Citation : 2025 Latest Caselaw 3422 Kant
Judgement Date : 1 February, 2025
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NC: 2025:KHC-D:2108
RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 1ST DAY OF FEBRUARY, 2025
BEFORE
THE HON'BLE MR. JUSTICE E.S.INDIRESH
REGULAR SECOND APPEAL NO. 100588 OF 2017
C/W
REGULAR SECOND APPEAL NO. 100587 OF 2017
IN RSA NO.100588/2017:
BETWEEN:
1. CHUDAPPA S/O GANGAPPA KONU
AGE: 83 YEARS, OCC: AGRICULTURE,
REPRESENTED BY HIS SPECIAL
POWER OF ATTORNEY HOLDER
GANGAPPA S/O CHUDAPPA KONU,
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O: BHARAT GALLI, MUCHANDI,
TQ: DIST: BELAGAVI.
1(A). SMT. YALLUBAI W/O CHUDAPPA KONU,
VN AGED: 84 YEARS, OCC: HOUSEHOLD WORK,
BADIGER R/O: VILLAGE MUCHANDI,
TAL: & DIST: BELAGAVI.
Digitally signed by
V N BADIGER
Location: High
Court of Karnataka,
Dharwad Bench
Date: 2025.02.06 1(B). SRI. GANGARAM S/O CHUDAPPA KONU,
11:31:12 +0530
SINCE DECEASED BY HIS LRS.
1(B)(i). SMT. SUDHA W/O GANGARAM KONU,
AGED ABOUT. 46 YEARS,
OCC. HOUSEHOLD WORK,
R/O. MUCHANDI, TQ & DIST. BELAGAVI.
1(B)(ii). SONALI D/O GANGARAM KONU
SONALI W/O VINAYAK CHOUGALE,
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NC: 2025:KHC-D:2108
RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
AGED ABOUT: 27 YEARS,
OCC: HOUSEHOLD,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(B)(iii). SHEKHAR S/O GANGARAM KONU,
AGED ABOUT: 25 YEARS,
OCC: AGRICULTURE,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(B)(iv). SMT. JYOTI D/O GANGARAM KONU,
AGED ABOUT: 22 YEARS,
OCC: PRIVATE SERVICE,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(C). SRI. BASAVARAJ S/O CHUDAPPA KONU,
AGED: 40 YEARS, OCC: AGRICULTURE,
R/O: VILLAGE MUCHANDI,
TAL & DIST: BELAGAVI.
1(D) SRI. NAGENDRA S/O CHUDAPPA KONU,
AGED: 38 YEARS, OCC: AGRICULTURE,
R/O: VILLAGE MUCHANDI,
TAL & DIST: BELAGAVI.
1(E) SMT. SIDAVVA W/O YALLAPPA MUGALI,
AGED: 41 YEARS, OCC: HOUSEHOLD WORK,
R/O: VILLAGE MUCHANDI,
TAL & DIST: BELAGAVI.
...APPELLANTS
(BY SRI. VINAY S. KOUJALAGI,
SRI. V.M. SHEELVANT, ADVOCATE FOR A1(A), A1(B)(i-iv),
A1(C), TO A1(E))
AND:
1. DEVARAI S/O. MUNESHI KONU,
SINCE DECEASED BY HIS LRS.
1A. SMT. LAXMI W/O. DEVARAI KONU,
AGED ABOUT: 62 YEARS,
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NC: 2025:KHC-D:2108
RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
OCC: HOUSEHOLD WORK,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(B). PARASHURAM S/O DEVARAI KONU,
AGED ABOUT: 45 YEARS,
OCC: AGRICULTURE,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(C). VITTAL S/O. DEVARAI KONU,
AGED ABOUT: 35 YEARS,
OCC: AGRICULTURE,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(D). MANJULA D/O. DEVARAI KONU,
AGED ABOUT: 30 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(E). SUDHA D/O. DEVARAI KONU,
