Citation : 2025 Latest Caselaw 3533 Kant
Judgement Date : 4 February, 2025
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NC: 2025:KHC:5100
WP No. 1819 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 4TH DAY OF FEBRUARY, 2025
BEFORE
THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
WRIT PETITION NO. 1819 OF 2025 (CS-EL/M)
BETWEEN:
1. BASAVARAJ R
AGED ABOUT 61 YEARS,
C/O CHIKKARUDRACHAARI,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 1/13 .
SENIOR CITIZEN BENEFIT NOT CLAIMED
2. SRINIVAS NAGARAJAIAH,
AGED ABOUT 43 YEARS,
C/O LATE NAGARAJAIAH,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 3/27.
Digitally signed by
MAHALAKSHMI B M
Location: HIGH 3. YASHODAMMA M,
COURT OF
KARNATAKA AGED ABOUT 59 YEARS,
W/O THIMMARAYAREDDY,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 41/46.
4. GUNDACHAARI,
AGED ABOUT 82 YEARS,
C/O MARIACHAARI,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
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WP No. 1819 of 2025
MEMBERSHIP NUMBER 41/50.
SENIOR CITIZEN BENEFIT NOT CLAIMED
5. VAJRAMUNI M,
AGED ABOUT 36 YEARS,
C/O MUNISWAMY V,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 5/44.
6. SWAMINATHAN,
AGED ABOUT 46 YEARS,
C/O PANCHALINGAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 61/84.
7. MALLESHCHAARI,
AGED ABOUT 78 YEARS,
C/O CHIKKARUDRACHAARI,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/10.
SENIOR CITIZEN BENEFIT NOT CLAIMED
8. RAVINDRA REDDY,
AGED ABOUT 56 YEARS,
C/O PILLA REDDY,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/14.
9. NAGARAJ,
AGED ABOUT 51 YEARS,
C/O MUTHURAYAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
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WP No. 1819 of 2025
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/106.
10. MUNIRATHNAMMA,
AGED ABOUT 52 YEARS,
C/O MUNIRAJ,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE -562 106.
MEMBERSHIP NUMBER 7/141.
11. VASANTH KUMAR,
AGED ABOUT 44 YEARS,
C/O MUNIVENKATAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/145.
12. MANJUNATH M,
AGED ABOUT 31 YEARS,
C/O MANJAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/153.
13. RAJAPPA G,
AGED ABOUT 49 YEARS,
C/O GOWDAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 8/98.
14. VASANTHAPPA G,
AGED ABOUT 45 YEARS,
C/O GUNDAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
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WP No. 1819 of 2025
MEMBERSHIP NUMBER 81/23.
15. ASHWINI,
AGED ABOUT 37 YEARS,
C/O NATARAJU,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/59.
16. DEVARAJU,
AGED ABOUT 36 YEARS,
C/O MOTAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/70.
17. THIMMARAYA REDDY,
AGED ABOUT 68 YEARS,
C/O PUTTA REDDY,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/174.
SENIOR CITIZEN BENEFIT NOT CLAIMED
18. GANGAPPA,
AGED ABOUT 62 YEARS,
C/O APPI REDDY,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/175.
SENIOR CITIZEN BENEFIT NOT CLAIMED
19. NATARAJU C,
AGED ABOUT 62 YEARS,
C/O CHANDRASWAMY G R,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
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MEMBERSHIP NUMBER 9/3.
SENIOR CITIZEN BENEFIT NOT CLAIMED
20. NETHRAVATHI S,
AGED ABOUT 54 YEARS,
C/O NATARAJU C,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/4.
SENIOR CITIZEN BENEFIT NOT CLAIMED
21. CHINNAMMA,
AGED ABOUT 60 YEARS,
C/O MALLESH,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/18.
22. SHIVARAJU M,
AGED ABOUT 25 YEARS,
C/O MALLESH,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/19.
23. JYOTHI C,
AGED ABOUT 38 YEARS,
C/O DIWAKAR,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/22.
24. DIWAKAR S,
AGED ABOUT 46 YEARS,
C/O SHIVANNA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
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WP No. 1819 of 2025
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/23.
25. ROOPA M,
AGED ABOUT 28 YEARS,
C/O DEVARAJ,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/32.
26. PRAVEEN REDDY T,
AGED ABOUT 31 YEARS,
C/O THIMMARAYAREDDY,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/34.
27. NAVEEN KUMAR T,
AGED ABOUT 32 YEARS,
C/O THIMMARAYA REDDY,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/38.
28. SHIVA KUMAR N,
AGED ABOUT 26 YEARS,
C/O NAGARAJ,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/30.
29. HEMANTH S,
AGED ABOUT 26 YEARS,
C/O SHANKARAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
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WP No. 1819 of 2025
MEMBERSHIP NUMBER 10/44.
30. MALLESH,
AGED ABOUT 48 YEARS,
C/O CHIKKANNA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/45.
