Karnataka High Court
Suresh C S vs The State Of Karnataka on 3 February, 2025
-1-
NC: 2025:KHC:4897
WP No. 956 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF FEBRUARY, 2025
BEFORE
THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
WRIT PETITION NO. 956 OF 2025 (CS-EL/M)
BETWEEN:
1. SURESH C.S,
(SHARE NO. 507)
AGED ABOUT 48 YEARS
S/O SHANKAR NAYAK
R/O CHIKKANAGUNDI
HARANDUR (POST), KOPPA TALUK,
CHIKKAMAGALUR DISTRICT - 577 126.
2. SURESH K L
(SHARE NO-508)
S/O LOKANAYAKA
AGED ABOUT 50 YEARS
Digitally signed by R/O KUNCHURU NARVE (POST)
MAHALAKSHMI B M
KOPPA TALUK, CHIKKAMGALUR DISTRICT - 577 126.
Location: HIGH
COURT OF
KARNATAKA
3. KRISHNA NAYAK
(SHARE NO-516)
S/O SEENA NAYAK
AGED ABOUT 70YEARS
R/O CHIKKANGUNDI
GUNVANTHE(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
4. SURENDRA G
-2-
NC: 2025:KHC:4897
WP No. 956 of 2025
(SHARE NO-11)
S/O GOPAL NAYKA
AGED ABOUT 48YEARS
R/O SURE KOPPA
KUMBARA KOPPA (GRAMA)
SURYADEVASTHANA (POST)
KOPPA TALUK,
CHIKKAMAGALURU DISTRICT - 577 126
5. JYOTHI .P
(SHARE NO-532)
W/O KRISHNA NAYAK
AGED ABOUT 40 YEARS
R/O SUBRAYAJEDDU
BOMPLAPURA, BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU - 577 126
6. AKSHATHA
(SHARE NO-536)
W/O ESWARA NAYAK
AGED ABOUT 50 YEARS
R/O CHIKKANGUNDI
HARANDURU, KOPPA(POST)
KOPPA TALUK
CHIKKAMAGALURU - 577 126
7. SHANTHAMMA
(SHARE NO-751)
W/O SHANKARA NAYAK
AGED ABOUT 65 YEARS
R/O CHIKKANGUNDI
HARANDURU, KOPPA (POST)
KOPPA TALUK - 577 126
CHIKKAMAGALURU
-3-
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WP No. 956 of 2025
8. ASHA
(SHARE NO-509)
W/O SURESHA K.L
AGED ABOUT 40 YEARS
R/O KUNCHUR, KOPPA (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT -577 126
9. NAGAVENI
(SHARE NO-277)
W/O SRINIVAS NAYAK
AGED ABOUT 50YEARS
R/O NILGULI
BINTRAVALLI(POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
10. SRINIVASA
(SHARE NO-278)
S/O SUKRA NAYAKA
AGED ABOUT 55YEARS
R/O NILGULI
BINTRAVALLI(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
11. SUKESH
(SHARE NO-528)
S/O SUBRAMANYA
AGED ABOUT 28YEARS
R/OCHIKANGUNDDI
HARANDURU (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT -577 126.
12. ESHWARA
(SHARE NO-535)
-4-
NC: 2025:KHC:4897
WP No. 956 of 2025
S/O KORAGA NAYAKA
AGED ABOUT 60 YEARS
R/O CHIKANGUNDDI
HARANDURU (POST)
KOPPA TALUK
CHIKKAMAGALURU - 577 126.
13. SUDHAKARA NAYAK
(SHARE NO-611)
S/O SEENA NAYAKA
AGED ABOUT 48 YEARS
R/O ANDAGARU, NARVE (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT -577 126.
14. SUNANDA
(SHARE NO-824)
W/O KEMPA GOWDA
AGED ABOUT 40 YEARS
R/O VIDYANAGAR, KOPPA (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
15. HEMA
(SHARE NO-4419)
W/O SHREEDARA NAYAK
AGED ABOUT 50 YEARS
R/O KELAKULLI
SIDDARAMMATTA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
16. UMADEVI
(SHARE NO-818)
W/O SANJEEVA NAYAKA
AGED ABOUT 50 YEARS
-5-
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WP No. 956 of 2025
R/O TUMBARE
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
17. SANJEEVA NAYAKA
(SHARE NO-819)
S/O SOMA NAYAKA
AGED ABOUT 60 YEARS
R/O TUMBARE
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
18. GEETHA
(SHARE NO-2436)
W/O PRAKASH NAYAK
AGED ABOUT 40 YEARS
R/O SUBRAYANAJEDDU
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
19. SRIMATHI
(SHARE NO-102)
W/O RAMESH V
AGED ABOUT 35 YEARS
R/O NEERABAVIJEDDU
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
20. SHANKAR NAYAK
(SHARE NO-1637)
S/O KALLA NAYAKA
AGED ABOUT 50 YEARS
-6-
NC: 2025:KHC:4897
WP No. 956 of 2025
R/O BALAVADI
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
21. PRAKASHA S G
(SHARE NO-2005)
S/O GANAPATHI NAYAKA
AGED ABOUT 48 YEARS
R/O SUUBRAYANAJEDDU
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
22. VIJENDRA
(SHARE NO-2281)
S/O VENKATESH NAYAKA
AGED ABOUT 52 YEARS
R/O KAGGA, BOMLAPURA (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
23. SHOBA BAI
(SHARE NO-2435)
W/O NARASIMHA NAYAK
AGED ABOUT 55YEARS
R/OSUBBRAYANJEDDU
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
24. ARUN KUMAR N G
(SHARE NO-615)
S/O GOPAL NAYAK
AGED ABOUT 25 YEARS
R/O NEERABAVIJADDU
-7-
NC: 2025:KHC:4897
WP No. 956 of 2025
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
25. NARASIMHA NAYAK
(SHARE NO-1435)
S/O SEENA NAYAK
AGED ABOUT 65 YEARS
R/O SUBRAYANAJEDDU
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
26. PREMA
(SHARE NO-1568)
W/O GOPALA K S
AGED ABOUT 48 YEARS
R/O SUBRAYANAJEDDU
BOMLAPURA (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
27. KRISHNA NAYAK
(SHARE NO-1544)
S/O BABU NAYAK
AGED ABOUT 65 YEARS
R/O BOMBLAPURA
BOMLAPURA(POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
28. KRISHNA NAYAK
(SHARE NO-1438)
S/O KORAGA NAYAKA
AGED ABOUT 62 YEARS
R/O NEERABAVIJEDDU
BOMLAPURA(POST)
-8-
NC: 2025:KHC:4897
WP No. 956 of 2025
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
29. GIRIJI
(SHARE NO-2195)
W/O NARAYANA NAYAK
AGED ABOUT 58 YEARS
R/O MUNDIGEMANE
BOMLAPURA (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
30. GEETHA
(SHARE NO-2269) W/O NARAYANA NAYAK
AGED ABOUT 47 YEARS
R/O BALAVADDI
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
31. SURESHA
(SHARE NO-2124)
S/O VENKATESH NAYAK
AGED ABOUT 43 YEARS
R/O KAREMANE
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGLAURU DISTRICT - 577 126.
