Citation : 2025 Latest Caselaw 3015 Kant
Judgement Date : 28 January, 2025
-1-
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
WRIT PETITION NO. 826 OF 2025 (CS-EL/M)
C/W
WRIT PETITION NO. 851 OF 2025 (CS-EL/M)
s
IN WP No. 826/2025
BETWEEN:
1. MR. M SURESH,
S/O MUNINARAYANAPPA,
AGED ABOUT 43 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.20/1.
2. MR.M. RAVIKUMAR,
Digitally signed by S/O MUNISHAMAPPA,
MAHALAKSHMI B M AGED ABOUT 61 YEARS,
Location: HIGH R/AT ALLALASANDRA,
COURT OF
KARNATAKA GKVK POST, BANGALORE - 560 065.
SHARE NO.26/1.
3. MR. NAGARAJU.M
S/O MUNISHAMAPPA,
AGED ABOUT 58 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.31/1.
4. MRS.BHAGIRATHI,
W/O LATE. RAMESH BABU,
AGED ABOUT 55 YEARS,
-2-
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.34/1.
5. MR. S. RAJANNA,
S/O LATE. SUBBAIAH,
AGED ABOUT 67 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.42/1.
6. MRS.BHAGYAMMA H. S.,
W/O KRISHNAMURTHY,
AGED ABOUT 60 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.42/1.
7. MRS. SHANTHAMMA,
W/O RAJANNA,
AGED ABOUT 50 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.55/1.
8. MRS. KOMALA,
W/O GOPALA REDDY,
AGED ABOUT 53 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.74/1.
9. SMT. NAGARATHNA,
W/O. M. KRISHNAREDDY,
AGED ABOUT 55 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.75/1.
10. SMT. N. LAKSHMI,
W/O. D. M. MUNIREDDY,
AGED ABOUT 44 YEARS,
-3-
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.76/1.
11. SMT. RENUKA. N.,
W/O. RAGHUNATH REDDY,
AGED ABOUT 49 YEARS,
R/AT GKVK POST, ALLALASANDRA,
BANGALORE - 560 065.
SHARE NO.77/1.
12. SMT. N. SHANTHA,
W/O. ANANDA REDDY,
AGED ABOUT 50 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.78/1.
13. SMT. S. S. MAMATHA,
W/O.KESHAVA REDDY,
AGED ABOUT 51 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.82/1.
14. SMT.LALITHA. P,
W/O. VENKATESHA,
AGED ABOUT 51 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.87/1.
15. SRI. ADINARAYANA REDDY,
S/O. LATE. NARASIMHA REDDY,
AGED ABOUT 55 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.88/1.
16. SRI.C.JAGADISH GOWDA,
S/O.CHIKKAPPAIAH,
AGED ABOUT 49 YEARS,
-4-
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/AT ALLALASANDRA,
GKVK POST, BANGALORE-560 065.
SHARE NO.99/1.
17. SRI.P.MUNEGOWDA,
S/O.PUTTANNA,
AGED ABOUT 47 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.101/1.
18. SMT.BHAVYA,
W/O.MUNIRAJU,
AGED ABOUT 46 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.103/1.
19. SMT.R.BHAGYA,
W/O.RAJANNA,
AGED ABOUT 41 YEARS,
MEMBER NO.104/1.
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
20. SMT.MEENAKSHI,
W/O.ANAND KUMAR,
AGED ABOUT 43 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.105/1.
21. SRI.M.MUNEGOWDA,
S/O.MUNIRAMAPPA,
AGED ABOUT 68 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 114/1.
22. SRI. DEEPAK. M.,
S/O.MUNEGOWDA,
AGED ABOUT 37 YEARS,
-5-
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 115/1.
23. SMT.DIVYA.K.M.,
W/O.NAGARAJA,
AGED ABOUT 40 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 123/1.
24. SMT.SHASHIKALA,
W/O.RAMAIAH.A.S.,
AGED ABOUT 42 YEARS,
R/AT ALLALASANDRA
GKVK POST, BANGALORE-560 065.
SHARE NO. 124/1.
25. SMT.NEELAMMA,
W/O.KRISHNA REDDY,
AGED ABOUT 55 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 130/1.
26. SMT.BHAGYAMMA,
W/O.MANJUNATH,
AGED ABOUT 53 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE-560 065.
SHARE NO. 131/1.
27. SRI.A.T.RAJU,
S/O.H.THIPPESHAPPA,
AGED ABOUT 55 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.140/1.
28. SMT.SARASWATHAMMA,
W/O.JAYARAMAIAH,
AGED ABOUT 57 YEARS,
-6-
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 145/1.
29. SRI.SEETHARAMU,
S/O.M.NARAYANAPPA,
AGED ABOUT 55 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.149/1.
30. SRI.PANDITA,
S/O.BALAPPA,
AGED ABOUT 61 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 153/1.
31. SRI.H.MUNEGOWDA,
S/O.HANUMAPPA,
AGED ABOUT 46 YEARS,
R/AT ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.157/1.
32. SMT.MAMATHASHREE,
W/O. ARUN KUMAR. S,
AGED ABOUT 34 YEARS,
R/A. NO. 441/1.5, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 35/01A.
33. SRI. MANJUNATHA. R,
S/O. RAJASHEKAR,
AGED ABOUT 31 YEARS,
R/A. NO. 33, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 36/01A.
34. SRI.NITHIN. K,
S/O. KRISHNAPPA. M,
AGED ABOUT 28 YEARS,
-7-
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/A. NO. 86 2ND MAIN ROAD, 2ND CROSS,
ALLALASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO. 37/01A.
35. SRI. HARISH. M,
S/O. MUNIRAJU,
AGED ABOUT 39 YEARS,
R/A. NO. 15/1.46, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 39/01A.
36. SMT.NIRMALA.T.
W/O. LATE CHOWDAPPA.
AGED ABOUT 49 YEARS,
R/A. NO. 92, ALLALASANDRA OLD VILLAGE,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 40/01A.
37. SRI.RANJITH. C,
S/O. LATE CHOWDAPPA,
AGED ABOUT 30 YEARS,
R/A. NO. 92, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 41/01A.
38. SMT.ASHWINI,
W/O. RAMANJINAPPA,
AGED ABOUT 34 YEARS,
R/A. NO. 1ST CROSS, NEAR ANJANEYASWAMNY,
TEMPLE, 4TH CROSS, ALLALASANDRA OLD VILLAGE,
GKVK POST, BANGALORE-560 065.
SHARE NO. 42/01A.
39. SRI.MURULI MOHAN. S,
S/O. G. NARAYANASWAMY,
AGED ABOUT 40 YEARS,
R/A. NO. 401, BESIDE SHANESHWARA,
TEMPLE, ALLALASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO. 44/01A.
-8-
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
40. SMT.JAGADISH. M,
S/O. MUNIYAPPA,
AGED ABOUT 49 YEARS,
R/A. NO. 31/1. ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 45/01A.
41. SMT.CHENNAMMA,
W/O. JAGADISH,
AGED ABOUT 46 YEARS,
R/A. NO. 31/1., ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 46/01A.
42. SMT.LALITHAMMA,
W/O. SRIRAMAIAH,
AGED ABOUT 65 YEARS,
R/A. NO. 441/5, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 47/01A.
43. SRI.MUKUNDA. A.P,
S/O. PRABHAKARAN,
AGED ABOUT 31 YEARS,
R/A. NO. 130, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 55/01A.
44. SRI.VISHWANATHA. G,
S/O. LATE GUNDAPPA,
AGED ABOUT 46 YEARS,
R/A. NO. 135, 1ST MAIN, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 56/01A.
45. SRI.UMASHANKAR. B,
S/O. BYRAPPA,
AGED ABOUT 31 YEARS,
R/A. NO. 80/1. 2ND MAIN, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 57/01A.
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NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
46. SRI.ARUNKUMAR. S,
S/O. SRIRAMAIAH,
AGED ABOUT 42 YEARS,
R/A. NO. 441/5, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 58/01A.
47. SRI.P. MUNIYAPPA,
S/O. PILLAPPA,
AGED ABOUT 58 YEARS,
R/A. NO. 46, 1STMAIN, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
PH NO 9972873546.
SHARE NO. 60/01A.
48. SRI.MANJUNATHA. B,
S/O. BYRAPPA,
AGED ABOUT 51 YEARS,
R/A. NO. 151, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 52/01A.
49. SRI.SHANTHAKUMAR. H,
S/O. HUCHAPPA,
AGED ABOUT 31 YEARS,
R/A. NO. 33, 1ST MAIN, 2ND CROSS,
ALLALASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO. 53/01A.
50. SRI.RAJANNA,
S/O. ANANTHAPPA,
AGED ABOUT 69 YEARS,
R/A. NO. 101, 2ND MAIN ROAD, 2ND CROSS,
ALLALASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO. 50/01A.
51. SRI.K. SUNILKUMAR,
S/O. M. KRISHNAPPA,
AGED ABOUT 43 YEARS,
R/A. NO. 172, 14TH MAIN, 26TH CROSS,
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NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
JUDICIAL LAYOUT, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 49/01A.
52. SRI.THEERTHAPRASAD. K,
S/O. M. KRISHNAPPA,
AGED ABOUT 43 YEARS,
R/A. NO. 172, 14TH MAIN, 26TH CROSS,
JUDICIAL LAYOUT, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 48/01A.
53. SMT.VIJAYALAKSHMI. M. A,
W/O. RAVISHANKAR. T,
AGED ABOUT 41YEARS,
R/A. NO. 400, NEAR SLN FLOUR MILL,
ALLALASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO. 83/01A.
54. SMT.CHANDRAVATHI. N,
W/O. KRISHNAPPA. M,
AGED ABOUT 49 YEARS,
R/A. NO. 86, 2ND CROSS, 2ND MAIN ROAD,
ALLALASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO. 59/01A.
55. SMT.VARALAKSHMI. M,
W/O. VISHWANATHA. G,
AGED ABOUT 40 YEARS,
R/A. NO. 135,
1ST MAIN, ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 54/01A.
56. SMT.SUNITHA. A,
W/O. ANJINAPPA,
AGED ABOUT 29 YEARS,
R/A. NO. 90/1. ALLALASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 51/01A.
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NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
57. SRI.RAVIKUMAR,
S/O. LATE CHIKKA MUNIYAPPA,
AGED ABOUT 55 YEARS,
R/A. NO. 201, 2ND FLOOR, M S PLAZA,
JAKKURU, YELAHANKA, BANGALORE - 560 064.
SHARE NO. 32/01A.
58. SMT.JAYALAKSHMI,
W/O. RAVIKUMAR,
AGED ABOUT 56 YEARS,
R/A. NO. 201, 2ND FLOOR, M S PLAZA,
JAKKURU, YELAHANKA, BANGALORE - 560 064.
SHARE NO. 31/01A.
59. SRI.MOHAN KUMAR. R,
S/O. RAVIKUMAR,
AGED ABOUT 33 YEARS,
R/A. NO. 201, 2ND FLOOR, M S PLAZA,
JAKKURU, YELAHANKA, BANGALORE - 560 064.
SHARE NO. 61/01A.
60. SRI.MUNESH KUMAR. R,
S/O. RAVIKUMAR,
AGED ABOUT 31 YEARS,
R/A. NO. 201, 2ND FLOOR, M S PLAZA,
JAKKURU, YELAHANKA, BANGALORE - 560 064.