31. MOHAN KUMAR,
AGED ABOUT 28 YEARS,
C//O NAGARAJU,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/49.
32. PANKAJA P,
AGED ABOUT 28 YEARS,
C/O UMESH,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/52.
33. SUGUNA,
AGED ABOUT 42 YEARS,
C/O NAGARAJ,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/54.
34. SANJAY KUMAR N,
AGED ABOUT 25 YEARS,
C/O NAGARAJACHAARI,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/55.
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35. NAVEEN KUMAR Y,
AGED ABOUT 24 YEARS,
S/O YALLAREDDY,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/57.
36. MALA R,
AGED ABOUT 28 YEARS,
W/O RAVINDRAREDDY P,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/61.
37. REVATHI DEVI,
AGED ABOUT 35 YEARS,
C/O BASAVARAJ,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/66.
38. SANTHOSH B,
AGED ABOUT 33 YEARS,
C/O BASAVARAJ,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/67.
39. RAJESH B,
AGED ABOUT 38 YEARS,
C/O BASAVARAJ,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/68.
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40. SHANKAR,
AGED ABOUT 57 YEARS,
C/O CHIKKARUDRACHAARI,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/70.
41. BHARTHI,
AGED ABOUT 46 YEARS,
C/O SHANKAR,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/71.
42. MURUGESH G,
AGED ABOUT 49 YEARS,
C/O GUNDAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/74.
43. KANCHANA P,
AGED ABOUT 42 YEARS,
C/O MURUGESH,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/75.
44. PAVITHRA M,
AGED ABOUT 27 YEARS,
C/O MURUGESH,
DODDAHAGADE KASABA HOBLI, ANCKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/76.
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45. PAVAN KUMAR M,
AGED ABOUT 24 YEARS,
C/O MURUGESH,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/77.
46. RATHNAMMA,
AGED ABOUT 41 YEARS,
C/O VASANTH KUMAR,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/84.
47. NAGARAJ S,
AGED ABOUT 48 YEARS,
C/O SHOBAIAH,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/86.
48. SUVARNA M,
AGED ABOUT 42 YEARS,
C/O RAMESH V,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/88.
49. HAMSA N,
AGED ABOUT 31 YEARS,
C/O CHANDRASHEKAR N,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE -562 106.
MEMBERSHIP NUMBER 10/90.
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50. PAVITHRA N,
AGED ABOUT 36 YEARS,
C/O NARAYANA SWAMY,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE -562 106.
MEMBERSHIP NUMBER 10/95.
51. VENKATA LAKSHMI B,
AGED ABOUT 64 YEARS,
C/O NAGARAJ,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/96.
SENIOR CITIZEN BENEFIT NOT CLAIMED
52. CHANDRAKALA,
AGED ABOUT 47 YEARS,
C/O MURUGESH,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/98.
53. MURUGESH.C,
AGED ABOUT 46 YEARS,
C/O CHIKKA CHENNAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/99.
54. LAKSHMAN V,
AGED ABOUT 55 YEARS,
C/O PONNAPPA,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/44.
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55. VISHAL S,
AGED ABOUT 24 YEARS,
C/O SHANKAR N,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 10/45.
56. SUDEEP N,
AGED ABOUT 20 YEARS,
C/O NAGARAJACHAARI,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/47.
57. PREETHI,
AGED ABOUT 30 YEARS,
C/O KUMARASWAMY,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/48.
58. LAMBODHAR,
AGED ABOUT 27 YEARS,
C/O DEVARAJU N,
DODDAHAGADE KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/49.
59. YELLA REDDY,
AGED ABOUT 62 YEARS,
C/O MUNIREDDY M,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 01/30.
SENIOR CITIZEN BENEFIT NOT CLAIMED
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60. RAVINDRAMMA,
AGED ABOUT 57 YEARS,
C/O RAMEEDDY P,
MARAMAR KASATA HOBILI, ANEKAL TALUK,
BANGALORE-562 106.
MEMBERSHIP NUMBER 1/72.
61. SHIVRAM REDDY MR,
AGED ABOUT 57 YEARS,
C/O RAMAREDDY G,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 01/83.
62. SUMA HT,
AGED ABOUT 41 YEARS,
C/O SHIVARAM REDDY MR,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 1/84.
63. SRINIVAS REDDY,
AGED ABOUT 58 YEARS,
C/O RAMREDDY,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 1/99.
64. GOPAL REDDY R,
AGED ABOUT 65 YEARS,
C/O RAM REDDY,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 2/11.
SENIOR CITIZEN BENEFIT NOT CLAIMED
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65. RAVICHANDRA REDDY,
AGED ABOUT 52 YEARS,
C/O RAM REDDY T,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 2/12.
66. BASAVALINGACHARI,
AGED ABOUT 63 YEARS,
C/O KRISHNACHAARI,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 3/63.
67. GOPAL REDDY R,
AGED ABOUT 60 YEARS,
C/O RAM REDDY T,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 41/35.
