Mahadevi W/O. Ramu Hanchinal Aslo Known ... vs Shakuntala W.O Ramu @ Ramappa Hanchinal
2025 Latest Caselaw 10782 Kant

Karnataka High Court

Mahadevi W/O. Ramu Hanchinal Aslo Known ... vs Shakuntala W.O Ramu @ Ramappa Hanchinal on 27 November, 2025

                                                   -1-
                                                           NC: 2025:KHC-D:16558
                                                           RSA No. 6104 of 2010


                         HC-KAR




                        IN THE HIGH COURT OF KARNATAKA,AT DHARWAD

                         DATED THIS THE 27TH DAY OF NOVEMBER, 2025

                                            BEFORE

                               THE HON'BLE MR. JUSTICE C M JOSHI

                             REGULAR SECOND APPEAL NO.6104 OF 2010


                        BETWEEN:

                        MAHADEVI
                        W/O. RAMU HANCHINAL
                        ALSO KNOWN AS
                        MAHADEVI D/O. BASAPPA DIDDIMANI,
                        AGE: 45 YEARS, OCC. HOUSEHOLD,
                        R/O. NEAR KEB,
                        BASAVAN - BAGEWADI,
                        DIST. BIJAPUR-587208.
                                                                     ...APPELLANT

                        (SMT. MAHADEVI W/O. RAMU HANCHINAL-APPELLANT-ABSENT)

                        AND:
           Digitally
           signed by
           YASHAVANT
YASHAVANT  NARAYANKAR   1.    SHAKUNTALA
NARAYANKAR Date:
           2025.11.28
           10:40:03
                              W/O. RAMU @ RAMAPPA HANCHINAL,
           +0530
                              AGE: 37 YEARS, OCC. HOUSEHOLD,
                              R/O. APMC QUARTERS,
                              MAHALINGAPUR,
                              TQ. MUDHOL,
                              DIST. BAGALKOTE-587201.

                        2.    SMT. SANGAWWA
                              W/O. BASAPPA HANCHINAL,
                              SINCE DECEASED BY HER LRS.

                        2A. SMT. BALAWWA
                            W/O. ANNARAI BEELUR,
                             -2-
                                        NC: 2025:KHC-D:16558
                                        RSA No. 6104 of 2010


HC-KAR




      AGE: 68 YEARS, R/O. ATHALATTI,
      DIST. VIJAYPUR-587208.

2B. SMT. LAYAWWA
    W/O. SHARANAPPA NAIKODI,
    AGE: 53 YEARS,
    R/O. LACHYAN, TQ. INDI,
    DIST. VIJAYPUR-586211.

2C. LAKSHMAN
    S/O. BASAPPA HANCHINAL,
    AGE: 51 YEARS,
    R/O. ATHALATTI,
    DIST. VIJAYPUR-587208.

2D. SM. KASTURI
    W/O. BASAPPA HANCHINAL,
    AGE: MAJOR,
    R/O. ATHALATTI,
    DIST. VIJAYPUR-587208.
                                               ...RESPONDENTS

(BY SRI. P.G. YATNAL, ADVOCATE FOR R1;
    SRI. SHIVARAJ S. BALLOLI, ADVOCATE FOR R2 (A TO D))

      THIS RSA IS FILED UNDER SECTION 100 R/W. ORDER 41
RULE 1 OF CPC, PRAYING TO SET ASIDE THE JUDGMENT AND
DECREE DATED 27.08.2010 PASSED          BY THE ADDITIONAL
SENIOR CIVIL JUDGE JAMKHANDI SITTING AT MUDHOL IN
R.A.NO.144/2004 ALLOWING THE APPEAL AND SETTING ASIDE
THE JUDGMENT AND DECREE DATED 20.07.2004 PASSED BY
THE      CIVIL   JUDGE   (JR.DN.)      COURT    MUDHOL     IN
O.S.NO.285/2002, THE PRESENT APPEAL IS PREFERRED.


      THIS APPEAL, COMING ON FOR ORDERS THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
                                -3-
                                          NC: 2025:KHC-D:16558
                                          RSA No. 6104 of 2010


 HC-KAR




                        ORAL JUDGMENT

(PER: THE HON'BLE MR. JUSTICE C M JOSHI )

It is observed by this Court that the matter is of the year

2010 and despite showing the name of the appellant in the cause

list, the appellant has not appeared. It appears that the appellant

is not interested in prosecuting the case. Hence, the appeal is

dismissed for non-prosecution.

SD/-

(C M JOSHI) JUDGE

YAN CT:PA