Citation : 2025 Latest Caselaw 4052 Kant
Judgement Date : 17 February, 2025
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NC: 2025:KHC-D:3119
RFA No. 100521 of 2024
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 17TH DAY OF FEBRUARY, 2025
BEFORE
THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
REGULAR FIRST APPEAL NO.100521 OF 2024 (PAR/POS)
BETWEEN:
JAYASHRI @ SHRIDEVI
W/O. BASAVARAJ TERADAL,
AGE. 27 YEARS,
OCC. AGRICULTURE AND HOUSEHOLD,
R/O. HANDIGUND, TQ. RAIBAG,
DIST. BELAGAVI-590001.
...APPELLANT
(BY SRI G.I. GACHCHINAMATH, ADVOCATE)
AND:
SMT. CHANDRAWWA
W/O. DANAPPA DADDI,
SINCE DECEASED BY HER LR'S
1. SHRI. MALLAPPA S/O. DANAPPA DADDI,
AGE. 59 YEARS, OCC. AGRICULTURE,
R/O. CHIKKAPADASALAGI,
TQ. JAMKHANDI-587301.
Digitally signed by
MALLIKARJUN SMT. TANGEWWA W/O. KADAPPA SINDUR,
RUDRAYYA
KALMATH (SINCE DECEASED BY HER LRS)
Location: HIGH
COURT OF 2. SHRI KADAPPA S/O. RAMAPPA SINDHUR,
KARNATAKA
AGE. 70 YEARS, OCC. AGRICULTURE,
R/O. AIGALI CROSS, AIGALI,
TQ. ATHANI, DIST. BELAGAVI-590001.
3. SHRI. MALLIKARJUN S/O. KADAPPA SINDHUR,
AGE. 31 YEARS, OCC. SERVICE IN ARMY,
R/O. NEAR AIGALI CROSS, AIGALI,
TQ. ATHANI, DIST. BELAGAVI.
NOW RESIDING AT JAMMU
HEAD QUARTERS-590001.
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RFA No. 100521 of 2024
4. SMT. MAHADEVI W/O. LAXMAN DADDI,
AGE. 29 YEARS, OCC. HOUSEHOLD WORK,
R/O. CHIKKAPADASALAGI, TQ. JAMKHANDI,
DSIT. BAGALKOT-587301.
5. SHRI. SHRISHAIL S/O. KADAPPA SINDHUR,
AGE. 27 YEARS, OCC. AGRICULTURE,
R/O. NEAR AIGALI CROSS, AIGALI,
TQ. ATHANI, DIST. BELAGAVI-590001.
6. SMT. LAXMIBAI W/O. SANGAPPA NAVALAGI,
AGE. 52 YEARS, OCC. HOUSEHOLD WORK,
R/O. ARJUNAGI, TQ. AND DIST. VIJAYAPUR-586101.
7. SHRI. LAXMAN S/O. DANAPPA DADDI,
AGE. 50 YEARS, OCC. AGRICULTURE,
R/O. CHIKKAPADASALAGI,
TQ. JAMKHANDI, DIST. BAGALKOTE-587301.
8. SMT. SAROJINI W/O. RAVI BIRADAR,
AGE. 48 YEARS, OCC. HOUSEHOLD WORK,
R/O. KAJI BILAGI, TQ. JAMKHANDI-587301.
9. SMT. RATNAWWA W/O. MALLAPPA DADDI,
AGE. 54 YEARS, OCC. HOUSEHOLD WORK,
R/O. CHIKKAPPADASALAGI,
TQ. JAMKHANDI-587301.
10. SMT. MALASHRI W/O. SURESH TERADAL,
AGE. 25 YEARS, OCC. HOUSEHOLD WORK,
R/O. HANDIGUND, TQ. RAIBAG,
ISHWAR S/O. BHIMAPPA DADDI
SINCE DECEASED BY HIS LR'S.
11. SMT. GANGAVVA W/O. ISHWAR DADDI,
AGE. 65 YEARS, OCC: HOUSEHOLD WORK,
R/O. CHIKKAPADASALAGI,
TQ. JAMKHANDI, DIST. BAGALKOTE-587301.