68. MUNI REDDY,
C/O VEERA REDDY,
AGED ABOUT 77 YEARS,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 42/21.
69. THIPPA REDDY,
AGED ABOUT 77 YEARS,
C/O PILLA REDDY,
MEMBERSHIP NUMBER 51/49
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 542 106.
SENIOR CITIZEN BENEFIT NOT CLAIMED
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70. ASHWATH REDDY,
AGED ABOUT 55 YEARS,
C/O RAM REDDY M,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/16.
71. BHASKAR,
AGED ABOUT 38 YEARS,
C/O PAAPA REDDY,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/105.
72. VENU T,
AGED ABOUT 42 YEARS,
C/O THIMMA REDDY,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/165.
73. GURUMURTHY,
AGED ABOUT 71 YEARS,
C/O MUNIYAPPA,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/170.
SENIOR CITIZEN BENEFIT NOT CLAIMED
74. RAMESH R,
AGED ABOUT 60 YEARS,
C/O RAMREDDY,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 8/45.
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75. NAGESH,
AGED ABOUT 44 YEARS,
C/O THIMMA REDDY,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/74.
76. LAILA T,
AGED ABOUT 49 YEARS,
C/O RAMESH R,
MARASUR KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/109.
77. SHANTHAMMA,
AGED ABOUT 48 YEARS,
C/O RAMASWAMY REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 1/24.
78. LAKSHMI DAS,
AGED ABOUT 48 YEARS,
C/O VENKATA NARAYANA,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 31/19.
79. YELLAPPA,
AGED ABOUT 71 YEARS,
C/O LINGAPPA SOPPALLI,
KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 41/62.
SENIOR CITIZEN BENEFIT NOT CLAIMED
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80. DASHARATHAMMA,
AGED ABOUT 61 YEARS,
C/O GOPAL REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 41/71.
SENIOR CITIZEN BENEFIT NOT CLAIMED
81. VASANTH RAJ S P,
AGED ABOUT 50 YEARS,
C/O DODDAPAAPA REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 51/68.
82. SATHISH CHANDRA G,
AGED ABOUT 41 YEARS,
C/O GOPAL REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/54.
83. SUPRIYA B R,
AGED ABOUT 30 YEARS,
C/O SATHISH CHANDRA G,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/55.
84. LEELAVATHI,
AGED ABOUT 39 YEARS,
C/O MUNIYAPPA,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/70.
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85. PARVATHI,
AGED ABOUT 41 YEARS,
C/O PUTTARAJU,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/80.
86. RAMAKRISHNA S H,
AGED ABOUT 41 YEARS,
C/O DODDAHANUMAIAH,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/82.
87. NAGAVENI,
AGED ABOUT 38 YEARS,
C/O RAMAKRISHNA S H,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/83.
88. GOWRAMMA P,
AGED ABOUT 58 YEARS,
C/O RAVI KUMAR,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/90.
89. JAYAMMA,
AGED ABOUT 50 YEARS,
C/O NAGARAJA REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/119.
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90. HEMA S,
AGED ABOUT 37 YEARS,
C/O SAMPANGI M,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/156.
91. GOWRAMMA,
AGED ABOUT 50 YEARS,
C/O YELLAPPA,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/34.
92. DIVYA G,
AGED ABOUT 28 YEARS,
C/O MANJUNATH
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/35.
93. ROOPA,
AGED ABOUT 32 YEARS,
C/O PRABHAKAR REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/38.
94. MANJUNATH SK,
AGED ABOUT 33 YEARS,
C/O KRISHNA REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/44.
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95. RAVI KIRAN,
AGED ABOUT 35 YEARS,
C/O CHENNA REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/45.
96. HARSHITHA,
AGED ABOUT 30 YEARS,
C/O RAVI KIRAN,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/46.
97. DINESH,
AGED ABOUT 43 YEARS,
C/O RAM REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/60.
98. PRADEEP S C,
AGED ABOUT 35 YEARS,
C/O CHANDRA REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/76.
99. CHANDRAVENI,
AGED ABOUT 60 YEARS,
C/O GOPAL KRISHNA REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/77.
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WP No. 1819 of 2025
100. MADHUSUDAN,
AGED ABOUT 46 YEARS,
C/O GOPAL KRISHNA REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/78.
101. SANTHOSH,
AGED ABOUT 32 YEARS,
C/O RAMA CHANDRA REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/59.
102. SHANTHAMMA,
AGED ABOUT 58 YEARS,
C/O SAMPANGI,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/3.
103. SANJAY,
AGED ABOUT 30 YEARS,
C/O VENKATESH REDDY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/100.
104. SHWETHA T,
AGED ABOUT 26 YEARS,
C/O SANJAY,
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/101.
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WP No. 1819 of 2025
105. SANGEETHA,
AGED ABOUT 27 YEARS,
C/O VENKATESHREDDY.