32. MAITHRA B. K
(SHARE NO-967)
W/O SURESHA M
AGED ABOUT 35 YEARS
R/O NEERABAVIJEDDU
BOMLAPURA(POST)
KOPPA TALUK
-9-
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WP No. 956 of 2025
CHIKKAMAGALURU DISTRICT - 577 126
33. CHANDRA NAYAKA
(SHARE NO-1124)
S/O KALA NAYAKA
AGED ABOUT 55 YEARS
R/O KUMBRIUBBU
ANDGARU (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
34. SUSHILA Y P
(SHARE NO-1129)
W/O CHANDRA NAYAK
AGED ABOUT 48 YEARS
R/O KUMBRIUBBU
ANDGARU (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
35. PREMA
(SHARE NO-1568)
W/O GOPALA K S
AGED ABOUT 50 YEARS
R/O SUBRAYANAJEDDU
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
36. MEENAKSHI
(SHARE NO-1995)
W/O DEVAPPA
AGED ABOUT 50 YEARS
R/OKUMBRIUBBU
ANDGARU (POST)
KOPPA TALUK
- 10 -
NC: 2025:KHC:4897
WP No. 956 of 2025
CHIKKAMGALURU DISTRICT - 577 126
37. VIJENDRA
(SHARE NO-2001)
S/O KARIYA NAYAKA
AGED ABOUT 50 YEARS
R/O BASRIBAILU
GUNVANTHI (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
38. RAMESHA
(SHARE NO-2038)
S/O BABU NAYAK
AGED ABOUT 45 YEARS
R/O KUNCHUR
NARVE (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
39. NAGAPPA NAYAK
(SHARE NO-211)
S/O APPU NAYAK
AGED ABOUT 48 YEARS
R/O ANDGARU
ANDGARU (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
40. JAYANTHI
(SHARE NO-2119)
W/O MANJUNATHA NAYAK
AGED ABOUT 45 YEARS
R/O BINTRAVALLI
BINTRAVALLI (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT -577 126
- 11 -
NC: 2025:KHC:4897
WP No. 956 of 2025
41. SHARADHA
(SHARE NO-2129)
W/O BABU NAYAK
AGED ABOUT 60 YEARS
R/O KUNCHUR
NARVE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
42. ASHA
(SHARE NO-1622)
W/O RAVEENDRA NAYAK L T
AGED ABOUT 50 YEARS
R/O GOLGARU
GUNVANTHE (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
43. SUNIL G R
(SHARE NO-1704)
S/O RAVINDRA NAYAKA
AGED ABOUT 30 YEARS
R/O GOLGARU
GUNVANTHE (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT -577 126
44. BABU NAYAK
(SHARE NO-1777)
S/O GONKARA NAYAKA
AGED ABOUT 70 YEARS
R/O KUNCHUR
NARVE (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
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WP No. 956 of 2025
45. DEVAPPA
(SHARE NO-1994)
S/O KAALA NAYAK
AGED ABOUT 60 YEARS
R/O KUMBRIUBBU
ANDGARU (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
46. GOPALA K S
(SHARE NO-2060)
S/O SEENA NAYAKA
AGED ABOUT 50 YEARS
R/O SUBRAYANAJEDDU
BOMLAPURA(POST)
KOPPA TALUK
CHIKKAMAALURU DISTRICT -577 126
47. ANNI
(SHARE NO-2067)
W/O MAHALINGA
AGED ABOUT 52 YEARS
R/O THALAMAKKI
KUDREGUNDI (POST)
KOPPA TALUK
CHIKKAMAALURU DISTRICT -577 126
48. SARASWATHI
(SHARE NO-2113)
W/O NAGAPPA NAYAKA
AGED ABOUT 47 YEARS
R/O ANDGARU
ANDGARU (POST)
KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
- 13 -
NC: 2025:KHC:4897
WP No. 956 of 2025
49. VENKATESHA
(SHARE NO-2257)
S/O SURAPPA NAYAKA
AGED ABOUT 49 YEARS
R/O MATHUGARU
SIDDRAMATTA(POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
50. GEETHA
(SHARE NO-2265)
W/O SHANKAR NAYAK
AGED ABOUT 50 YEARS
R/O KANCHINASARALLU
NARVE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
51. MANJUNATHA
(SHARE NO-2228)
S/O SURAPPA NAYAKA
AGED ABOUT 48 YEARS
R/O SIDDRAMATTA
SIDDRAMATTA (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
52. GURURAJA
(SHARE NO-2278)
S/O CHANDRA SHEKAR K V
AGED ABOUT 40 YEARS
R/O CHOWKI
KESAVE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
53. SRINIVASA NAYAKA
(SHARE NO-2284)
S/O APPU NAYAKA
AGED ABOUT 48 YEARS
- 14 -
NC: 2025:KHC:4897
WP No. 956 of 2025
R/O SHASTRI NAGARA
KESAVE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
54. GEETHA
(SHARE NO-2286)
W/O KRISHNA NAYAK
AGED ABOUT 45 YEARS
R/O HOLEGADDE
KESAVE (POST), KOPPA TALUK
CHIKKAMAGLAURU DISTRICT - 577 126
55. HEMAVATHI
(SHARE NO-2288)
W/O BALAKRISHNA NAYAK
AGED ABOUT 48 YEARS
R/O HOLEGADDE
KESAVE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
56. PRAKASHA (SHARE
NO-2440)
S/O TAMMAIH NAYAKA
AGED ABOUT 50 YEARS
R/O KUNDGOLI
KESAVE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
57. SURESHA H S
(SHARE NO-2741)
S/O HONNA NAYAKA
AGED ABOUT 55 YEARS
R/O KELAGINABAILU, SOBLAPURA
ANDGARU (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
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NC: 2025:KHC:4897
WP No. 956 of 2025
58. CHINTHAN B
(SHARE NO-4366)
S/O BASKARA NAYAK
AGED ABOUT 30 YEARS
R/O HOLEGADDE, KESAVE (POST)
KOPPA TALUK,
CHIKKAMAGALURU DISTRICT - 577 126.
59. RAJENDRA B S
(SHARE NO-4367)
S/O SHIVKUMAR
AGED ABOUT 35 YEARS
R/O GUNVANTHE
GUNVANTHE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
60. SUNITHA
(SHARE NO-2266)
D/O SHEKAR NAYAK
AGED ABOUT 35 YEARS
R/O KUNCHUR,
NARVE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
61. SURESHA
(SHARE NO-2403)
S/O SRINIVAS NAYAKA
AGED ABOUT 45 YEARS
R/O GOLGARU
GUNVANTHE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
62. VIJAYALAKSHMI
(SHARE NO-2428)
D/O KRISHNA NAYAK
AGED ABOUT 48 YEARS
- 16 -
NC: 2025:KHC:4897
WP No. 956 of 2025
R/O CHOWKI
KESAVE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
63. ARUNA S S
(SHARE NO-2434)
S/O NARASIMHA NAYAK
AGED ABOUT 34 YEARS
R/O SUBRAYANNAJEDDU
BOMLAPURA(POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
64. ROOPA
(SHARE NO-4383)
W/O SURESHA. S
AGED ABOUT 40 YEARS
R/O GOLGAR
GUNVANTHE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
65. RADHIKA
(SHARE NO-4384)
W/O SURENDRA
AGED ABOUT 38 YEARS
R/O GOLGAR
GUNVANTHE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
66. AVINASH
(SHARE NO-4417)
S/O ANANDA NAYAK
AGED ABOUT 28 YEARS
R/O KELAKULLI
SIDDARAMMATTA (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
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WP No. 956 of 2025
67. GEETHA
(SHARE NO-4418)
W/O MANJUNATHA S
AGED ABOUT 39 YEARS
R/O SIDDARAMMATTA
SIDDARAMMATTA (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126.
