Citation : 2025 Latest Caselaw 8403 Kant
Judgement Date : 15 September, 2025
-1-
NC: 2025:KHC-D:12092
RFA No. 100383 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
DATED THIS THE 15TH DAY OF SEPTEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE ASHOK S. KINAGI
REGULAR FIRST APPEAL NO. 100383 OF 2025 (FDP-)
BETWEEN:
1 SMT. MANAPURAVVA W/O. RAMAPPA
GOTEPPANAVAR, AGE: 65 YEARS,
OCC: AGRICULTURE, R/O. BELAGATTI,
TQ: SHIRAHATTI, DIST; GADAG-582120
2 SRI. RAVI RAMAPPA GOTEPPANAVAR,
AGE: 38 YEARS, OCC: AGRICULTURE
R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST. GADAG -582120.
3 SRI.VENKANNA RAMAPPA
GOTEPPANAVAR, AGE: 32 YEARS,
OCC: AGRICULTURE, R/O. BELAGATTI,
TQ: SHIRAHATTI, DIST. GADAG -582120.
4 SRI. ANIL S/O. RANGAPPA
GOTEPPANAVAR , AGE: 20 YEARS,
OCC: COOLIE AND CLOTH BUSINESS
MOHANKUMAR
B SHELAR R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST. GADAG -582120.
Digitally signed
5 SMT.KAVERI W/O. RAMESH
by
MOHANKUMAR
DOMBAR, AGE: 20 YEARS,
B SHELAR
Date:
OCC: HOUSEHOLD WORK
2025.09.17
15:46:08 +0530
R/O. HUNASYAL, TQ: GOKAK
DIST: BELAGAVI-591307.
6 KUM. POOJA D/O. GANGAPPA
GOTEPPANAVAR, AGE: 24 YEARS,
OCC: HOUSEHOLD WORK
R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST: GADAG-582120
...APPELLANTS
(BY SRI. ANAND R. KOLLI, ADV)
-2-
NC: 2025:KHC-D:12092
RFA No. 100383 of 2025
HC-KAR
AND:
SRI.LAXMAPPA DEAD BY HIS LRS
1 SMT.LAXMAVVA W/O. LAXMAPPA
GOTEPPANAVAR, AGE: 70 YEARS,
OCC: HOUSEHOLD WORK
R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST. GADAG -5810307.
2 SRI. BASAVARAJ S/O. LAXMAPPA
GOTEPPANAVAR, AGE: 46 YEARS,
OCC: AGRICULTURE
R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST. GADAG -582120.
3 SRI. VENKATESH LAXMAPPA
GOTEPPANAVAR, AGE: 48 YEARS,
OCC: HOUSEHOLD WORK
R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST. GADAG -591307.
4 SRI. MAHADEVAPPA
S/O. LAXMAPPA GOTEPPANAVAR
AGE: 44 YEARS, OCC: AGRICULTURE
R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST. GADAG -591307.
5 SRI. RANGAPPA LAXMAPPA GOTEPPANAVAR
AGE: 40 YEARS, OCC: AGRICULTURE
R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST. GADAG -591307.
6 SMT.SHEKHAVVA
W/O.MUTTAPPA CHANNAMMANAVAR
AGE: 52 YEARS, OCC: HOUSEHOLD WORK
R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST. GADAG -591307.
7 SMT. SHANTAVVA
W/O. SIDDAPPA KAGI KARENGAPPAR
AGE: 42 YEARS, OCC: HOUSEHOLD WORK
R/O. YARABALLI, TQ: HARAPPANAHALLI
DIST: VIJAYANAGAR-583234.
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NC: 2025:KHC-D:12092
RFA No. 100383 of 2025
HC-KAR
8 SMT.RATNAVVA W/O. CHANDRASHEKHAR
GOSHAL, AGE: 38 YEARS,
OCC: HOUSEHOLD WORK
R/O. AMINABHAVI,
TQ: DIST: DHARWAD-580008
9 SMT. MANGALA W/O. RAVI GOSHAL
AGE: 36 YEARS,
OCC: HOUSEHOLD WORK
R/O. AMINABHAVI,
TQ:DIST: DHARWAD-580008.
10 SMT.BASAMMA W/O.DEVAPPA MUNDARAGI
AGE: 34 YEARS, OCC: HOUSEHOLD WORK
R/O. GUDAGERI, TQ: KUNDAGOL
DIST: DHARWAD -580008.
11 SRI.FAKKIRESH LAXMAPPA BANDI
AGE: 32 YEARS, OCC: AGRICULTURE
R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST; GADAG-591307.
12 SRI. SANTOSHKUMAR
S/O.VIJAYKUMAR KABBER
AGE:35 YEARS, OCC: AGRICULTURE
R/O. BELAGATTI, TQ: SHIRAHATTI,
DIST. GADAG -591307.
...RESPONDENTS
THIS RFA IS FILED UNDER SECTION 96 OF CPC., PRAYING TO
CALL FOR THE RECORDS AND SET ASIDE THE JUDGMENT AND
DECREE IN FDP NO.8/2022 DATED 25.02.2025 PASSED BY THE
SENIOR CIVIL JUDGE AND JMFC LAXMESHWAR IN THE INTEREST OF
JUSTICE AND EQUITY.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE ASHOK S. KINAGI
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NC: 2025:KHC-D:12092
RFA No. 100383 of 2025
HC-KAR
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE ASHOK S. KINAGI)
Learned counsel for the appellants has filed a memo
seeking permission of this court to withdraw the appeal.
2. Memo is taken on record.
3. Accordingly, the appeal is dismissed as
withdrawn.
4. In view of dismissal of the appeal, pending I.A's,
if any, do not survive for consideration and the same are
disposed of.
Sd/-
(ASHOK S. KINAGI) JUDGE
MBS CT: BSB
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