AGED ABOUT: 38 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
SMT. RUKAMINI W/O. MUNESHI KONU,
SINCE DECEASED BY HER LRS
2. NARAYAN S/O MALLAPPA KONU,
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
3. BHAIRANNA @ PEERAJI S/O MALLAPPA KONU,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
4. SMT. DROUPADI W/O. MALLAPPA KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI, TQ AND DIST: BELAGAVI.
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RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
SMT. NINGAWWA W/O. DURGAPPA KONU,
SINCE DECEASED BY HER LRS
RESPONDENT NO.5 AND 6
5. SHIVAJI S/O. DURAPPA KONU,
AGE: MAJOR, OCC: COOLIE,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
6. MARUTI S/O. DURGAPPA KONU,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
7. SMT. SHAMALA W/O. BALAWANT MURARI,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: SULEBHAVI,
TQ AND DIST: BELAGAVI.
8. SMT. UMATAI W/O. YAMANAPPA KURBET,
AGE: 59 YEARS, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
9. SMT. SHOBHA D/O. MALLAPPA KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
10. SMT. VITHABAI D/O. MALLAPPA KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI, TQ AND DIST: BELAGAVI.
11. SMT. SEVANTA BASAVANI KURANGI,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: BASARIKATTI,
TQ AND DIST: BELAGAVI.
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RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
RENUKA NAGO NILAJKAR,
SINCE DECEASED BY HER LRS.
12. SUDHIR S/O NAGO NILAJKAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: ASTE CHANDGAD,
TQ AND DIST: BELAGAVI.
13. REKHA D/O. NAGO NILAJKAR,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: ASTE CHANDGAD,
TQ AND DIST: BELAGAVI.
SMT. LAXMI RAMACHANDRA KURANGI,
SINCE DECEASED BY HER LRS.
14. SIDARAI RAMACHANDRA KURANGI,
AGE: 67 YEARS, OCC: AGRICULTURE,
R/O: AVACHARATTI,
PO: YALLUR, TQ AND DIST: BELAGAVI.
15. NARAYAN RAMACHANDRA KURANGI,
AGE: 62 YEARS, OCC: AGRICULTURE,
R/O: AVACHARATTI,
PO: YALLUR, TQ AND DIST: BELAGAVI.
16. SMT. LAXMIBAI SIDARAI KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: CHIRAMURI,
TQ AND DIST: BELAGAVI.
17. LAXMAN S/O. SIDARAI KONU,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: CHIRAMURI,
TQ AND DIST: BELAGAVI.
18. YALLAPPA S/O. SIDARAI KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
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RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
R/O: CHIRAMURI,
TQ AND DIST: BELAGAVI.
19. SMT. NIRAMALA D/O. SIDARAI KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: CHIRAMURI,
TQ AND DIST: BELAGAVI.
BASAVANT GANGAPPA KONU,
SINCE DECEASED BY HIS LRS.
20. SMT. JANABAI W/O. BASAVANT KONU,
AGE: 57 YEARS, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
21. LAXMI D/O. BASAVANT KONU,
AGE: 29 YEARS, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
22. JYOTI D/O. BASAVANT KONU,
AGE: 27 YEARS, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
YALLAPPA S/O YALLAPPA KONU,
SINCE DECEASED BY HIS LRS.
23. PUNDALIK YALLAPPA KONU,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: YALLAPUR TALUKA, KARWAR
R/O: KAVALASABAGERI,
TQ. YALLAPUR.
24. ANANT YALLAPPA KONU,
AGE: 37 YEARS, OCC: AGRICULTURE,
R/O: KAVALASABAGERI,
TQ : YALLAPUR,
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RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
DIST: NORTH KANARA.
25. SITA W/O. YALLAPPA KONU,
AGE: 67 YEARS, OCC: HOUSEHOLD WORK,
R/O: KAVALASABAGERI,
TQ : YALLAPUR,
DIST: NORTH KANARA.
26. LAXMI NARAYA KALKUTE,
AGE: 30 YEARS, OCC: HOUSEHOLD WORK,
R/O: KAVALASABAGERI,
TQ : YALLAPUR,
DIST: NORTH KANARA.