SOPPALLI KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 11/102.
106. KRISHNA MURTHY,
AGED ABOUT 51 YEARS,
C/O VENKATAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 1/80.
107. PUTTAMMA,
AGED ABOUT 69 YEARS,
C/O ESHWARACHARI,
KEMPAVADERAHALLI KASABA HOBLI, ANEKAL
TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 5/4.
SENIOR CITIZEN BENEFIT NOT CLAIMED
108. DAYANAND,
AGED ABOUT 48 YEARS,
C/O EESHWARACHAARI,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 5/13.
109. MAHESH MURTHY,
AGED ABOUT 45 YEARS,
C/O EESHWARACHAARI,
KEMPAVADERAHALLI KASABA HOBLI, ANEKAL
TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 5/14.
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WP No. 1819 of 2025
110. NAGESH,
AGED ABOUT 41 YEARS,
C/O SEENAPPA,
KEMPAVADERAHALLI, KASABA HOBLI, ANEKAL
TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 5/22.
111. CHANDRAPPA,
AGED ABOUT 54 YEARS,
C/O VENKATAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/15.
112. MARIAPPA,
AGED ABOUT 55 YEARS,
C/O PARASHURAM,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/124.
113. LAGUMESH,
AGED ABOUT 51 YEARS,
C/O MUNISWAMAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/22.
114. KRISHNAPPA,
AGED ABOUT 61 YEARS,
C/O APPAYYA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/123.
SENIOR CITIZEN BENEFIT NOT CLAIMED
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WP No. 1819 of 2025
115. RAVI,
AGED ABOUT 32 YEARS,
C/O KRISHNAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/133.
116. VASANTH RAMAIAH,
AGED ABOUT 45 YEARS,
C/O RAMAIAH,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/136.
117. KESHAV,
AGED ABOUT 45 YEARS,
C/O MUNIKRISHNAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/104.
118. PUSHPA,
AGED ABOUT 46 YEARS,
C/O KESHAV,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/105.
119. RAJAPPA,
AGED ABOUT 46 YEARS,
C/O PARASHURAM,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/114.
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WP No. 1819 of 2025
120. RATHNAMMA,
AGED ABOUT 45 YEARS,
C/O RAVI KUMAR,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/117.
121. NAGARAJU,
AGED ABOUT 53 YEARS,
C/O PAAPANNA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/123.
122. NARAYANAMMA,
AGED ABOUT 46 YEARS,
C/O NAGARAJU,
KEMPAVADERAHALLI KASABA HOBLI, ANEKAL
TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/124.
123. INDRAMMA,
AGED ABOUT 56 YEARS,
C/O RAMAIAH,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/126.
124. GEETHA,
AGED ABOUT 36 YEARS,
C/O RAMAIAH,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/127.
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WP No. 1819 of 2025
125. SARALA,
AGED ABOUT 28 YEARS,
C/O RAMAIAH,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/130.
126. NAGARATHNAMMA,
AGED ABOUT 61 YEARS,
C/O SEENAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/132.
SENIOR CITIZEN BENEFIT NOT CLAIMED
127. BHARATHI,
AGED ABOUT 33 YEARS,
C/O SEENAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/133.
128. LAKSHMAMMA,
AGED ABOUT 58 YEARS,
C/O MUNIYAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/134.
129. VASANTH KUMAR,
AGED ABOUT 40 YEARS,
C/O ANNAYAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/135.
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130. NAVEEN KUMAR,
AGED ABOUT 28 YEARS,
C/O ANNAYAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/136.
131. JOTHISH,
AGED ABOUT 53 YEARS,
C/O PAPANNA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/138.
132. RAJESH,
AGED ABOUT 35 YEARS,
C/O GAALAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/141.
133. VEENA,
AGED ABOUT 33 YEARS,
C/O RAJESH,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/142.
134. VANITHA,
AGED ABOUT 42 YEARS,
C/O SRINIVAS,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/143.
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135. SRINIVAS,
AGED ABOUT 44 YEARS,
C/O MUNISWAMY,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/144.
136. YELLAPPA,
AGED ABOUT 44 YEARS,
C/O MUNI YELLAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/146.
137. GEETHA,
AGED ABOUT 45 YEARS,
C/O YELLAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/147.
138. UDAY KUMAR,
AGED ABOUT 35 YEARS,
C/O YELLAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/148.
139. RAJAMMA,
AGED ABOUT 57 YEARS,
C/O MUNIRAJ,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/149.
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140. ANIL KUMAR,
AGED ABOUT 34 YEARS,
C/O KRISHNAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE -562 106.
MEMBERSHIP NUMBER 9/150.
141. KAVYA,
AGED ABOUT 27 YEARS,
C/O ANITH KUMAR,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/151.
142. GEETHA H,
AGED ABOUT 41 YEARS,
C/O VASANTH R,
KEMPAVADERAHALLI. KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/152.
143. RENUKA,
AGED ABOUT 44 YEARS,
C/O RAMESH,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/14.