68. HONNAIH
(SHARE NO-966)
S/O THAVDA
AGED ABOUT 65 YEARS
R/O THALAMAKKI
KUDREGUNDI (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
69. GEETHA
(SHARE NO-2436)
W/O PRAKASH NAYAK
AGED ABOUT 46 YEARS
R/O SUBBRAYANJEDDU
BOMLAPURA(POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
70. RAMAPPA NAYAKA
(SHARE NO-2187)
S/O KALLU NAYAKA
AGED ABOUT 50 YEARS
R/O BALAVADI
BOMLAPURA(POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
71. PADMAVATHI
(SHARE NO-2271)
W/O KARIYA NAYAK
AGED ABOUT 70 YEARS
- 18 -
NC: 2025:KHC:4897
WP No. 956 of 2025
R/O GANGANASARALU
GUNVANTHE (POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
72. SURESH NAYAK M K
(SHARE NO-965)
S/O MUKUNDA NAYAK
AGED ABOUT 50 YEARS
R/O NEERABAVIJEDDU
BOMLAPURA(POST), KOPPA TALUK
CHIKKAMAGALURU DISTRICT - 577 126
73. JYOTHI N
(SHARE NO-294)
W/O REVANNA
AGED ABOUT 45 YEARS
R/O HEBBA ROAD, SUGAPANA MATTA
SIRAGALLE, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
74. BASAVARAJA
(SHARE NO-367)
S/O RAMANNA
AGED ABOUT 60 YEARS
R/O MEDARABIDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
75. SANDYA K
(SHARE NO-404)
W/O HARISH M
AGED ABOUT 40 YEARS
R/O MEDARABIDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
- 19 -
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WP No. 956 of 2025
76. PAVITRA N S
(SHARE NO-407)
W/O RANGANATHA
AGED ABOUT 35 YEARS
R/O MEDARABIDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
77. PUTTALINGAMMA
(SHARE NO-409)
W/O GANGADARA
AGED ABOUT 38 YEARS
R/O MEDARABIDI, N.R.PURA (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
78. MANGALA GOWRI
(SHARE NO-414)
D/O KARIYAPPA
AGED ABOUT 35 YEARS
R/O MEDARABIDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
79. KAVITHA
(SHARE NO-608)
W/O SATHISHA
AGED ABOUT 35 YEARS
R/O MEDARABIDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
80. PRAVEEN KUMAR R
(SHARE NO-960)
S/O RANGAPPA S
AGED ABOUT 40 YEARS
- 20 -
NC: 2025:KHC:4897
WP No. 956 of 2025
R/O MEDARABIDI, N.R.PURA(POST),
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
81. DEVAMMA
(SHARE NO-961)
S/O RANGAPPA S
AGED ABOUT 60 YEARS
R/O MEDARABIDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
82. RANGAPPA S
(SHARE NO-962)
S/O SIDDAPPA
AGED ABOUT 66 YEARS
R/O MEDARABIDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
83. SUNITHA M
(SHARE NO-963)
W/O NAGARAJA G
AGED ABOUT 40 YEARS
R/O MEDARABIDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
84. MANJAMMA
(SHARE NO-3662)
W/O KARIYAPPA
AGED ABOUT 75 YEARS
R/O MEDARABIDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - -577 134
- 21 -
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WP No. 956 of 2025
85. JAYALAKSHMI
(SHARE NO-3663)
W/O MANJAPPA
AGED ABOUT 68 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134
86. UMESH K
(SHARE NO-3664)
S/O KARIYAPPA
AGED ABOUT 57 YEARS
R/O MEDARAKALONI,
N.R.PURA(POST), KASABA HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
87. MANJAPPA
(SHARE NO-3665)
S/O LOKAPPA
AGED ABOUT 65 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
88. SIDAPPA
(SHARE NO-3666)
S/O LOKAPPA
AGED ABOUT 64 YEARS
R/O MEDARAKALONI, N.R.PURA (POST)
KASABA HOBLI, N.R. PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
89. PAPAMMA
(SHARE NO-3667)
W/O MANJAPPA
- 22 -
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WP No. 956 of 2025
AGED ABOUT 62 YEARS
R/O TOTAGERE, N.R.PURA (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
90. THIPAMMA
(SHARE NO-3675)
W/O RANGAPPA
AGED ABOUT 64 YEARS
R/O MEDARAKALONI, N.R.PURA (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT -577 134
91. RANGAPPA
(SHARE NO-3678)
S/O SIDAPPA
AGED ABOUT 68 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
92. ANNAPOORNA
(SHARE NO-3684)
W/O BASAVARAJ
AGED ABOUT 68 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
93. ANNAPPA K
(SHARE NO-3694)
S/O KARIYAPPA
AGED ABOUT 72 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
- 23 -
NC: 2025:KHC:4897
WP No. 956 of 2025
94. MANJUNATHA P
(SHARE NO-3696)
S/O PUTTAPPA
AGED ABOUT 65 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134
95. SATHISH L M
(SHARE NO-3699)
S/O NAGAPPA
AGED ABOUT 55 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
96. SHIVAPPA
(SHARE NO-3703)
S/O ERAPPA,
AGED ABOUT 55 YEARS
R/O MEDARAKALONI, N.R. PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
97. BASAVARAJ N
(SHARE NO-3785)
S/O MANJAPPA
AGED ABOUT 68 YEARS
R/O MEDARAKALONI,
N.R.PURA(POST), KASABA HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
98. BABU K P
(SHARE NO-3789)
S/O PUTTAPPA
- 24 -
NC: 2025:KHC:4897
WP No. 956 of 2025
AGED ABOUT 65 YEARS
R/O BADAGABAILU, B.H. KAIMARA (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
99. SHARADAMMA
(SHARE NO-3852)
W/O NAGAPPA M
AGED ABOUT 75 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
100. SAVITRI
(SHARE NO-3900)
W/O MANJAPPA
AGED ABOUT 64 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
101. TARA T
(SHARE NO-3904)
D/O VASAPPA
AGED ABOUT 30 YEARS
R/O MEDARAKALONI, N.R.PURA(POST),
KASABA HOBLI, N.R. PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
102. LALITHAMMA
(SHARE NO-3908)
W/O KOLYAPPA
AGED ABOUT 65 YEARS
R/O MEDARAKALONI,
N.R.PURA(POST), KASABA HOBLI
N.R. PURA TALUK,
- 25 -
NC: 2025:KHC:4897
WP No. 956 of 2025
CHIKKAMAGALURU DISTRICT - 577 134.