27. SMT. AVAKKA W/O. BASAVANI GAUVDA,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: MODAGA,
TQ AND DIST: BELAGAVI.
28. SMT. BHAGIRATHI W/O. SHANTARAM SAMANATH,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: RAMLING KHIND GALLI,
NEAR KAPEEL TALKIES,
BELAGAVI.
...RESPONDENTS
(BY SRI. RAMESH N MISALE, ADVOCATE FOR R1(A) TO R1(E)
R2 TO R6,
NOTICE TO R7 TO R22, R27 & R28 ARE DISPENSED WITH
& DELETED VIDE COURT ORDER DATED 03.05.2025)
THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF CPC., PRAYING TO, CALL FOR THE RECORDS, ALLOW THE
APPEAL AND SET ASIDE THE JUDGMENT AND DECREE DATED
03.04.2017 PASSED BY THE IX ADDL. DISTRICT AND SESSIONS
JUDGE, BELAGAVI, IN R.A. NO. 631/2009 (OLD R.A. NO. 238/2007)
AND THE ORDER DATED 08.10.2007 PASSED BY THE PRL. CIVIL
JUDGE JR. DN. BELAGAVI IN F.D.P. NO. 17/2002 IN THE INTEREST
OF JUSTICE AND EQUITY.
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NC: 2025:KHC-D:2108
RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
IN RSA NO. 100587/2017
BETWEEN:
1. CHUDAPPA S/O GANGAPPA KONU
AGE: 83 YEARS, OCC: AGRICULTURE,
REPRESENTED BY HIS SPECIAL
POWER OF ATTORNEY HOLDER
GANGAPPA S/O CHUDAPPA KONU,
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O: BHARAT GALLI, MUCHANDI,
TQ: DIST: BELAGAVI.
1(A). SMT. YALLUBAI W/O CHUDAPPA KONU,
AGED: 84 YEARS, OCC: HOUSEHOLD WORK,
R/O: VILLAGE MUCHANDI,
TAL: & DIST: BELAGAVI.
1(B). SRI. GANGARAM S/O CHUDAPPA KONU,
SINCE DECEASED BY HIS LRS.
1(B)(i). SMT. SUDHA W/O GANGARAM KONU,
AGED ABOUT. 46 YEARS,
OCC. HOUSEHOLD WORK,
R/O. MUCHANDI, TQ & DIST. BELAGAVI.
1(B)(ii). SONALI D/O GANGARAM KONU
SONALI W/O VINAYAK CHOUGALE,
AGED ABOUT: 27 YEARS,
OCC: HOUSEHOLD,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(B)(iii). SHEKHAR S/O GANGARAM KONU,
AGED ABOUT: 25 YEARS,
OCC: AGRICULTURE,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(B)(iv). SMT. JYOTI D/O GANGARAM KONU,
AGED ABOUT: 22 YEARS,
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NC: 2025:KHC-D:2108
RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
OCC: PRIVATE SERVICE,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(C). SRI. BASAVARAJ S/O CHUDAPPA KONU,
AGED: 40 YEARS, OCC: AGRICULTURE,
R/O: VILLAGE MUCHANDI,
TAL & DIST: BELAGAVI.
1(D) SRI. NAGENDRA S/O CHUDAPPA KONU,
AGED: 38 YEARS, OCC: AGRICULTURE,
R/O: VILLAGE MUCHANDI,
TAL & DIST: BELAGAVI.
1(E) SMT. SIDAVVA W/O YALLAPPA MUGALI,
AGED: 41 YEARS, OCC: HOUSEHOLD WORK,
R/O: VILLAGE MUCHANDI,
TAL & DIST: BELAGAVI.
...APPELLANTS
(BY SRI. VINAY S. KOUJALAGI,
SRI. V.M. SHEELVANT, ADVOCATE FOR A1(A), A1(B)(i-iv),
A1(C), TO A1(E))
AND:
1. DEVARAI S/O. MUNESHI KONU,
SINCE DECEASED BY HIS LRS.