144. PRASAD,
AGED ABOUT 29 YEARS,
C/O RAJAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/16.
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145. CHANDANA,
AGED ABOUT 27 YEARS,
C/O RAJAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/17.
146. JYOTHI,
AGED ABOUT 25 YEARS,
C/O SATHISH,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/90.
147. PRAVEEN,
AGED ABOUT 20 YEARS,
C/O SRI RAM,
KEMPAVADERAHALLI, KASABA HOBIL,
ANEKAL TALUK, BANGALORE - 502 106.
MEMBERSHIP NUMBER 12/23.
148. RAVI KUMAR,
APED ABOUT 33 YEARS,
C/O KARAGDAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/27.
149. BHAGYA,
AGED ABOUT 41 YEARS,
C/O MARIYAPPA,
KEMPAVADERAHALLI, KASABA HOBII,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/30.
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150. SATHISH N,
AGED ABOUT 35 YEARS,
C/O NAGARAJU,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/31.
151. SAGAR M,
AGED ABOUT 26 YEARS,
C/O NAGARAJU,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/32.
152. SHANKAR,
AGED ABOUT 40 YEARS,
C/O GULLAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/33.
153. RENUKA,
AGED ABOUT 36 YEARS,
C/O SHANKAR,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/34.
154. RAMESH,
AGED ABOUT 46 YEARS,
C/O MARIYAPPA,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/35.
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WP No. 1819 of 2025
155. VASANTHAMMA,
AGED ABOUT 44 YEARS,
C/O LAGUMESH,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/38.
156. PRAMILA,
AGED ABOUT 39 YEARS,
C/O MUNIRAJU,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/39.
157. SANTHOSH,
AGED ABOUT 29 YEARS,
C/O NAGARAJU,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/42.
158. DILEEP,
AGED ABOUT 24 YEARS,
C/O RAMESH,
KEMPAVADERAHALLI, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 12/46.
159. SRINIVAS MG,
AGED ABOUT 47 YEARS,
C/O GONAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/43.
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WP No. 1819 of 2025
160. SRINIVAS,
AGED ABOUT 50 YEARS,
C/O NARAYANAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/50.
161. RAGHU K,
AGED ABOUT 34 YEARS,
C/O KRISHNAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/59.
162. MAHESH K,
AGED ABOUT 35 YEARS,
C/O KRISHNAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 7/61.
163. GOVINDAPPA,
AGED ABOUT 64 YEARS,
C/O NAGAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE -562 106.
MEMBERSHIP NUMBER 7/128.
SENIOR CITIZEN BENEFIT NOT CLAIMED
164. SHIV KUMAR,
AGED ABOUT 36 YEARS,
C/O PANCHAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/40.
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WP No. 1819 of 2025
165. NAGARAJU D,
AGED ABOUT 38 YEARS,
C/O DOREI SWAMY,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 81/49.
166. SHANTHA G,
AGED ABOUT 39 YEARS,
C/O GUNDAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/155.
167. AMBAREESH,
AGED ABOUT 38 YEARS,
C/O CHIKKA PAAPANNA,
MARSURU MADIWALA KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/156.
168. NAGARAJU MB,
AGED ABOUT 41 YEARS,
C/O BALAKRISHNA,
MARSURU MADIWALA, KASABA HOBLI, ANEKAL
TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/157.
169. SURESH,
AGED ABOUT 53 YEARS,
C/O NAGAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/158.
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WP No. 1819 of 2025
170. MANJULA M,
AGED ABOUT 40 YEARS,
C/O SURESH,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/159.
171. NARAYANAMMA,
AGED ABOUT 60 YEARS,
C/O CO. LATE BALAKRISHNA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/160.
172. PUTTAMMA,
AGED ABOUT 51 YEARS,
C/O SHANKARAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/161.
173. SHANKARAPPA,
AGE ABOUT 59 YEARS,
C/O NANJAPPA,
MADIWALA KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/162.
174. PAVITHRA K,
AGED ABOUT 30 YEARS,
C/O NAGARAJU MB,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/163.
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WP No. 1819 of 2025
175. KAMALAMMA,
AGED ABOUT 55 YEARS,
C/O GOVINDAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/164.
176. HEMA N,
AGED ABOUT 29 YEARS,
C/O SHABAREESH,
MARSURU MADIWALA,
KASABA HOBLI, ANEKAL TALUK,
BANGALORE -562 106.
MEMBERSHIP NUMBER 9/165.
177. RAMACHANDRA G,
AGED ABOUT 39 YEARS,
C/O GOVINDAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/167.
178. SHABAREESH,
AGED ABOUT 36 YEARS,
C/O GOVINDAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/168.
179. SANTHOSH R,
AGED ABOUT 30 YEARS,
C/O RAJAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/169.
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WP No. 1819 of 2025
180. SUNITHA,
AGED ABOUT 38 YEARS,
C/O RAMACHANDRA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/170.
