Citation : 2025 Latest Caselaw 642 Kant
Judgement Date : 3 July, 2025
-1-
NC: 2025:KHC:24033
MFA No. 5772 of 2018
C/W MFA No. 5773 of 2018
MFA No. 5774 of 2018
HC-KAR AND 1 OTHER
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF JULY, 2025
BEFORE
THE HON'BLE MR. JUSTICE C.M. POONACHA
MISCELLANEOUS FIRST APPEAL NO. 5772 OF 2018 (MV-D)
C/W
MISCELLANEOUS FIRST APPEAL NO. 5773 OF 2018 (MV-I)
MISCELLANEOUS FIRST APPEAL NO. 5774 OF 2018 (MV-I)
MISCELLANEOUS FIRST APPEAL NO. 5775 OF 2018 (MV-I)
IN MFA No. 5772/2018:
BETWEEN:
1. SMT. GEETHA S
W/O LATE MALLESH J
AGED ABOUT 53 YEARS
2. RAKSHITHA M
D/O LATE MALLESH J
AGED ABOUT 28 YEARS
3. RAJANI M
Digitally D/O LATE MALLESH J
signed by AGED ABOUT 26 YEARS
NIRMALA
DEVI ALL ARE PREVIOUSLY RESIDING AT
Location: GOVINDAPPA LAYOUT, NEAR VISHAL SCHOOL
HIGH COURT SUBHASHNAGAR, NELAMANGALA TOWN,
OF BANGALORE RURAL DISTRICT.
KARNATAKA
ALL ARE PRESENTLY RESIDING AT
KPTCL, QUARTERS, BASAVANAGUDI
DODDABALLAPURA ROAD, NELAMANGALA TALUK,
BANGALORE RURAL DISTRICT.
...APPELLANTS
(BY SRI. SHRIPAD V SHASTRI, ADVOCATE)
AND:
1. SRI. SUDHAKAR S SHIRKE
-2-
NC: 2025:KHC:24033
MFA No. 5772 of 2018
C/W MFA No. 5773 of 2018
MFA No. 5774 of 2018
HC-KAR AND 1 OTHER
S/O SAHADEO SHIRKE
BHD BUDDHA VIHAR, 72 BABU
JAGJIVAN RAM NAGAR,
DUMPING ROAD, MULUNAD WEST
MUMBAI-400 080.
2. THE MANAGER
RELIANCE GEN., INS CO LTD.,
5TH FLOOR, CENTURY BUILDING
M G ROAD,
BANGALORE -01.
3. SRI ASHISH N MATKAR
D2/203/GOMATI-CHS,
LOKGRAM , KALYAN (E)-421 306.
...RESPONDENTS
(BY SRI. ASHOK N. PATIL, ADVOCATE FOR R2;
SRI A.R. GOUTHAM, ADVOCATE FOR R3;
R1 IS SERVED AND UNREPRESENTED)
THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 10.04.2018 PASSED IN MVC
NO.5256/2016 ON THE FILE OF THE XIX ADDITIONAL SMALL CAUSE
JUDGE, MACT, BENGALURU (SCCH-17), PARTLY ALLOWING THE
CLAIM PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT
OF COMPENSATION.
IN MFA NO. 5773/2018:
BETWEEN:
SMT. S M MEENAKSHI
W/O S SHIVALINGARADYA
R/AT NO.316/13, KPTCL QUARTERS
BASAVANAHALLI, DODDABALLAPURA ROAD,
NELAMANGALA TALUK,
BANGALORE RURAL DISTRICT.
...APPELLANT
(BY SRI. SHRIPAD V SHASTRI .,ADVOCATE)
AND:
1. SRI. SUDHAKAR S SHIRKE
S/O SAHADEO SHIRKE
-3-
NC: 2025:KHC:24033
MFA No. 5772 of 2018
C/W MFA No. 5773 of 2018
MFA No. 5774 of 2018
HC-KAR AND 1 OTHER
BHD BUDDHA VIHAR, 72 BABU
JAGJIVAN RAM NAGAR,
DUMPING ROAD, MULUNAD WEST
MUMBAI-400 080.
2. THE MANAGER
RELIANCE GEN., INS., CO., LTD.,
5TH FLOOR, CENTURY BUILDING
M G ROAD, BANGALORE -01.
3. SRI ASHISH N MATKAR
D2/203/GOMATI-CHS,
LOKGRAM , KALYAN (E)-421 306.