SHARE NO. 60/01A.
61. SRI.CHIKKA KULLAPPA,
S/O. LATE CHIKKA THIMMAIAH,
AGED ABOUT 63 YEARS,
R/A. NO. 286, 6TH B CROSS, YELAHANKA
MAIN ROAD, JAKKURU, YELAHANKA,
BANGALORE-560064.
SHARE NO. 58/01A.
62. SMT.MUNIRAJAMMA,
W/O. CHIKKAKULLAPPA,
AGED ABOUT 56 YEARS,
R/A. NO. 286, 6TH B CROSS, YELAHANKA
MAIN ROAD,JAKKURU, YELAHANKA,
BANGALORE - 560 064.
- 12 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
SHARE NO. 42/01A.
63. SRI.VENKATESH. S,
S/O. SHAMANNA,
AGED ABOUT 45 YEARS,
R/A. NO. 156, 6TH B CROSS,
JAKKURU, YELAHANKA,
BANGALORE -560 064.
SHARE NO. 37/01A.
64. SMT.USHA. T,
W/O. VENKATESH. S,
AGED ABOUT 32YEARS,
R/A. NO. 156, 6TH B CROSS,
JAKKURU, YELAHANKA,
BANGALORE -560 064.
SHARE NO. 38/01A.
65. SRI.RAJESH. S,
S/O. SHAMANNA,
AGED ABOUT 38 YEARS,
R/A. NO. 285, 6TH B CROSS,
JAKKURU, YELAHANKA,
BANGALORE - 560 064.
SHARE NO. 49/01A.
66. SRI.SUBBARAYA. A,
S/O. ABBAYAPPA,
AGED ABOUT 63 YEARS,
R/A. NO. 105, SHIVANAHALLI,
JAKKURU MAIN ROAD, MUNESHWARA TEMPLE,
JAKKURU, YELAHANKA, BANGALORE -560 064.
SHARE NO. 40/01A.
67. SMT.MAMATHA,
W/O. SUBBARAYA,
AGED ABOUT 63 YEARS,
R/A. NO. 105, SHIVANAHALLI,
JAKKURU MAIN ROAD, MUNESHWARA TEMPLE,
JAKKURU, YELAHANKA, BANGALORE - 560 064.
SHARE NO. 36/01A.
- 13 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
68. SMT.SHARADA,
W/O. ANJINAPPA,
AGED ABOUT 41 YEARS,
R/A. NO. 320/1. JAKKURU,
JAKKURU POST, YELAHANKA,
BANGALORE - 560 064.
SHARE NO. 28/01A.
69. SRI.CHANDRA. G,
S/O. GANGAPPA,
AGED ABOUT 32 YEARS,
R/A. NO. 320, 5TH B CROSS,
YELAHANKA ROAD,
JAKKURU, YELAHANKA,
BANGALORE - 560 064.
SHARE NO. 45/01A.
70. SRI.VASANTHAKUMAR. G,
S/O. GANGAPPA,
AGED ABOUT 39 YEARS,
R/A. NO. 12/24, YELAHANKA ROAD,
JAKKURU, YELAHANKA,
BANGALORE - 560 064.
SHARE NO. 29/01A.
71. SRI.NAGAIAH,
S/O. MUNIYAPPA,
AGED ABOUT 50 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 62/1.
72. SRI. CHANDRAIAH. P,
S/O. PILLAPPA,
AGED ABOUT 55 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 65/1.
73. SRI.RAVIKUMAR,
S/O. CHIKKAMUNIYAPPA,
AGED ABOUT 47 YEARS,
- 14 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 33/1.
74. SRI.P MUNIYAPPA,
S/O. PILLAPPA,
AGED ABOUT 70 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 45/1.
75. SRI.S.B.GIRISH,
S/O LATE.BACHANNA,
AGED ABOUT 45 YEARS,
R/AT SAMPIGEHALLI,
YELAHANKA POST,
BANGALORE - 560 064.
LF NO.10/1.
76. SRI.G. VISHWANATH,
S/O. GUNDAPPA,
AGED ABOUT 50 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 47/1.
77. SMT.CHANNAMMA,
W/O. JAGADISH,
AGED ABOUT 70 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 55/1.
78. SRI.KRISHNAPPA,
S/O. MUNIYAPPA,
AGED ABOUT 55 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 86/1.
79. SRI.JAGADISH,
AGED ABOUT 37 YEARS,
- 15 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 96/1.
80. SRI.NAGARAJ. M,
S/O. MUNISHAMAPPA,
AGED ABOUT 45 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 116/1.
81. SRI.D RAMESH,
S/O. DEVARAJ,
AGED ABOUT 35 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 155/1.
82. SRI.SANTHOSH,
S/O. DEVARAJ,
AGED ABOUT 35 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 156/1.
83. SRI.N. MANJUNATH,
S/O. NAGARAJ,
AGED ABOUT 40 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 159/1.
84. SMT.JAYASUDHA,
W/O. A.N.SURESH,
AGED ABOUT 40 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 110/1.
85. SRI.NARAYANA ACHAR,
S/O. ANANTHA CHAR,
AGED ABOUT 55 YEARS,
- 16 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 129/1.
86. SRI.ASHWATHNARAYAN GOWDA,
S/O. NARAYANAPPA,
AGED ABOUT 48 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 148/1.
87. SRI.NAGESH GOWDA,
S/O. PUTTANNA,
AGED ABOUT 54 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 151/1.
88. SRI.KRISHNA MURTHY,
S/O. MUNIYAPPA,
AGED ABOUT 57 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 152/1.
89. SRI.M SUBRAMANI,
S/O. MUNI REDDY,
AGED ABOUT 50 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 160/1.
90. SRI.DAYANAND,
S/O. MUNIYAPPA,
AGED ABOUT 55 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 116/1.
91. SRI.SEENAPPA,
S/O. CHIKKA DEVAIAH,
AGED ABOUT 65 YEARS,
- 17 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 173/1.
92. SRI.M. MANJUNATH,
S/O. MUNI REDDY,
AGED ABOUT 30 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 177/1.
93. SRI.M. SANTHOSH,
S/O. MUNI REDDY,
AGED ABOUT 51 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 178/1.
94. SRI.JAGADISH,
S/O. A.N.GOPI,
AGED ABOUT 40 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 7/1.
95. SMT.RAMYA. A. G,
W/O. RAVINDRA BALU,
AGED ABOUT 34 YEARS,
R/A. ALLALASANDRA VILLAGE, YELAHANKA,
BANGALORE - 560 065.
SHARE NO. 9/1.
96. SMT.BHARGAVI. A. G,
D/O. A.N.GOPI,
AGED ABOUT 31 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 10/1.
97. SRI.SUDARSHANA MURTHY,
S/O. ANANTHA RAMAYYA,
AGED ABOUT 40 YEARS,
- 18 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 57/1.
98. SMT.SHUSHEELAMMA,
W/O. NARAYANAPPA,
AGED ABOUT 45 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 91/1.
99. SMT.LAKSHMAMMA,
W/O. B.C. KUMAR,
AGED ABOUT 55 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 93/1.
100. SRI.SUBRAMANI. N,
S/O. NARAYANAPPA,
AGED ABOUT 41 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 124/1.
101. SRI.JAYAKUMAR,
AGED ABOUT 40 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 52/1.
102. SMT.B LAKSHMI DEVI,
W/O. A.N.GOPI,
AGED ABOUT 40 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 92/1.
103. SMT.T. NIRMALA,
D/O. MUNIYAPPA,
AGED ABOUT 35 YEARS,
R/A. ALLALASANDRA VILLAGE,
- 19 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 145/1.
104. SMT.CHANDRAVATHI. N,
W/O. KRISHNAPPA,
AGED ABOUT 44 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 139/1.
105. SMT.PREMA. N,
W/O. RAJANNA,
AGED ABOUT 37 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 41/1.
106. SMT.JAYALKSHMI,
W/O. RAMANJINAPPA,
AGED ABOUT 40 YEARS,
R/A. ALLALASANDRA VILLAGE, YELAHANKA,
BANGALORE - 560 065.
SHARE NO. 90/1.
107. SRI.GURUSWAMY,
S/O. GANGAPPA,
AGED ABOUT 53 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 149/1.
108. SRI.PREM KUMAR,
S/O. KRISHNAPPA,
AGED ABOUT 50 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 29/1.
109. SRI.A.N.RAJANNA,
S/O. NARAYANAPPA,
AGED ABOUT 46 YEARS,
R/A. ALLALASANDRA VILLAGE,
- 20 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
YELAHANKA, BANGALORE - 560 065.
SHARE NO.
110. SRI.RAJANNA. S,
S/O. SANJEEVAPPA,
AGED ABOUT 55 YEARS,
R/A. CHIKIKABOMMASANDRA,
BANGALORE - 560 065.
SHARE NO. 157/1.
111. SRI.RAGHU,
S/O. CHIKKAVEERAPPA,
AGED ABOUT 50 YEARS,
R/A. CHIKIKABOMMASANDRA,
BANGALORE - 560 065.
SHARE NO. 155/1.
112. SRI.KUPPA D SWAMY,
S/O. SEENAPPA,
AGED ABOUT 65 YEARS,
R/A. CHIKIKABOMMASANDRA,
BANGALORE - 560 065.
SHARE NO. 154/1.
113. SRI.M. LOKESH,
S/O. S. MUNIRAJU,
AGED ABOUT 55 YEARS,
R/A. CHIKIKABOMMASANDRA,
BANGALORE - 560 065.
SHARE NO. 111/1.
114. SRI.M. MUNIRAJU,
S/O. MUNI HANUMANTHAPPA,
AGED ABOUT 52 YEARS,
R/A. CHIKIKABOMMASANDRA,
BANGALORE - 560 065.
SHARE NO. 160/1.
115. SRI.H SURESH,
S/O. HANUMANTHAPPA,
AGED ABOUT 34 YEARS,
R/A. CHIKIKABOMMASANDRA,
- 21 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 065.
SHARE NO. 158/1.
116. SRI.N.M.KRISHNAMURTHY,
S/O. MUNIHANUMANTHAPPA,
AGED ABOUT 55 YEARS,
R/A. CHIKIKABOMMASANDRA,
BANGALORE - 560 065.
SHARE NO. 159/1.
117. SRI.SWAMI. K. S,
S/O. SANNAYA,
AGED ABOUT 49 YEARS,
R/A. CHIKIKABOMMASANDRA,
BANGALORE - 560 065.
SHARE NO. 101/1.
118. SMT.RENUKA,
W/O. RAGHUNATH REDDY,
AGED ABOUT 44 YEARS,
R/A. NO. 1919, JUDICIAL LAYOUT,
ALLALASANDRA OLD VILLAGE, GKVK POST,
BANGALORE - 560 065.
SHARE NO. 77/1.
119. SRI.S RAMAREDDY,
S/O. LATE SUBRAYAPPA,
AGED ABOUT 80 YEARS,
R/A. NO. 1034, 8TH CROSS, 9TH MAIN,
JUDICIAL LAYOUT, ALLALASANDRA OLD
VILLAGE, GKVK POST, BANGALORE - 560 065.
SHARE NO. 127/1.
120. SRI.M. SANTHOSH,
S/O. MUNIREDDY,
AGED ABOUT 43 YEARS,
R/A. NO. 32, OPP GOVERNMENT SCHOOL,
ALLALASANDRA OLD VILLAGE, GKVK POST,
BANGALORE - 560 065.