181. RAJAPPA,
AGED ABOUT 54 YEARS,
C/O LATE. LAKSHMAIAH,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/171.
182. JAYALAKSHMI,
AGED ABOUT 52 YEARS,
C/O RAJAPPA,
MARASURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE -562 106.
MEMBERSHIP NUMBER 9/172.
183. MANJUNATH R,
AGED ABOUT 32 YEARS,
C/O RAJAPPA,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 9/173.
184. RAJENDRA V,
AGED ABOUT 59 YEARS,
C/O VENKATASWAMY,
MARSURU MADIWALA, KASABA HOBLI,
ANEKAL TALUK, BANGALORE - 562 106.
MEMBERSHIP NUMBER 3/47.
...PETITIONERS
(BY SRI. M SREENIVASA., ADVOCATE)
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NC: 2025:KHC:5100
WP No. 1819 of 2025
AND:
1. THE STATE OF KARNATAKA,
DEPARTMENT OF CO-OPERATION,
M.S BUILDING, DR. B.R AMBEDKAR VEEDHI,
BENGALURU - 560 001.
REPRESENTED BY ITS PRINCIPAL SECRETARY.
2. THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
ALI ASKER ROAD, NO.1,
BANGALORE - 560 052.
3. THE DISTRICT ELECTION OFFICER
AND DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES,
SAHAKARA BHAVANA,
MALLESWARAM, 8TH CROSS,
BANGALORE - 560 004.
4. THE STATE CO-OPERATIVE ELECTION AUTHORITY
3RD FLOOR, TTMC A BLOCK,
SHANTHINAGAR, BANGALORE - 560 027.
REPRESENTED BY ITS SECRETARY.
5. DHODDAHAGADE PRIMARY AGRICULTURAL CREDIT
CO-OPERATIVE SOCIETY LIMITED (PACS),
DODDAHAGADE, ANEKAL TALUK BANGALORE
DISTRICT - 562 106.
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICE.
(REGISTERED UNDER CO-OPERATIVE SOCIETIES
ACT, 1960)
6. THE RETURNING OFFICER,
DHODDAHAGADE PRIMARY AGRICULTURAL CREDIT
CO-OPERATIVE SOCIETY LIMITED (PACS),
DODDAHAGADE, ANEKAL TALUK,
BANGALORE DISTRICT - 562 106.
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NC: 2025:KHC:5100
WP No. 1819 of 2025
...RESPONDENTS
(BY SRI.SIDHARTH BABU RAO., AGA FOR R-1 TO R-3 AND R-6;
SRI.T. L. KIRAN KUMAR FOR R-4)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTRITUTION OF INDIA PRAYING TO
DECLARE THAT SECTION 20 (2) (a-iv) (a-v) THE KARNATAKA
CO OPERATIVE SOCIETIES ACT IS ULTRA VIRES THE
LEGISLATIVE COMPETENCE AND ARTICLE 243Z1 AND 243ZO
OF THE CONSTITUTION OF INDIA AND ETC.,
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MRS JUSTICE K.S. HEMALEKHA
ORAL ORDER
Petitioners are seeking to direct respondents to
include the names of petitioners in the eligible voters list
and permit the petitioners to cast their votes in the
election of respondent No.5-Society, which was scheduled
to be held on 27.01.2025.
2. This Court, by way of interim arrangement on
24.01.2025, permitted the petitioners to cast their votes in
the ensuing elections scheduled to be held on 27.01.2025
- 40 -
NC: 2025:KHC:5100
to the Board of Directors of respondent No.5-Society
subject to the final outcome of this writ petition.
3. The challenge in this writ petition is on the
premise that notice under Rule 13 of the Karnataka
Co-Operative Societies Rules, 1960 ('the KCS Rules, 1960'
for short) is not issued.
4. Rule 13-D of the KCS Rules, 1960 reads as
under:
"13-D. Preparation of electoral rolls and calendar of events.-(1) Election Officer shall, after due verification, send a consolidated list of all co- operative societies in the district where elections are due at least 120 days before the date of expiry of the term of office of the boards to the Co-operative Election Authority indicating therein the following particulars.-
(a) the name and address of the society;
(b) number of elected directors of the board;
(c) the date of expiry of the term of office of the board;
(d) the proposed places where the elections are to be held or other particulars as required by the Co-operative Election Authority.
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(2) The Co-operative Election Authority shall, on receipt of such reports from the Election Officer, containing the list of cooperative societies where elections are due, publish the calendar of events for the preparation of electoral rolls and the conduct of elections of the boards of the co- operative societies indicating the name and address of each society.
(2-A) The election officer shall take steps for publication of voter list who are not eligible to vote in the following manner, namely.-
(i) For publication of draft ineligible electoral list, the chief executive of every cooperative Society shall prepare notice in respect of members not attending three out of the last five annual general body, meetings and members not utilising such minimum services or facilities in a co-operative year as specified in the bye-laws for three consecutive co- operative years.
