Karnataka High Court
M Narayana vs The State Of Karnataka on 21 March, 2025
Author: Suraj Govindaraj
Bench: Suraj Govindaraj
-1-
NC: 2025:KHC:12439
WP No. 5674 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF MARCH, 2025
BEFORE
THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
WRIT PETITION NO. 5674 OF 2025 (CS-EL/M)
BETWEEN:
1. M NARAYANA
S/O MARAYA
SHARE NO.113/4
AGE 63
2. ANJINAPPA
S/O HANUMANTAIAH
SHARE NO 83/9
AGE 51
3. NARASIMHAIAH
S/O CHIKKANARESEGOWDA
SHARE NO 88/6
AGE 65
4. PADMANABAIAH
Digitally signed S/O MAHIMANNA
by SHWETHA SHARE NO 128/11
RAGHAVENDRA AGE 64
Location: HIGH
COURT OF
KARNATAKA 5. S. RAMESH CHANNAIAH
SHARE NO 40/10
AGE 48
6. SAROJAMMA
W/O RAMESH
SHARE NO 39/10
AGE 35
7. M. NARAYANA
S/O MAHIMANNA
-2-
NC: 2025:KHC:12439
WP No. 5674 of 2025
SHARE NO 33/7
AGE 62
8. BYLAMMA
W/O HANUMANTARAJU
SHARE NO 13/8
AGE 55
9. C. ASHWATAIAH
S/O CHANNAIAH
SHARE NO 94/8
AGE 70
10. ASHWATAIAH
S/O MARAYYA
SHARE NO 37/7
AGE 65
11. MUKUNDAIAH
S/O VENAKTAPPA
SHARE NO 23/8
AGE 63
12. BYLAPPA
S/O VENKATAPPA
SHARE NO 66/2
AGE 70
13. GANGA BYRAPPA
S/O ULLANGAIAH
SHARE NO.1A/3
AGE 70
14. A.TIRUNILAKANTA
S/O ADIYAPPA
SHARE NO 48/10
AGE 56
15. V. VEERANNA
S/O VEERABADRAIAH
SHARE NO 13/6
-3-
NC: 2025:KHC:12439
WP No. 5674 of 2025
AGE 75
16. A. PARAMASHIVAIAH
S/O ADIYAPPA
SHARE NO 47/10
AGE 62
17. H. RAMAJAH
S/O HANUMANTAIAH
SHARE NO 145/4
AGE 58
18. RAJANNA
S/O SIDDAPPA
SHARE NO 10/6
AGE 68
19. V. KEMPEGOWDA
S/O ULLANGAIAH
SHARE NO 39/7
AGE 70
20. G. RAMAIAH
S/O GANAGIAH
SHARE NO 73/1
AGE 75
21. SHIVANNA
S/O SIDDALINGAIAH
SHARE NO 50/10
AGE 62
22. PARAMASHIVAIAH
S/O RAJANNA
SHARE NO 11/6
AGE 40
23. VIRUPAKASHAIAH
S/O MUDDAVIRAPPA
SHARE NO 69/6
AGE 40
-4-
NC: 2025:KHC:12439
WP No. 5674 of 2025
24. SWARNAMMA
W/O SHANTAPPA
SHARE NO 94/9
AGE 50
25. SIDDAGANGAMMA
W/O GANGADARAIAH
SHARE NO 27/7
AGE 55
26. SHASHIKALA
W/O MAHADEVAIAH
SHARE NO 4/10
AGE 40
27. CHANDRASHEKARAIAH
S/O GANGAIAH
SHARE NO 78/2
AGE 70
28. K. BASAVARAJAIAH
S/O KARIBASAVAIAH
SHARE NO 127/11
AGE 64
29. KADAAIAH
S/O SIDDAIAH
SHARE NO 48/11
AGE 47
30. SIDDAGANGAIAH
S/O ARASAIAH
SHARE NO 81/1
AGE 44
31. BYRANNA
S/O CHANNAPPA
SHARE NO 90/2
AGE 56
-5-
NC: 2025:KHC:12439
WP No. 5674 of 2025
32. PUSHPAVATAHI
W/O BYARANNA
SHARE NO 91/2
AGE 51
33. NARAYANAPPA
S/O GANGAIAH
SHARE NO 54/6
AGE 65
34. BETTAIAH
S/O BALAGANAGAIAH
SHARE NO 27/5
AGE 73
35. DAKSHINAMURTHI
S/O PUTTARUDRAIAH
SHARE NO 20/2
AGE 72
36. G.B RUDRESHAJAH
S/O BALAGANAGAIAH
SHARE NO 51/5
AGE 75
37. RAJASHEKARAIAH
S/O BALAGANAGAIAH
SHARE NO 55/3
AGE 65
38. BASAVARAJU
S/O SIDDAPPA
SHARE NO 22/9
AGE 55
39. G.B.SIDDAPPA
S/O BASAPPA
SHARE NO 38/5
AGE 80
-6-
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WP No. 5674 of 2025
40. CHANNABASADEVARU
S/0 HONNAPPA
SHARE NO 41/11
AGE 55
41. LAKSHMAMMA
W/O BASAVARASAIAH
SHARE NO 57/11
AGE 65
42. CHIKKANNA
S/O SIDDABASAVAIAH
SHARE NO 14/2
AGE 62
43. RANGAMMA
W/O BYALAPPA
SHARE NO 33/3
AGE 75
44. RAMAIAH
S/O ULLANGAIAH
SHARE NO 39/5
AGE 80
45. L. HANUMANTARAYAPPA
S/O LINGAIAH
SHARE NO 98/3
AGE 62
46. PUTTARAJU
S/O GANAGIAH
SHARE NO 74/5
AGE 58
47. UMADEVI
W/O RAJANNA
SHARE NO 36/11
AGE 60
48. CHOWDAPPA
-7-
NC: 2025:KHC:12439