103. LALITHAMMA
(SHARE NO-3910)
W/O VASAPPA
AGED ABOUT 72 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
104. LAKSHMI
(SHARE NO-3937)
W/O SURESHA
AGED ABOUT 48 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
105. NAGESHA
(SHARE NO-3939)
S/O MANJAPPA
AGED ABOUT 45 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
106. RANGA SWAMY
(SHARE NO-3940)
S/O PAPANNA
AGED ABOUT 45 YEARS
R/O MEDARAKALONI, N.R.PURA (POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
107. VASANTH KUMAR
(SHARE NO-3941)
- 26 -
NC: 2025:KHC:4897
WP No. 956 of 2025
S/O MANJAPPA K
AGED ABOUT 46 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
108. RAMAMANI K
(SHARE NO-3947)
D/O KRISHNAPPA M
AGED ABOUT 50 YEARS
R/O HOSABADAVANE, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
109. SAVITHA
(SHARE NO-3949)
W/O NAGARAJ
AGED ABOUT 42 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
110. KUMARI
(SHARE NO-3955)
W/O PRAKASH
AGED ABOUT 38 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
111. HEMA
(SHARE NO-3957)
W/O SIDDAPPA
AGED ABOUT 52 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
- 27 -
NC: 2025:KHC:4897
WP No. 956 of 2025
CHIKKAMAGALURU DISTRICT - 577 134.
112. GANGADARA B
(SHARE NO-4001)
S/O BASAVARAJ
AGED ABOUT 44 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
113. REKHA N
(SHARE NO-4007)
D/O BASAVARAJAPPA
AGED ABOUT 45 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
114. TIPESH M
(SHARE NO-4009)
S/O MANJAPPA
AGED ABOUT 42 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
115. SHRIKANTH A
(SHARE NO-4010)
S/O ANNAPPA K
AGED ABOUT 42 YEARS
R/O MEDARAKALONI, N.R. PURA(POST)
KASABA HOBLI, N.R.PURA TALUK - 577 134.
116. ANANTHA
(SHARE NO-4018)
S/O PAKERAPPA
- 28 -
NC: 2025:KHC:4897
WP No. 956 of 2025
AGED ABOUT 40 YEARS
R/O MEDARAKALONI,
N.R.PURA (POST), KASABA HOBLI
N.R.PURA TALUK - 577 134.
117. KALESHA P
(SHARE NO-4020)
S/O PAKERAPPA
AGED ABOUT 52 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK - 577 134.
118. HARISHA
(SHARE NO-4021)
S/O MANJAPPA,
AGED ABOUT 48 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK - 577 134.
119. MANJAPPA K
(SHARE NO-4022)
S/O KALLAPPA
AGED ABOUT 62 YEARS
R/O JAILU BUILDING ,LINGAPURA
N.R.PURA(POST), KASABA HOBLI
N.R.PURA TALUK - 577 134.
120. RAJINI M
(SHARE NO-4233)
W/O PRAVEEN KUMAR R
AGED ABOUT 38 YEARS
R/O MEDARAKALONI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK - 577 134.
121. MANGALLAMMA
(SHARE NO-4234)
- 29 -
NC: 2025:KHC:4897
WP No. 956 of 2025
W/O VASANTH KUMAR
AGED ABOUT 45 YEARS,
R/O MEDERABIDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK - 577 134
122. SNEHA N
(SHARE NO-4770)
W/O NAGARAJ
AGED ABOUT 23 YEARS
R/O MEDARABEDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK - 577 134
123. YASHODA M
(SHARE NO-4772)
D/O MANJAPPA
AGED ABOUT 22 YEARS,
R/O TOTAGERE, LINGAPURA
N.R.PURA(POST), KASABA HOBLI
N.R.PURA TALUK - 577 134
124. SAHITYA K
(SHARE NO-4773)
D/O KALLESHA P
AGED ABOUT 23 YEARS
R/O MEDARABEDI,
N.R.PURA(POST), KASABA HOBLI
N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134
125. RAKESH M
(SHARE NO-4774)
W/O MANJAPPA L
AGED ABOUT 30 YEARS
R/O MEDARABEDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
- 30 -
NC: 2025:KHC:4897
WP No. 956 of 2025
126. MEGHA S
(SHARE NO-4776)
D/O SURESHA P
AGED ABOUT 25 YEARS
R/O MEDARABEDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
127. SHARADA
(SHARE NO-3928)
W/O KALLESHA
AGED ABOUT 42 YEARS
R/O MEDARABEDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
128. YASHODHA
(SHARE NO-3978)
W/O SHEKARAPPA C P
AGED ABOUT 58 YEARS
R/O DVARAMAKKI, BADAGABAILU
B.H. KAIMARA (POST), KASABA HOBLI
N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
129. LEELAVATHI
(SHARE NO-3979)
W/O SHEKARAPPA C P
AGED ABOUT 60 YEARS
R/O DVARAMAKKI, BADAGABAILU
B.H. KAIMARA (POST), KASABA HOBLI
N.R.PURA TALUK
CHIKKAMAGLAURU DISTRICT - 577 134.
130. HARSHITH KUMAR N R
(SHARE NO-949)
- 31 -
NC: 2025:KHC:4897
WP No. 956 of 2025
S/O REVANNA
AGED ABOUT 24 YEARS
R/O HEBBA ROAD, SUGAPPANAMATTA
N.R.PURA (POST), KASABA HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
131. SOWMYA
(SHARE NO-405)
W/O NAGESH M
AGED ABOUT 42 YEARS
R/O MEDARABEDI, N.R.PURA (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
132. LAKSHMI
(SHARE NO-368)
W/O BASAVARAJ
AGED ABOUT 58 YEARS
R/O MEDARABEDI, N.R.PURA (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
133. SHARATH M
(SHARE NO-410)
S/O MANJUNATHA
AGED ABOUT 25 YEARS
R/O MEDARABEDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
134. GEETHA L
(SHARE NO-934)
W/O GOPALA
AGED ABOUT 57 YEARS
R/O MEDARABEDI, N.R.PURA(POST)
- 32 -
NC: 2025:KHC:4897
WP No. 956 of 2025
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
135. GOPALA
(SHARE NO-935)
S/O KENCHAPPA
AGED ABOUT 62 YEARS
R/O MEDARABEDI, N.R.PURA (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGAlURU DISTRICT - 577 134.
136. BHARATH K N
(SHARE NO-1349)
S/O NAGARAJ K
AGED ABOUT 26 YEARS
R/O MEDARABEDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGAlURU DISTRICT - 577 134.
137. MALLESHA
(SHARE NO-3685)
S/O DASAPPA
AGED ABOUT 60 YEARS
R/O MEDARABEDI, N.R.PURA (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGLAURU DISTRICT - 577 134
138. TIPPESHA
(SHARE NO-3891)
S/O ERAPPA
AGED ABOUT 65 YEARS
R/O KUSUGALLU, HONNEKODIGE (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGAlURU DISTRICT - 577 134.
- 33 -
NC: 2025:KHC:4897
WP No. 956 of 2025
139. PRADEEPA
(SHARE NO-4016)
S/O ANNAPPA
AGED ABOUT 35 YEARS
R/O MEDARABEDI, N.R.PURA (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGLAURU DISTRICT - 577 134.