(ii) The chief executive of every co-operative society shall send above prepared notice to all ineligible members, fifteen days prior to six months to the date of election of the board by registered post and an opportunity shall be given to such member to file their objections,
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if any within fifteen days from the date of notice.
(iii) The chief executive of every co-operative society shall submit the list of ineligible voters to the election officer along with their objections and also produce the records pertaining to absence from general body meeting with attendance and services utilised by members. He has to produce the records for having sent the notice along with acknowledgement to the election officer within thirty days from the date of notice as specified by the election officer.
(iv) The chief executive of every cooperative society shall state in his notice that the ineligible voter can appear before the election officer between thirty days to sixty days from the date of notice to get the remedy.
v) The election officer has to hear and dispose the objections filed by the ineligible voters within sixty days from the days of submission of objections from such voters.
(vi) The final list of ineligible voters shall be published on or before fifteen clear days prior to the date of election.
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(3) The Election Officer shall take steps for publication of voters list in the following manner, namely.-
(a) for publication of draft eligible list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the date of election;
(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.
(4) It shall be the duty of every society to furnish correct information required by the Election Officer to enable him to approve the electoral rolls as directed by the Co-operative Election Authority.
(5) The chief executive of every co- operative society shall prepare (i) a draft list of the eligible members or representatives and delegates with right to vote, (ii) a list of members whose repayments will fall due before the date fixed for publication of final electoral roll, (iii) a list of defaulters, (iv) a list of other members or
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representatives and delegates who are not eligible to vote at a general election indicating the reasons for ineligibility memberwise on the basis of entries in the updated membership register specifying,-
(a) the name of the member or representative, the admission number, the name of the parent or husband and the address of such member or representative in the case of an individual member;
(b) the admission number, the name of the society, the name of the delegate proposed to represent the society in the case of a member society,
and submit the said lists to the Election Officer along with the related books, records and documents and any other information as the Election Officer may require, at least sixty days before the date of election.
(6) The Co-operative Election Authority shall call upon the Chief Executive of the co-operative society to obtain from the member society, the name of an authorised member of the board of such society as a delegate, together with the resolution of the board of the said society and the specimen signature along with the photograph of
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the delegate duly attested and bearing the seal of the society and furnish all such information under sub-rule (5).
(7) The final electoral roll shall consist of the following,-
(a) all the individual members with right to vote in respect of a primary co-operative society; or
(b) all the individual members and the delegates of the members societies with right to vote in respect of a secondary co-operative society; or
(c) all the delegates of the member societies with right to vote in respect of a federal and an apex society.
(8) The copy of such electoral roll in respect of each society shall be kept open for inspection in the office of such society as also in the office of the Election Officer.
(9) The election calendar of events for general election of directors of the board shall provide for.-
(a) date of notification inviting nomination;
(b) last date for receipt of nomination;
(c) date and time for scrutiny of nomination;
(d) date and time for publication of list of validly nominated candidates;
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(e) date and time for withdrawal of nomination papers;
(f) Date and time for publication list of contesting candidates;
(g) Date and time for allotment of symbols and publication of contesting candidates with symbols;
(h) Date and time of poll;
(i) Date and time of counting and declaration of
results."
5. The Co-Ordinate Bench of this Court in the case
of Sri. B Ganganna and others Vs. The State of
Karnataka, Department of Co Operation and others1
(B Ganganna) had given deliberate consideration to the
provisions of Rule 13-D of the KCS Rules, 1960 and
adjudication of dispute under Section 70 of the Karnataka
Co-Operative Societies Act, 1959 ('KCS Act, 1959' for
short). The Co-Ordinate Bench of this Court framed the
following points for consideration at paragraph No.9, which
reads as under:
ILR 2024 KAR 1901
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"9. In the light of the contentions raised, the following questions arise for consideration;
(a) Whether a writ petition under Article 226 of the Constitution of India is maintainable (before the publication of the calendar of events under Rule
14) to redo the voters' list for violation of Rule 13- D(2-A) of the Rules, 1960, in preparing the eligible and ineligible voters' list?
(b) Whether the authority acting under Section 70(2)(c) of the Act, 1959 can decide the validity of the electoral roll vis-à-vis Rule 13-D(2-A) of Rules, 1960?
(c) Whether the judgments of co-ordinate Bench of this Court in Mohammad Beary and H.S. Raju supra are per incurium and contrary to the law in Election Commission of India through Secretary supra."
(Emphasis supplied)
6. The Co-Ordinate Bench after giving deliberate
consideration to various judgments has held at paragraph
Nos.50 and 51 as under:
"50. For the reasons recorded, this Court concludes as under:
(a) The preparation of electoral roll under Rule, 13-D(2-A) of the Karnataka Co-Operative Rules 1960 is an integral part of the election
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process in the context of a question whether the writ petition is maintainable when the challenge is laid to the procedure initiated for preparing electoral roll.