SHARE NO. 178/1.
121. SRI.D.BABU,
- 22 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
S/O. LATE DODDANNA,
AGED ABOUT 45 YEARS,
R/A. NO. E-406, NEAR GOVT SCHOOL,
1ST MAIN ROAD, HANUMAYYA LAYOUT,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 23/2.
122. SRI.RAJASHEKAR. N. M,
S/O. LATE MUNIYAPPA,
AGED ABOUT 45 YEARS,
R/A. NO. 35, 3RD CROSS, HANUMAPPA LAYOUT,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 118/1.
123. SRI.NANJE GOWDA,
S/O. LATE DODDANNA,
AGED ABOUT 52 YEARS,
R/A. NO. E-406, NEAR GOVT SCHOOL,
1ST MAIN ROAD, HANUMAYYA LAYOUT,
GKVK POST, BANGALORE - 560 065.
SHARE NO. 64/1.
124. SRI.RAGHUNATH REDDY,
S/O. OBAL REDDY,
AGED ABOUT 57 YEARS,
R/A. NO. 1934, JUDICIAL LAYOUT,
ALLALASANDRA OLD VILLAGE, GKVK POST,
BANGALORE - 560 065.
SHARE NO. 80/1.
125. SRI.MURALIDHAR,
S/O. MUNI OBALAREDDY,
AGED ABOUT 52 YEARS,
R/A. NO. 132, 10 ALLALASANDRA OLD VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 86/1.
126. SRI.MURULI,
S/O. LATE NANJEGOWDA,
AGED ABOUT 40 YEARS,
R/A. NO. 153, 2NDCROSS, HANUMAPPA LAYOUT,
GKVK POST, BANGALORE - 560 065.
- 23 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
SHARE NO. 132/10.
127. SRI.D ANAND KUMAR,
S/O. DODDANNA,
AGED ABOUT 46 YEARS,
R/A. NO. 67/3, 10 ALLALASANDRA OLD VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 107/10.
128. SRI.A.C.MUNIKRISHNA,
S/O. LATE CHIKKANANJAPPA,
AGED ABOUT 60 YEARS,
R/A. NO. 44, AGRAHARA VILLAGE,
YELAHANKAHOBLI, JAKKUR POST,
BANGALORE - 560 064.
SHARE NO. 19/1.
129. SRI.S.B.GIRISH,
S/O. LATE BACHANNA,
AGED ABOUT 77 YEARS,
R/A. NO. 108, SRI SAI VENKATESHWARA NILAYA,
SAMPIGEHALLI VILLAGE, JAKKUR POST,
BANGALORE - 560 064.
SHARE NO. 10/1.
130. SRI.R. BALAJI SINGH,
S/O RAMA SINGH,
LF NO 84/4,
AGED ABOUT 76 YEARS,
RESIDING AT
KODIGEHALLI, SAHAKAR NAGARA PO,
BANGALORE - 560 092.
131. SMT.R VIJAYA LAKSHMI,
W/O SRINIVASA MURTHY,
LF NO 71/3,
AGED ABOUT 70 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKARA NAGAR PO,
BANGALORE - 560 092.
132. SMT.UDAYA VANI,
- 24 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
W/O DAS,
LF NO 60/4,
AGED ABOUT 40 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKARA NAGAR PO, BANGALORE - 560 092.
133. PAVITHRA K,
W/O MANOHAR V,
LF NO 81/4,
AGED ABOUT 38,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
134. SRINIVASA MURTHY. N,
S/O NARAYANAPPA,
LF NO 2/4,
AGED ABOUT 49 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
135. SMT.AMBUJAMMA,
W/O VENAKATA REDDY,
LF NO 16/3,
AGED ABOUT 56 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
136. SMT.ANITHA,
W/O SRINIVAS R,
LF NO 134/2.
AGED ABOUT52 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
137. SMT.ASHA N,
W/O RAJANNA B K,
LF NO 149/3,
AGED ABOUT 52 YEARS,
- 25 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
138. SRI.UMESHA M,
S/O MUNE GOWDA T,
LF NO 13/2.
AGED ABOUT 54 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
139. SRI.N GANGADHAR,
S/O SAMBAIAH,
LF NO 102/2.
AGED ABOUT 55 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
140. SRI.S NAGARAJ,
S/O SIDDAPPA,
LF NO 12/1.,
AGED ABOUT 62 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE -560 092.
141. S SRINIVAS MURTHY,
S/O P L SURYA NARAYANA IYER,
LF NO 70/3,
AGED ABOUT 71 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
142. SRI.N G MAHESH,
S/O GIRIJAPATI,
LF NO 156/1.,
AGED ABOUT 40 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
- 26 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 092.
143. SMT.S N BRAMILA DEVI,
W/O SATISH H N,
LF NO 190/1.,
AGED ABOUT 57 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
144. SMT.S SHILPA,
W/O N SHIVA KUMAR,
LF NO 104/3,
AGED ABOUT 34 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
145. S SHIVA SHANKAR,
S/O SUBBANNA,
LF NO 103/3,
AGED ABOUT46 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
146. SMT.KRISHNA KUMARI,
W/O SATYA NARAYANA RAO,
LF NO 56/1.,
AGED ABOUT 44 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
147. SRI.K R GOPAL,
S/O GANAGAL RAMANNA,
LF NO 127/1.,
AGED ABOUT 63 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
- 27 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
148. SRI.K S ASHWATH NARAYANA,
S/O HANUMANTHARAYAPPA,
LF NO 79/1.,
AGED ABOUT 61 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
149. SRI.K N MANJUNATH,
S/O NARAYANA RAO,
LF NO 152/1.,
AGED ABOUT 42 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
150. SRI.K R RAJANNA,
S/O GANAGALRAMANNA,
LF NO 21/1.,
AGED ABOUT69 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
151. SRI.K GANGADHAR,
S/O KESHAVA MURTHY,
LF NO 151/1.,
AGED ABOUT 51 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
152. SRI.K V HARIKRISHNA,
S/O P V VENTAKA REDDY,
LF NO 67/2.
AGED ABOUT42 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
153. SRI.K H RAJANNA,
S/O HANUMANTHARAYAPPA,
- 28 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
LF NO 44/2.
AGED ABOUT 55 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
154. SMT.GAYATHRI,
W/O MUNIKRISHNA,
LF NO 90/2.
AGED ABOUT 53 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
155. SMT.GEETHA,
W/O HARISHA,
LF NO 54/4,
AGED ABOUT 32 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
156. SRI.GANGARAJU,
S/O LATE K M NARAYANAPPA,
LF NO 28/2.
AGED ABOUT 62 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
157. SMT.GAYATHRI,
W/O MUNIKRISHNA,
LF NO 83/1.,
AGED ABOUT 49 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
158. SMT.GOVINDHAMMA,
W/O M GURURAJ,
LF NO 41/2.
AGED ABOUT 68 YEARS,
- 29 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
159. SMT.CHANDRAKALA,
W/O SHANKARA,
LF NO 53/4,
AGED ABOUT 55 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
160. SRI.G JAYARAM,
S/O GOPALAPPA,
LF NO 101/2.
AGED ABOUT 49 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
161. SRI.G KESHAVA MURTHY,
S/O V GOVINDARAJU,
LF NO 72/2.
AGED ABOUT 45 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
162. SMT.JYOTHI,
W/O SHIVA SWAMY,
LF NO 47/2.
AGED ABOUT 47 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
163. SMT.NANDINI R,
W/O PILLE GOWDA,
LF NO 80/4,
AGED ABOUT 36 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
- 30 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 092.
164. SMT.NALINA,
W/O K S SRINIVAS,
LF NO 182/1.,
AGED ABOUT 51 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
165. SRI.P THAMAIAH,
S/O PILLAPPA,
LF NO 25/2.
AGED ABOUT 67 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
166. SMT.PUTTAMMA,
W/O KRISHNAPPA,
LF NO 23/2.
AGED ABOUT 60 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
167. SRI.NAGARAJ K R,
S/O RAMAMURTHY K,
LF NO 2/1.,
AGED ABOUT 37 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
168. SMT.NAGARAJAMMA,
W/O BYRAPPA,
LF NO 175/1.,
AGED ABOUT
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
- 31 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
169. SRI.P GOPALA SWAMY,
S/O PILLAPPA,
LF NO 13/1.,
AGED ABOUT 71 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
170. SRI.BHARATH N,
S/O R NANJAPPA,
LF NO 92/4,
AGED ABOUT 27 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
171. SRI.BHASKAR,
S/O SANJEEVACHARI,
LF NO 68/2.
AGED ABOUT 52 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
172. SMT MADHU SHEKAR,
W/O SHEKAR,
LF NO 21/4,
AGED ABOUT
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
173. SRI.PRABHAKAR V,
S/O VEERABHADRACHAR,
LF NO 184/3,
AGED ABOUT 40 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
174. SRI.V MUNIRAJ,
S/O BACHAPPA,
- 32 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
LF NO 15/3,
AGED ABOUT 57 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
175. SMT.BHAGYA,
W/O K NARENDRA BABU,
LF NO 111/1.,
AGED ABOUT48 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
176. SMT.J MAMATHA,
W/O RAMACHANDRA,
LF NO 102/3,
AGED ABOUT 41 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
177. SRI.MUTTURAJ N,
S/O NAGARAJ R,
LF NO 122/2.
AGED ABOUT 33 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
178. SRI.MUTTURAYAPPA,
S/O PILLAPPA,
LF NO 34/2.
AGED ABOUT 77 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
179. SMT.MUNIRATHNAMMA A,
W/O NANJAPPA,
LF NO 93/4,
AGED ABOUT51 YEARS,
- 33 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
180. SRI.MURTHY V,
S/O VENKATA RAMANAPPA,
LF NO 15/4,
AGED ABOUT 47 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
181. SRI.RAJASHEKAR,
S/O SHIVANANDA MURTHY,
LF NO 12/4,
AGED ABOUT 42 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
182. SMT.RUPA,
W/O RAMACHADRA V,
LF NO 2/2.
AGED ABOUT 43 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
183. SMT.VARALAKSHMI,
W/O GANGADHAR S,
LF NO 77/4,
AGED ABOUT 45 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
184. SRI.V RAMACHANDRA,
S/O VISHWANATH,
LF NO 3/2.
AGED ABOUT 50 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
- 34 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 092.
185. SRI.V SRINIVASAIAH,
S/O VENKATAPPA,
LF NO 35/1.,
AGED ABOUT 77 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
186. SRI.RAJENDRA MURTHY,
S/O KRISHNA MURTHY,
LF NO 35/2.
AGED ABOUT 49 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
187. SMT.RAJESHWARI,
W/O VENUGOPAL,
LF NO 113/3,
AGED ABOUT 48 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
188. RAMACHANDRA S,
S/O SUBBANNA,
LF NO 101/3,
AGED ABOUT 51 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
189. SRI.V MANJUNATH GOWDA,
S/O VENKATARAMAPPA,
LF NO 172/2.
AGED ABOUT 43 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
- 35 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
190. SRI.VINODH KUMAR,
S/O VENU GOPAL,
LF NO 114/3,
AGED ABOUT 52 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
191. SRI.VENKATESH K,
S/O KEMPA REDDY,
LF NO 90/4,
AGED ABOUT 45 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
192. SMT. SHOBHA,
W/O HARISH M,
LF NO 16/2.
