Karnataka High Court
Sri M A Srinivas vs Smt Indira Devadas on 19 August, 2025
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NC: 2025:KHC:32097
RFA No. 1022 of 2023
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF AUGUST, 2025
BEFORE
THE HON'BLE MRS. JUSTICE K.S. HEMALEKHA
REGULAR FIRST APPEAL NO. 1022 OF 2023 (PAR)
BETWEEN:
SRI. M.A. SRINIVAS,
S/O LATE M.K. APPAJAPPA,
AGED ABOUT 75 YEARS,
RESIDING AT NO.198/A, 25TH CROSS,
3RD BLOCK, JAYANAGAR,
BANGALORE - 560 011.
...APPELLANT
(BY SRI. R.A. DEVANAND, ADVOCATE)
AND:
1. SMT. INDIRA DEVADAS
W/O LATE M.A. DEVADAS,
Digitally signed by AGED ABOUT 80 YEARS,
MAHALAKSHMI B M R/AT NO.202/C, ISHWAR KRUPA,
Location: HIGH
COURT OF 6TH 'B' MAIN, 3RD BLOCK, JAYANAGAR,
KARNATAKA BANGALORE - 560 011.
2. SRI. M.A. SOMASHEKAR
S/O LATE M.K. APPAJAPPA,
AGED ABOUT 83 YEARS,
R/AT NO.245, 2ND MAIN,
7TH BLOCK, JAYANAGAR,
BANGALORE - 560 082.
3. SMT. NIRMALA NAGARAJ
D/O LATE SMT. LEELAVATHI,
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RFA No. 1022 of 2023
HC-KAR
AND W/O DR. K NAGARAJ,
R/AT NO.19, BHCS LAYOUT,
BTM, BANNERGATTA ROAD,
BANGALORE - 560 076.
4. SMT. SHANTALA SHESHAGIRI,
D/O LATE SMT. LEELAVATHI,
AND W/O LATE SHESHAGIRI,
AGED ABOUT 55 YEARS,
R/AT NO. 1143, 36TH CROSS,
4TH 'T' BLOCK, 26TH MAIN,
BANGALORE - 560 048.
5. SMT. POORNIMA SHEKAR,
D/O LATE SMT. LEELAVATHI,
AND W/O SRI. S. SHEKAR,
AGED ABOUT 50 YEARS,
R/AT NO.1184, 26TH MAIN, 1ST PHASE,
J P NAGAR, BANGALORE - 560 078.
6. DR. D C MAHESH,
S/O LATE SMT. LEELAVATHI,
AGED ABOUT 50 YEARS,
R/AT NO.698, 16TH 'A' MAIN,
4TH T BLOCK, JAYANAGAR,
BANGALORE - 560 041.
7. SRI M.N. NARASEGOWDA,
H/O LATE SMT. VIJAYALAKSHMI,
AGED ABOUT 85 YEARS,
R/AT NO.594, 10TH MAIN, 5TH BLOCK,
JAYANAGAR, BANGALORE - 560 041.
8. SRI M.N. NANRENDRA KUMAR,
S/O LATE VIJAYALAKSHMI,
AGED ABOUT 50 YEARS,
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RFA No. 1022 of 2023
HC-KAR
R/AT NO.594, 10TH MAIN, 5TH BLOCK,
JAYANAGAR, BANGALORE - 560 041.
9. SMT. M.N. KUSUMA,
D/O LATE VIJAYALAKSHMI,
AGED ABOUT 60 YEARS,
R/AT NO.2375, OPPOSITE VIJAYNAGAR CLUB,
VIJAYANAGAR, BANGALORE - 560 104.
10. SMT. M.N. SUJATHA
D/O LATE VIJAYALAKSHMI,
AND H/O M.N. SRINIVAS,
AGED ABOUT 47 YEARS,
R/AT NO.246, 5TH CROSS,
10TH 'C' MAIN, JAYANAGAR 1ST BLOCK,
BANGALORE - 560 011.
11. SMT. M N SHASHIKALA,
D/O LATE VIJAYALAKSHMI,
AND H/O M N SRINIVAS,
R/AT NO.359, 2ND CROSS,
4TH MAIN, VIJAYNAGAR 1ST STAGE,
MYSORE - 570 017.
12. SMT. VIMALA,
D/O LATE M APPAJAPPA,
AGED ABOUT 75 YEARS,
RESIDING AT NO.744/A,
SAI NILAYA, VINAYAKA NAGAR,
KONENA AGRAHARA, HAL AIRPORT ROAD,
BANGALORE - 560 017.
...RESPONDENTS
THIS RFA IS FILED UNDER SECTION 96 OF CPC, PRAYING
TO SET ASIDE THE ORDER DATED 28.03.2023 PASSED IN FDP
NO.181/2014 BY THE COURT OF XVIII ADDITIONAL CITY CIVIL
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RFA No. 1022 of 2023
HC-KAR
AND SESSIONS JUDGE, BANGALORE AND WHICH IS
PRODUCED AS DOCUMENT NO.1 BY ALLOWING THIS APPEAL,
TO MEET THE ENDS OF JUSTICE.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MRS. JUSTICE K.S. HEMALEKHA
ORAL JUDGMENT
The learned counsel for appellant has filed a memo
seeking withdrawal of the appeal and the said memo reads
as under:
"It is prayed that the above appeal may be
dismissed as withdrawn as not pressed, to meet the
ends of justice."
2. Memo is placed on record.
3. In view of the memo filed by the learned counsel
for the appellant, the appeal is dismissed as withdrawn.
Sd/-
______________________
JUSTICE K.S. HEMALEKHA
YN
CT: BHK
