Citation : 2025 Latest Caselaw 5287 Kant
Judgement Date : 20 March, 2025
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NC: 2025:KHC:11647
WP No. 33638 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 20TH DAY OF MARCH, 2025
BEFORE
THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
WRIT PETITION NO. 33638 OF 2024 (CS-EL/M)
BETWEEN:
1. ASHWATH H K
S/O KRISHNA BHAT
AGED ABOUT 42 YEARS,
SHARE NO 24
R/AT HULIMANE, NAGODI VILLAGE,
NITTUR POST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577432
2. ARUN KUMAR B T
S/O CHANDRASHEKAR
AGED ABOUT 40 YEARS,
SHARE NO 18
R/AT BELURU,
NITTUR POST HOSANAGARA TALUK,
Digitally signed SHIVAMOGGA DISTRICT-577432
by SHWETHA
RAGHAVENDRA
Location: HIGH 3. ANNAPPA N S
COURT OF
KARNATAKA S/O SHESHA
AGED ABOUT 46 YEARS
SHARE NO 22
R/AT NITTUR
NITTUR POST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577432
4. ASHOKA
S/O GOPALA
AGED ABOUT 39 YEARS
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WP No. 33638 of 2024
SHARE NO 28
R/AT BAGGIJEDDU
NITTUR POST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
5. ASHOKA
S/O GANAPATHI
AGED ABOUT 46 YEARS
SHARE NO 29
R/AT BAGGIJEDDU
NITTUR POST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
6. BERI
S/O BHADURA
AGED ABOUT 36 YEARS
SHARE NO 55
R/AT MAVINAGUDDA
NITTUR POST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
7. BHALINDRA
S/O BHADURA
AGED ABOUT 38 YEARS
SHARE NO 57
R/AT MAVINAGUDDA
NITTUR POST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
8. BASAVARAJ
S/O MAHADEVA
AGED ABOUT 46 YEARS
SHARE NO 73
R/AT BELURU
NITTUR POST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
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9. CHANDRASHEKARAIAH K A
S/O ANANTHAIAH
AGED ABOUT 60 YEARS
SHARE NO 93
R/AT KABBINAKUDIGE
NITTUR POST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
10. DURGA
S/O SIDDA
AGED ABOUT 64 YEARS
SHARE NO 106
R/AT BIRGERE
NITTUR POST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
11. DURGA
S/O BHADRA
AGED ABOUT 65 YEARS
SHARE NO 107
R/AT BIRGERE
NITTUR POPST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
12. DHYAVA NAIK
S/O MANJA NAIK
AGED ABOUT 65 YEARS
SHARE NO 109
R/AT NAGODI
NITTUR POST HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
13. DEVARAJ C M
S/O MANJA NAIK
AGED ABOUT 49 YEARS
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WP No. 33638 of 2024
SHARE NO 121
R/AT NAGODI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
14. ERA NAIK
S/O HALA
AGED ABOUT 64 YEARS
SHARE NO 124
R/AT KARKAMADI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT 577452
15. GANAPATHI
S/O THIMMA NAIK
AGED ABOUT 56 YEARS
SHARE NO 148
R/AT BAJJIJEDDU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT 577452
16. JAYADEVA. A V
S/O. ANNAPPA
AGED ABOUT 46 YEARS
SHARE NO. 182, R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
17. JOSHEF
S/O. ANTHONY
AGED ABOUT 62 YEARS
SHARE NO.190
R/AT. GOWRIKERE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
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WP No. 33638 of 2024
18. KOLLURA
S/O. THIPPA
AGED ABOUT 60 YEARS
SHARE NO.217, R/AT. SULAGODU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
19. KRISHNAMURTHY K R
S/O. RAMACHANDRAIAH
AGED ABOUT 54 YEARS
SHARE NO.213, R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
20. KRISHNAMURTHY K R
S/O. RAMAKRISHNAIAH
AGED ABOUT 50 YEARS
SHARE NO.230
R/AT. KANAGODUMANE
NITTUR POST, HOSANAGARA TALUK
SHIVAMOGGA DISTRICT-577452
21. KOLLAPPA
S/O. SIDDA NAIK
AGED ABOUT 54 YEARS
SHARE NO.246
R/AT. GURUTE, NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
22. LAKSHMINARAYANA H M
S/O. MANJAIAH
AGED ABOUT 49 YEARS
SHARE NO.266
R/AT. HALKOD, NITTUR POST,
HOSANAGARA TALUK,
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WP No. 33638 of 2024
SHIVAMOGGA DISTRICT-577452
23. LAKSHMMA
W/O.MANJA NAIK
AGED ABOUT 60 YEARS
SHARE NO.272, R/AT. ALAGODU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