AGED ABOUT 42 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
193. SRI.SRINIVAS R,
S/O RAMAIAH,
LF NO 29/1.,
AGED ABOUT 40 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
194. SMT.SHAKUNTHALA C,
W/O RAMEGOWDA,
LF NO 50/1.,
AGED ABOUT 38 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
195. SRI.SHIVA SWAMY,
S/O SAMBAIAH,
- 36 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
LF NO 45/2.
AGED ABOUT 57 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
196. SMT.SAKAMMA,
W/O K G KEMPANNA,
LF NO 156/2.
AGED ABOUT 45 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
197. SRI.HARISH,
S/O SRINIVASAIAH,
LF NO 181/3,
AGED ABOUT 45 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
198. SRI.HARISH A,
S/O ANJINAPPA,
LF NO 4/2.
AGED ABOUT 52 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
199. SMT.N YASHODHA RANI,
W/O B V VENKATA RAJU,
LF NO 10/1.,
AGED ABOUT 46 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
200. SRI.B C PRAKASH,
S/O CHANDRAPPA,
LF NO 108/1.,
AGED ABOUT 59 YEARS,
- 37 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
201. SRI.SUNDARESH K,
S/O KRISHNAPPA,
LF NO 196/1.,
AGED ABOUT 65 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
202. SRI.G JAYANNA,
S/O GOPALAPPA,
LF NO 92/2.
AGED ABOUT53 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
203. SMT.RATHANAMMA,
W/O SRINIVASAIAH,
LF NO 151/2.
AGED ABOUT 57 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
204. SRI.ANAND KUMAR,
S/O VEERABHADRAPPA,
LF NO 18/3,
AGED ABOUT
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
205. SRI.GOPAL,
S/O MARAPPA,
LF NO 26/3,
AGED ABOUT 55 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
- 38 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 092.
206. SMT.GOWRAMMA,
W/O LATE CHIKKA RAMAIAH,
LF NO 38/3,
AGED ABOUT 69 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
207. SMT.RADHA,
W/O ASHOK KUMAR,
LF NO 68/3,
AGED ABOUT 50 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
208. SMT.LALITHA,
W/O GOPAL,
LF NO 66/4,
AGED ABOUT52 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
209. SMT.GAYATHRI,
W/O B MUNIRAJU,
LF NO 47/1.,
AGED ABOUT 55 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
210. SMT.CHANDRAMMA,
W/O GOWDAPPA,
LF NO 116/1.,
AGED ABOUT 67 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
- 39 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
211. SRI.TEJAS S,
S/O K NARAYANA SWAMY,
LF NO 102/1.,
AGED ABOUT 35 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
212. SMT.DEEPA N,
W/O LAKSHMI NARAYANA GOWDA,
LF NO 151/1.,
AGED ABOUT 37 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO.
BANGALORE - 560 092.
213. SMT.B K PARIJATHA,
W/O MUNIRAJU S,
LF NO 60/1.,
AGED ABOUT 56 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
214. SMT.P N SINDHU,
W/O HEMANTH KUMAR,
LF NO 18/1.,
AGED ABOUT 34 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
215. SMT.PADMA H,
W/O MUNE GOWDA,
LF NO 71/1.,
AGED ABOUT 42 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE -560 092.
216. SMT.BHAVYA B,
W/O JAGADISH M,
- 40 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
LF NO 14/1.,
AGED ABOUT 41 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
217. SMT.MANJULA G N,
W/O GANGADHAR,
LF NO 121/1.,
AGED ABOUT 38 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
218. SMT.MAMTHA,
W/O SHIVA REDDY,
LF NO 73/2.
AGED ABOUT 40 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
219. SRI.MUNE GOWDA S,
S/O SUBBANNA,
LF NO 70/1.,
AGED ABOUT 55 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
220. SRI.MURALI,
S/O MUNIRAJ,
LF NO 180/1.,
AGED ABOUT 38 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
221. SMT.RAKSHA H K,
W/O MURTHY K G,
LF NO 120/1.,
AGED ABOUT 32 YEARS,
- 41 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
222. SMT.RAMA DEVI,
W/O A MOHAN RAJ,
LF NO 156/1.,
AGED ABOUT 43 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
223. SMT.RAMYA,
W/O MURALI,
LF NO 181/1.,
AGED ABOUT 30 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
224. SMT.RUKMINI,
W/O DEVARAJA,
LF NO 58/1.,
AGED ABOUT 40 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
225. SMT.V AMAIAH,
W/O K N NARAYANA SWAMY,
LF NO 99/1.,
AGED ABOUT 59 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
226. SMT.VEENA H D,
W/O SOMASHEKAR K,
LF NO 94/2.
AGED ABOUT 45 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
- 42 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 092.
227. SMT.VEENA V,
W/O SUBRAMANI,
LF NO 104/1.,
AGED ABOUT 48 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
228. SMT.VEDHA M K,
W/O RAVI KUMAR,
LF NO 01/2.
AGED ABOUT 55 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
229. SMT.SWAPNA,
W/O ASHWATHA NARAYANA,
LF NO 72/1.,
AGED ABOUT 44 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
230. SMT.LATHA M,
W/O ANAND KUMAR C,
LF NO 28/1.,
AGED ABOUT 43 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
231. SMT.MAMATHA,
W/O KANTHA RAJ,
LF NO 152/1.,
AGED ABOUT42 YEARS,
RESIDING KODIGEHALLI,
SAHAKAR NAGAR PO
BANGALORE - 560 092.
- 43 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
232. SRI.SEENAPPA,
S/O LATE.CHIKKADODDAIAH,
LF NO.173/1.,
AGED ABOUT 70 YEARS,
R/A. ALLALASANDRA VILLAGE,
YELAHANKA, BANGALORE - 560 065.
SHARE NO. 10/1.
233. SRI.HARISH T.R,
S/O RAMANNA,
LF NO.120/A,
AGED ABOUT 54 YEARS,
R/AT NO.120/A, GOWDARA STREET,
THINDLU, VIDHYARANDYAPURA POST,
BANGALORE - 560 097.
SHARE NO.127/1.
234. SRI.A.MANJUNATH,
S/O APPAYANNA,
AGED ABOUT 62 YEARS,
R/AT NO.120/A, GOWDARA STREET
THINDLU, VIDHYARANDYAPURA POST,
BANGALORE - 560 097.
SHARE NO.141/1.
235. SMT.SHARADHAMMA,
W/O A.MANJUNATH,
C/O A.ASHWATHAPPA,
AGED ABOUT 45 YEARS,
R/AT ASHWATHAPPA BUILDING,
THINDLU, VIDHYARANYAPURA POST,
BANGALORE - 560 097.
SHARE NO.64/2.
236. SRI.RAVI KUMAR,
S/O THIMMARAYAPPA,
AGED ABOUT 52 YEARS,
R/AT NO.446/23, GKVK ROAD
THINDLU, VILLAGE, BANGALORE - 560 097.
SHARE NO.61/1.
237. SRI.MUNIRAJU,
- 44 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
S/O MUNIKRISHNA,
AGED ABOUT 45 YEARS,
R/AT NO.90, GKVK ROAD,
THINDLU, VILLAGE, BANGALORE - 560 097.
SHARE NO.68/1.
238. SRI.BACHHEGOWDA.J.,
S/O.MUNISHAMAPPA,
AGED ABOUT 60 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.173/1.
239. SMT.INDIRA,
W/O.BACHHEGOWDA.J.,
AGED ABOUT 52 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 174/1.
240. SRI.S. RAMESHA,
S/O.J.H.PAPANNA,
AGED ABOUT 50 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 196/1.
241. SRI.K.BACHHEGOWDA,
S/O.KANTHAPPA,
AGED ABOUT 60 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE -560 064.
SHARE NO.50/2.
242. SRI.H.NANJUNDAPPA,
S/O.N.HANUMAIAH,
AGED ABOUT 63 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.51/2.
243. SRI.JAGADEESH.N.,
- 45 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
S/O.H.NANJUNDAPPA,
AGED ABOUT 38 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.52/2.
244. SRI. CHIKKAHANUMAIAH,
S/O.ANJINAPPA,
AGED ABOUT 63 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.53/2.
245. SMT.B. VARALAKSHMI,
W/O.BACHHEGOWDA,
AGED ABOUT 55 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.55/2.
246. SRI.V.PRAKASH,
S/O.M.VENKATESHAPPA,
AGED ABOUT 38 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.58/2.
247. SMT. K. KAVITHA,
W/O.V.PRAKASH,
AGED ABOUT 36 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.59/2.
248. SRI.J.K.JAGADEESH,
S/O.LATE.J.M.KRISHNAPPA,
AGED ABOUT 55 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.75/2.
249. SRI.N.NAGARAJ,
- 46 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
S/O.NARASIMHAIAH,
AGED ABOUT 38 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.76/2.
250. SRI.T.MANJUNATHA,
S/O.B.JAYARAM,
AGED ABOUT 55 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 79/2.
251. SRI.R.CHETHANA,
S/O.R.ANANDA,
AGED ABOUT 40 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.80/2.
252. SRI.C.NAGARAJU,
S/O.CHIKKA ANJINAPPA,
AGED ABOUT 55 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.82/2.
253. SRI.J.RAJEEV,
S/O.A.JAYARAM,
AGED ABOUT 44 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.87/2.
254. SMT.SUSHEELA,
W/O.RAMAMURTHY,
AGED ABOUT 55 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.94/2.
255. SRI.M.DEVARAJ,
- 47 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
S/O.MUNIYANNA,
AGED ABOUT 50 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 120/2.
256. SRI.J.R.KUMAR,
S/O.LATE.D.RAMAIAH,
AGED ABOUT 55 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.123/2.
257. SRI.J.R.HARISH,
S/O.LATE.D. RAMAIAH,
AGED ABOUT 45 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.124/2.
258. SRI.ANIL KUMAR,
S/O.JAYANNA,
AGED ABOUT 40 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 130/2.
259. SMT.SUBBAMMA,
W/O.LATE.R.RAMAKRISHNAPPA,
AGED ABOUT 60 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 135/2.
260. SRI.J.N.MAHESH,
S/O.D.NARAYANAPPA,
AGED ABOUT 47 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 139/2.
261. SMT. VIDYARANI,
- 48 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
W/O.D.M. RAJANNA,
AGED ABOUT 40 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 146/2.
262. SMT.LAKSHMAMMA,
S/O.D.M.RAJANNA,
AGED ABOUT 60 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 147/2.
263. SRI.N.RAVIKUMAR,
S/O.M.MUNIYANNA,
AGED ABOUT 55 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 159/2.
264. SMT. VASANTHAMMA,
W/O.HANUMAIAH,
AGED ABOUT 55 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.163/2.
265. SRI.R.RAVIKUMAR,
S/O.LATE.RAMAKRISHNAPPA,
AGED ABOUT 41 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE 560 064.
SHARE NO.182/2.
266. SRI.K.ANJANEYAGOWDA,
S/O.D.KRISHNAIAH,
AGED ABOUT 42 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.188/2.
267. SRI.Y.P. RAJASHEKAR,
- 49 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
S/O.PANDURANGAIAH SHETTY,
AGED ABOUT 48 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 193/2.
268. SRI.C. NARAYANAPPA,
S/O. CHINNARAYAPPA,
AGED ABOUT 60 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO. 197/2.
269. SMT.SHARADAMMA,
W/O.RAJANNA,
AGED ABOUT 58 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.27/3.