12. SHRI RAMESH S/O. ISHWAR DADDI,
AGE. 48 YEARS, OCC. AGRICULTURE,
13. SHRI. SURESH S/O. ISHWAR DADDI,
AGE. 46 YEARS, OCC. AGRICULTURE,
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RFA No. 100521 of 2024
14. SHRI BHIMAPPA S/O. ISHWAR DADDI,
AGE. 42 YEARS, OCC. AGRICULTURE,
15. SHRI SHIVARAJ S/O. PARAPPA DADDI,
AGE. 30 YEARS, OCC. AGRICULTURE,
16. SHRI PUNITH S/O. PARAPPA DADDI,
AGE. 28 YEARS, OCC. AGRICULTURE,
17. SHRI RAJU S/O. PARAPPA DADDI,
AGE. 26 YEARS, OCC. AGRICULTURE,
18. SMT. KAMALAKSHI W/O. SADASHIV DADDI,
AGE. 41 YEARS, OCC. AGRICULTURE,
(ALL ARE RESIDING AT: CHIKKAPADASALAGI,
TQ. JAMKHANDI-587301.
19. SUKANYA D/O. SADASHIV DADDI,
AGE. 17 YEARS,
AT: CHIKKAPADASALAGI, TQ. JAMKHANDI.
20. BHAGIRATI D/O. SADASHIV DADDI,
AGE. 15 YEARS,
AT: CHIKKAPADASALAGI, TQ. JAMKHANDI.
21. HANAMANT S/O. SADASHIV DADDI,
AGE. 13 YEARS,
AT: CHIKKAPADASALAGI,
TQ. JAMKHANDI.
DEFTS NO.19 TO 21 ARE MINORS
REP/BY GUARDIAN AND DEFENDANT NO.10
SMT. KAMALAKSHI W/O. SADASHIV DADDI,
NATURAL MOTHER AND DEFACTO GUARDIAN
RAWUTAPPA S/O. BHIMAPPA DADDI,
(SINCE DECEASED BY HIS LR'S)
22. SMT. MAHANANDA
W/O. KALLAPPA NYAMAGOUD,
AGE. 55 YEARS, OCC. HOUSEHOLD WORK,
R/O. NAGANUR CROSS, CHIKKAPADASALAGI,
BIJAPUR ROAD, TQ. JAMKHANDI,
DSIT. BAGALKOT.
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NC: 2025:KHC-D:3119
RFA No. 100521 of 2024
23. SMT. GOURAWWA @ SUVARNA
W/O. SHRISHAIL KISHORI,
AGE. 53 YEARS, OCC. HOUSEHOLD WORK,
R/O. VEERABHADRESHWAR TEMPLE,
KADAPATTI, TQ. JAMKHANDI,
DIST. BAGALKOT.
24. SMT. MAHADEVI W/O. RAJU HANJI,
AGE. 51 YEARS, OCC. HOUSEHOLD WORK,
R/O. BASTWAD ROAD, LAGAMAWWA TEMPLE,
ALAGAWADI VILLAGE, TQ. RAIBAG,
DIST. BELAGAVI.
25. SMT. SAVITRI W/O. VIDYALING ALAGUNDI,
AGE. 49 YEARS, OCC. HOUSEHOLD WORK,
R/O. HULYAL VILLAGE, TQ. JAMKHANDI,
DIST. BAGALKOT.
26. SMT. GEETA W/O. ANIL KANAMUCHANAL,
AGE. 47 YEARS, OCC. HOUSEHOLD WORK,
R/O. BABANAGAR, TQ. TIKOTA,
DIST. VIJAYAPUR.
27. SMT. MAHADEVI W/O. SHRISHAIL DADDI,
AGE. 45 YEARS, OCC. HOUSEHOLD WORK,
R/O. CHIKKAPADASALAGI,
TQ. JAMKHANDI, DIST. BAGALKOT.
...RESPONDENTS
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION 96 OF
THE CPC., 1908, PRAYING TO SET ASIDE THE IMPUGNED JUDGMENT
AND DECREE DATED 20.08.2024 MADE IN O.S.NO.88/2016 PASSED
BY THE ADDITIONAL SENIOR CIVIL JUDGE, JAMKHANDI AND
FURTHER DECREE THE SUIT OF THE PLAINTIFF AS PRAYED IN THE
PLAINT AND ETC.,
THIS REGULAR FIRST APPEAL, COMING ON FOR ORDERS,
THIS DAY, THE COURT DELIVERED THE FOLLOWING:
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NC: 2025:KHC-D:3119
RFA No. 100521 of 2024
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR)
The office has raised objection that the value of the
appeal is less than Rs.10,00,000/-. Therefore, it is ordered
that the appellant is granted liberty to prefer the appeal
before the competent Appellate Court having pecuniary
jurisdiction. Hence, the appeal is dismissed as not
maintainable.
2. The office is directed to return the certified copy
to the appellant.
3. The appellant is entitled to the benefit of Section
20 of the Limitation Act for the purpose of limitation.
Sd/-
(HANCHATE SANJEEVKUMAR) JUDGE
SRA
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