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M/S City Exports Imports vs Pradeepnath V S
2025 Latest Caselaw 5856 Kant

Citation : 2025 Latest Caselaw 5856 Kant
Judgement Date : 20 August, 2025

Karnataka High Court

M/S City Exports Imports vs Pradeepnath V S on 20 August, 2025

                                                -1-
                                                             NC: 2025:KHC:32265
                                                          CRL.A No. 687 of 2025


                     HC-KAR


                          IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 20TH DAY OF AUGUST, 2025

                                              BEFORE
                                THE HON'BLE MR. JUSTICE S RACHAIAH
                                CRIMINAL APPEAL NO. 687 OF 2025 (A)
                    BETWEEN:

                    1.      M/S CITY EXPORTS IMPORTS
                            A BUSINESS CONCERN
                            REP. BY ITS MANAGING DIRECTOR
                            OFFICE AT NO.20/14, SAPTHAGIRI
                            COLONY, BEHIND KASI THEATRE
                            ASHOK NAGAR, CHENNAI-600 083
                            REP. BY ITS MANAGING DIRECTORS

                    2.      MR. A.M.RAHMAN
                            AGE MAJOR, NO.1
                            BHARATHIDASAM COLONY
                            BG-1, LAND MARK METRO POLLS
                            NEAR R.T.O. WEST K.K.NAGAR
                            CHENNAI-600 078

                    3.      MRS. MUMTAJ BEGAM
                            W/O. A.M.RAHMAN, NO.1
Digitally signed by         BHARATHIDASAM COLONY, BG-1
SREEDHARAN BANGALORE        LAND MARK METRO POLLS
SUSHMA LAKSHMI              NEAR R.T.O. WEST K.K.NAGAR
Location: High Court of
Karnataka                   CHENNAI-600 078                      ...APPELLANTS

                    (BY SRI.SYED KHALEEL PASHA, ADVOCATE)

                    AND:

                    PRADEEPNATH V S.
                    S/O. LATE VISWANATH
                    AGED ABOUT 41 YEARS
                    R/AT NO.A-201
                    GOPALAN GRANDEUR APARTMENT
                    HOODI CIRCLE, MAHADEVAPURA POST
                                -2-
                                             NC: 2025:KHC:32265
                                          CRL.A No. 687 of 2025


 HC-KAR


      BANGALORE-560 048.                         ...RESPONDENT

     THIS CRIMINAL APPEAL IS FILED UNDER SECTION
374(3) CR.PC PRAYING TO 1) SET ASIDE THE JUDGMENT
PASSED IN CRL.A.NO.25166/2024 DISPOSED BEFORE THE
HONBLE LXXIV ADDL. CITY CIVIL AND SESSIONS JUDGE,
BENGALORE (CCH-75) (ANNEXURE-A).

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:      HON'BLE MR. JUSTICE S RACHAIAH

                        ORAL JUDGMENT

1. Learned counsel for the appellant Sri. Syed Khaleel

Pasha, has filed a memo dated 20.08.2025 seeking to convert

this Criminal Appeal into Criminal Revision Petition.

2. The Registry is directed to convert this Criminal

Appeal into Criminal Revision Petition within a period of two

weeks from today for statistical purpose.

3. Accordingly, the Criminal Appeal stands disposed

of.

Sd/-

(S RACHAIAH) JUDGE

NM

 
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