WP No. 5674 of 2025
S/O ASHWATAPPA,
SHARE NO 22/11
AGE 65
49. SATYANARAYANAPPA
S/O VEERAPPA
SAHRE NO 60/7
AGE 80
50. GANGADARAIAH
S/O HONNAIAH PUTTAYANA AGRAHARA
SHARE NO-43/4
AGE 70
51. MALLIKAUNNISA
W/O MAHABOOB SAHRIF
SHARE NO 35/6
AGE 55
52. NAGARAJU C
S/O CHIKKALINGAIAH
SHARE NO 6/5
AGE 65
53. S. MUNIYAPPA
S/O SRINIVASAIAH
SHARE NO 26
AGE 75
54. GANGABYLAPPA
S/O MUNISHAMAIAH
SHARE NO 28/2
AGE 72
55. NAGARAJU
S/O BAJARAIAH
SHARE NO 35/11
AGE 60
56. AZAM MUBARAK
S/O MAHABOOB SHARIF
-8-
NC: 2025:KHC:12439
WP No. 5674 of 2025
SHARE NO 34/6
AGE 60
57. KUCHAPPA
S/O CHIKKAHANUMANTAIAH
SHARE NO 24/2
AGE 80
58. GANGABYRAPPA
S/O MUNISHAMAJAH
SHARE NO 28/2
AGE 75
59. KRISHNAMURTHI N
S/O NARASAPPA
SHARE NO 44/2
AGE 70
60. ADILAKSHMAMMA
W/O AJJAPPA
SHARE NO 72/5
AGE 80
61. MADHUSUDHAN
S/O MUNIYAPPA
SHARE NO 72/8
AGE 62
62. MALA
W/O LINGAPPA
SHARE NO 10/5
AGE 40
63. ULLANGAIAH
S/O MADDAURAIAH
SAHRE NO 40/6
AGE 78
64. P.W.RAMAKRISHANAIAH NANJAPPA
SAHRE NO 5/1
AGE 58
-9-
NC: 2025:KHC:12439
WP No. 5674 of 2025
65. B. RAMAIAH
BYRALINGAIAH
SHARE NO 25/4
AGE 78 YEARS
66. GOWRAMMA
W/O RAMAIAH
SHARE NO 27/4
AGE 65
67. G. NAGARAJU
S/O GANGAIAH
SHARE NO 87/10
AGE 56
68. CHANNABYRAPPA
S/0 MUNISHAMAIAH
SHARE NO 68/8
AGE 81
69. P.M. MUNIYAPPA
S/O MUNISHAMAIAH
SHARE NO 67/8
AGE 75
70. KRISHNAMURTHI N.
S/O ASHWATHNARAYANAGOWDA
SHARE NO 25/8
AGE 68
71. GOWRAMMA
W/O SOOLAIAH
SHARE NO 92/6
AGE 62
72. PUTTAIAH
S/O TIMMAHANUMAIAH
SHARE NO 95/10
AGE 53
73. DALARAJU
- 10 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
S/O GANAGIAH
SHARE NO 124/11
AGE 59
74. VENAKTESH K.T.
S/O TIMMAHANUMAIAH
SHARE NO 1/11
AGE 47
75. TIMMEGOWDA K V
S/O VENKATARAMAIAH
SHARE 43/5
AGE 58
76. VENKATESHMURTHI
S/O SITARAMAIAH
SHARE NO 58/5
AGE 46
77. NANJEGOWDA
S/O GANGA DARAPPA
SHARE NO 9/7
AGE 55
78. GANGAPPA
S/O SOOLAIAH
KAMMASANDRA
SHARE NO 47/8
AGE 65
79. ANATARAMAIAH K
S/O ANJINAPPA
SHARE NO 81/6
AGE 62
80. LAKSHMANAMURTHI
S/O RANGASHAMAIAH
KAMMASANDRA
SHARE 44/5
AGE 55
- 11 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
81. LINGADEVARAU
S/O BALAKRISHNAIAH
SHARE NO 21/6
AGE 45
82. SRINIVASA
S/O BALAKRISHNAIAH
SHARE NO 20/6
AGE 40
83. SATYANARAYANAPPA K.G
S/O GIRIYAPPA
SHARE NO 47/7
AGE 46
84. GOVINDARAJU
S/O GIRIYAPPA
SHARE NO 48/7
AGE 48
85. RAMACHANDRA
S/O ANJINAPPA
SHARE NO 50/5
AGE 55
86. JAGADISH K G
S/O GIRIYAPPA
SHARE NO 3/2
AGE 41
87. GANAGPOOJAIAH
S/O GANGAIAH
SHARE NO 83/6
AGE 42
88. RAJANNA
S/O MUNISHAMAIAH
SHARE NO 26/5
AGE 55
89. H. NAGARAJU
- 12 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
S/O HANUMAIAH
SHARE NO 55/7
AGE 55
90. H. VEEREGOWDA
S/O HANUMAIAH
SHARE NO 53/4
AGE 61
91. H.S. JAGADISH
S/O SUBBAIAH
SHARE NO 40/9
AGE 64
92. VINAYKUMAR
S/O JAYARAMAIAH
SHARE 13/11
AGE 51
93. DODDAGANGAIAH
S/O SIDDABASAVAIAH
SHARE NO 21/11
AGE 68
94. H. HANUMANTEHGOWDA
S/O PUTTEGOWDA
SHARE NO 13/11
AGE 56
95. HANUMAKKA
W/O-MUTTARAYAPP
SHARE NO 15/9
AGE 65
96. H. KRISNAPPA
S/O HANUMAIAH
SHARE NO 39/9
AGE 70
97. LALITHA
W/O CHANNEGOWDA
- 13 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
SHARE NO 49/9
AGE 50
98. RAMAKRISHNAPPA
S/O HANUMANTAIAH
SHARE NO 57/3
AGE 64
99. ANUSH
W/O JAYARAMAIAH
SHARE NO 12/12
AGE 30