270. SRI VASU,
S/O.MUNISWAMAPPA,
AGED ABOUT 40 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.42/3.
271. SRI.K.BHASKAR,
S/O.KRISHNAPPA,
AGED ABOUT 38 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.43/3.
272. SRI.T.R.MADHUSUDHAN,
S/O.LATE.K.RAMACHANDRAPPA,
AGED ABOUT 35 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.68/3.
273. SMT. MALASHREE.S.,
- 50 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
W/O.MADHUSUDHAN.T.R.
AGED ABOUT 30 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.82/3.
274. SRI.N.HARISH KUMARA,
S/O.LATE.NARASIMHAMURTHY,
AGED ABOUT 4 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.127/1.
275. SMT.KAVYASHREE.H.J.,
W/O.N.HARISH KUMAR,
AGED ABOUT 35 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.128/1.
276. SRI.PRADEEP. R.,
S/O.RAMAMURTHY.V.,
AGED ABOUT 45 YEARS,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
SHARE NO.19/2.
277. SRI.SURESH,
S/O.RAJANNA,
AGED ABOUT 33 YEARS,
MEMBER NO.50/3,
RESIDING AT JAKKUR,
JAKKUR POST, BANGALORE - 560 064.
278. SMT.LEELAVATHI,
W/O.G.GANESH,
AGED ABOUT 60 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO.16/2.
- 51 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
279. SRI.MUNEGOWDA,
S/O.MUNISHAMAPPA,
AGED ABOUT 55 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO.25/2.
280. SMT.SUGUNA,
W/O.MUNEGOWDA,
AGED ABOUT 50 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO.16/2.
281. SRI. MANJUNATH GOWDA,
S/O.KRISHNAPPA,
AGED ABOUT 55 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO.77/1.
282. SMT.B.K.SHANTHAMMA,
W/O B.K.MANJUNATH,
AGED ABOUT 48 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO.78/1.
283. SRI. RADHAKRISHNA,
S/O.BYRAPPA,
AGED ABOUT 53 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
- 52 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 092.
SHARE NO.79/1.
284. SMT.B.K.PRATHIBA,
W/O. RADHAKRISHNA,
AGED ABOUT 45 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO.80/1.
285. SMT.GANAVI,
W/O.R.K.ANAND,
AGED ABOUT 30 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO.81/1.
286. SRI.SHANKAREGOWDA,
S/O.MUNISWAMAPPA,
AGED ABOUT 60 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO.100/2.
287. SMT.HAMSAVENI,
W/O.SHANKAREGOWDA,
AGED ABOUT 58 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO.101/2.
288. SMT.B.M.PILLAMMA,
W/O.BASAVARAJU,
AGED ABOUT 55 YEARS,
- 53 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO. 193/2.
289. SRI.K. BASAVARAJU,
S/O.KEMPANNA,
AGED ABOUT 60 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO. 194/2.
290. SMT.K.BHAGYAMMA,
W/O.KODANADARAMA,
AGED ABOUT 60 YEARS,
RESIDING AT
BYATARAYANAPURA VILLAGE,
SAHARAKANAGARA POST,
BANGALORE - 560 092.
SHARE NO. 195/2.
291. SRI.S KRISHNAPPA,
S/O SONNAPPA,
LF NO 46/1.,
AGED ABOUT 62 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
292. SRI.KIRAN KUMAR,
S/O RAJAGOPAL,
LF NO 3/1.,
AGED ABOUT 32 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
293. SMT.K PARIMALA,
W/O V NARENDRA,
- 54 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
LF NO 135/1.,
AGED ABOUT 55 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
294. SRI.G SRINIVAS,
S/O GOVINDAPPA,
LF NO 130/1.,
AGED ABOUT 60 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
295. SRI.T R MUNEGOWDA,
S/O RAMANJINAPPA,
LF NO 41/1.,
AGED ABOUT 50 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
296. SRI.T R VENKATESH,
S/O RAMANJINAPPA,
LF NO 9/1.,
AGED ABOUT 61 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
297. SRI.T M VENKATESH,
S/O MUNISHAMAPPA,
LF NO 136/1.,
AGED ABOUT 52 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
298. SRI.T H CHANDRASHEKAR,
S/O HIRIYANNA,
LF NO 19/1.,
AGED ABOUT 62 YEARS,
- 55 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
299. SRI.T K CHOUDEGOWDA,
S/O T N KRISHNAPPA,
LF NO 44/1.,
AGED ABOUT 55 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
300. SRI.T J RAJAGOPAL,
S/O GANGADHARAPPA,
LF NO 2/1.,
AGED ABOUT 50 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
301. SRI.NAJUNDAPPA,
S/O RUDRAPPA,
LF NO 82/1.,
AGED ABOUT 62 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
302. SRI.BYREGOWDA T R,
S/O P RUDRAPPA,
LF NO 83/1.,
AGED ABOUT 55 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
303. SRI.BHARATH ADITYA,
S/O VENKATESH R,
LF NO 133/1.,
AGED ABOUT 31 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
- 56 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 097.
304. SRI.MUNIVENKATAPPA A,
S/O MUNISHAMAPPA,
LF NO 27/1.,
AGED ABOUT 58 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
305. SMT.LAKSHMAMMA,
W/O T R VENKATESH,
LF NO 12/1.,
AGED ABOUT 53 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
306. SMT.LAKSHMAMMA,
W/O RAMAIAH,
LF NO 4/2,
AGED ABOUT 45 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
307. SRI.V NARENDRA,
S/O VENKATARAMAIAH,
LF NO 134/1.,
AGED ABOUT 58 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
308. SRI.VENKATESHAIAH,
S/O MUNISHAMAPPA,
LF NO 77/1.,
AGED ABOUT 58 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
- 57 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
309. SRI.VENAKTESH D A,
S/O ASHWATHAPPA,
LF NO 184/1.,
AGED ABOUT 62 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
310. SRI.SUBBEGOWDA,
S/O V NARAYNAPPA,
LF NO 23/1.,
AGED ABOUT 62 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
311. SRI.HARISH T R,
S/O RAMANNA,
LF NO 127/1.,
AGED ABOUT 55 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
312. SMT.H ASHA,
W/O C R ANANDA MURTHY,
LF NO 10/1.,
AGED ABOUT 48 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
313. SRI.CHANNA KRISHNAIAH,
S/O LATE MUNIRAMAIAH,
LF NO 15/1.,
AGED ABOUT 64 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
314. SRI.T H LOKESH,
S/O HIRIYANNA,
- 58 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
LF NO 28/1.,
AGED ABOUT 55 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
315. SRI.R ARUNA,
S/O T N PRABHAKAR,
LF NO 32/1.,
AGED ABOUT 58 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
316. SRI.T N PRABHAKAR,
S/O M NARAYANAPPA,
LF NO 38/1.,
AGED ABOUT 60 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
317. SMT.CHANDRAMMA,
W/O UTTANALLAPPA,
LF NO 48/1.,
AGED ABOUT 58 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
318. SMT.LATHA V,
W/O SHIVAKUMAR V,
LF NO 51/1.,
AGED ABOUT 45 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
319. SRI.R NANJAPPA,
S/O LATE RAMAKRISHNAPPA,
LF NO 52/1.,
AGED ABOUT 58 YEARS,
- 59 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
320. RI.H N SRIDHAR,
S/O NARASIMHAMURTHY H K,
LF NO 53/1.,
AGED ABOUT 52 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
321. SMT.SHYMALADEVI,
W/O K NARAYANAPPA,
LF NO 54/1.,
AGED ABOUT 57 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 064.
322. SRI.A PRAKSH GOWDA,
S/O ASHWATHAPPA,
LF NO 75/1.,
AGED ABOUT 51 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
323. SMT.NEELAMMA,
W/O KEMPANNA,
LF NO 84/1.,
AGED ABOUT 40 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
324. SRI.SHAHSIDHARA,
S/O APPAJIGOWDA,
LF NO 87/1.,
AGED ABOUT 45 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
- 60 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 097.
325. SRI.T H RUDRE GOWDA,
S/O HANUMEGOWDA,
LF NO 88/1.,
AGED ABOUT 62 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
326. SRI.MAHESH S,
S/O T SHIVANNA,
LF NO 125/1.,
AGED ABOUT 36 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
327. SMT.LAVANYA,
W/O MAHESH S,
LF NO 126/1.,
AGED ABOUT 30 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
328. SMT.K NANDINI,
W/O G SRINIVASA,
LF NO 131/1.,
AGED ABOUT 35 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
329. SRI.K NAVEEN,
S/O KRISHNAPPA,
LF NO 132/1.,
AGED ABOUT 40 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
- 61 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
330. SRI.T V MANJUNATH,
S/O VEERABHADRAPPA,
LF NO 137/1.,
AGED ABOUT 50 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
331. SRI.NANJAPPA T M,
S/O MUNISWAMAPPA,
LF NO 138/1.,
AGED ABOUT 48 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
332. SRI.BASAVARAJU T M,
S/O LATE MUNIYAPPA,
LF NO 139/1.,
AGED ABOUT 51 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
333. SRI.A MANJUNATHA,
S/O APPAYANNA,
LF NO 141/1.,
AGED ABOUT 58 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
334. SMT.SUGUNA,
W/O DEVANNA,
LF NO 167/1.,
AGED ABOUT 45 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
335. SRI.ANANDA MURTHY,
S/O MURTHY,
- 62 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
LF NO 11/1.,
AGED ABOUT 51 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
336. SRI.SACHIN MOURYA,
S/O R N VASUDEVA,
LF NO 50/2,
AGED ABOUT 38 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
337. SMT.TRUPTI SHARAN,
W/O V SHARAN SAGAR,
LF NO 51/2,
AGED ABOUT 51 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
338. SMT.L BHARATHI,
W/O D A MANJUNATHA,
LF NO 181/1.,
AGED ABOUT 48 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
339. SRI.B A GOVIDNARAJU,
S/O ASHWATHAPPA,
LF NO 25/2,
AGED ABOUT 58 YEARS,
RESIDING AT DODDABOMMASANDRA,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
340. SRI.B N HANUMATHAPPA,
S/O NANJAPPA,
LF NO 10/1.,
AGED ABOUT 58 YEARS,
- 63 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
RESIDING AT DODDABOMMASANDRA,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
341. SRI.B C LINGAPPA,
S/O M CHANNAPPA,
LF NO 27/1.,
AGED ABOUT 62 YEARS,
RESIDING AT DODDABOMMASANDRA,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
342. SRI.R NANJAPPA,
S/O LATE RAMAKRISHNAPPA,
LF NO 52/1.,
AGED ABOUT 59 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
343. SMT.USHA KUSHALAPPA,
S/O KUSHALAPPA,
LF NO 45/1.,
AGED ABOUT 60 YEARS,
RESIDING AT DODDABOMMASANDRA,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
344. SRI.UMASHANKAR K C,
S/O CHIKKA BOMMAIAH,
LF NO 94/1.,
AGED ABOUT 48 YEARS,
RESIDING AT DODDABOMMASANDRA,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
345. SRI.B M JAGADISH,
S/O MUNINARAYANAPPA,
LF NO 11/2,
AGED ABOUT 56 YEARS,
RESIDING AT DODDABOMMASANDRA,
VIDYARANAYAPURA PO,
- 64 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 097.
