The Karnataka Residential Educational ... vs Dattappa,S/O Ningappa
2025 Latest Caselaw 8521 Kant

Karnataka High Court

The Karnataka Residential Educational ... vs Dattappa,S/O Ningappa on 17 September, 2025

                                                             -1-
                                                                     NC: 2025:KHC:37266-DB
                                                                           WA No. 71 of 2021


                                 HC-KAR



                                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                       DATED THIS THE 17TH DAY OF SEPTEMBER, 2025

                                                          PRESENT
                                          THE HON'BLE MR. JUSTICE JAYANT BANERJI
                                                            AND
                                          THE HON'BLE MR. JUSTICE UMESH M ADIGA
                                            WRIT APPEAL NO. 71 OF 2021 (S-RES)
                                 BETWEEN:

                                       THE KARNATAKA
                                       RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
                                       REPRESENTED BY ITS EXECUTIVE DIRECTOR,
                                       OFFICE AT NO.8,
                                       KARNATAKA SAHAKARA MARATA
                                       MANDALI BUILDING, 1, 6, AND 7TH FLOORS,
                                       CUNNINGHAM ROAD, BENGALURU- 560 052.
                                                                               ...APPELLANT
                                 (BY SRI. SIDHARTH BABURAO, ADVOCATE (ABSENT))

                                 AND:

                                 1.    DATTAPPA, S/O NINGAPPA,
                                       AGED ABOUT 35 YEARS,
Digitally signed by KORLAHALLI
BHARATHIDEVIKRISHNACHARYA
Location: HIGH COURT OF
                                       OCCU: ENGLISH TEACHER,
KARNATAKA
                                       REG NO.203028, NO.18, 72 CROSS,
                                       5TH BLOCK, RAJAJINAGAR,
                                       BANGALORE 560 010.

                                 2.    THE STATE OF KARNATAKA
                                       REPRESENTED BY ITS SECRETARY,
                                       DEPARTMENT OF SOCIAL WELFARE,
                                       M.S.BUILDING, BANGLAORE- 560 001.
                                                                            ...RESPONDENTS
                                 (BY SRI. SHILPA RANI, ADVOCATE FOR R1,
                                     SRI.S.H.RAGHAVENDRA, AGA FOR R2)
                                 -2-
                                        NC: 2025:KHC:37266-DB
                                             WA No. 71 of 2021


 HC-KAR



     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE, THE IMPUGNED
ORDER DATED 05.02.2020, PASSED BY THE LEARNED SINGLE
JUDGE IN W.P. NO.20438/2015 (S) AND CONSEQUENTLY
DISMISS THE WRIT PETITION AS NOT MAINTAINABLE AND
ETC.

    THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM:       HON'BLE MR. JUSTICE JAYANT BANERJI
             and
             HON'BLE MR. JUSTICE UMESH M ADIGA


                         ORAL JUDGMENT

(PER: HON'BLE MR. JUSTICE JAYANT BANERJI)

Though list has been revised, no one appears for the

appellant.

Accordingly, the appeal is dismissed for

non-prosecution.

Sd/-

(JAYANT BANERJI) JUDGE

Sd/-

(UMESH M ADIGA) JUDGE