100. PRASANNA
S/O NARASIMAHAMURTHI
SHARE NO 33/10
AGE 28
101. THIMMEGOWDA
S/O GANGABYRAIAH
SHARE NO 70/1
AGE 56
102. NARASIMHARAJU
S/O VENKATARAMAIAH
SHARE NO 28/9
AGE 44
103. LAKSHMAMMA
W/O GANGABYRAIAH
SHARE NO 41/1
AGE 70
104. BYRANNA
S/O DASAPPA
SHARE NO 53/2
AGE 70
105. KRISHNAPPA
S/O VENKATARAMAIAH
SHARE NO 62/6
- 14 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
AGE 70
106. BYRANNA A
S/O ANNAPPA
SHARE NO 29/6
AGE 45
107. SHYLAJAMMA
W/O MAHADEVEGOWDA
SHARE NO 32/11
AGE 55
108. CHIKKATIMMARAYAPPA
S/O YAMAMARULAIAH
SHARE NO 87/3
AGE 75
109. KEMPANARASAIAH
S/O CHIKKARAMAIAH
SHARE NO 93/9
AGE 76
110. RAJAMMA
W/O RAMAKRISHNAIAH
SHARE NO 3/12
AGE 70
111. TIRUMALAIAH
S/O SUBBANNA
SHARE NO 76/7
AGE 55
112. KEMPAIAH
S/O RANGANNA
SHARE NO 58/2
AGE 69
113. CHAYADEVI
W/O RAJANNA
SHARE NO 82/9
AGE 40
- 15 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
114. CHIKKAGOWDA
S/O CHIKKAMUNIYAPPA
SHARE NO 59/2
AGE 68
115. PADMA
W/O HANUMANTAIAH
SHARE NO 82/9
AGE 50
116. RAVIKUMAR
S/O BYLAPPA
SHARE NO 73/7
AGE 65
117. MUNIRAJU
S/O BYLANJINAPPA
SHARE NO 75/7
AGE 39
118. SURESH B
S/O BYLAPPA
SHARE NO 15/6
AGE 41
119. RAMACHANDRA
S/O BYLAPPA
SHARE NO 39/8
AGE 45
120. MANJUNATHA B
S/O BYRAHANUMEGOWDA
SHARE NO 58/1
AGE 39
121. H.M. SATYANARAYANA
S/O MUNIGANGAIAH
SHARE NO 72/7
AGE 71
- 16 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
122. RAJANNA
S/O NARASIMAHAIAH
SHARE NO 78/8
AGE 70
123. VENKATALAKKAIAH
S/O POOJAVENKATAIH
SHARE NO 42/6
AGE 73
124. NARAYANAPPA
S/O GANGABYLAIAH
SHARE NO 42/5
AGE 62
125. VENKATESHMURTHI B
S/O BYLAPPA
SHARE NO 16/10
AGE 43
126. RANGAIAH
S/O RANGAIAH
SHARE NO 22/6
AGE 72
127. PUTTARAJU
S/O SUBBANNA
SHARE NO 62/10
AGE 65
128. CHIKKABYRAIAH
S/O ERAIAH
SHARE NO 43/10
AGE 61
129. NANJAPPA
S/O NARASIMHAIAH
SHARE NO 81/9
AGE 65
130. GANGAPPA
- 17 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
S/O ANNAPPA
SHARE NO 74/6
AGE 62
131. DODDATIMMARAYAPPA
S/O YAMAMARULAIAH
SHARE NO 16/6
AGE 78
132. ANJINAMURTHI
S/O BYLANJINAPPA
SHARE NO 43/6
AGE 40
133. RAVIKUMAR
S/O BYLAPPA
SHARE NO 97/6
AGE 49
134. S. MUNIYAPPA
S/O SUBBANNA
SHARE NO 119/11
AGE 46
135. NARASEGOWDA
S/O KALAIAH
SHARE NO 86/8
AGE 61
136. MUTTABYRANNA
S/O RAMAIAH
SHARE NO 57/2
AGE 68
137. BYREGOWDA
S/O CHUNCHAIAH
SHARE NO 48/5
AGE 71
138. CHANDRAPPA
S/O VENKATARAMAIAH
- 18 -
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WP No. 5674 of 2025
SHARE NO 71/6
AGE 67
139. VENKATESHACHAR
S/O RAMACHAR
SHARE NO 72/9
AGE 65
140. CHANNARAYAGOWDA
S/O NAGABHUSHAN
SHARE NO 11/12
AGE 47
141. J. NAGABUSHAN
S/O GOVINDAPPA
SHARE NO 51/4
AGE 82
142. SRIRAMACHANDRA
S/O GOVINDAIAH
SHARE NO 17/9
AGE 52
143. MAHANTESH
S/O ESHVARAIAH
SHARE NO 20/11
AGE 30
144. VEERABADRAIAH
S/O BASAVALINGAIAH
SHARE NO 65/9
AGE 85
145. JAYANNA
S/O BYLAPPA
SHARE NO 81/7
AGE 70
146. GOWRAMMA
W/O REVANNA
SHARE NO 87/8
- 19 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
AGE 60
147. RANGASWAMI
S/O MUNIYAPPA
SHARE NO 60/6
AGE 52
148. P.H. BASAVARAJAIAH
S/O HONNAGANGAPPA
SHARE NO 3/7
AGE 72
149. P.C. MANJUNATHA
S/O CHANNAGANGAIAH
SHARE NO 11/5
AGE 60
150. P.C. SHIVAGANGAIAH
S/O. CHANDRAPPA
SHARE NO 19/5
AGE 72
151. P. CHANNAGANGAIAH
S/O CHANNAPPA
