[Cites 1, Cited by 0]
Karnataka High Court
Shivakumar vs Smt Varalakshmi on 20 January, 2026
Author: Ravi V Hosmani
Bench: Ravi V Hosmani
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NC: 2026:KHC:3184
RSA No. 396 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 20TH DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE RAVI V HOSMANI
REGULAR SECOND APPEAL NO. 396 OF 2025 (PAR)
BETWEEN:
1. SHIVAKUMAR
S/O SUBBARAYAPPA,
AGED ABOUT 33 YEARS
2. PRABHKAR
S/O. SUBBARAYAPPA
AGED ABOUT 29 YEARS
RESPONDENT NOS.1 & 2 ARE
R/AT 12TH CROSS,
SHANTHINAGAR
KARANJIKATTE,
KOLAR - 563 101.
Digitally signed 3. KUM. N.POOJA
by ANUSHA V D/O NAGARAJU
Location: High AGED ABOUT 26 YEARS
Court of R/A NO.253/1,
Karnataka NAGALAYA 2ND CROSS,
ANTHARAGANGE ROAD,
MUNESHWARANAGARA
KOLAR TOWN - 563 101.
4. KUM.SHARAVANI
D/O RAMESH
AGED ABOUT 26 YEARS
R/AT BYRAVESHWARA NILAYA
ABAYA ANJINEYASWAMY
TEMPLE ROAD,
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NC: 2026:KHC:3184
RSA No. 396 of 2025
HC-KAR
10TH CROSS, KARANJII KATTE
KOLAR CITY - 563 101.
...APPELLANTS
[BY SRI YATHISHA H.M., ADVOCATE (ABSENT)]
AND:
1. SMT. VARALAKSHMI
W/O NATARAJ,
D/O LATE P. CHINNAPPA
AGED ABOUT 36 YEARS,
R/AT AGRAHARA BEEDI
WARD NO.22, SIDDLAGHATTA TOWN
CHIKKABALLAPURA DISTRICT
2. SMT. ANASUYAMMA,
W/O K.G.NARAYANASWAMY
D/O LATE P.CHINNAPPA
AGED ABOUT 38 YEARS,
R/A KAKINATHA VILLAGE,
SUGUTUR HOBLI,
KOLAR TALUK AND DISTRICT - 563 101.
3. SRI VENKATESHAPPA
S/O LATE P.CHINAPPA
AGED ABOUT 47 YEARS,
4. SRI ARJUN
S/O LATE P.CHINAPPA
AGED ABOUT 42 YEARS,
5. SRI ANAND
S/O LATE P.CHINAPPA
AGED ABOUT 38 YEARS,
RESPONDENTS NO.3 TO 5 ARE ALL
R/AT KAKINATHA VILLAGE,
SUGUTUR HOBLI,
KOLAR TALUK AND DISTRICT - 563 101.
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NC: 2026:KHC:3184
RSA No. 396 of 2025
HC-KAR
6. SMT. VENKATAMMA
W/O ABBANNA
AGED ABOUT 62 YEARS,
7. SMT. PARVATHAMMA
WIFE OF NARAYASWAMY
AGED ABOUT 54 YEARS
RESPONDENT NOs.6 & 7 ARE
R/A KAKINATHA VILLAGE,
SUGUTUR HOBLI,
KOLAR TALUK AND DISTRICT - 563 101.
8. SRI KOTIREDDY
S/O KOTIREDDY
AGED ABOUT 54 YEARS
R/A NO.1964,
ANJINEYASWAMY TEMPLE ROAD
KARANJIKATTE,
KOLAR CITY - 563 101.
...RESPONDENTS
[BY SRI RAMAKRISHNA HEGDE, ADV. FOR C/R1 & R2]
THIS RSA IS FILED UNDER SEC.100 OF CPC, AGAINST
THE JUDGMENT AND DECREE DATED 21.01.2025 PASSED IN
RA.NO.14/2023 ON THE FILE OF THE I ADDITIONAL DISTRICT
AND SESSIONS JUDGE, KOLAR, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 04.01.2023
PASSED IN OS.NO.187/2018 ON THE FILE OF THE III
ADDITIONAL SENIOR CIVIL JUDGE AND JMFC, KOLAR.
THIS APPEAL IS COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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NC: 2026:KHC:3184
RSA No. 396 of 2025
HC-KAR
CORAM: HON'BLE MR. JUSTICE RAVI V HOSMANI
ORAL JUDGMENT
This matter is listed for orders on non-compliance of
office objections for fourth time. Despite sufficient opportunity
having been granted for compliance earlier, appellants were
directed to comply with office objections till closure of Court
hours. However, there is no representation and office
objections remained un-complied. This would indicate that
appellants are not diligently pursuing appeal. Appeal is
dismissed for non-prosecution.
Sd/-
(RAVI V HOSMANI)
JUDGE
AV
List No.: 2 Sl No.: 35