140. SHILPA L M
(SHARE NO-4236)
W/O SRINIVASA
AGED ABOUT 34 YEARS
R/O WORD NO.107, MEDARABEDI,
N.R.PURA(POST), KASABA HOBLI
N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
141. SAGAR K
(SHARE NO-4769)
S/O KALLESHA P
AGED ABOUT 20 YEARS
R/O MEDARABEDI, N.R.PURA(POST)
KASABA HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
142. SATHISH N L
(SHARE NO-3959)
S/O LAKSHAMAYYA
AGED ABOUT 55 YEARS
R/O MEDARAKALONI, N.R.PURA (POST)
KASABA HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
143. UMADEVI
(SHARE NO-3725)
W/O DEVAPPA
- 34 -
NC: 2025:KHC:4897
WP No. 956 of 2025
AGED ABOUT 58 YEARS
R/O BANDANAMAKKI, ECHIKERE
B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
144. RATHIMA
(SHARE NO-607)
W/O CHANDRASHEKAR
AGED ABOUT 38 YEARS
R/O ECHIKERE, B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
145. SOMASHEKARA
(SHARE NO-810)
S/O SIDDANNA
AGED ABOUT 54 YEARS
R/O ECHIKERE, B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
146. VASUDEVA NAIK
(SHARE NO-3707)
S/O RAMACHANDRA NAIK
AGED ABOUT 60 YEARS
R/O GUBBIGA, SUTTA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
147. LAKSHMANA D.C
(SHARE NO-3710)
S/O CHINNAIA
AGED ABOUT 62 YEARS
R/O GUBBIGA, SUTTA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
- 35 -
NC: 2025:KHC:4897
WP No. 956 of 2025
CHIKKAMAGALURU DISTRICT - 577 134.
148. PUTTAMMA D.C
(SHARE NO-3711)
W/O SHIVANNA
AGED ABOUT 40 YEARS
R/O GUBBIGA, SUTHA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
149. CHANDRASHEKRA
(SHARE NO-606)
S/O DEVAPPA
AGED ABOUT 42 YEARS
R/O BANDANAMAKKI, B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
150. DEVAPPA
(SHARE NO-3726)
S/O LINGAPPA
AGED ABOUT 65 YEARS
R/O ECHIKERE, B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
151. VASU S.
(SHARE NO-3728)
S/O SIDDANNA
AGED ABOUT 58 YEARS
R/O ECHIKERE, B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
152. LEELAMMA
(SHARE NO-3730)
- 36 -
NC: 2025:KHC:4897
WP No. 956 of 2025
S/O CHINNAIAH
AGED ABOUT 57 YEARS
R/O DABBAGUNI, GUBBIGA
SUTTA (POST), BALEHONUR HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
153. DUGGAPPA
(SHARE NO-3732)
S/O KRISHNAPPA
AGED ABOUT 69 YEARS
R/O DABBAGUNI, GUBBIGA
SUTTA (POST), BALEHONUR HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
154. SWAMY
(SHARE NO-3734)
W/O SIDDANNA
AGED ABOUT 63 YEARS
R/O BANDANAMAKKI, ECHIKERE
B.H. KAIMARA (POST), BALEHONUR HOBLI
N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
155. CHINNAIAH
(SHARE NO-3800)
S/O LINGANNA
AGED ABOUT 71 YEARS
R/O BANDANAMAKKI, ECHIKERE
B. H.KAIMARA(POST), BALEHONUR HOBLI
N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134.
156. CHANDRA
(SHARE NO-3823)
- 37 -
NC: 2025:KHC:4897
WP No. 956 of 2025
S/O MARIYANNA
AGED ABOUT 68 YEARS
R/O GUBBIGA, SUTTA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
157. KRISHNAMURTHY
(SHARE NO-3819)
S/O SHESHA NAIKA
AGED ABOUT 63 YEARS
R/O YADAGERE, SEETHUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
158. INDRAMMA
(SHARE NO-3719)
W/O SIDAPPA
AGED ABOUT 70 YEARS
R/O BANDANAMAKKI, ECHIKERE
B.H.KAIMARA (POST), BALEHONUR HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
159. RAMACHANDRA
(SHARE NO-3836)
S/O LOKA NAIKA
AGED ABOUT 57 YEARS
R/O DEVALAYA KUNJA, KAMALAPURA
SEETHUR (POST), BALEHONUR HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
160. CHINAIH
(SHARE NO-3868)
S/O GOVINDAPPA
AGED ABOUT 61 YEARS
- 38 -
NC: 2025:KHC:4897
WP No. 956 of 2025
R/O GUBBIGA,
SUTHA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
161. GANGAMMA
(SHARE NO-3874)
W/O TAMAIAH
AGED ABOUT 73 YEARS
R/O GUBBIGA, SUTHA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
162. SATHISHA
(SHARE NO-3877)
S/O SIDDANNA
AGED ABOUT 55 YEARS
R/O BANDANAMAKKI, ECHIKERE
B.H.KAIMARA (POST), BALEHONUR HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
163. RENUKA
(SHARE NO-3920)
W/O UMESH
AGED ABOUT 37 YEARS
R/O MAHANTARAMATTA,
SEETHUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
164. SUJATHA
(SHARE NO-3965)
W/O VASUDEVA NAIKA
AGED ABOUT 52 YEARS
R/O ARAKALLI,
- 39 -
NC: 2025:KHC:4897
WP No. 956 of 2025
GUBBIGA, SUTTA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
165. NANDANA B C
(SHARE NO-3966)
S/O CHINIAH
AGED ABOUT 40 YEARS
R/O BANDANAMAKKI, ECHIKERE
B.H.KAIMARA (POST), BALEHONUR HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
166. RAJENDRA
(SHARE NO-3967)
S/O SIDAPPA
AGED ABOUT 42 YEARS
R/O BANDANAMAKKI, ECHIKERE
B.H.KAIMARA (POST), BALEHONUR HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
167. SUSHILA
(SHARE NO-3969)
W/O LAKSHMANNA
AGED ABOUT 65 YEARS
R/O BANDANAMAKKI, ECHIKERE
B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
168. RAMESHA A
(SHARE NO-3970)
S/O APPANNA
AGED ABOUT 70 YEARS
R/O BANDANAMAKKI,
- 40 -
NC: 2025:KHC:4897
WP No. 956 of 2025
ECHIKERE
B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
169. RAGHAVENDRA K S
(SHARE NO-3981)
S/O SIDAPPA K H
AGED ABOUT 39 YEARS
R/O KANDLUVANI,
ECHIKERE (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
170. SUBRAMANYA
(SHARE NO-3982)
W/O TAMAIAH K H
AGED ABOUT 41 YEARS
R/O KANDLUVANI, ECHIKERE (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
171. NAGARAJA
(SHARE NO-3984)
S/O APPANNA
AGED ABOUT 42 YEARS
R/O BANDANAMAKKI,
ECHIKERE
B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
172. RATHNNA
(SHARE NO-3985)
W/O RAMESHA
AGED ABOUT 39 YEARS
- 41 -
NC: 2025:KHC:4897
WP No. 956 of 2025
R/O BANDANAMAKKI,
ECHIKERE, B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
173. RAJSHEKAR
(SHARE NO-4053)
S/O LOKA NAIKA
AGED ABOUT 50 YEARS
R/O DEVALE KUNAJA, KAMALAPURA
SEETHUR (POST), BALEHONUR HOBLI
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
174. NAGAVENI H V
(SHARE NO-4054)
W/O RAJASHEKAR
AGED ABOUT 47 YEARS
R/O DEVALE KUNAJA, KAMALAPURA
SEETHUR (POST), BALEHONUR HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
175. PRASHANTH N D
(SHARE NO-4069)
S/O DEVARAJU
AGED ABOUT 37 YEARS
R/O NAGARAMAKKI, SEETHUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
176. SAVITHA
(SHARE NO-4071)
W/O RAJENDRA
AGED ABOUT 39 YEARS
R/O BANDANAMAKKI,
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WP No. 956 of 2025
ECHIKERE, B.H.KAIMARA (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
177. UMA
(SHARE NO-4082)
W/O NAVEEN KUMAR
AGED ABOUT 38 YEARS
R/O BANDANAMAKKI, ECHIKERE
B.H.KAIMARA (POST), BALEHONUR HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
178. MANJUNATHA S
(SHARE NO-4094)
S/O SIDAPPA Y G
AGED ABOUT 30 YEARS
R/O DUPADASARA, SEETHUR (POST)
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
179. MANJUNATHA Y N
(SHARE NO-4098)
W/O NAGAPPA NAIKA
AGED ABOUT 32 YEARS
R/O KAMALAPURA, SEETHUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
180. VIJAYA R
(SHARE NO-4216)
S/O RAMA
AGED ABOUT 25 YEARS
R/O NAGARAMAKKI, SEETHUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
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WP No. 956 of 2025
181. VINYASA V
(SHARE NO-4311)
S/O VENKATESH G
AGED ABOUT 23 YEARS
R/O DUPADASARA, SEETHUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT -577 134.