SHARE NO 19/5
AGE 72
152. NAGARAJU
S/O VEERAPPA
SHARE NO 115/11
AGE 59
153. DRAKSHYANAMMA
W/O JAGADISH
SHARE NO 71/11
AGE 53
154. MUDDAVEERAPPA
S/O SIDDAPPA
SHARE NO 10/11
AGE 52
- 20 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
155. SHARADAMMA
W/O GANGADARAPPA
SHARE NO 92/1
AGE 70
156. P. C.PRAKASH
S/O CHANNAPPA
SHARE NO 22/5
AGE 62
157. MAHESH
S/O RAMANJINAPPA
SHARE NO 96/10
AGE 51
158. NATARAJUSH
S/O HANUMANTHARAJU
SHARE NO 55/11
AGE 35
159. SHANTHAKUMARI
W/O SB JAYARAMU
SHARE NO 23/11
AGE NO 58
160. NARASAMMA
W/O RAMANJINAPPA
SHARE NO 61/11
AGE 70
161. RAMANJINAPPA
S/O LINGAPPA
SHARE NO 64/11
AGE 83
162. R THIMMESHPRABHU
S/O RAMANJINAPPA
SHARE NO 149/4
AGE 48
- 21 -
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WP No. 5674 of 2025
163. SARVAMANGALA
W/O SIDDABYREGOWDA
SHARE NO 118/11
AGE 57
164. MUNIBYREGOWDA
S/O BYRANNA
SHARE NO 73/8
AGE 93
165. AYYANAPPA
S/O NANJAPPA
SHARE NO 27/1
AGE 81
166. K S PADHMAVATHI
W/O BYRAHANUMEGOWDA
SHARE NO 20/9
AGE 60
167. SRINIVAS
S/O NARAYANAPPA
SHARE NO 93/7
AGE 68
168. PUTTANJINAPPA
S/O BYREGOWDA
SHARE NO 19/1
AGE 80
169. B NARAYANAPPA
S/O BYREGOWDA
SHARE NO 65/7
AGE 76
170. CHANNAMMA
W/O B NARAYANAPPA
SHARE NO 63/7
AGE 70
- 22 -
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WP No. 5674 of 2025
171. MARAYYA
S/O CHANNAPPA
SHARE NO 64/10
AGE 81
172. SURESH
S/O RAMAKRISHNAIAH
SHARE NO 177/11
AGE 36
173. LAKSHMAMMA
W/O CHANNIGARAYAPPA
SHARE NO 90/7
AGE 60
174. S RAMACHANDRA
S/O GANGAPPA
SHARE NO 61/9
AGE 61
175. HANUMEGOWDA
S/O HANUMANTHARAYAPPA
SHARE NO 17/1
AGE 50
176. HANUMANTHARAYAPPA
S/O KEMPAIAH
SHARE NO 22/11
AGE 82
177. PUTTABYREGOWDA
S/O GANGABYRAIAH
SHARE NO 45/6
AGE 57
178. CHIKKACHANNAIAH
S/O KEMPACHANNAIAH
SHARE NO 2/8
AGE 82
- 23 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
179. HANUMANTHARAJU
S/O RAMAIAH
SHARE NO 97/7
AGE 38
180. JAYALAKSHMI
W/O RANGAIAH
SHARE NO 45/11
AGE 60
181. CHANNAMMA
W/O MUNIYAPPA
SHARE NO 147/4
AGE 69
182. MADHUSUDHAN
S/O ARASAPPA
SHARE NO 5/8
AGE 35
183. GANGAIAH
S/O KEMPAMUTHAIAH
SHARE NO 62/11
AGE 75
184. S P NARAYANASWAMY
S/O PUTTAIAH
SHARE NO 56/11
AGE 64
185. RUDRAPPA
S/O GANGARUDRAIAH
SHARE NO 65/11
AGE 58
186. HANUMANTHARAJU
S/0RAMAIAH
SHARE NO 8/11
AGE 48
- 24 -
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WP No. 5674 of 2025
187. S R PRAKASH
S/O RAMAIAH
SHARE NO 44/11
AGE 53
188. SIDDAGANGAMMA
W/O ANJINAPPA
SHARE NO 84/1
AGE 69
189. GANGAMMA
W/O GANGAHANUMAIAH
SHARE NO 61/7
AGE 64
190. S P GANGARAJU
S/O PUTTABYRAIAH
SHARE NO 89/7
AGE 50
191. S B RAMESH
S/O BYRANNA
SHARE NO 15/8
AGE 48
192. ANJANKUMAR
S/O POOJAHANUMAIAH
SHARE NO 151/4
AGE 39
193. KEMPACHANNAIAH
S/O RAMAIAH
SHARE NO 97/7
AGE 75
194. MARAIAH
S/O RAMAIAH
SHARE NO 98/7
AGE 67
195. S B NATARAJU
- 25 -
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WP No. 5674 of 2025
S/O BASAVARAJU
SHARE NO 17/8
AGE 50
196. KRISHNAMURTHY
S/O MARIYAPPA
SHARE NO 31/8
AGE 56
197. GOVINDARAJU
S/O VENKATAPPA,
SHARE NO 38/10
AGE 59
198. BYRAHANUMEGOWDA
S/O ULLANGAIAH
SHARE NO 70/5
AGE 65
199. NAGARAJU
S/O GANGAPPA
SHARE NO 81/5
AGE 66
200. GURURAJ
S/O PUTTABYRAIAH
SHARE NO 5/2
AGE 46
201. CHANNIGAPPA
S/O DODDAKEMPAIAH