1A. SMT. LAXMI W/O. DEVARAI KONU,
AGED ABOUT: 62 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(B). PARASHURAM S/O DEVARAI KONU,
AGED ABOUT: 45 YEARS,
OCC: AGRICULTURE,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(C). VITTAL S/O. DEVARAI KONU,
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RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
AGED ABOUT: 35 YEARS,
OCC: AGRICULTURE,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(D). MANJULA D/O. DEVARAI KONU,
AGED ABOUT: 30 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
1(E). SUDHA D/O. DEVARAI KONU,
AGED ABOUT: 38 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MUCHANDI, TQ & DIST: BELAGAVI.
SMT. RUKAMINI W/O. MUNESHI KONU,
SINCE DECEASED BY HER LRS
2. NARAYAN S/O MALLAPPA KONU,
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: MUCHANDI,
TQ and DIST: BELAGAVI.
3. BHAIRANNA @ PEERAJI S/O MALLAPPA KONU,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
4. SMT. DROUPADI W/O. MALLAPPA KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI, TQ AND DIST: BELAGAVI.
SMT. NINGAWWA W/O. DURGAPPA KONU,
SINCE DECEASED BY HER LRS
RESPONDENT NO.5 AND 6
5. SHIVAJI S/O. DURAPPA KONU,
AGE: MAJOR, OCC: COOLIE,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
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RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
6. MARUTI S/O. DURGAPPA KONU,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
7. SMT. SHAMALA W/O. BALAWANT MURARI,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: SULEBHAVI,
TQ AND DIST: BELAGAVI.
8. SMT. UMATAI W/O. YAMANAPPA KURBET,
AGE: 59 YEARS, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
9. SMT. SHOBHA D/O. MALLAPPA KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
10. SMT. VITHABAI D/O. MALLAPPA KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI, TQ AND DIST: BELAGAVI.
11. SMT. SEVANTA BASAVANI KURANGI,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: BASARIKATTI,
TQ AND DIST: BELAGAVI.
RENUKA NAGO NILAJKAR,
SINCE DECEASED BY HER LRS.
12. SUDHIR S/O NAGO NILAJKAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: ASTE CHANDGAD,
TQ AND DIST: BELAGAVI.
13. REKHA D/O. NAGO NILAJKAR,
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RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: ASTE CHANDGAD,
TQ AND DIST: BELAGAVI.
SMT. LAXMI RAMACHANDRA KURANGI,
SINCE DECEASED BY HER LRS.
14. SIDARAI RAMACHANDRA KURANGI,
AGE: 67 YEARS, OCC: AGRICULTURE,
R/O: AVACHARATTI,
PO: YALLUR, TQ AND DIST: BELAGAVI.
15. NARAYAN RAMACHANDRA KURANGI,
AGE: 62 YEARS, OCC: AGRICULTURE,
R/O: AVACHARATTI,
PO: YALLUR, TQ AND DIST: BELAGAVI.
16. SMT. LAXMIBAI SIDARAI KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: CHIRAMURI,
TQ AND DIST: BELAGAVI.
17. LAXMAN S/O. SIDARAI KONU,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: CHIRAMURI,
TQ AND DIST: BELAGAVI.
18. YALLAPPA S/O. SIDARAI KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: CHIRAMURI,
TQ AND DIST: BELAGAVI.
19. SMT. NIRAMALA D/O. SIDARAI KONU,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: CHIRAMURI,
TQ AND DIST: BELAGAVI.
BASAVANT GANGAPPA KONU,
SINCE DECEASED BY HIS LRS.
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RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
20. SMT. JANABAI W/O. BASAVANT KONU,
AGE: 57 YEARS, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
21. LAXMI D/O. BASAVANT KONU,
AGE: 29 YEARS, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
22. JYOTI D/O. BASAVANT KONU,
AGE: 27 YEARS, OCC: HOUSEHOLD WORK,
R/O: MUCHANDI,
TQ AND DIST: BELAGAVI.