182. MANASA D J
(SHARE NO-4789)
D/O JAYARAMA
AGED ABOUT 20 YEARS
R/O DABUGUNI, GUBBIGA
SUTHA (POST), BALEHONUR HOBLI
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
183. NARAYANA
(SHARE NO-500)
S/O NAKRA
AGED ABOUT 41 YEARS
R/O KARAGADDE, B KANABUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
184. SUNDARA
(SHARE NO-346)
S/O MUDARA
AGED ABOUT 47 YEARS
R/O BANNUR, BANNUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
185. SUMATHI
(SHARE NO-343)
W/O ANNI
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WP No. 956 of 2025
AGED ABOUT 60 YEARS
R/O NAVAGRAMA, BANNUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
186. SANJEEVA A
(SHARE NO-419)
S/O ANNUMASTRI
AGED ABOUT 49 YEARS
R/O JAKANAKI, BANNUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK,
CHIKKAMAGALURU DISTRICT - 577 134
187. VIMALA
(SHARE NO-420)
W/O RAMA B
AGED ABOUT 41 YEARS
R/O SHETTY HITLU, BANUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
188. GOWRI
(SHARE NO-423)
W/O MUDDAPPA
AGED ABOUT 50 YEARS
R/O SHETTY HITLU, BANUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
189. JANAKI
(SHARE NO-424)
W/O SURESHA
AGED ABOUT 55 YEARS
R/O NAVAGRAMA, BANUR (POST)
BALE HONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
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WP No. 956 of 2025
190. SARALA
(SHARE NO-434)
W/O RAMA
AGED ABOUT 59 YEARS
R/O SHETTY HITLU, BANNUR (POST)
N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
191. SUMITRA
(SHARE NO-435)
W/O KRISHNA
AGED ABOUT 59 YEARS
R/O NAVAGRAMA, BANNUR(POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
192. KRISHNA
(SHARE NO-436)
S/O MUDARA
AGED ABOUT 60 YEARS
R/O NAVAGRAMA, BANNUR(POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
193. LAKSHMI
(SHARE NO-437)
W/O MUDARA
AGED ABOUT 75 YEARS
R/O SHETTY HITLU, BANNUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134.
194. JYOTHI KUMAR
(SHARE NO-459)
S/O KRISHNAPPA
AGED ABOUT 29 YEARS
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WP No. 956 of 2025
R/O SHETTY HITLU , BANNUR(POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
195. DINESH M
(SHARE NO-4378)
S/O MANJUNATHA
AGED ABOUT 43 YEARS
R/O MALANDUR, MALANDUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
196. VINAYAKA D J
(SHARE NO-4790)
S/O JAYARAMA
AGED ABOUT 19 YEARS
R/O DABAGUNI , SUTHA(POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
197. VIDYASHREE S K
(SHARE NO-4307)
S/O KEMPANNA S H
AGED ABOUT 22 YEARS
R/O KUNAJA , SHEDGAR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
198. MAHESH Y S
(SHARE NO-366)
S/O SURAPPA NAIKA
AGED ABOUT 45 YEARS
R/O AREKUDIGE, MALANDUR (POST)
BALEHONUR HOBLI, N.R.PURA TALUK
CHIKKAMAGALURU DISTRICT - 577 134
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WP No. 956 of 2025
(PETITIONERS NO.1 TO 72 ARE THE MEMBERS OF
RESPONDENT NO.6 FROM KOPPA KASABA HOBLI
PETITIONERS NO.73 TO 142 ARE THE MEMBERS OF
RESPONDENT NO.6 FROM N R PURA KASABA HOBLI
AND PETITIONERS NO.143 TO 198 ARE THE
MEMBERS OF RESPONDENT NO.6 FROM
BALEHONNURU HOBLI)
...PETITIONERS
(BY SRI. K. PRASANNA SHETTY, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION,
M.S. BUILDING, DR B.R AMBEDKAR VEEDHI,
BENGALURU - 560 001.
REPRESENTED BY ELECTION COMMISSIONER.
2. THE STATE CO-OPERATIVE ELECTION AUTHORITY,
3RD FLOOR, TTMC A BLOCK, KH ROAD,
SHANTHI NAGAR, BENGALURU - 560 027,
REPRESENTED BY ITS CEO.
3. JOINT REGISTRAR OF CO-OPERATIVE SOCIETY
MYSORE DIVISION ,
SAYYAJI RAO ROAD, MYSORE - 570 024.
4. THE DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES
CHICKAMAGALUR DISTRICT - 577 101.
5. THE ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES
CHICKAMAGALUR DISTRICT - 577 101.
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WP No. 956 of 2025
6. THE CHIEF EXECUTIVE OFFICER
LARGE SCALE AADIVASI MULTIPURPOSE
CO-OPERATIVE SOCIETIES NIYAMITHA (LAMPS),
KOPPA, KOPPA TALUK - 577 126
CHICKAMAGALUR DISTRICT
(SOCIETY REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT 1959)
7. RETURNING OFFICER
LARGE SCALE AADIVASI MULTIPURPOSE
CO-OPERATIVE SOCIETIES NIYAMITHA(LAMPS),
KOPPA, KOPPA TALUK - 577 126
CHICKAMAGALUR DISTRICT.
