[Cites 3, Cited by 0]
Karnataka High Court
Anita @ Anitha Thakur vs The State Of Karnataka on 10 April, 2026
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NC: 2026:KHC-K:3221
CRL.P No. 202063 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 10TH DAY OF APRIL, 2026
BEFORE
THE HON'BLE MR. JUSTICE G BASAVARAJA
CRIMINAL PETITION NO. 202063 OF 2025
(482(Cr.PC)/528(BNSS))
BETWEEN:
1. ANITA @ ANITHA THAKUR
W/O RAJKUMAR THAKUR
(RAJKUMAR SINGH)
AGE: 57 YEARS,
OCC: HOUSEWIFE
R/O H.NO.7-7-20, NAVADAGI
JANWADA ROAD, VTC BIDAR-585401
2. DURGABAI W/O MAHENDRA SINGH
(THANKUR MANOHAR SINGH)
AGE: 80 YEARS, OCC: NIL
R/O H.NO.7-7-20, NAVADAGI
Digitally signed by JANWADA ROAD, VTC BIDAR-585401
SHIVALEELA
DATTATRAYA UDAGI
Location: HIGH
3. SANTOSHI @ SANTOSH
COURT OF D/O RAJKUMAR THAKUR
KARNATAKA
AGE: 24 YEARS, OCC: ENGINEER
R/O H.NO.7-7-20, NAVADAGI
JANWADA ROAD, VTC BIDAR-585401
4. NISHA @ NISHA THAKUR
W/O LATE THAKUR DIPAK SINGH
AGE: 33 YEARS, OCC: HOUSEHOLD
R/O H.NO.23-5-1066,
MURAD MAHAL, GOWLIPURA
CHARMINAR, SHAH ALI BANDA
HYDERABAD, TELANGANA-500065
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NC: 2026:KHC-K:3221
CRL.P No. 202063 of 2025
HC-KAR
5. CHETAN SINGH S/O PURNA SINGH
AGE: 42 YEARS, OCC: ADVOCATE
R/O H.NO.18-7-455/57, LALITA BAAG
BESIDE H.P GAS AGENCY, PATEL NAGAR
HYDERABAD, TELANGANA-500053
6. PRUTHVIRAJ @ PRUTHVI SINGH THAKUR
S/O BABAN SINGH THAKUR
AGE: 75 YEARS, OCC: NIL
R/O NEW 6-1-17, OLD 6-1-16
INSIDE PORT, RAJPUTANA MOHALLA
BIDAR-585401
7. ARVIND S/O VEERAYYA SWAMY
AGE: 30 YEARS, OCC: PRIVATE WORK
R/O H.NO.19-6-16, UDGIR ROAD,
SHIVA NAGAR NORTH, BIDAR-585401
8. AKANKSHA D/O ANAND SINGH THAKUR
(ANAND KRISHNA SINGH)
AGE: 25 YEARS, OCC: STUDENT
R/O NEW 6-1-17, OLD 6-1-16
INSIDE PORT, RAJPUTANA MOHALLA
BIDAR-585401
...PETITIONERS
(BY SRI. SYED MASTAN., ADVOCATE) (ABSENT)
AND:
1. THE STATE OF KARNATAKA
THROUGH KALABURAGI CITY WOMEN
POLICE STATION, KALABURAGI
(REPRESENTED BY ADDL H.G.C.P
HIGH COURT OF KARNATAKA
KALABURAGI BENCH -585107)
2. NIKHITA W/O LATE AMAN THAKUR
AGE: 21 YEARS, OCC: NOT KNOWN
R/O VAISHNAVI COLONY, BIDAR
AT PRESENT KOTAGARPURA
SHAHABAZAR, KALABURAGI-585103
...RESPONDENTS
(BY SRI.GOPALKRISHNA B YADAV, HCGP FOR R1;
R2- SERVED)
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NC: 2026:KHC-K:3221
CRL.P No. 202063 of 2025
HC-KAR
THIS CRL.P IS FILED U/S.482 OF CR.P.C. (OLD), U/SEC.
528 OF BNSS (NEW), PRAYING TO A) QUASH THE
REGISTRATION OF FIR AND FURTHER PROCEEDINGS IN CRIME
NO.95/2021 OF KALABURAGI CITY WOMEN P.S. KALABURAGI,
PENDING ON THE FILE OF I ADDL. CIVIL JUDGE AND JMFC AT
KALABURAGI IN CC NO.11006/2021 FOR THE OFFENCES
PUNISHABLE U/SEC. 498(A), 323, 504, 506 R/W SEC. 149 OF
IPC AND SEC.3 AND 4 OF DOWRY PROHIBITION ACT 1961 AND
ETC.
THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE G BASAVARAJA
ORAL ORDER
Petitioners called out, absent. No representation on
behalf of the petitioners. Hence, it is clear that the
petitioners are not interested in prosecuting the petition.
Accordingly, the petition is dismissed for default and
non-prosecution.
Sd/-
(G BASAVARAJA)
JUDGE
MSR
List No.: 1 Sl No.: 32
CT-BH