SHARE NO 58/3
AGE 74
202. KEMPEGOWDA
S/O RAMAIAH
SHARE NO 59/3
AGE 42
203. NAGARATHNAMMA
W/O CHIKKABYRAIAH
- 26 -
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WP No. 5674 of 2025
SHARE NO 60/3
AGE 54
204. CHELUVAMURTHI
S/O RAMAIAH
SHARE NO 61/3
AGE 62
205. RAVISH
S/0 GANGABYRAIAH
SHARE NO 63/3
AGE 50
206. RANGASWAMY
S/O RANGAIAH
SHARE NO 54/3
AGE 55
207. S.M MURTHI
S/O MARIYAPPA
SHARE NO 8/6
AGE 57
208. HONNAGANGAIAH
S/O NANJUNDAPPA
SHARE NO 98/6
AGE 83
209. DEVARAJU
S/O KADARAIAH
SHARE NO 68/9
AGE 35
210. MANJUNATHA
S/O MUTTARAYAPPA
SHARE NO 69/9
AGE 49
211. JAYARATNA
W/O HANUMANTAIAH
- 27 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
SHARE NO 12/10
AGE 58
212. SURENDRA NATHA
S/O GANGADARAIAH
SHARE NO 26/10
AGE 50
213. JAYAPRAKASH NARAYAN
S/O GANGAHANUMAIAH
SHARE NO 24/1
AGE 47
214. CHANNAKESHAVAMURTHI
S/O RAMAIAH
SHARE NO 21/1
AGE 40
215. R. PUTTEGOWDA
S/O. RAMANJINAPPA
SHARE NO 67/10
AGE 49
216. MAHADEVAIAH
S/O CHIKKABYRAIAH
SHARE NO 176/11
AGE 49
217. RAJESWARI
W/O SIDDALINGAPPA
SHARE NO 108/11
AGE 54
218. GIRISH
S/O RAJASHEKARAIAH
SHARE NO 37/11
AGE 39
219. LAKSHMINARAYANA
S/O SANJEEVAIAH
SHARE NO 38/11
AGE 52
- 28 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
220. MUNIYAPPA
S/O MUNIMALLAIAH
SHARE NO 80/3
AGE 63
221. RAMAKRISHNAIAH
S/O SANJEEVAIAH
SHARE NO 81/3
AGE 55
222. BYREGOWDA
S/O GANGAPPA
SHARE NO 92/2
AGE 55
223. LAKKAMMA
W/O MUNIMARAIAH
SHARE NO 8/3
AGE 68
224. B MANJULA
W/O SRINIVAS
SHARE NO 85/3
AGE 45
225. MUNIYAPPA
S/O SANJEEVAIAH
SHARE NO 157/4
AGE 56
226. SHESHAVENKATAIAH
S/O MUTHAIAH
SHARE NO 70/7
AGE 59
227. CHIKKAMUTHAIAH
S/O MUTHAIAH
SHARE NO 56/7
AGE 55
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NC: 2025:KHC:12439
WP No. 5674 of 2025
228. GANGAPPA
S/O RANGAIAH
SHARE NO 53/1
AGE 62
229. GOVINDAIAH
S/O VENKATESHAPPA
SHARE NO 79/10
AGE 45
230. SIDDAGANGAIAH
S/O YALLAKKASHETTY
SHARE NO 87/2
AGE 57
231. GOPINAYAK
S/O VENKATARAMAIAH
SHARE NO 38/6
AGE 56
232. HANUMANTHARAJU
S/O BYRANNA
SHARE NO 10/3
AGE 55
233. BHADRAMMA
W/O SHIVARUDRAPPA
SHARE NO 9/3
AGE 55
234. LALITHAMMA
W/O LAKSHMANA
SHARE NO 45/3
AGE 45
235. H.V. SEETHARAMAIAH
S/O VENKATARAMAIAH
SHARE NO 23/9
AGE 58
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NC: 2025:KHC:12439
WP No. 5674 of 2025
236. CHAITRA
W/O UMESH
SHARE NO 135/11
AGE 48
237. RAMAKRISHNA
S/O LAKKAIAH
SHARE NO 31/4
AGE 53
238. BASAVARAJU
S/O SIDDAPPA
SHARE NO 6/2
AGE 40
239. HUCHAPPA
S/O MUNISHAMAIAH
SHARE NO 36/5
AGE 53
240. RUDRESH
S/O SHIVARUDRAIAH
SHARE NO 30/2
AGE 54
241. GANGAMUTHAMMA
W/O MAYAGAPPA
SHARE NO 29/2
AGE 65
242. BEERALINGAIAH
S/O CHOWDAIAH
SHARE NO 84/11
AGE 40
243. NAGARAJU
S/O MUNIYAPPA
SHARE NO 49/3
AGE 61
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NC: 2025:KHC:12439
WP No. 5674 of 2025
244. PREMA
W/O NAGARAJU
SHARE NO 92/10
AGE 42
245. RAJANNA
S/O GOVINDAPPA
SHARE NO 81/11
AGE 57
246. PREMAKUMARI
W/O VENKATARAMIAH
SHARE NO 48/9
AGE 40
247. GALAPPA
S/O CHANNARAYAPPA
SHARE NO 4/9
AGE 85
248. G JINNAMMA
D/O GANGAVENKATAIAH
SHARE NO 73/1
AGE 62
249. MUNIBYRAMMA
W/O HANUMANTHARAYAPPA
SHARE NO 7/1
AGE 68
250. HANUMANTHAIAH
S/O VENKATAPPA
SHARE NO 89/10
AGE 70
251. NANJAMMA