(b) In a dispute under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959, the Authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the election.
(c) The judgments in MOHAMMAD BEARY and H.S. RAJU are not per incurium
(d) The writ petition under Article 226 of Constitution of India to challenge the electoral roll on the ground of non compliance of Rule 13-D(2-A) of Rules, may lie in exceptional cases.
51. Based on the conclusions arrived at in the facts and circumstances of the case, this Court is of the view that no exceptional case is made out in this petition to exercise Article 226 jurisdiction. This Court has not expressed any opinion on the eligible and ineligible voters' list prepared during the pendency of the petition. Hence, the following:
ORDER
Writ petition is disposed of on the following terms:
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(i) The returning officer shall count the votes cast in the election held on 21.01.2024, to the Board of the 6th respondent bank, and shall announce the results.
(ii) The liberty is reserved to the petitioners or any aggrieved person to raise objections to the validity of the electoral roll in an election petition under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959.
(iii) If such a dispute is raised, the Authority under Section 70 of the Karnataka Co-operative Societies Act, 1959, shall examine all questions including the question relating to validity of the eligible and ineligible voters' list and impact on the election to the Board of the 6th respondent - Bank.
(iv) Nothing is expressed on the merits of the eligible and ineligible voters' list published during the pendency of the petition and said question kept open to be decided in the dispute under Section 70 of the Karnataka Co-
operative Societies Act, 1959, if raised."
7. Section 70 of the KCS Act, 1959 reads as
under:
"70. Disputes which may be referred to Registrar for decision.-(1) Notwithstanding
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anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises.-
(a) among members, past members and persons claiming through members, past members and deceased members, or
(b) between a member, past member or person claiming through a member, past member or deceased member and the society, its board or any officer, agent or employee of the society, or
(c) between the society or its board and any past board, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs, or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or
(d) between the society and any other co-
operative society, or a credit agency.
such dispute shall be referred to the Registrar for decision and no civil or Labour or Revenue Court or Industrial Tribunal shall have jurisdiction to entertain any suit or other proceeding in respect of such dispute.
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(2) For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely.-
(a) a claim by the society for any debt or demand due to it from a member or the nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;
(b) a claim by a surety against the principal debtor where the society has recovered from the surety any amount in respect of any debt or demand due to it from the principal debtor, as a result of the default of the principal debtor whether such debt or demand is admitted or not;
(c) any dispute arising in connection with the election of a President, Vice-president or any office-bearer or Member of board of the society.
(d) any dispute between a co-operative society and its employees or past employees or heirs or legal representatives of a deceased employee, including a dispute regarding the terms of employment, working conditions and disciplinary action taken by a co-operative society notwithstanding anything contrary
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contained in the Industrial Disputes Act, 1947 (Central Act 14 of 1947);
(e) a claim by a co-operative society for any deficiency caused in the assets of the co- operative society by a member, past member, deceased member or deceased officer, past agent or deceased agent or by any servant, past servant or deceased servant or by its board, past or present whether such loss be admitted or not.
(3) If any question arises whether a dispute referred to the Registrar under this section is a dispute touching the constitution, management or the business of a co-operative society, the decision thereon of the Registrar shall be final and shall not be called in question in any court.
(4) xxxxx (5) x x x x x"
8. The plain reading of Section 70 makes it clear
that an extensive and exhaustive mechanism is provided
under the aforesaid Section and the authority under
Section 70 can decide the question on the validity of
electoral roll prepared under the Rules, 1960 and its
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impact on the elections, whether the petitioners are the
eligible voters and have paid membership dues, or annual
general body meetings are attended or availed the
minimum services are all questions of fact, which have to
be decided under Section 70 of the KCS Act, 1959 and the
writ petition under Article 226 of the Constitution of India
to challenge the electoral roll, the petitioners have not
made out any exceptional case in this petition to be
entertained and the decision of the Co-Ordinate Bench of
this Court in the case of B. Ganganna as stated supra is
squarely applicable to the present facts and the present
petition needs to be disposed of in similar terms and
hence, the following:
ORDER
i. The Returning Officer shall count the votes cast in
the elections held on 27.01.2025 to the Board of
Directors of respondent No.5-Society and shall
announce the results.
ii. Liberty is reserved to the petitioners or any
aggrieved party to raise objections to the validity
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of the electoral by filing a Election Petition under
Section 70(2) of the KCS Act, 1959.
iii. If any dispute is raised under the provisions of
KCS Act, 1959 the authority under Section 70 of
the KCS Act, 1959 shall examine all questions
including the questions relating to the validity of
the eligible and ineligible voters list and impact of
the election to the Board of respondent No.5-
Society.
iv. All contentions of the parties are kept open.
v. This Court has not expressed merits and demerits
on eligibility or ineligibility of the voters list.
vi. With the said observations, the writ petition
stands disposed of.
Sd/-
JUSTICE K.S. HEMALEKHA
AMA
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