National Commission Of Indian System vs Yellaling Education Trust
2026 Latest Caselaw 68 Kant

Karnataka High Court

National Commission Of Indian System vs Yellaling Education Trust on 6 January, 2026

                                                 -1-
                                                            NC: 2026:KHC-K:43-DB
                                                          WA No. 200246 of 2025


                      HC-KAR




                                  IN THE HIGH COURT OF KARNATAKA

                                         KALABURAGI BENCH

                               DATED THIS THE 6TH DAY OF JANUARY, 2026

                                              PRESENT
                                 THE HON'BLE MR. JUSTICE R.NATARAJ
                                                AND
                           THE HON'BLE MR. JUSTICE TYAGARAJA N. INAVALLY
                             WRIT APPEAL NO. 200246 OF 2025 (EDN-AD)
                      BETWEEN:

                      NATIONAL COMMISSION OF INDIAN
                      SYSTEM OF MEDICINE,
                      MINISTRY OF AYUSH,
                      GOVERNMENT OF INDIA OFFICE T-19,
                      1ST AND 2ND FLOOR, BLOCK-IV,
                      DHANWANTARI BHAVAN, ROAD NO.66,
                      PUNJABI BAGH (WEST),
                      NEW DELHI-110 026.
                      REPRESENTED BY ITS SECRETARY.

                                                                    ...APPELLANT
Digitally signed by   (BY SRI. DEEPAK VISHNU BARAD, ADVOCATE)
SUMITRA SHERIGAR
Location: HIGH
COURT OF
KARNATAKA
                      AND:

                      1.    YELLALING EDUCATION TRUST'S
                            NAUBAD, BIDAR-585 404.
                            REPRESNTED BY ITS CHAIRMAN
                            MURALIDHAR EKLAKAR.

                      2.    SRI. SIDDHARAMESHWAR AYURVEDIC
                            MEDICAL COLLEGE, NAUBAD,
                            BIDAR-585 404.
                            REPRESENTED BY ITS VICE
                            PRINCIPAL DR. ROOPESH EKLARKAR.
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                                       NC: 2026:KHC-K:43-DB
                                    WA No. 200246 of 2025


HC-KAR




3.   MINSTRY OF AYURVEDA, YOGA
     AND NATUROPATHY, UNANI, SIDDHA AND
     HOMOEOPATHY (AYUSH),
     AYUSH BHAVAN, 'B' BLOCK,
     GPO COMPLEX, INA, NEW DELHI-110 023.
     REPRESENTED BY ITS UNDER SECRETARY.

4.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES,
     4TH T-BLOCK, JAYANAGAR,
     BENGALURU-560 041.
     REPRESENTED BY ITS REGISTRAR.

5.   DEPARTMENT OF AYUSH
     DHANWANTARI ROAD,
     NEAR ANAND RAO CIRCLE,
     BENGALURU-560 009.
     REPRESENTED BY ITS DIRECTOR.

6.   KARNATAKA EXAMINATION AUTHORITY,
     18TH CROSS, SAMPIGE ROAD,
     MALLESHWARAM, BENGALURU-560 012.
     REPRESENTED BY ITS EXECUTIVE DIRECTOR.

                                            ...RESPONDENTS
(BY SRI. VISHWAKARAMARAJ NAYAK, ADV. FOR R1 & R2,
    SRI. SUDHIR SINGH R. VIJAPUR DSIG FOR R3,
    SRI. RJ BHUSARE ADV. FOR R4,
    SMT. MAYA T.R. HCGP, FOR R5,
    SRI. BASAVARAJ R. MATH, ADV. FOR R6)

      THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURTS ACT, 1861. PRAYING TO, SET
ASIDE THE ORDER DATED 24.07.2025 PASSED BY             THE
LEARNED    SINGLE   JUDGE     IN    W.P.   NO.203382/2024,
CONSEQUENTLY BE PLEASED TO DISMISS THE WRIT PETITION
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                                         NC: 2026:KHC-K:43-DB
                                       WA No. 200246 of 2025


 HC-KAR




FILED BY THE 1ST AND 2ND RESPONDENT HEREIN, IN THE
INTEREST OF JUSTICE AND EQUITY.

        THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,

JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE R.NATARAJ
       AND
       HON'BLE MR. JUSTICE TYAGARAJA N. INAVALLY


                         ORAL JUDGMENT

(PER: HON'BLE MR. JUSTICE R.NATARAJ)

Learned counsel for the appellant submits that this

writ appeal has become infructuous and has filed memo in

that regard.

In view of the above, this writ appeal is dismissed

as having become infructuous.

Sd/-

(R.NATARAJ) JUDGE

Sd/-

(TYAGARAJA N. INAVALLY) JUDGE

AMM List No.: 1 Sl No.: 47