Citation : 2025 Latest Caselaw 1567 Kant
Judgement Date : 23 July, 2025
-1-
NC: 2025:KHC-D:9093-DB
RFA No. 100259 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 23RD DAY OF JULY, 2025
PRESENT
THE HON'BLE MR. JUSTICE R.NATARAJ
AND
THE HON'BLE MR. JUSTICE RAJESH RAI K
REGULAR FIRST APPEAL NO.100259 OF 2025 (PAR/POS)
BETWEEN:
1. SMT.M.BHAGYAMMA
W/O. LATE M.SHARANAPPA,
AGE: 69 YEARS,
OCC. HOUSEHOLD WORK AND AGRICULTURIST,
R/O. ANJANEYA BADAVANE, TQ. KOTTUR,
DIST. VIJAYANAGARA - 583 134.
2. SMT.M.MEENAKSHI
W/O. LATE F.C.SURESH,
AGE: 49 YEARS, OCC. HOUSEHOLD WORK,
R/O. KAPAGAL ROAD, GANDHINAGAR, BALLARI,
Digitally signed
by YASHAVANT
DIST. BALLARI - 583 101.
NARAYANKAR
Location: HIGH
COURT OF
YASHAVANT KARNATAKA
NARAYANKAR DHARWAD
BENCH
DHARWAD
Date:
2025.07.24
3. SHRI M.UMESH REDDY
10:39:35 +0530
S/O. LATE M.SHARANAPPA,
AGE: 45 YEARS, OCC. LECTURER,
R/O. ANJANEYA BADAVANE, TQ. KOTTUR,
DIST. VIJAYANAGARA - 583 134.
4. SMT.M.VIJAYASHREE
W/O. SHIVAKUMAR DESHMUKH,
AGE: 44 YEARS, OCC. DOCTOR,
R/O. AMARAVATHI APARTMENT,
SWASTHIK NAGAR, GULBARGA,
DIST. KALBURGI - 585 101.
...APPELLANTS
(BY SRI.ROSHAN SAHEB CHABBI, ADVOCATE)
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NC: 2025:KHC-D:9093-DB
RFA No. 100259 of 2025
HC-KAR
AND:
1. SHRI MASALAVADADA THIPPERUDRAPPA
S/O. LATE M. MALLAPPA,
AGED ABOUT 66 YEARS, OCC. AGRICULTURIST,
R/O. KENCHAMANAHALLI VILLAGE,
TQ. HUVINAHADAGALI,
DIST. VIJAYANAGARA-583 219.
2. SMT.M. KOTRAMMA
W/O. MEGERI VAGISH, AGED ABOUT 32 YEARS,
OCC. HOUSEWIFE,
R/O. KANNIHALLI VILLAGE,
TQ. H.B. HALI, DIST. VIJAYANAGARA-583 220.
3. SMT.LAKSHMI DEVI
W/O. HANUMANTHAPPA SANGANAL,
AGED ABOUT 30 YEARS, OCC. HOUSEWIFE,
R/O. SANGANAL VILLAGE,
TQ. AND DIST. KOPPAL-583 236.
4. SHRI MASALAVADADA BASAVARAJ
S/O. M.THIPPERUDRAPPA, AGED ABOUT 27 YEARS,
OCC. AGRICULTURIST,
R/O. KENCHAMANAHALLI VILLAGE,
TQ. HUVINAHADAGALI,
DIST. VIJAYANAGARA-583 219.
5. SHRI MASALAVADADA MALLAJJA
S/O.M.THIPPERUDRAPPA, AGED ABOUT 25 YEARS,
OCC. AGRICULTURIST,
R/O. KENCHAMANAHALLI VILLAGE,
TQ. HUVINAHADAGALI,
DIST. VIJAYANAGARA-583 219.
6. SMT.G. SHAKUNTHALAMMA
W/O. LATE MALLIKARJUNAPA (NADUVALMANI),
AGED ABOUT 68 YEARS, OCC. HOUSEWIFE,
R/O. SARATHI, TQ. HARIHAR,
DIST. DAVANAGERE-577 601.
7. SMT.G. SUMITHRAMMA
-3-
NC: 2025:KHC-D:9093-DB
RFA No. 100259 of 2025
HC-KAR
W/O. LATE CHANDRAPPA (NADUVALMANI),
AGED ABOUT 66 YEARS, OCC. HOUSEWIFE,
R/O. SARATHI, TQ. HARIHAR,
DIST. DAVANAGERE-577 601.
