Dr. K. P Harish vs Sri. M.N. Rajagopal
2025 Latest Caselaw 601 Kant

Karnataka High Court

Dr. K. P Harish vs Sri. M.N. Rajagopal on 2 July, 2025

                                              -1-
                                                      NC: 2025:KHC:23609-DB
                                                       RFA No. 1626 of 2022


                   HC-KAR



                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 2ND DAY OF JULY, 2025

                                           PRESENT
                          THE HON'BLE MRS. JUSTICE ANU SIVARAMAN
                                             AND
                            THE HON'BLE DR. JUSTICE K.MANMADHA RAO
                         REGULAR FIRST APPEAL NO. 1626 OF 2022 (SP)


                   BETWEEN:

                   DR. K. P. HARISH
                   S/O PUTTEGOWDA
                   AGED ABOUT 56 YEARS
                   R/AT No.71, PARVATHI CLINIC
                   MAIN ROAD, KAMALANAGARA
                   BENGALURU-560 079
                                                                 ...APPELLANT
                   (BY SRI. SRINIVASA MURTHY S.R., ADVOCATE)

                   AND:

                   1.    SRI. M.N. RAJAGOPAL
                         S/O LATE M.L. NARASIMHA SETTY
Digitally signed
by                       AGED ABOUT 75 YEARS
CHANNEGOWDA
PREMA                    R/AT No.104, "SHREE LAKSHMINARASIMHA"
Location: High           FIRST FLOOR, FOURTH WEST MAIN ROAD
Court of
Karnataka                ITI LAYOUT, OPPOSITE KRISHNA COLLEGE
                         BANASHANKARI III STAGE
                         BENGALURU-560 085

                   2.    SRI. SUJAY MYSORE RAJAGOPAL
                         (M.R. SUJAY)
                         S/O SRI. M.N. RAJAGOPAL
                         AGED ABOUT 42 YEARS
                         R/AT No.104, "SHREE LAKSHMINARASIMHA"
                         FIRST FLOOR, FOURTH WEST MAIN ROAD
                         ITI LAYOUT, OPPOSITE KRISHNA COLLEGE
                            -2-
                                      NC: 2025:KHC:23609-DB
                                      RFA No. 1626 of 2022


HC-KAR



     BANASHANKARI III STAGE
     BENGALURU-560 085

3.   SRI. M.R. SUJITH
     S/O SRI. M.N. RAJAGOPAL
     AGED ABOUT 40 YEARS
     R/AT No.104, "SHREE LAKSHMINARASIMHA"
     FIRST FLOOR, FOURTH WEST MAIN ROAD
     ITI LAYOUT, OPPOSITE KRISHNA COLLEGE
     BANASHANKARI III STAGE
     BENGALURU-560 085

4.   SRI. BALAJI
     S/O SRI. M. SEETHARAMAIAH
     AGED ABOUT 49 YEARS
     R/AT No.13/A/1, FIFTH MAIN
     GANGANAGAR
     BENGALURU

5.   SMT. M.R. VEENA
     W/O DR. K.P. HARISH
     AGED ABOUT 55 YEARS
     R/AT No.23/A, FOURTH MAIN ROAD
     SECOND PHASE
     MANJUNATHA NAGAR
     WEST OF CHORD ROAD
     BENGALURU-560 010
                                            ...RESPONDENTS

     THIS RFA IS FILED UNDER SECTION 96 OF CPC AGAINST
THE JUDGMENT AND DECREE DATED 23.12.2021 PASSED IN
OS.No.8942/2014 ON THE FILE OF THE XV ADDITIONAL CITY
CIVIL AND SESSIONS JUDGE, BENGALURU PARTLY DECREEING
THE SUIT FOR SPECIFIC PERFORMANCE OF SALE AGREEMENT.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MRS. JUSTICE ANU SIVARAMAN
          and
          HON'BLE DR. JUSTICE K.MANMADHA RAO
                               -3-
                                     NC: 2025:KHC:23609-DB
                                      RFA No. 1626 of 2022


HC-KAR




                         ORAL JUDGMENT

(PER: HON'BLE MRS. JUSTICE ANU SIVARAMAN)

Learned counsel appearing for the appellant has filed

a memo seeking leave of the Court to withdraw the

appeal.

2. Memo is accepted.

3. In view of the memo, appeal is dismissed as

withdrawn.

Court fee shall be refunded as applicable.

Sd/-

(ANU SIVARAMAN) JUDGE

Sd/-

(DR.K.MANMADHA RAO) JUDGE

PN