(SOCIETY REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT 1959)
...RESPONDENTS
(BY SRI. YOGESH D. NAIK, AGA FOR R1, R3, R4, R5 AND R7;
SRI. T.L. KIRAN KUMAR, ADVOCATE FOR R2;
SRI. B.C. VENKATESH, ADVOCATE FOR R6)
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-2
TO 7 TO INCLUDE THE NAME OF THE PETITIONERS IN THE
ELIGIBLE VOTERS LIST AND PERMIT THE PETITIONERS TO
VOTE IN THE ELECTIONS TO THE R-6 SOCIETY, SCHEDULED
TO BE HELD ON 19.01.2025 VIDE ANNX-A 02.01.2025 AND
ETC.,
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MRS JUSTICE K.S. HEMALEKHA
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WP No. 956 of 2025
ORAL ORDER
Petitioners are seeking to direct respondents to
include the names of petitioners in the eligible voters list
and permit the petitioners to cast their votes in the
election of respondent No.6-Society, which was scheduled
to be held on 19.01.2025.
2. This Court, by way of interim arrangement on
17.01.2025, permitted the petitioners to cast their votes in
the ensuing elections scheduled to be held on 19.01.2025
to the Board of Directors of respondent No.6-Society
subject to the final outcome of this writ petition.
3. The challenge in this writ petition is on the
premise that notice under Rule 13 of the Karnataka Co-
Operative Societies Rules, 1960 ('the KCS Rules, 1960' for
short) is not issued.
4. Rule 13-D of the KCS Rules, 1960 reads as
under:
"13-D. Preparation of electoral rolls and
calendar of events.-(1) Election Officer shall, after
- 50 -
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due verification, send a consolidated list of all co-
operative societies in the district where elections are
due at least 120 days before the date of expiry of
the term of office of the boards to the Co-operative
Election Authority indicating therein the following
particulars.-
(a) the name and address of the society;
(b) number of elected directors of the board;
(c) the date of expiry of the term of office of the
board;
(d) the proposed places where the elections are to
be held or other particulars as required by the
Co-operative Election Authority.
(2) The Co-operative Election Authority
shall, on receipt of such reports from the Election
Officer, containing the list of cooperative societies
where elections are due, publish the calendar of
events for the preparation of electoral rolls and the
conduct of elections of the boards of the co-
operative societies indicating the name and address
of each society.
(2-A) The election officer shall take steps for
publication of voter list who are not eligible to vote
in the following manner, namely.-
(i) For publication of draft ineligible electoral list,
the chief executive of every cooperative
Society shall prepare notice in respect of
- 51 -
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members not attending three out of the last
five annual general body, meetings and
members not utilising such minimum services
or facilities in a co-operative year as specified
in the bye-laws for three consecutive co-
operative years.
(ii) The chief executive of every co-operative
society shall send above prepared notice to all
ineligible members, fifteen days prior to six
months to the date of election of the board by
registered post and an opportunity shall be
given to such member to file their objections,
if any within fifteen days from the date of
notice.
(iii) The chief executive of every co-operative
society shall submit the list of ineligible voters
to the election officer along with their
objections and also produce the records
pertaining to absence from general body
meeting with attendance and services utilised
by members. He has to produce the records
for having sent the notice along with
acknowledgement to the election officer within
thirty days from the date of notice as specified
by the election officer.
(iv) The chief executive of every cooperative
society shall state in his notice that the
ineligible voter can appear before the election
- 52 -
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officer between thirty days to sixty days from
the date of notice to get the remedy.
v) The election officer has to hear and dispose
the objections filed by the ineligible voters
within sixty days from the days of submission
of objections from such voters.
(vi) The final list of ineligible voters shall be
published on or before fifteen clear days prior
to the date of election.
(3) The Election Officer shall take steps for
publication of voters list in the following manner,
namely.-
(a) for publication of draft eligible list, a list of
defaulters, a list of members whose
repayment falls due, before the election date
clear fifty days;
(b) for calling objections, if any, calling upon the
defaulter members to repay the amounts due
to the co-operative societies on or before
thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list
after payment by defaulters etc., clear twenty
days before the date of election;
(d) for publication of final eligible voters list before
fifteen clear days prior to the date of election.
(4) It shall be the duty of every society to
furnish correct information required by the Election
- 53 -
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Officer to enable him to approve the electoral rolls
as directed by the Co-operative Election Authority.
(5) The chief executive of every co-
operative society shall prepare (i) a draft list of the
eligible members or representatives and delegates
with right to vote, (ii) a list of members whose
repayments will fall due before the date fixed for
publication of final electoral roll, (iii) a list of
defaulters, (iv) a list of other members or
representatives and delegates who are not eligible
to vote at a general election indicating the reasons
for ineligibility memberwise on the basis of entries
in the updated membership register specifying,-
(a) the name of the member or representative,
the admission number, the name of the parent
or husband and the address of such member
or representative in the case of an individual
member;
(b) the admission number, the name of the
society, the name of the delegate proposed to
represent the society in the case of a member
society,
and submit the said lists to the Election Officer along
with the related books, records and documents and
any other information as the Election Officer may
- 54 -
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require, at least sixty days before the date of
election.
(6) The Co-operative Election Authority shall
call upon the Chief Executive of the co-operative
society to obtain from the member society,
the name of an authorised member of the board of
such society as a delegate, together with the
resolution of the board of the said society and the
specimen signature along with the photograph of
the delegate duly attested and bearing the seal of
the society and furnish all such information under
sub-rule (5).
(7) The final electoral roll shall consist of the
following,-
(a) all the individual members with right to vote in
respect of a primary co-operative society; or
(b) all the individual members and the delegates
of the members societies with right to vote in
respect of a secondary co-operative society; or
(c) all the delegates of the member societies with
right to vote in respect of a federal and an
apex society.
(8) The copy of such electoral roll in respect
of each society shall be kept open for inspection in
- 55 -
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the office of such society as also in the office of the
Election Officer.
(9) The election calendar of events for
general election of directors of the board shall
provide for.-
(a) date of notification inviting nomination;
(b) last date for receipt of nomination;
(c) date and time for scrutiny of nomination;
(d) date and time for publication of list of validly
nominated candidates;
(e) date and time for withdrawal of nomination
papers;
(f) Date and time for publication list of contesting
candidates;
(g) Date and time for allotment of symbols and
publication of contesting candidates with
symbols;
(h) Date and time of poll;
(i) Date and time of counting and declaration of
results."
5. The case of the petitioners is that the
petitioners have paid all membership/shareholders due to
respondent No.6-Society and attended all the annual
general body meetings whenever they have received
notice from respondent No.6-Society, in spite of which
- 56 -
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respondent No.6-Society has dropped the petitioners from
the eligible voters list and the provisions of Rule 13-D of
KCS Rules, 1960 is overlooked by respondent No.6-
Society.