8. SMT.SHANTHAMMA
W/O.VARAKANAHALLI HANUMANTHAPPA,
AGED ABOUT 62 YEARS, OCC. HOUSEWIFE,
R/O. AMBALI VILLAGE, TQ. KOTTUR,
DIST. VIJAYANAGARA-583 134.
9. SMT. PREMAKKA @ PRAMILA
W/O. MRUTHUNJAYAPPA ARAKERIYAVARU,
AGED ABOUT 60 YEARS, OCC. HOUSEWIFE,
R/O. SARATHI, TQ. HARIHAR,
DIST. DAVANAGERE-577 601.
10. SHRI NAGARAJ
S/O.LATE M.BASAPPA, AGED ABOUT 58 YEARS,
OCC. AGRICULTURIST,
R/O. KENCHAMANAHALLI VILLAGE,
TQ. HUVINAHADAGALI,
DIST. VIJAYANAGARA-583 219.
11. SMT.RUDRAMMA @ JAYASHREE
W/O.LATE JAGADEESH SHIVANNANAVAR,
AGED ABOUT 56 YEARS, OCC. HOUSEWIFE,
R/O. JAVALER BADAVANE, TQ. KOTTURU,
DIST. VIJAYANAGARA-583 134.
12. SHRI MASALAVADA BASAVARAJ
S/O.LATE M. BASAPPA, AGED ABOUT 54 YEARS,
OCC. AGRICULTURIST,
R/O. KENCHAMANAHALLI VILLAGE,
TQ. HUVINAHADAGALI,
DIST. VIJAYANAGARA-583 219.
13. SMT.PRATHIMA G.R.
W/O.MAREGOUDRA RAVI,
AGED ABOUT 50 YEARS, OCC. HOUSEWIFE,
R/O. SARATHI, TQ. HARIHAR,
DIST. DAVANAGERE-577 601.
14. SHRI MASALAVAD HEMAREDDY
-4-
NC: 2025:KHC-D:9093-DB
RFA No. 100259 of 2025
HC-KAR
S/O. LATE M.BASAPPA, AGED ABOUT 45 YEARS,
OCC. AGRICULTURIST,
R/O. KENCHAMANAHALLI VILLAGE,
TQ. HUVINAHADAGALI,
DIST. VIJAYANAGARA-583 219.
15. SMT.MASALAVAD MALLAMMA
W/O.SHUVAPUTRAPPA HALINA DAIRY,
AGED ABOUT 42 YEARS, OCC. HOUSEWIFE,
R/O. KOGALI VILLAGE, TQ. KOTTURU,
DIST. VIJAYANAGARA-583 220.
...RESPONDENTS
(BY SRI.RAJSHEKHAR BURJI, ADVOCATE FOR R6-R12, R14 & R15;
R13-NOTICE SERVED;
V/O DATED 15.07.2025 NOTICE TO R1-R5 IS NOT NECESSARY)
THIS RFA IS FILED UNDER SECTION 96 READ WITH ORDER
41 RULE 1 OF CPC., 1908, PRAYING TO SET ASIDE THE
JUDGMENT AND DECREE DATED 21.03.2025 PASSED IN
O.S.NO.16/2024 BY THE LEARNED SENIOR CIVIL JUDGE AND
JUDICIAL MAGISTRATE FIRST CLASS, HAGARIBOMMANAHALLI
(ITINERARY COURT AT HUVINAHADAGALI) AND TO RESTORE THE
ORIGINAL SUIT IN O.S.NO.16/2024, ON THE FILE OF THE
LEARNED SENIOR CIVIL JUDGE AND JUDICIAL MAGISTRATE
FIRST CLASS, HAGARIBOMMANHALLI (ITINERARY COURT AT
HUVINAHADAGALI).
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE R.NATARAJ
AND
THE HON'BLE MR. JUSTICE RAJESH RAI K
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NC: 2025:KHC-D:9093-DB
RFA No. 100259 of 2025
HC-KAR
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE R.NATARAJ)
Learned counsel for the appellants has filed a memo
seeking withdrawal of the appeal.
Memo is taken on record.
In view of the memo, the appeal stands dismissed as
withdrawn.
In view of disposal of the appeal, pending
interlocutory applications, if any, do not survive for
consideration and are disposed of accordingly.
SD/-
(R.NATARAJ) JUDGE
SD/-
(RAJESH RAI K) JUDGE
YAN CT:PA
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