346. SRI.D K ESHWARA REDDY,
S/O KRISHNA REDDY,
LF NO 44/1.,
AGED ABOUT 48 YEARS,
RESIDING AT DODDABOMMASANDRA
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
347. SMT.SWARNA SRI,
W/O D A GOVINDARAJU,
LF NO 46/1.,
AGED ABOUT 59 YEARS,
RESIDING AT DODDABOMMASANDRA,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
348. SMT.SHOBHA,
W/O D A VENKATESH,
LF NO 4/2,
AGED ABOUT 49 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
349. SRI.AMBARISH A,
S/O ANJINAPPA,
LF NO 43/2,
AGED ABOUT 35 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 064.
350. SMT.AMRUTHA L,
W/O AMRISHA A,
LF NO 44/2,
AGED ABOUT 48 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
- 65 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
351. SMT.BHAVAN KUMAR S,
W/O ANJINAPPA,
LF NO 148/1.
AGED ABOUT 45 YEARS,
RESIDING AT THINDLU,
VIDYARANAYAPURA PO,
BANGALORE - 560 097.
352. SRI.AKSHAY GOWDA,
S/O RAMANJINAPPA,
LF NO 152/1.,
AGED ABOUT 27 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
353. SMT.ANITHA,
W/O RAMANJINAPPA,
LF NO 127/1.,
AGED ABOUT 48 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
354. SRI.RAMANJINAPPA,
S/O BYRAPPA,
LF NO 135/2,
AGED ABOUT 59 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGARA PO,
BANGALORE - 560 092.
355. SRI.NARASIMHA MURTHY,
S/O HANUNTHAPPA,
LF NO 112/1.,
AGED ABOUT 57 YEARS,
RESIDING AT
KEMPEGOWDA NAGARA,
KODIGEHALLI,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
...PETITIONERS
- 66 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
(BY SRI. SHIVARAMU H C., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO OPERATION,
M S BUILDING, DR B R AMBEDKAR VEEDHI,
BENGALURU - 560 001.
REP BY ITS SECRETARY.
2. BYATARAYANAPURA PRIMARY AGRICULTURAL CO
OPERATIVE SOCIETY LTD.,
REGISTERED UNDER CO-OPERATIVE SOCIETY
REGISTRATION ACT, 1956.,
BELLARY ROAD, BYATARAYANAAPURA,
BENGALURU URBAN - 560 092.
REP BY ITS CHIEF EXECUTIVE OFFICER.
3. THE STATE CO OPERATIVE ELECTION AUTHORITY,
3RD FLOOR, T T M C A BLOCK,
SHANTHI NAGAR,
BENGALURU - 560 027.
REP BY ITS SECRETARY.
4. RETURNING OFFICER,
BYATARAYANAPURA PRIMARY AGRICULTURAL CO
OPERATIVE SOCIETY LTD.,
YELAHANKA TALUK, BYATARAYANAPURA,
BELLARY MAIN ROAD,
BENGALURU URBAN - 560 097.
5. DEPUTY REGISTRA OF CO OPERATIVE SOCIETIES
AND ELECTION OFFICER,
BENGALURU NORTH DISTRICT, SAHAKARISOUDHA,
9TH CROSS, MALLESHWARAM,
BENGALURU - 560 004.
...RESPONDENTS
(BY SRI.SIDHARTH BABU RAO., AGA FOR R-1, R-4 AND R-5;
SRI.T.L.KIRAN KUMAR., ADVOCATE FOR R-3;)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL
- 67 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
FOR RECORDS PERTAIN TO ISSUE OF THE CALENDAR OF
EVENTS ISSUED BY R4 DATED 01/01/2025 VIDE ANNEXURE-A
AND ETC.,
IN WP NO. 851/2025
BETWEEN:
1. SRI ANJINAPPA,
S/O LATE HUCHAPPA,
AGED ABOUT 45 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 103/2.
2. SRI.N ANAND KUMAR,
S/O NAGARAJAPPA,
AGED ABOUT 44 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 24/2.
3. SMT.MAMATHA,
W/O DEVARAJU,
AGED ABOUT 40 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 53/2.
4. SRI.D S SHESHADRI,
S/O SEETHARAMAIAH,
AGED ABOUT 65 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 14/2.
5. SMT.TRIVENI K,
W/O RAMESH,
- 68 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
AGED ABOUT 40 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 27/2.
6. SMT.GEETHA R,
W/O CHANDRASHEKAR RAJU,
AGED ABOUT 44 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 22/2.
7. SMT.GOWRAMMA,
W/O LATE CHIKKA RAMAIAH,
AGED ABOUT 68 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 38/3.
8. SRI.AMBARISH C,
S/O LATE CHIKKARAMAIAH,
AGED ABOUT 50 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 12/2.
9. SMT.R SUMANGALA,
W/O ANANTHA KUMAR,
AGED ABOUT 41 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 092.
LF NO 97/3.
10. SMT.LATHA,
W/O ANJAN MURTHY,
AGED ABOUT 39 YEARS,
RESIDING AT DODDABOMMASANDRA,
- 69 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 22/2.
11. SRI.JAGADISH,
S/O KRISHNA SWAMY,
AGED ABOUT 51 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 109/3.
12. SRI.MADHUSUDHAN M P,
S/O PARAPPA,
AGED ABOUT 49 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO
BANGALORE - 560 097.
LF NO 36/2.
13. SMT.BHAGEERATHI,
W/O GANGARAJU,
AGED ABOUT 49 YEARS,
RESIDING AT KODIGEHALLI,
SAHAKAR NAGAR PO,
BANGALORE - 560 097.
LF NO 11/4.
14. SRI.UMESH S,
S/O SRINIVAS REDDY,
AGED ABOUT 31 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 37/2.
15. SRI.B K KUMAR,
S/O KRISHNAIAH,
AGED ABOUT 38 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
- 70 -
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WP No. 826 of 2025
C/W WP No. 851 of 2025
LF NO 31/2.
16. SRI.VINOD B K,
S/O KRISHNAIAH,
AGED ABOUT 35 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 15/2.
17. SRI.RAVI KUMAR R,
S/O RAMANNA,
AGED ABOUT 55 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 38/2.
18. SRI.MURALI N,
S/O LATE NARAYANA SWAMY,
AGED ABOUT 35 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 40/2.
19. SRI.P PANDU RANGA RAO,
S/O V RAMA RAO,
AGED ABOUT 53 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 33/2.
20. SRI.GOVARDHAN P,
S/O PAPEGOWDA,
AGED ABOUT 46 YEARS,
RESIDING AT THINDLU,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 21/2.
- 71 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
21. SMT.LATHA M,
W/O ANANDA KUMAR C,
AGED ABOUT 41 YEARS,
RESIDING AT THINDLU,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 28/1N.
22. SMT.BHAGYAMMA,
W/O NARAYANA SWAMY,
AGED ABOUT 48 YEARS,
RESIDING AT VIRUPAKSHAPURA,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 41/2.
23. SRI.LAKSHMANA RAJU,
S/O MUNISWAMY RAJU,
AGED ABOUT 60 YEARS,
RESIDING AT THINDLU,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 32/2.
24. SRI.THYAGARAJU,
S/O GORAVA RAJU,
AGED ABOUT 51 YEARS,
RESIDING AT THINDLU,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 20/2.
25. SRI.KIRAN B M,
S/O MUNIKRISHNAPPA,
AGED ABOUT 28 YEARS,
RESIDING AT THINDLU,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 35/2.
26. SRI.MUNIKRISHNAPPA,
S/O KRISHNAPPA,
- 72 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
AGED ABOUT 55 YEARS,
RESIDING AT THINDLU,
VIDYARANYAPURA PO,
BANGALORE - 560 097.
LF NO 104/1.
27. SRI.RAJASHEKAR MURTY,
S/O RUDRAPPA,
AGED ABOUT 50 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 6/1.
28. SRI.ANJANEYA REDDY,
S/O MARAPPA,
AGED ABOUT 45 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 7/1.
29. SRI.JAGADISH M,
S/O LATE MUNIYAPPA,
AGED ABOUT 68 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 76/1.
30. SRI.ANAND M,
S/O LATE MUNIYAPPA,
AGED ABOUT 40 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 77/1.
31. SMT.ASHWATHAMMA,
W/O B PAPANNA,
AGED ABOUT 55 YEARS,
RESIDING AT NAGASHETTI HALLI,
- 73 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 81/1.
32. SRI.C CHENNA KESHAVA,
S/O PATALAPPA,
AGED ABOUT 52 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 82/1.
33. SRI.N C RAMAKRISHNAIAH,
S/O CHIKKA ANNAYAPPA,
AGED ABOUT 70 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 83/1.
34. SMT.SHAMALA,
W/O CHANNE KESHAVA,
AGED ABOUT 50 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 84/1.
35. SRI.KRISHNA MURTHY M S,
S/O MUNIYAPPA,
AGED ABOUT 60 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 85/1.
36. SMT.ANNAPURNA,
W/O KANTHARAJU,
AGED ABOUT 52 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
- 74 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
LF NO 86/1.
37. SMT.SUNANDAMMA,
W/O CHANDRAPUTTA,
AGED ABOUT 55 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 87/1.
38. SRI.RAVI KUMAR M N,
S/O NANJE GOWDA,
AGED ABOUT 52 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 88/1.
39. SMT.ARCHAN N,
W/O RAVIKUMAR,
AGED ABOUT 52 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 89/1.
40. SRI.AJAY KUMAR N L,
S/O CHANDRA PRABHU,
AGED ABOUT 40 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 90/1.
41. SRI.NIKHIL A,
S/O AJAY KUMAR N L,
AGED ABOUT 28YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 91/1.
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NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
42. SRI.MUNEGOWDA,
S/O NARAYANAPPA,
AGED ABOUT 69 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 94/1.
43. SRI.SUBBE GOWDA,
S/O CHANNAPPA,
AGED ABOUT 62 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 97/1.
44. SRI.SRIRAM,
S/O VEERABHADRAPPA,
AGED ABOUT 65 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 98/1.
45. SMT.INDIRA,
W/O SUBHAS CHANDRA,
AGED ABOUT 52 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 108/2.
46. SRI.LINGARAJU,
S/O THIMAPPA,
AGED ABOUT 50 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 109/2.
47. SRI.PATALAPPA,
S/O CHANNAPPA,
- 76 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
AGED ABOUT 70 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 110/2.
48. SRI.H R RAVINDRA,
S/O LATE RAMDAS,
AGED ABOUT 50 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 124/2.
49. SRI.HANUMEGOWDA K,
S/O KRISHNAMURTHY,
AGED ABOUT 49 YEARS,
RESIDING AT NAGASHETTI HALLI,
SANJAY NAGAR PO,
BANGALORE - 560 094.
LF NO 132/2.
50. SRI.KIRAN.G,
S/O K.GOPALAIAH,
AGED ABOUT 31 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.1/2.
51. SMT.R.KUSUMA,
D/O N.RAMESH,
AGED ABOUT 25 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.196/1.
52. SRI.RAJESH.N,
S/O K.NAGARAJ,
AGED ABOUT 50 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.2/2.
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NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
53. SRI.PRAKASH.N,
S/O K.NAGARAJ,
AGED ABOUT 45 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.4/2.
54. SMT.PUSPHALATHA.A.R,
W/O RAJESH.N,
AGED ABOUT 40 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.5/2.
55. SMT.E.SAROJAMMA,
W/O R.UMESH KUMAR,
AGED ABOUT 40 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560092
SHARE NO.8/2.
