIVISIONAL CONTROLLER
                            KEMPEGOWDA BUS STAND DIVISION,
                            BENGALURU 560 009.
                                                                    ...RESPONDENTS
                      (BY SRI. SANJEEV B.L., ADVOCATE)

                             THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
                      THE    CONSTITUTION   OF   INDIA,   PRAYING   TO   QUASHING
                      ANNEXURE-C, DTD 25.03.2024 BEARING NO. KA RAA SAA/VEE
                      NEE/KEM BA NEE/VAA /1402/2023-24 ANNEXURE-C1          DATED
                                           -2-
                                                      NC: 2026:KHC:14153
                                                 WP No. 10535 of 2024


 HC-KAR



25.03.2024                BEARING NO. KA RAA SAA/VEE NEE/KEM BA
NEE/VAA/1401/2023-24 AND ANNEXRE-C2 DATED 25/03/2024
BEARING                  NO.   KA   RAA     SAA/VEE    NEE/   KEM    BA
NEE/VAA/1403/2023-24. PASSED BY THE RESPONDENT NO.2
IN THE INTEREST OF JUSTICE AND EQUITY AND ETC.

            THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM


                                    ORAL ORDER

Learned counsel for the petitioner has filed a memo

dated 06.03.2026 seeking permission of this Court to

withdraw the writ petition.

2. The said memo is taken on record.

3. In view of the above said memo, the writ petition

is dismissed as withdrawn.

SD/-

(SACHIN SHANKAR MAGADUM) JUDGE

NBM List No.: 2 Sl No.: 51