24. H. MAHAMMAD KHAN
S/O. HAYATH KHAN
AGED ABOUT 56 YEARS
SHARE NO.304, R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
25. MANJA
S/O. BHADRA
AGED ABOUT 61 YEARS
SHARE NO.318
R/AT. KALYANI CHOWKA
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
26. MANJAMMA
W/O. SIDDA NAIK
AGED ABOUT 63 YEARS
SHARE NO.327, R/AT. HOLAGARU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
27. MOHAMMAD RAFIQ
S/O. HASAN SAB
AGED ABOUT 54 YEARS
SHARE NO.234
R/AT. NITTUR
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WP No. 33638 of 2024
NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
28. MANJAPPA
S/O. BILIYA
AGED ABOUT 58 YEARS
SHARE NO.347
R/AT. SIDDLUKUNI
NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
29. MOHAMMAD SIKUR
S/O. MAIDIN SAB
AGED ABOUT 54 YEARS
SHARE NO.350
R/AT. ALAGODU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
30. MANJUNATH
S/O. HIRIYA NAIK
AGED ABOUT 45 YEARS
SHARE NO.359
R/AT. KARKAMUDI
NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
31. MUKTHIYAR
S/O. MAIDIN SAB
AGED ABOUT 50 YEARS
SHARE NO.364
R/AT. ALAGODU NITTUR POST,
HOSANAGARA TALUK,
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WP No. 33638 of 2024
SHIVAMOGGA DISTRICT-577452
32. NAGENDRA
S/O. BILKA
AGED ABOUT 46 YEARS
SHARE NO.376
R/AT. KALYANI CHOWK
NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
33. NARAYANA SHETTY
S/O. KRISHNAIH SHETTY
AGED ABOUT 54 YEARS
SHARE NO.384
R/AT. BELURU
NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
34. NAGARAJ K
S/O. KOLLAPPA
AGED ABOUT 40 YEARS
SHARE NO.394
R/AT. SIDLAKUNI
NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
35. PRABHAKAR N R
S/O. RAMAIAH
AGED ABOUT 47 YEARS
SHARE NO.438
R/AT. NAGODI
NITTUR POST,
HOSANAGARA TALUK,
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WP No. 33638 of 2024
SHIVAMOGGA DISTRICT-577452
36. PRADEEPA
S/O. NARASIMHA PUJARI
AGED ABOUT 37 YEARS
SHARE NO.443
R/AT.GURUTE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
37. GOWJIYA
W/O.MAHAMMAD KHAN
AGED ABOUT 38 YEARS
SHARE NO.446
R/AT. NITTUR, NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
38. RAMACHANDRA RAO G
S/O. SUUBBARAO
AGED ABOUT 60 YEARS
SHARE NO.447, R/AT. GANJALA
NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
39. RAMA
S/O. NAGAPPA
AGED ABOUT 50 YEARS
SHARE NO.510
R/AT. HIREMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
40. RAMA
S/O. ERA NAIK
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WP No. 33638 of 2024
AGED ABOUT 52 YEARS
SHARE NO.511
R/AT. MARAKUTUGA
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
41. RAGHAVENDRA ACHARY
S/O. VASUDEVA ACHARY
AGED ABOUT 48 YEARS
SHARE NO.531
R/AT. BHAGAVATHANA GODU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
42. RAGHAVENDRA
S/O. OMKARA
AGED ABOUT 45 YEARS
SHARE NO.533, R/AT. KUMBLE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
43. SADHU BHANDARY
S/O. PUTTA BHANDARY
AGED ABOUT 48 YEARS
SHARE NO.550, R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
44. SIDDA NAIK
S/O. KOLLA NAIK
AGED ABOUT 64 YEARS
SHARE NO.574
R/AT. HALMANE, NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
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WP No. 33638 of 2024
45. SUBRAMANYA
S/O. VIGNESHWARAIAH
AGED ABOUT 48 YEARS
SHARE NO.582, R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
46. SUDHAKARA H S
S/O. SUBBARAO
AGED ABOUT 45 YEARS
SHARE NO.601
R/AT. HEBBIGEMATA
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
47. KOLLAPPA
S/O. SIDDA NAIK
AGED ABOUT 54 YEARS
SHARE NO.246
R/AT. GURUTE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
48. SUBBA NAIK
S/O. MANJA NAIK
AGED ABOUT 60 YEARS
SHARE NO.628
R/AT. HARIMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
49. SHAMANTHA K S
S/O. SRINIVAS MURTHY
AGED ABOUT 30 YEARS
SHARE NO.653
R/AT. NAGODI
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WP No. 33638 of 2024