56. SRI.R.ASHWATHNARAYAN,
S/O M.RAMAIAH,
AGED ABOUT 58 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.65/1.
57. SMT.ROOPA.K,
W/O ASHWATHNARAYAN,
AGED ABOUT 50 YEARS,
R/AT BYATARAYANAPURA
BANGALORE - 560 092.
SHARE NO.30/1.
58. SRI.SHIVARAJU,
S/O LATE.BACHAPPA,
AGED ABOUT 70 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.121/3.
- 78 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
59. SMT.BHAGYAMMA,
W/O SHIVARAJU.B,
AGED ABOUT 60 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.122/3.
60. SMT.KAMALA,
W/O MANJUNATH,
AGED ABOUT 44 YEARS,
R/AT NO.235/1.
10TH CROSS, JAKKUR,
YELAHANKA, BANGALORE - 560 064.
SHARE NO.57/01A.
61. SMT.SANGEETHA,
W/O PAPANNA,
AGED ABOUT 37 YEARS,
R/AT NO.246,
10TH CROSS, JAKKUR,
YELAHANKA, BANGALORE - 560 064.
SHARE NO.33/01A.
62. SRI.MANJUNATH,
S/O SAKAPPA,
AGED ABOUT 48 YEARS,
R/AT NO.235/1.
10TH CROSS, JAKKUR,
YELAHANKA, BANGALORE - 560 064.
SHARE NO.59/01A.
63. SMT.MUNITHAYAMMA,
W/O RAJANNA,
AGED ABOUT 51 YEARS,
R/AT NO.274,
6TH B CROSS, JAKKUR,
YELAHANKA, BANGALORE - 560 064.
SHARE NO.51/01A.
64. SRI.PRAMOD KUMAR.R,
S/O RAJANNA,
- 79 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
AGED ABOUT 33 YEARS,
R/AT NO.274,
6TH B CROSS, JAKKUR,
YELAHANKA, BANGALORE - 560 064.
SHARE NO.52/01A.
65. SRI.KRISHNAPPA.E,
S/O ERAPPA,
AGED ABOUT 44 YEARS,
R/AT NO.290, 7TH B CROSS,
MUNESHWARA TEMPLE ROAD,
JAKKUR, YELAHANKA,
BANGALORE - 560 064.
SHARE NO.48/01A.
66. SMT.SUJATHA,
W/O KRISHNAPPA.E,
AGED ABOUT 38 YEARS,
R/AT NO.290, 7TH B CROSS,
MUNESHWARA TEMPLE ROAD,
JAKKUR, YELAHANKA,
BANGALORE - 560 064.
SHARE NO.47/01A.
67. SMT.NEELAMMA,
W/O MANJUNATH.B,
AGED ABOUT 33 YEARS,
R/AT NO.101, A SECTOR
CHIKKABOMMASANDRA CROSS,
BANGALORE - 560 065.
OLD SHARE NO.120/1.
68. SMT.R.RASHMI,
W/O G.H.RAMANJINAPPA,
AGED ABOUT 26 YEARS,
R/AT NO.168/1.,
NEAR KODIGEHALLI, CIRCLE
KODIGEHALLI, SAHAKARNAGAR,
BANGALORE - 560 092.
SHARE NO.14/3.
69. SRI.MUNIKRISHNA,
- 80 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
S/O ERAPPA,
AGED ABOUT 53 YEARS,
NO.290, 7TH B CROSS,
JAKKUR, YELAHANKA,
BANGALORE - 560 064.
SHARE NO.50/01A.
70. SRI.GOPAL KRISHNA B.K,
S/O LATE.KALAPPA,
AGED ABOUT 70 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.14/3.
71. SRI.B.G.SASHIKIRAN,
S/O GOPAL KRISHNA B.K,
AGED ABOUT 40 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.15/3.
72. SRI.TULISIRAM B.N,
S/O LATE.SRINIVAS MURTHY,
AGED ABOUT 45 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.193/1.
73. SRI.B.S.KEMPEGOWDA,
S/O LATE.SRINIVAS MURTHY,
AGED ABOUT 50 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.194/1.
74. SMT.MUNILAKSHMAMMA,
W/O LATE.SRINIVAS MURTHY,
AGED ABOUT 80 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.195/1.
- 81 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
75. SRI.B.S.VINOD KUMAR,
S/O LATE.SRINIVAS MURTHY,
AGED ABOUT 50 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.18/2.
76. SMT.SHARADA. N,
W/O L.NANJAPPA,
AGED ABOUT 50 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.115/2.
77. SRI.VASANTH KUMAR,
S/O LATE.NARAYANSWAMY,
AGED ABOUT 45 YEARS,
R/AT BYATARAYANAPURA,
BANGALORE - 560 092.
SHARE NO.144/2.
78. SRI.N.D.RAMAMURTHY,
S/O DODDABYRAPPA,
AGED ABOUT 60 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
BANGALORE - 560 064.
SHARE NO.4/1.
79. SRI.ANAND MURTHY,
S/O CHIKKANARASAPPA,
AGED ABOUT 70 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
BANGALORE - 560 064.
SHARE NO.11/1.
80. SRI.BASAVARAJ,
S/O CHIKKABAIRAPPA,
AGED ABOUT 50 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
- 82 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
BANGALORE - 560 064.
SHARE NO.17/1.
81. SRI.MUNIRAJU,
S/O KALAPPA,
AGED ABOUT 70 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
BANGALORE - 560 064.
SHARE NO.20/1.
82. SRI.MUNINANJAPPA,
S/O JUNJAPPA,
AGED ABOUT 65 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
BANGALORE - 560 064.
SHARE NO.21/1.
83. SRI.SONNEGOWDA K.S,
S/O KEMPAIAH .S,
AGED ABOUT 53 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
BANGALORE - 560 064.
SHARE NO.23/1.
84. SRI.K.KESHAVMURTHY,
S/O KEMPAIAH.S,
AGED ABOUT 50 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK
BANGALORE - 560 064.
SHARE NO.24/1.
85. SRI.K.S.RAJASHEKAR,
S/O KEMPAIAH,
AGED ABOUT 55 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
BANGALORE - 560 064.
SHARE NO.25/1.
- 83 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
86. SMT.R.BHAGYALAKSHMI,
W/O ANANDKUMAR,
AGED ABOUT 45 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
BANGALORE - 560 064.
SHARE NO.27/1.
87. SRI.MANOHAR,
S/O LAKSHMAN,
AGED ABOUT 25 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
BANGALORE - 560 064.
SHARE NO.154/1.
88. SMT.KAVYA.L,
D/O LAKSHMAN,
AGED ABOUT 28 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
BANGALORE - 560 064.
SHARE NO.155/1.
89. SRI.LAKSHMAN,
S/O MUNINAGAPPA,
AGED ABOUT 60 YEARS,
R/AT SAMPIGEHALLI VILLAGE,
YELAHANKA NORTH TALUK,
BANGALORE - 560 064.
SHARE NO.150/1.
90. SRI.VASUDEVA,
S/O NAGARAJA ACHAR,
AGED ABOUT 35 YEARS,
R/AT NARAYANAPPA LAYOUT,
ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.76/2.
91. SRI.SHANKAR.S,
- 84 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
S/O SHIVANNA,
AGED ABOUT 33 YEARS,
R/AT APPANNA BUILDING,
HANUMAPPA LAYOUT,
ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.64/2.
92. SRI.SHANTHAPPA,
S/O KEMPEGOWDA,
AGED ABOUT 67 YEARS,
R/AT MUNIREDDY BUILDING,
ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.180/1.
93. SRI.SHIVAKUMAR,
S/O MANIKYAM,
AGED ABOUT 40 YEARS,
R/AT RAMAIAH GARDEN,
ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.169/1.
94. SRI.SHIVARAJA,
S/O MAHADEVAPPA,
AGED ABOUT 40 YEARS,
R/AT HANUMAPPA LAYOUT,
ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.14/2.
95. SRI.MADHUSUDHAN,
S/O LATE.NAGARAJ,
AGED ABOUT 37 YEARS,
R/AT ALLASANDRA,
GKVK POST, BANGALORE - 560 065.
SHARE NO.22/1.
96. SMT.KAMALAMMA,
W/O NARAYANASWAMY,
AGED ABOUT 60 YEARS,
- 85 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
R/AT ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.33/1.
97. SRI.NARAYANSWAMY,
S/O MUNISHAMAPPA,
AGED ABOUT 67 YEARS,
R/AT ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.36/1.
98. SRI.VENKATARAMANA,
S/O VENKATALAKSHMAIAH,
AGED ABOUT 55 YEARS,
R/AT ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.172/1.
99. SRI.SHIVARAM REDDY,
S/O VENKATARAMANAPPA,
AGED ABOUT 70 YEARS,
R/AT ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.174/1.
100. SRI.SASHIKANTH,
S/O ERAPPA REDDY,
AGED ABOUT 55 YEARS,
R/AT ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.161/1.
101. SRI.LAKSHMISH,
S/O LATE.CHANDRASHEKAR,
AGED ABOUT 46 YEARS,
R/AT ALLASANDRA, GKVK POST,
BANGALORE - 560 065.
SHARE NO.66/2.
..PETITIONERS
(BY SRI. SHIVARAMU H C., ADVOCATE)
AND:
- 86 -
NC: 2025:KHC:4097
WP No. 826 of 2025
C/W WP No. 851 of 2025
1. THE STATE OF KARNATAKA,
DEPARTMENT OF CO OPERATION,
M S BUILDING, DR B AMBEDKAR VEEDHI,
BENGALUU - 560 001.
REP BY ITS SECRETARY.
2. BYATARAYANAPURA PRIMARY ARICULTURAL CO
OPERATIVE SOCIETY LTD,
BELLARY ROAD, BYATARAYANAAPURA,
BENGALURU URBAN - 560 092.
REP BY ITS CHIEF EXECUTIVE OFFICER.
3. THE STATE CO OPERATIVE ELECTION AUTHORITY,
3RD FLOOR, T T M C A BLOCK, SHANTHI NAGAR,
BENGALURU - 560 027.
REP BY ITS SECRETARY.
4. RETURNING OFFICER,
BYATARAYANAPURA PRIMARY AGRICULTURAL CO
OPERATIVE SOCIETY LTD., YELAHANKA TALUK,
BYATARAYANAPURA, BELLARY MAIN ROAD,
BENGALURU URBAN - 560 097.
5. DEPUTY REGISTRA OF CO OPERATIVE SOCIETIES
AND ELECTION OFFICER,
BENGALURU NORTH DISTRICT, SAHAKARISOUDHA
9TH CROSS, MALLESHWARAM,
BENGALURU - 560 004.
..RESPONDENTS
(BY SRI.YOGESH D. NAIK., AGA FOR R-1, R-4 AND R-5;
SRI.T.L.KIRAN KUMAR., ADVOCATE FOR R-3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
CALL FOR RECORDS PERTAIN TO ISSUE OF THE CALENDAR
OF EVENTS ISSUED BY R4 DATED 01/01/2025 AND ETC.,
THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MRS JUSTICE K.S. HEMALEKHA
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WP No. 826 of 2025
C/W WP No. 851 of 2025
ORAL ORDER
Petitioners in both the petitions are seeking to direct
respondents to include the names of petitioners in the
eligible voters list and permit the petitioners to cast their
votes in the election of respondent No.2 which was
scheduled to be held on 19.01.2025.