6. The Co-Ordinate Bench of this Court in the case
of Sri. B Ganganna and others Vs. The State of
Karnataka, Department of Co Operation and others1
(B Ganganna) had given deliberate consideration to the
provisions of Rule 13-D of the KCS Rules, 1960 and
adjudication of dispute under Section 70 of the Karnataka
Co-Operative Societies Act, 1959 ('KCS Act, 1959' for
short). The Co-Ordinate Bench of this Court framed the
following points for consideration at paragraph No.9, which
reads as under:
"9. In the light of the contentions raised,
the following questions arise for consideration;
(a) Whether a writ petition under Article 226
of the Constitution of India is maintainable (before
the publication of the calendar of events under Rule
14) to redo the voters' list for violation of Rule 13-
ILR 2024 KAR 1901
- 57 -
NC: 2025:KHC:4897
D(2-A) of the Rules, 1960, in preparing the eligible
and ineligible voters' list?
(b) Whether the authority acting under
Section 70(2)(c) of the Act, 1959 can decide the
validity of the electoral roll vis-à-vis Rule 13-D(2-A)
of Rules, 1960?
(c) Whether the judgments of co-ordinate
Bench of this Court in Mohammad Beary and H.S.
Raju supra are per incurium and contrary to the law
in Election Commission of India through
Secretary supra."
(Emphasis supplied)
7. The Co-Ordinate Bench after giving deliberate
consideration to various judgments has held at paragraph
Nos.50 and 51 as under:
"50. For the reasons recorded, this Court
concludes as under:
(a) The preparation of electoral roll under Rule,
13-D(2-A) of the Karnataka Co-Operative
Rules 1960 is an integral part of the election
process in the context of a question whether
the writ petition is maintainable when the
challenge is laid to the procedure initiated for
preparing electoral roll.
(b) In a dispute under Section 70(2)(c) of the
Karnataka Co-operative Societies Act, 1959,
- 58 -
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the Authority under Section 70 can decide the
question on the validity of electoral roll
prepared under the Rules, 1960 and its impact
on the election.
(c) The judgments in MOHAMMAD BEARY and
H.S. RAJU are not per incurium
(d) The writ petition under Article 226 of
Constitution of India to challenge the electoral
roll on the ground of non compliance of Rule
13-D(2-A) of Rules, may lie in exceptional
cases.
51. Based on the conclusions arrived at in
the facts and circumstances of the case, this Court
is of the view that no exceptional case is made out
in this petition to exercise Article 226 jurisdiction.
This Court has not expressed any opinion on the
eligible and ineligible voters' list prepared during the
pendency of the petition. Hence, the following:
ORDER
Writ petition is disposed of on the following
terms:
(i) The returning officer shall count the votes cast
in the election held on 21.01.2024, to the
Board of the 6th respondent bank, and shall
announce the results.
(ii) The liberty is reserved to the petitioners or
any aggrieved person to raise objections to
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the validity of the electoral roll in an election
petition under Section 70(2)(c) of the
Karnataka Co-operative Societies Act, 1959.
(iii) If such a dispute is raised, the Authority under
Section 70 of the Karnataka Co-operative
Societies Act, 1959, shall examine all
questions including the question relating to
validity of the eligible and ineligible voters' list
and impact on the election to the Board of the
6th respondent - Bank.
(iv) Nothing is expressed on the merits of the
eligible and ineligible voters' list published
during the pendency of the petition and said
question kept open to be decided in the
dispute under Section 70 of the Karnataka Co-
operative Societies Act, 1959, if raised."
8. Section 70 of the KCS Act, 1959 reads as
under:
"70. Disputes which may be referred to
Registrar for decision.-(1) Notwithstanding
anything contained in any law for the time being in
force, if any dispute touching the constitution,
management, or the business of a co-operative
society arises.-
- 60 -
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(a) among members, past members and persons
claiming through members, past members and
deceased members, or
(b) between a member, past member or person
claiming through a member, past member or
deceased member and the society, its board
or any officer, agent or employee of the
society, or
(c) between the society or its board and any past
board, any officer, agent or employee, or any
past officer, past agent or past employee or
the nominee, heirs, or legal representatives of
any deceased officer, deceased agent, or
deceased employee of the society, or
(d) between the society and any other co-
operative society, or a credit agency.
such dispute shall be referred to the Registrar for
decision and no civil or Labour or Revenue Court or
Industrial Tribunal shall have jurisdiction to
entertain any suit or other proceeding in respect of
such dispute.
(2) For the purposes of sub-section (1), the
following shall be deemed to be disputes touching
the constitution, management or the business of a
co-operative society, namely.-
- 61 -
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(a) a claim by the society for any debt or demand
due to it from a member or the nominee, heirs
or legal representatives of a deceased
member, whether such debt or demand be
admitted or not;
(b) a claim by a surety against the principal
debtor where the society has recovered from
the surety any amount in respect of any debt
or demand due to it from the principal debtor,
as a result of the default of the principal
debtor whether such debt or demand is
admitted or not;
(c) any dispute arising in connection with the
election of a President, Vice-president or any
office-bearer or Member of board of the
society.
(d) any dispute between a co-operative society
and its employees or past employees or heirs
or legal representatives of a deceased
employee, including a dispute regarding the
terms of employment, working conditions and
disciplinary action taken by a co-operative
society notwithstanding anything contrary
contained in the Industrial Disputes Act, 1947
(Central Act 14 of 1947);
(e) a claim by a co-operative society for any
deficiency caused in the assets of the co-
operative society by a member, past member,
- 62 -
NC: 2025:KHC:4897
deceased member or deceased officer, past
agent or deceased agent or by any servant,
past servant or deceased servant or by its
board, past or present whether such loss be
admitted or not.
(3) If any question arises whether a dispute
referred to the Registrar under this section is a
dispute touching the constitution, management or
the business of a co-operative society, the decision
thereon of the Registrar shall be final and shall not
be called in question in any court.
(4) xxxxx
(5) x x x x x"
9. The plain reading of Section 70 makes it clear
that an extensive and exhaustive mechanism is provided
under the aforesaid Section and the authority under
Section 70 can decide the question on the validity of
electoral roll prepared under the Rules, 1960 and its
impact on the elections, whether the petitioners are the
eligible voters and have paid membership dues, or annual
general body meetings are attended or availed the
minimum services are all questions of fact, which have to
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be decided under Section 70 of the KCS Act, 1959 and the
writ petition under Article 226 of the Constitution of India
to challenge the electoral roll, the petitioners have not
made out any exceptional case in this petition to be
entertained and the decision of the Co-Ordinate Bench of
this Court in the case of B. Ganganna as stated supra is
squarely applicable to the present facts and the present
petition needs to be disposed of in similar terms and
hence, the following:
ORDER
i. The Returning Officer shall count the votes cast in
the elections held on 19.01.2025 to the Board of
Directors of respondent No.6-Society and shall
announce the results.
ii. Liberty is reserved to the petitioners or any
aggrieved party to raise objections to the validity
of the electoral by filing an Election Petition under
Section 70(2) of the KCS Act, 1959.
iii. If any dispute is raised under the provisions of
KCS Act, 1959 the authority under Section 70 of
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the KCS Act, 1959 shall examine all questions
including the questions relating to the validity of
the eligible and ineligible voters list and impact of
the election to the Board of respondent No.6-
Society.
iv. All contentions of the parties are kept open.
v. This Court has not expressed merits and demerits
on eligibility or ineligibility of the voters list.
vi. With the said observations, the writ petition
stands disposed of.
Sd/-
JUSTICE K.S. HEMALEKHA
AT