W/O LAKKEGOWDA
SHARE NO 106/11
AGE 60
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NC: 2025:KHC:12439
WP No. 5674 of 2025
252. B L RAJANNA
S/O VENKAPPA
SHARE NO 107/11
AGE 65
253. ARASAMMA
W/O ARASAPPA
SHARE NO 75/9
AGE 70
254. MUNITHIMMAKKA
W/O RAMANJINAPPA
SHARE NO 68/10
AGE 63
255. B G VENKATARAJU
S/O GANGAVENKATAIAH
SHARE NO 8/8
AGE-53
256. H CHANNABYRE GOWDA
S/O HANUMANTHE GOWDA
SHARE NO 66/8
AGE 53
257. H ASHWATHAIAH
S/O HAMUMANTHE GOWDA
SHARE NO 69/7
AGE 66
258. G NAGARAJU
S/O GANGATHIMMAIAH
SHARE NO 123/4
AGE 68
259. JAYAPRAKSH
S/0 MUNIYAPPA
SHARE NO 140/11
AGE 58
260. NAGARATNAMMA
W/O ANJINAPPA
- 33 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
SHARE NO 77/6
AGE 60
261. AMMAYYA
W/O ANJINAPPA PUTTEGOWDA
SHARE NO 44/11
AGE 68
262. GANGAHANUMANTARAYAPPA
S/O NARSAIAH
SHARE NO 90/9
AGE 75
263. R. PRAKASH
S/O RUDRAIAH
SHARE NO 35/9
AGE 60
264. SURESH
S/O BEEMAIAH
SHARE NO 34/10
AGE 55
265. GEETHANJALI
W/O SRINIVASA
SHARE NO 110/11
AGE 38
266. M. NAGARAJU
S/OMUNISHAMAIAH
SHARE NO 109/11
AGE 50
267. CHANNAMMA
W/O THIMMEGOWDA
SHARE NO 96/9
AGE 65
268. RANGAMMA
W/O RANGASHAMAIAH
SHARE NO 35/5
AGE 70
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NC: 2025:KHC:12439
WP No. 5674 of 2025
269. KAMBEGOWDA
S/0 CHIKKARANGAIAH
SHARE NO 79/8
AGE 75
270. VENAKTESH
S/O BYLAPPA
SHARE 21/8
AGE 40
271. SHIVANNA
S/O BAIJANNA
SHARE NO 5/5
AGE 75
272. RAMAKRISHANAIAH
S/O BYLAPPA
SHARE NO 49/1
AGE 80
273. A.M GOWDA
S/O ASHWATAIAH
SHARE NO 25/8
AGE 57
274. T. HANUMAIAH
THIMMAHANUMAIAH
SHARE NO 173/4
AGE 80
275. APPAIAH
S/O MUNIYAPPA
SHARE NO 36/9
AGE 75
276. RANGAHANUMAIAH
S/O MALLAIAH
SHARE NO 71/1
AGE 60
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NC: 2025:KHC:12439
WP No. 5674 of 2025
277. THIMMAKKA
W/O NARASIMMAIAH
SHARE NO 58/8
AGE 65
278. DILIP C
S/O CHANDRASHEKAR
SHARE NO 30/11
AGE 38
279. KRISHNAMURTHY
S/O LAKKAPPA
SHARE NO 93/3
AGE 58
280. CHIKKATIMMAKKA
W/O NARASIMAHAIAH
SHARE NO 28/7
AGE 60
281. GOVINDAIAH
S/O GANGAPPA
SHARE NO 12/8
AGE 65
282. GIDDAPPA
S/O VEERADASE GOWDA
SHARE NO 86/8
AGE 80
283. SHADAKSHARI
S/O JAYANNA
SHARE NO 24/8
AGE 65
284. VIJAYAKUMAR
S/O HANUMANTARAYPPA
SHARE NO 36/8
AGE 52
285. BYLAMMA
W/O CHANNAGIRIYAPPA
- 36 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
SHARE NO 91/5
AGE 80
286. THIMMAJAMMA
W/O NARAYANAPPA
SHARE NO 2/9
AGE 80
287. SHIVARAM G.N.
S/O NANJAPPA
SHARE NO 6/3
AGE 60
288. MUNIYAPPA
S/O MARAKARIYAPPA
SHARE NO 82/2
AGE 55
289. GANGARAJU
S/O NARAYANAPPA
SHARE NO 1/2
AGE 58
290. SUNANDAMMA
W/O GANGARAJU
SHARE NO 95/1
AGE 51
291. H.PRAKASH
S/O HANUMANTAIAH
SHARE NO 99/9
AGE 48
292. VENKATESHMURTHI
S/O NARAYANAPPA
SHARE NO 8/12
AGE 48
293. M. NAGARAJU
S/O MUTTAIAH
SHARE NO 13/12
AGE 60
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NC: 2025:KHC:12439
WP No. 5674 of 2025
294. SHARADAMMA
W/O KURIYAPPA
SHARE NO 91/8
AGE 70
295. RAMAKRISHNAIAH
S/O NAGAIAH,
SHARE NO.33/4N
AGE 53
296. PUTTAIAH
S/O BUDDIAH
SHARE NO.167/3
AGE 65
297. RAJANNA
S/O CHANNAIAH
SHARE NO.75/3
AGE 60
298. CHANDRASHEKAR
S/O NAGAIAH
SHARE NO.49/4N
AGE 49
299. SARVAMANGALA
W/O NARAYANAPPA
SHARE NO.52/5
AGE 44
300. PENNAHOBALAIAH
S/O MUNIYAPPA
SHARE NO.169/3
AGE 90.