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
50. SURESH
S/O. MASTHI
AGED ABOUT 48 YEARS
SHARE NO.685
R/AT. SIDDLAKUNI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
51. SHEKAR P PUJARI
S/O. PARAMESHWARA PUJARI
AGED ABOUT 50 YEARS
SHARE NO.686, R/AT.NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
52. SURESH K B
S/O. BEERAPPA
AGED ABOUT 43 YEARS
SHARE NO.687
R/AT. KUMBLE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
53. SALMAN
S/O. MAJID
AGED ABOUT 35 YEARS
SHARE NO.708, R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
54. THIMMA
S/O. MARIYA
AGED ABOUT 54 YEARS
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WP No. 33638 of 2024
SHARE NO.713, R/AT. LAKMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
55. THIMMA
S/O. JATTU
AGED ABOUT 58 YEARS
SHARE NO.724
R/AT. SIDDLAKUNI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
56. UDAYA
S/O. MANJA NAIK
AGED ABOUT 46 YEARS
SHARE NO.730
R/AT.KARKAMUDI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
57. JOTHI SADANANDA
W/O. SADANANDA HOBALIDHAR
AGED ABOUT 38 YEARS
SHARE NO.787, R/AT.NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
58. HIRIYA NAIK
S/O. MANJA NAIK
AGED ABOUT 57 YEARS
SHARE NO. 834
R/AT. KARKAMUDI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
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WP No. 33638 of 2024
59. RATHNAVATHI M
W/O. MANJAPPA M M
AGED ABOUT 47 YEARS
SHARE NO.865
R/AT.NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
60. GOWRI
W/O. SEENA
AGED ABOUT 50 YEARS
SHARE NO. 871
R/AT. NAGODI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
61. SHIVARAJ N S
S/O. CHOWDAPPA
AGED ABOUT 47 YEARS
SHARE NO. 895
R/AT. SIDLAKUNI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
62. VEENA C
W/O. CHANDRASHEKAR B R
AGED ABOUT 48 YEARS
SHARE NO. 898
R/AT. BENNATTE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
63. KAIRANNISA
W/O. ABDUL SATTAR
AGED ABOUT 47 YEARS
SHARE NO. 899
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WP No. 33638 of 2024
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
64. SHIVAMURTHY
S/O. RATHNAKAR ACHARY
AGED ABOUT 48 YEARS
SHARE NO. 901
R/AT. SIDDLAKUNI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
65. SAMINU
W/O MUJID
AGED ABOUT 47 YEARS
SHARE NO. 918
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
66. MUMTAZ
W/O. MAHAMMAD
AGED ABOUT 50 YEARS
SHARE NO. 928
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
67. HIRIYA NAIK
S/O. MANJA NAIK
AGED ABOUT 57 YEARS
SHARE NO. 834
R/AT. KARKAMUDI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
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68. SRIDHAR JOGI
S/O. MANJAPPA JOGI
AGED ABOUT 47 YEARS
SHARE NO. 930
R/AT. ALAGODU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
69. SAJIDA
W/O. ABDUAL RASHID
AGED ABOUT 47 YEARS
SHARE NO. 936
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
70. RATHNAMMA
S/O. VASAPPA
AGED ABOUT 57 YEARS
SHARE NO. 940
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
71. KRISHNAMURTHY A N
S/O. ASHOKA
AGED ABOUT 47 YEARS
SHARE NO. 946
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
72. SATHYANARAYANA L D
S/O. DEVAPPAIAH
AGED ABOUT 49 YEARS
SHARE NO. 993
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WP No. 33638 of 2024
R/AT. DODDAMANEJEDDU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
73. SATHISH G P
S/O. PUTTAPPPA
AGED ABOUT 50 YEARS
SHARE NO. 996
R/AT. GANJALA
NITTUR POST, HOSANAGARA TALUK, SHIVAMOGGA
DISTRICT-577452
74. GANAPATHI
S/O. NAGESH
AGED ABOUT 50 YEARS
SHARE NO. 998
R/AT. BELURU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
75. RAJENDRA PRASAD K
S/O.K KRISHNAMURTHY
AGED ABOUT 50 YEARS
SHARE NO. 1010, R/AT. KOLAKI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
76. SEETHA
W/O. BEERA NAIK
AGED ABOUT 47 YEARS
SHARE NO. 1011
R/AT. KUMBLE
NITTUR POST, HOSANAGARA TALUK, SHIVAMOGGA
DISTRICT-577452.