2. This Court, by way of interim arrangement on
16.01.2025/17.01.2025, permitted the petitioners to cast
their votes in the ensuing elections scheduled to be held
on 19.01.2025 to the Board of Directors of respondent
No.2-society subject to the final outcome of these writ
petitions.
3. The challenge in these writ petitions is on the
premise that notice under Rule 13 of the Karnataka Co-
Operative Societies Rules, 1960 ('the KCS Rules, 1960' for
short) is not issued.
4. Rule 13-D of the KCS Rules, 1960 reads as
under:
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"13-D. Preparation of electoral rolls and calendar of events.-(1) Election Officer shall, after due verification, send a consolidated list of all co- operative societies in the district where elections are due at least 120 days before the date of expiry of the term of office of the boards to the Co-operative Election Authority indicating therein the following particulars.-
(a) the name and address of the society;
(b) number of elected directors of the board;
(c) the date of expiry of the term of office of the board;
(d) the proposed places where the elections are to be held or other particulars as required by the Co-operative Election Authority.
(2) The Co-operative Election Authority shall, on receipt of such reports from the Election Officer, containing the list of cooperative societies where elections are due, publish the calendar of events for the preparation of electoral rolls and the conduct of elections of the boards of the co-
operative societies indicating the name and address of each society.
(2-A) The election officer shall take steps for publication of voter list who are not eligible to vote in the following manner, namely.-
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(i) For publication of draft ineligible electoral list, the chief executive of every cooperative Society shall prepare notice in respect of members not attending three out of the last five annual general body, meetings and members not utilising such minimum services or facilities in a co-operative year as specified in the bye-laws for three consecutive co- operative years.
(ii) The chief executive of every co-operative society shall send above prepared notice to all ineligible members, fifteen days prior to six months to the date of election of the board by registered post and an opportunity shall be given to such member to file their objections, if any within fifteen days from the date of notice.
(iii) The chief executive of every co-operative society shall submit the list of ineligible voters to the election officer along with their objections and also produce the records pertaining to absence from general body meeting with attendance and services utilised by members. He has to produce the records for having sent the notice along with acknowledgement to the election officer within thirty days from the date of notice as specified by the election officer.
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(iv) The chief executive of every cooperative society shall state in his notice that the ineligible voter can appear before the election officer between thirty days to sixty days from the date of notice to get the remedy.
v) The election officer has to hear and dispose the objections filed by the ineligible voters within sixty days from the days of submission of objections from such voters.
(vi) The final list of ineligible voters shall be published on or before fifteen clear days prior to the date of election.
(3) The Election Officer shall take steps for publication of voters list in the following manner, namely.-
(a) for publication of draft eligible list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the date of election;
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(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.
(4) It shall be the duty of every society to furnish correct information required by the Election Officer to enable him to approve the electoral rolls as directed by the Co-operative Election Authority.
(5) The chief executive of every co- operative society shall prepare (i) a draft list of the eligible members or representatives and delegates with right to vote, (ii) a list of members whose repayments will fall due before the date fixed for publication of final electoral roll, (iii) a list of defaulters, (iv) a list of other members or representatives and delegates who are not eligible to vote at a general election indicating the reasons for ineligibility memberwise on the basis of entries in the updated membership register specifying,-
(a) the name of the member or representative, the admission number, the name of the parent or husband and the address of such member or representative in the case of an individual member;
(b) the admission number, the name of the society, the name of the delegate proposed to
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represent the society in the case of a member society,
and submit the said lists to the Election Officer along with the related books, records and documents and any other information as the Election Officer may require, at least sixty days before the date of election.
(6) The Co-operative Election Authority shall call upon the Chief Executive of the co-operative society to obtain from the member society, the name of an authorised member of the board of such society as a delegate, together with the resolution of the board of the said society and the specimen signature along with the photograph of the delegate duly attested and bearing the seal of the society and furnish all such information under sub-rule (5).
(7) The final electoral roll shall consist of the following,-
(a) all the individual members with right to vote in respect of a primary co-operative society; or
(b) all the individual members and the delegates of the members societies with right to vote in respect of a secondary co-operative society; or
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(c) all the delegates of the member societies with right to vote in respect of a federal and an apex society.
(8) The copy of such electoral roll in respect of each society shall be kept open for inspection in the office of such society as also in the office of the Election Officer.
(9) The election calendar of events for general election of directors of the board shall provide for.-
(a) date of notification inviting nomination;
(b) last date for receipt of nomination;
(c) date and time for scrutiny of nomination;
(d) date and time for publication of list of validly nominated candidates;
(e) date and time for withdrawal of nomination papers;
(f) Date and time for publication list of contesting candidates;
(g) Date and time for allotment of symbols and publication of contesting candidates with symbols;
(h) Date and time of poll;
(i) Date and time of counting and declaration of results."
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5. The case of the petitioners is that the
petitioners have paid all membership/share holders due to
respondent No.2-society and attended all the annual
general body meetings, in spite of which respondent No.2-
society have dropped the petitioners from the eligible
voters list and the provisions of Rule 13-D of KCS Rules,
1960 is overlooked by respondent No.2-society.
6. The Co-Ordinate Bench of this Court in the case
of Sri. B Ganganna and others Vs. The State of
Karnataka, Department of Co Operation and others1
(B Ganganna) had given deliberate consideration to the
provisions of Rule 13-D of the KCS Rules, 1960 and
adjudication of dispute under Section 70 of the Karnataka
Co-Operative Societies Act, 1959 ('KCS Act, 1959' for
short). The Co-Ordinate Bench of this Court framed the
following points for consideration at paragraph No.9, which
reads as under:
ILR 2024 KAR 1901
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"9. In the light of the contentions raised, the following questions arise for consideration;
(a) Whether a writ petition under Article 226 of the Constitution of India is maintainable (before the publication of the calendar of events under Rule
14) to redo the voters' list for violation of Rule 13- D(2-A) of the Rules, 1960, in preparing the eligible and ineligible voters' list?
(b) Whether the authority acting under Section 70(2)(c) of the Act, 1959 can decide the validity of the electoral roll vis-à-vis Rule 13-D(2-A) of Rules, 1960?
(c) Whether the judgments of co-ordinate Bench of this Court in Mohammad Beary and H.S. Raju supra are per incurium and contrary to the law in Election Commission of India through Secretary supra."
(Emphasis supplied)
7. The Co-Ordinate Bench after giving deliberate
consideration to various judgments has held at paragraph
Nos.50 and 51 as under:
"50. For the reasons recorded, this Court concludes as under:
(a) The preparation of electoral roll under Rule, 13-D(2-A) of the Karnataka Co-Operative Rules 1960 is an integral part of the election
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process in the context of a question whether the writ petition is maintainable when the challenge is laid to the procedure initiated for preparing electoral roll.
(b) In a dispute under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959, the Authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the election.
(c) The judgments in MOHAMMAD BEARY and H.S. RAJU are not per incurium
(d) The writ petition under Article 226 of Constitution of India to challenge the electoral roll on the ground of non compliance of Rule 13-D(2-A) of Rules, may lie in exceptional cases.
51. Based on the conclusions arrived at in the facts and circumstances of the case, this Court is of the view that no exceptional case is made out in this petition to exercise Article 226 jurisdiction. This Court has not expressed any opinion on the eligible and ineligible voters' list prepared during the pendency of the petition. Hence, the following:
ORDER
Writ petition is disposed of on the following terms:
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(i) The returning officer shall count the votes cast in the election held on 21.01.2024, to the Board of the 6th respondent bank, and shall announce the results.
(ii) The liberty is reserved to the petitioners or any aggrieved person to raise objections to the validity of the electoral roll in an election petition under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959.
(iii) If such a dispute is raised, the Authority under Section 70 of the Karnataka Co-operative Societies Act, 1959, shall examine all questions including the question relating to validity of the eligible and ineligible voters' list and impact on the election to the Board of the 6th respondent - Bank.
(iv) Nothing is expressed on the merits of the eligible and ineligible voters' list published during the pendency of the petition and said question kept open to be decided in the dispute under Section 70 of the Karnataka Co-
operative Societies Act, 1959, if raised."
8. Section 70 of the KCS Act, 1959 reads as
under:
"70. Disputes which may be referred to Registrar for decision.-(1) Notwithstanding
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anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises.-
(a) among members, past members and persons claiming through members, past members and deceased members, or
(b) between a member, past member or person claiming through a member, past member or deceased member and the society, its board or any officer, agent or employee of the society, or
(c) between the society or its board and any past board, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs, or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or
(d) between the society and any other co-
operative society, or a credit agency.
such dispute shall be referred to the Registrar for decision and no civil or Labour or Revenue Court or Industrial Tribunal shall have jurisdiction to entertain any suit or other proceeding in respect of such dispute.
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(2) For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely.-
(a) a claim by the society for any debt or demand due to it from a member or the nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;
(b) a claim by a surety against the principal debtor where the society has recovered from the surety any amount in respect of any debt or demand due to it from the principal debtor, as a result of the default of the principal debtor whether such debt or demand is admitted or not;
(c) any dispute arising in connection with the election of a President, Vice-president or any office-bearer or Member of board of the society.
(d) any dispute between a co-operative society and its employees or past employees or heirs or legal representatives of a deceased employee, including a dispute regarding the terms of employment, working conditions and disciplinary action taken by a co-operative society notwithstanding anything contrary
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contained in the Industrial Disputes Act, 1947 (Central Act 14 of 1947);
(e) a claim by a co-operative society for any deficiency caused in the assets of the co- operative society by a member, past member, deceased member or deceased officer, past agent or deceased agent or by any servant, past servant or deceased servant or by its board, past or present whether such loss be admitted or not.
(3) If any question arises whether a dispute referred to the Registrar under this section is a dispute touching the constitution, management or the business of a co-operative society, the decision thereon of the Registrar shall be final and shall not be called in question in any court.
(4) xxxxx (5) x x x x x"
9. The plain reading of Section 70 makes it clear
that an extensive and exhaustive mechanism is provided
under the aforesaid Section and the authority under
Section 70 can decide the question on the validity of
electoral roll prepared under the Rules, 1960 and its
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impact on the elections, whether the petitioners are the
eligible voters and have paid membership dues, or annual
general body meetings are attended or availed the
minimum services are all questions of fact, which have to
be decided under Section 70 of the KCS Act, 1959 and the
writ petition under Article 226 of the Constitution of India
to challenge the electoral roll, the petitioners have not
made out any exceptional case in these petitions to be
entertained and the decision of the Co-Ordinate Bench of
this Court in the case of B. Ganganna as stated supra is
squarely applicable to the present facts and the present
petitions need to be disposed of in similar terms and
hence, the following:
ORDER
i. The Returning Officer shall count the votes cast in
the elections held on 19.01.2025 to the Board of
Directors of respondent No.2-society and shall
announce the results.
ii. Liberty is reserved to the petitioners or any
aggrieved party to raise objections to the validity
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of the electoral by filing a Election Petition under
Section 70(2) of the KCS Act, 1959.
iii. If any dispute is raised under the provisions of
KCS Act, 1959 the authority under Section 70 of
the KCS Act, 1959 shall examine all questions
including the questions relating to the validity of
the eligible and ineligible voters list and impact of
the election to the Board of respondent No.2-
society.
iv. All the contentions of the parties are kept open.
v. This Court has not expressed merits and demerits
on eligibility or ineligibility of the voters list.
vi. With the said observations, the writ petitions
stands disposed of.
Sd/-
JUSTICE K.S. HEMALEKHA
AMA
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