301. HANUMANTHARAYAPPA
S/O NAGAIAH
SHARE NO.32/4N
AGE 58
302. SHIVARAMANNA
S/O CHANNAIAH
- 38 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
SHARE NO 37/4N
AGE 57
303. PRAKASH
S/O HONNAPPA
AGE 65
SHARE NO 136/5
304. NAGARATHNAMMA
W/O PRAKASH
SHARE NO.137/5
AGE 55
305. JAYALAKSHMAMMA
W/O SHIVASHANKARAIAH
SHARE NO.108/3
AGE 55
306. MUNIYAPPA
S/O GANGAHANUMIAH
SHARE NO.2/1
AGE 50
307. RAMAKRISHNAIAH
S/O RANGASHAMAIAH
SHARE NO.166/4
AGE 52.
308. KEMPEGOWDA
S/O KENCHAIAH
SHARE NO.153
AGE 60
309. H L NARASIHMMAMURTHY
S/O LAKSHMINARASIHMMAIAH
SHARE NO.66/3
AGE 68
310. KRISHNAPPA
S/O LATE GANGAIAH
SHARE NO.109/4
AGE 75
- 39 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
311. NAJEER AHAMAMMED
S/O MOHAMMED HUSSEN
SHARE NO.2/6
AGE 54
312. MAHADEVAIAH
S/O VENKATARAMAIAH
SHARE NO.153/1
AGE 62
313. CHANNEGOWDA
S/O H GANGAPPA
SHARE NO.36/3N
AGE 56
314. SHARADAMMA
W/O CHANNEGOWDA
SHARE NO.76/4
AGE 68
315. GANGAPPA
S/O DODACHANNAIAH
SHARE NO.40/3N
AGE 72
316. RUDREGOWDA
S/O CHANNEGOWDA
SHARE NO.33/3N
AGE 70
317. GANGAIAH
S/O DODDAHUCHAIAH
SHARE NO 28/6
AGE 68
318. CHANNAGANGAIAH
S/O HONNAIAH
SHARE NO.68/5
AGE 64
319. CHANNAPPA
S/O HONNAIAH
- 40 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
SHARE NO.50/3
AGE 78
320. GOVINDAIAH
S/O CHANNAIAH
SHARE NO.170/1
AGE 66
321. GANGAMMA
W/O THIMMAPPA
SHARE NO.63/3N
AGE 78
322. DODDAIAH
S/O CHIKKAHANUMAIAH
SHARE NO 39/2
AGE 70
323. VENKATESH
S/O VENKATAPPA
SHARE NO.60/4
AGE 55
324. KRISHNAMURTHY
S/O CHIKKALINGAPPA
SHARE NO 38/6
AGE 60
325. RANGASWAMY
S/O PAPANNA
SHARE NO 68/3N
AGE 68
326. RAGHUNATH
S/O JAYANNA
SHARE NO 131/3
AGE 45
327. VENKATESH
S/O HONNAPPA
SHARE NO.75/3N
AGE 40
- 41 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
328. BYRAHANUMAIAH
S/O BYREGOWDA
SHARE NO 150/8
AGE 78
329. GANGAHANUMANTHAIAH
S/O MALLAIAH
SHARE NO 47/9
AGE 74
330. SIDDARAJU
S/O ANJINAPPA
SHARE NO 110/3
AGE 45
331. MUNIRAJU
S/O MUNISHAMAIAH
SHARE NO.56/3
AGE 51
332. THIMMAPPA
S/O MARUDAIAH
SHARE NO.154/3
AGE 75
333. NANJAPPA
S/O CHIKKABYLAPPA
SHARE NO.130/4
AGE 76
334. NANJAPPA
S/O MAYIGAPPA
SHARE NO.11/6
AGE 55
335. SHIVARUDRAMMA
W/O BYREGOWDA
SHARE NO 36/6
AGE 64
336. SHESHAMMA
W/O KRISHNAMURTHY
- 42 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
SHARE NO 85/7
AGE 60
337. NARASEGOWDA
S/O CHANNEGOWDA
SHARE NO 106/1
AGE 80
338. CHANNEGOWDA
S/O VENKATARAMANNAPPA
SHARE NO 159/4
AGE 90
339. RANGASHAMAIAH
S/O HANUMANTHEGOWDA
SHARE NO 110/1
AGE 60
340. MUDDU KRISHNE GOWDA
S/O RANGANATHGOWDA
SHARE NO 2/4N
AGE 63
341. K PRAKASH
S/O KEMPARANGAIAH
SHARE NO 4/4N
AGE 58
342. BYRAHANUME GOWDA
S/O SUBBARAMAIAH
SHARE NO 159/3
AGE 72
343. MUNIRAJU
S/O RAMAIAH
SHARE NO.100/8
AGE 58
344. GANGAMMA
W/O HUCHAIAH
SHARE NO.134/5
AGE 85
- 43 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
345. SIDDAMMA
W/O RAMAKRISHNAIAH
SHARE NO 50/5
AGE 70
346. GANGARAJU
S/0 PUTTARAMAIAH
SHARE NO 3/4N
AGE 70 YEARS
347. RANGADHAMAIAH
S/O MALLAIAH
SHARE NO 5/4N
AGE 58
348. MUNIRAMAIAH
S/O HUCHAJAH
SHARE NO 135/5
AGE 70
349. SARASWATHAMMA
W/O NAGARAJU
SHARE NO 107/2
AGE 45
350. GOVINDARAJU
S/O NANJEGOWDA
SHARE NO 54/3
AGE 55
351. C GOVINDARAJU
S/O CHIKKAVEEREGOWDA
SHARE NO.3/4N
AGE 63
352. SRINIVASGOWDA
S/O GANGARAJU
SHARE NO 177/8
AGE 36
353. HANUMANARASAIAH
- 44 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
S/0 MAYANNA
SHARE NO 163/9
AGE 68
354. SHIVARUDRAIAH
S/O RUDRAIAH
SHARE NO.19/6
AGE 55
355. JAYAMMA
W/O HANUMANTHARAYAPPA
SHARE NO.79/1N
AGE 65
356. MUTHARAJU
S/O KENCHAPPA
SHARE NO.79/1N
AGE 50
357. KRISHNAMURTHY
S/O CHIKKAHANUMAIAH
AGE 48
SHARE NO.31/4N
358. RAJASHEKARAIAH
S/O CHANNAGIRIYAPPA
SHARE NO.55/4N
AGE 57
ALL ARE MEMBERS OF KANASAVADI MULTIPURPOSE
PRIMARY RURAL AGRICULTURE CO-OPERATIVE
SOCIETY LTD, GOOLYA VILLAGE,
PURUSHANAHALLI POST, MADURE HOBLI,
DODDABALLAPURA TALUK - 561 203
BANGALORE RURAL DISTRICT
...PETITIONERS
(BY SRI. GIRISH J.,ADVOCATE)
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NC: 2025:KHC:12439
WP No. 5674 of 2025
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION,
M.S. BUILDING, DR. B.R. AMBEDKAR VEEDHI,
BENGALURU - 560001
REPRESENTED BY ITS PRINCIPAL SECRETARY.