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77. RATHNAMMA
W/O. MARIYA
AGED ABOUT 52 YEARS
SHARE NO. 1013
R/AT. SIDDLAKUNI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
78. SANTHOSH SHETTY
S/O. MAHABALA SHETTY
AGED ABOUT 47 YEARS
SHARE NO. 1014
R/AT. GOWRIKERE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
79. JAYACHANDRA
S/O. RAMAPPA
AGED ABOUT 49 YEARS
SHARE NO. 1031
R/AT. HIREMANE
NITTUR POST, HOSANAGARA TALUK, SHIVAMOGGA
DISTRICT-577452.
80. NAGARAJU
S/O. VITALA BANDARY
AGED ABOUT 50 YEARS
SHARE NO. 1049
R/AT. LAKMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
81. CHOUDI
W/O. SHANMUKHA
AGED ABOUT 57 YEARS
SHARE NO.1056
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WP No. 33638 of 2024
R/AT. BELURU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
82. RUKMINI
W/O. ANNAPPA
AGED ABOUT 50 YEARS
SHARE NO. 1057
R/AT. BELURU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
83. SAVITHRI
W/O. NAGAPPA
AGED ABOUT 50 YEARS
SHARE NO. 1058
R/AT. BELURU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
84. MANJUNATHA
S/O. MAHADEVA
AGED ABOUT 52 YEARS
SHARE NO. 1060
R/AT. LINGADAKAI NITTUR POST,
HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
85. HOOVAPPA
S/O. DYAVAPPA
AGED ABOUT 55 YEARS
SHARE NO. 1067
R/AT. BENNATTE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452.
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86. MANJAPPA
S/O. SIDDANAIK
AGED ABOUT 52 YEARS
SHARE NO. 1085
R/AT. HALMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
87. KOLLAPPA
S/O. SIDDANAIK
AGED ABOUT 54 YEARS
SHARE NO. 1087
R/AT. HALMANE
NITTUR POST, HOSANAGARA TALUK, SHIVAMOGGA
DISTRICT-577452
88. RAJESH
S/O. KRISHNA
AGED ABOUT 37 YEARS
SHARE NO. 1099
R/AT. BELURU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
89. SHASHIKALA
W/O. CHANDRA BHANDARY
AGED ABOUT 42 YEARS
SHARE NO. 1107
R/AT. GOWRIKERE
NITTUR POST, HOSANAGARA TALUK,
90. SHOBHA
W/O. UDAYA KUMAR
AGED ABOUT 48 YEARS
SHARE NO. 1108
R/AT. GOWRIKERE
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WP No. 33638 of 2024
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
91. SAROJA
W/O. SRIDHARA JOGI
AGED ABOUT 48 YEARS
SHARE NO. 1116
R/AT. MANJAGALALE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
92. PUSHPAVATHI
W/O. VAJRAPPA
AGED ABOUT 50 YEARS
SHARE NO. 1117
R/AT. MANJAGALALE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
93. DYAPPA
S/O. SIDDAPPA
AGED ABOUT 52 YEARS
SHARE NO. 1127
R/AT. SIDDLUKUNI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
94. MANJA
S/O. THIMMAPPA
AGED ABOUT 51 YEARS
SHARE NO. 1059
R/AT. LAKMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
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95. GOVINDA
S/o. MANJAPPA
AGED ABOUT 50 YEARS
SHARE NO. 1161
R/AT. LAKMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
96. RAJAKUMAR
S/O. SUBBBANNA
AGED ABOUT 42 YEARS
SHARE NO. 1164
R/AT. LAKMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
97. KARIYA
S/O MANJA NAIK
AGED ABOUT 42 YEARS
SHARE NO 1174
R/AT KARAKAMADI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
98. SHARADHA
W/O ANNAPPA
AGED ABOUT 52 YEARS
SHARE NO 1175R/AT NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
99. RATHNAMMA
W/O. SHEKARAPPA
AGED ABOUT 54 YEARS
SHARE NO. 1202
R/AT. LAKMANE
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WP No. 33638 of 2024
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
100. REVATHI
W/O. RAMA
AGED ABOUT 48 YEARS
SHARE NO.1221
R/AT. MARAKUTAGA
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
101. SHARADHA
W/O ANNAPPA
AGED ABOUT 52 YEARS
SHARE NO. 1175
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK, SHIVAMOGGA
DISTRICT-577452
102. PRAKAS HATWAR
S/O SURYANARAYAN A HATWAR
AGED ABOUT 48 YEARS
SHARE NO 1223 R/AT NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
103. SUBRAMANYA JOGI
S/O VENKATARAMANA JOGI
AGED ABOUT 48 YEARS
SHARE NO. 1224
R/AT. ALAGODU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