YALLAPPA S/O YALLAPPA KONU,
SINCE DECEASED BY HIS LRS.
23. PUNDALIK YALLAPPA KONU,
AGE: MAJOR, OCC: AGRICULTURE,
R/O: YALLAPUR TALUKA, KARWAR
R/O: KAVALASABAGERI,
TQ. YALLAPUR.
24. ANANT YALLAPPA KONU,
AGE: 37 YEARS, OCC: AGRICULTURE,
R/O: KAVALASABAGERI,
TQ : YALLAPUR,
DIST: NORTH KANARA.
25. SITA W/O. YALLAPPA KONU,
AGE: 67 YEARS, OCC: HOUSEHOLD WORK,
R/O: KAVALASABAGERI,
TQ : YALLAPUR,
DIST: NORTH KANARA.
26. LAXMI NARAYA KALKUTE,
AGE: 30 YEARS, OCC: HOUSEHOLD WORK,
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RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
R/O: KAVALASABAGERI,
TQ : YALLAPUR,
DIST: NORTH KANARA.
27. SMT. AVAKKA
W/O. BASAVANI GAUVDA,
AGE: MAJOR,
OCC: HOUSEHOLD WORK,
R/O: MODAGA,
TQ AND DIST: BELAGAVI.
28. SMT. BHAGIRATHI
W/O. SHANTARAM SAMANATH,
AGE: MAJOR,
OCC: HOUSEHOLD WORK,
R/O: RAMLING KHIND GALLI,
NEAR KAPEEL TALKIES,
BELAGAVI.
...RESPONDENTS
(BY SRI. RAMESH N MISALE, ADVOCATE FOR R1(A) TO R1(E)
R2 TO R6,
NOTICE TO R7 TO R22, R27 & R28 ARE DISPENSED WITH
& DELETED VIDE COURT ORDER DATED 03.02.2025)
THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF CPC., PRAYING TO, CALL FOR THE RECORDS, ALLOW THE
APPEAL AND SET ASIDE THE JUDGMENT AND DECREE DATED
03.04.2017 PASSED BY THE IX ADDL. DISTRICT AND SESSIONS
JUDGE, BELAGAVI, IN R.A. NO. 695/2009 (OLD R.A. NO. 189/2002)
AND THE JUDGMENT AND DECREE DATED 16.08.2002 PASSED BY
THE PRL. CIVIL JUDGE JR. DN. BELAGAVI IN O.S. NO. 650/1996 IN
THE INTEREST OF JUSTICE AND EQUITY.
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RSA No. 100588 of 2017
C/W RSA No. 100587 of 2017
THESE APPEALS, COMING ON FOR ORDERS, THIS DAY, ORDER
WAD MADE THEREIN AS UNDER:
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE E.S.INDIRESH)
These appeals are preferred by the defendant No.1
challenging the judgment and decreed dated 03.04.2017
in R.A.No.631/2009 (Old R.A.No.238/2009) and R.A.No.
695/2009 (Old R.A. No.189/2002) passed by the IX
Additional District and Sessions Judge, Belagavi and the
order dated 08.10.2007 in FDP No.17/2002 on the file of
Principal Civil Judge (Jr.Dn), Belagavi and the judgment
and decree dated 16.08.2002 in O.S.No. 650/1996 passed
by the Principal Civil Judge (Jr. Dn) Belagavi.
2. It is submitted by the leaned counsel appearing
for the parties that the parties have settled the dispute
and are filing the compromise petition.
3. The parties are present and identified by their
respective counsels. It is submitted that they have agreed
to resolve the dispute amicably in terms of the
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compromise petition. It is also submitted by the parties
that there is no coercion or undue influence to resolve the
dispute and they have voluntarily agreed for the same.
Accordingly, compromise petition is accepted, accordingly
the judgment and decree impugned in these appeals are
modified in terms of the averments made in the
compromise petition.
4. Registry is directed to draw the decree in terms
of compromise petition.
5. Accordingly, appeals are disposed of.
Sd/-
(E.S.INDIRESH) JUDGE
YAN
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