2. THE STATE CO-OPERATIVE ELECTION AUTHORITY
3RD FLOOR, TTMC A BLOCK,
K.H.ROAD, SHANTINAGAR,
BANGALORE-560027
REPRESENTED BY ITS SECRETARY.
3. THE DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES/
DISTRICT ELECTION OFFICER
D.C. OFFICE PREMISES, BEERASANDRA VILLAGE
DEVANAHALLI TALUK-562110
4. THE ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES,
DODDABALLAPURA SUB DIVISION,
DODDABALLAPURA-561203
BANGALORE RURAL TALUK
5. KANASAVADI MULTPURPOSE PRIMARY RURAL
AGRICULTURE CO-OPERATIVE SOCIETY LTD
GOOLYA VILLAGE, PURSHANAHALLI POST,
MADURE HOBLI,
DODDABALLAPURA TALUK-561203
BANGALORE RURAL DISTRICT
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER.
(SOCIETY REGISTERED UNDER THE
KARNATAKA CO-OPERATIVE SOCIETIES ACT-1959)
6. THE RETURNING OFFICER,
KANASAVADI MULTIPURPOSE PRIMARY RURAL
AGRICULTURE CO-OPERATIVE SOCIETY LTD
GOOLYA VILLAGE, PURUSHANAHALLI POST
- 46 -
NC: 2025:KHC:12439
WP No. 5674 of 2025
MADURE HOBLI,
DODDABALLAPURA TALUK-561203
BANGALORE RURAL DISTRICT
...RESPONDENTS
(BY SRI. DEVIPRASAD SHETTY, ADVOCATE FOR C/R5
SRI. YOGESH D NAIK, AGA FOR R1, R3, R4 AND R6
SRI. T L KIRAN KUMAR, ADVOCATE FOR R2)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO-DIRECT THE
RESPONDENTS TO INCLUDE THE NAMES OF THE PETITIONERS
IN THE FINAL ELIGIBLE VOTER LIST AT ANNX-D AND PERMIT
THE PETITIONERS TO VOTE IN THE UPCOMING ELECTIONS TO
R-5 SOCIETY WHICH IS SCHEDULED TO BE HELD ON
27.02.2025, GRANT AN INTERIM ORDER TO PENDING
DISPOSAL OF THE CAPTIONED WP TO PERMIT THE
PETITIONERS TO CAST THEIR VOTES IN THE ELECTION TO THE
BOARD OF R-5 SOCIETY SCHEDULED TO BE HELD ON
27.02.2025.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MR JUSTICE SURAJ GOVINDARAJ
ORAL ORDER
1. This Court by way of various interim order had
permitted the petitioners who were declared to be
ineligible voters to cast their vote in the elections of
- 47 -
NC: 2025:KHC:12439
the Society, subject to the result of the writ petition
and that the votes cast by the petitioners shall be
kept in separate ballot boxes.
2. A Coordinate Bench of this Court in the case of
H.S.Raju vs. State of Karnataka & others1 has
after considering the matter in detail come to a
categorical conclusion that any irregularity in the
conduct of election a petition under Article 226 of the
Constitution of India would not be the proper remedy
any dispute as regards the eligibility or ineligibility
and the deficiencies in finalization of final electoral
list, could only be considered in a dispute raised as
regard the election under Section 70 (2) of the
Karnataka Co-operative Societies Act, 1959 after the
announcement of the results by counting even the
votes cast by the petitioners.
W.P.No.8502/2022 dated 7.6.2022
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NC: 2025:KHC:12439
3. The said judgment not having been challenged and
having attained finality, the fact being more or less
similar would equally apply to the present matter.
4. In that view of the matter, I pass the following:
ORDER
i) The Writ Petition is disposed of.
ii) The Returning Officer of the above matter is
directed to announce the result within seven days
of the receipt of a copy of this order by taking into
account the votes cast by the petitioners of the
above matter.
iii) In the event of any proceeding being filed in
relation to the results of the election under Section
70 (2) of the Karnataka Co-operative Societies Act,
1959, all the contentions raised herein and any that
may be raised are left open for consideration in
accordance with the applicable law, this court has
not expressed any opinion on those issues.
- 49 -
NC: 2025:KHC:12439
iv) The votes cast by the respective petitioners which
had been directed to be kept in separate box shall
continue to be retained in a separate box until the
disposal of the dispute if any raised within the time
frame prescribed.
Sd/-
(SURAJ GOVINDARAJ)
JUDGE
AMM