104. SAVITHA T P
W/O MANJAPPA
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WP No. 33638 of 2024
AGED ABOUT 35 YEARS
SHARE NO 1233
R/AT BENNATTE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
105. UDAYA SHETTY
S/O SHIVARAMA SHETTY
AGED ABOUT 49 YEARS
SHAREN O 1235
R/AT NAGODI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
106. DYAVAPPA
S/ O MANJAPPA NAIK
AGED ABOUT 52 YEARS
SHARE NO. 1249
R/AT KOTE SHIRUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
107. SUJATHA
W/O NAGARAJU
AGED ABOUT 48 YEARS
SHARE NO 1269 R/AT MALLEKOPPA
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
108. RATHNAMMA
W/O RAMACHANDRA
AGED ABOUT 58 YEARS
SHARE NO 1271 R/AT KARKAMADI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
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WP No. 33638 of 2024
109. GEETHA GOPAL
W/O GOPAL
AGED ABOUT 48 YEARS
SHAREN O 1287 R/AT BELURU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
110. SAVITHA SHEDTHY
W/O RAGHAVENDRA
AGED ABOUT 49 YEARS
SHARE NO 1287
R/AT NAGODI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
111. MAHAMMAD RIYAZ
S/O MAIDIN SAB
AGED ABOUT 35 YEARS
SHARE NO.1175 R/AT ALAGODU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
112. MAMATAZ BEGAM
D/O IMTHIAAZ
AGED ABOUT 46 YEARS
SHARE NO 1313 R/AT NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
113. IBRAHIM K H
S/O. HUSSIAN
AGED ABOUT 42 YEARS
SHARE NO. 1316
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK, SHIVAMOGGA
DISTRICT-577452
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WP No. 33638 of 2024
114. KRISHNAMURTHY
S/O. NAGANAIK
AGED ABOUT 50 YEARS
SHARE NO.1328
R/AT. MUDDINAGADDE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
115. SANTHOSH SHETTY
S/O. MANJUNATHA SHETTY
AGED ABOUT 48 YEARS
SHARE NO. 1344
R/AT. MUNDIGEMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
116. VEENA SHETTY
W/O SANTHOSH SHETTY
AGED ABOUT 42 YEARS
SHARE NO. 1346
R/AT. MUNDIGERMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
117. HEMAVATHI
W/O. ASHOKA
AGED ABOUT 50 YEARS
SHARE NO. 1356
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
118. SHYLAJA
W/O. SANTHOSH SHETTY
AGED ABOUT 47 YEARS
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WP No. 33638 of 2024
SHARE NO. 1377
R/AT. GOWRIKERE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
119. SHARANYA
W/O. SHASHIDHAR
AGED ABOUT 32 YEARS
SHARE NO. 1379
R/AT. HOLAGARU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
120. SHARAVATHI K M
W/O. MAHABALIAH
AGED ABOUT 52 YEARS
SHARE NO. 1381
R/AT. KESAREMANE
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
121. PADMAVATHI
W/O.KOLLAPPA
AGED ABOUT 54 YEARS
SHARE NO. 1391
R/AT. KARKAMUDI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
122. INDHIRAMMA
W/O.GOPALA
AGED ABOUT 58 YEARS
SHARE NO. 1392
R/AT.KARKAMUDI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
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WP No. 33638 of 2024
123. DHARAMAPPA
S/O. BHADRA NAIK
AGED ABOUT 52 YEARS
SHARE NO. 1398
R/AT. KARKAMUDI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
124. GOPALA
S/O. BHADRA NAIK
AGED ABOUT 54 YEARS
SHARE NO. 1399
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
125. SHAHINABANU
AGED ABOUT 50 YEARS
SHARE NO. 1417
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
126. ADHARSH K R
AGED ABOUT 32 YEARS
SHARE NO. 1418
R/AT.KOSNADI
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
127. MUNEERA
W/O. ABUBAKAR
AGED ABOUT 48 YEARS
SHARE NO.1420
R/AT. ALAGODU
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WP No. 33638 of 2024
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
128. ASHOKA K R
S/O.RAMAKRISHNAIAH
AGED ABOUT 42 YEARS
SHARE NO. 1426
R/AT.KANAGODU
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
129. AJEJABHI
W/O.MAIDINSAB
AGED ABOUT 52 YEARS
SHARE NO. 1434
R/AT. NITTUR
NITTUR POST, HOSANAGARA TALUK
SHIVAMOGGA DISTRICT-577452 .