...RESPONDENTS
(BY SRI. ASHOK N. PATIL, ADVOCATE FOR R2;
SRI A.R. GOUTHAM, ADVOCATE FOR R3;
R1 IS SERVED AND UNREPRESENTED)
THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 10.04.2018 PASSED IN MVC
NO.5257/2016 ON THE FILE OF THE 19TH ADDITIONAL SMALL
CAUSE JUDGE, MACT, BENGALURU (SCCH-17), PARTLY
ALLOWING THE CLAIM PETITION FOR COMPENSATION AND
SEEKING ENHANCEMENT OF COMPENSATION.
IN MFA NO. 5774/2018:
BETWEEN:
1. SRI. H SRINIVAS
S/O T H HANUMANTHARAYAPPA
AGED ABOUT 40 YEARS,
R/AT SRINIVASANILAYA
R T ROAD, SIRA TOWN,
TUMKUR DISTRICT - 572 137.
...APPELLANT
(BY SRI. SHRIPAD V. SHASTRI, ADVOCATE)
AND:
1. SRI. SUDHAKAR S SHIRKE
S/O SAHADEO SHIRKE
BHD BUDDHA VIHAR, 72 BABU
JAGJIVAN RAM NAGAR
DUMPING ROAD, MULUNAD WEST
-4-
NC: 2025:KHC:24033
MFA No. 5772 of 2018
C/W MFA No. 5773 of 2018
MFA No. 5774 of 2018
HC-KAR AND 1 OTHER
MUMBAI - 400 080.
2. THE MANAGER
RELIANCE GEN., INSU., CO., LTD.,
5TH FLOOR, CENTURY BUILDING
M.G. ROAD, BANGALORE - 01.
3. SRI ASHISH N MATKAR
D2/203/GOMATI-CHS,
LOKGRAM, KALYAN (E)-421 306.
...RESPONDENTS
(BY SRI. ASHOK N. PATIL, ADVOCATE FOR R2;
SRI A.R. GOUTHAM, ADVOCATE FOR R3;
R1 IS SERVED AND UNREPRESENTED)
THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 10.04.2018 PASSED IN MVC
NO.5258/2016 ON THE FILE OF THE 19TH ADDITIONAL SMALL
CAUSE JUDGE, MACT, BENGALURU (SCCH-17), PARTLY
ALLOWING THE CLAIM PETITION FOR COMPENSATION AND
SEEKING ENHANCEMENT OF COMPENSATION.
IN MFA NO. 5775/2018:
BETWEEN:
1. SMT. RAJAMMA
W/O CHIKKAHANUMAIAH
AGED ABOUT 52 YEARS,
R/AT VALMIKINAGARA, ISLAMAPURA ROAD,
BASAVANAHALLI, KASABA HOBLI,
NELAMANGALA TALUK,
BANGALORE RURAL DISTRICT.
...APPELLANT
(BY SRI. SHRIPAD V. SHASTRI, ADVOCATE)
AND:
1. SRI. SUDHAKAR S SHIRKE
S/O SAHADEO SHIRKE
BHD BUDDHA VIHAR,
72 BABU, JAGIVAN RAM NAGAR,
DUMPING ROAD, MULUNAD WEST,
MUMBAI - 400 080.
-5-
NC: 2025:KHC:24033
MFA No. 5772 of 2018
C/W MFA No. 5773 of 2018
MFA No. 5774 of 2018
HC-KAR AND 1 OTHER
2. THE MANAGER
RELIANCE GEN., INSU., CO., LTD.,
5TH FLOOR, CENTURY BUILDING
M.G. ROAD, BANGALORE - 01.
3. SRI ASHISH N MATKAR
D2/203/GOMATI-CHS
LOKGRAM, KALYAN (E) - 421 306.
...RESPONDENTS
(BY SRI. ASHOK N. PATIL, ADVOCATE FOR R2;
SRI A.R. GOUTHAM, ADVOCATE FOR R3;
R1 IS SERVED AND UNREPRESENTED)
THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 10.04.2018 PASSED IN MVC
NO.5464/2016 ON THE FILE OF THE 19TH ADDITIONAL SMALL
CAUSE JUDGE, MACT, BENGALURU (SCCH-17), PARTLY
ALLOWING THE CLAIM PETITION FOR COMPENSATION AND
SEEKING ENHANCEMENT OF COMPENSATION.
THESE APPEALS, COMING ON FOR ADMISSION, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE C.M. POONACHA
ORAL JUDGMENT
Learned counsel for the appellants has filed a memo
dated 27.06.2025 seeking leave of this Court to withdraw the
above appeals.
2. Memo is placed on record, which reads as under:
"That, the Advocate for the appellants respectfully submits as follows.
NC: 2025:KHC:24033
HC-KAR AND 1 OTHER
As per the instructions of the appellant the above appeals may be dismissed as not pressed".
3. In view of the above, the appeals are dismissed as
withdrawn.
Sd/-
(C.M. POONACHA) JUDGE
KLY
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