...PETITIONERS
(BY SRI. SHASHANKA K., ADVOCATE)
AND:
1. STATE OF KARNATAKA
DEPARTMENT BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF CO-OPERATION
M S BUILDING, DR AMBEDKAR VEEDHI,
BENGALURU 560001
2. THE STATE CO OPERATIVE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY
3RD FLOOR, SHANTHINAGAR,
T.T.M.C, A BLOCK,
BENGALURU - 27
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NC: 2025:KHC:11647
WP No. 33638 of 2024
3. DEPUTY REGISTRAR OF CO-OEPRATIVE SOCIETIES
AND DISTRICT ELECTION OFFICER
SHIVAMOGGA DISTRICT
SHIVAMOGGA - 577201
4. PRIMARY AGRICULTURE CREDIT CO-OPERATIVE
SOCIETY LIMITED
NITTUR POST, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
REPRESENTED BY ITS CEO
5. THE RETURNING OFFICER
PRIMARY AGRICULTURE CREDIT CO OPERATIVE
SOCIETY LIMITED
NITTUR, HOSANAGARA TALUK,
SHIVAMOGGA DISTRICT-577452
...RESPONDENTS
(BY SRI. YOGESH D NAIK, AGA FOR R1, R3 & R5
SRI. T L KIRAN KUMAR, ADVOCATE FOR R2.
R4 - PRIMARY AGRICULTURE CREDIT COOPERATIVE
SOCIETY LTD, SHIVAMOGGA SERVED VIDE ORDER
DATED:10/12/24 NOTICE TO R4 IS DEFERRED FOR NOW)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA PRAYING TO DECLARE THAT
SECTION 20(2)(a-iv)(a-v) OF THE KARNATAKA CO OPERATIVE
SOCIETIES ACT 1959 IS ULTRA VIRES TO THE LEGISLATIVE
COMPETENCE AND ARTICLE 243ZI AND 243ZO OF THE
CONSTITUTION OF INDIA.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
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WP No. 33638 of 2024
CORAM: HON'BLE MR JUSTICE SURAJ GOVINDARAJ
ORAL ORDER
1. This Court by way of various interim orders had
permitted the petitioners, who were declared to be
ineligible voters to cast their votes in the elections of
the Society, subject to the result of the writ petition
and that the votes cast by the petitioners shall be
kept in a separate ballot boxes.
2. A Co-ordinate Bench of this Court in the case of
H.S.Raju vs. State of Karnataka & others1 has
after considering the matter in detail come to a
categorical conclusion that any irregularity in the
conduct of election, a petition under Article 226 of
the Constitution of India would not be the proper
remedy. Any dispute as regards the eligibility or
ineligibility and the deficiencies in finalization of final
electoral list, could only be considered in a dispute
raised as regard the election under Section 70 (2) of
W.P.No.8502/2022 dated 7.6.2022
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NC: 2025:KHC:11647
the Karnataka Co-operative Societies Act, 1959 after
the announcement of the results by counting even
the votes cast by the petitioners.
3. The said judgment not having been challenged and
having attained finality, the fact being more or less
similar would equally apply to the present matter.
4. In that view of the matter, I pass the following:
ORDER
i) The Writ Petition is disposed of.
ii) The Returning Officer in the above matter is
directed to announce the result within seven days
of the receipt of a copy of this order by taking into
account the votes cast by the petitioners in the
above matter.
iii) In the event of any proceeding being filed in
relation to the results of the election under Section
70 (2) of the Karnataka Co-operative Societies Act,
1959, all the contentions raised herein and any that
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NC: 2025:KHC:11647
may be raised are left open for consideration in
accordance with the applicable law, this Court has
not expressed any opinion on those issues.
iv) The votes cast by the respective petitioners which
had been directed to be kept in a separate box shall
continue to be retained in a separate box until the
disposal of the dispute, if any raised within the time
frame prescribed.
SD/-
(SURAJ GOVINDARAJ) JUDGE
NG
CT:SK
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