St Joseph University vs Mr Steven Alfred
2025 Latest Caselaw 2295 Kant

Karnataka High Court

St Joseph University vs Mr Steven Alfred on 6 August, 2025

                                              -1-
                                                       NC: 2025:KHC:30556-DB
                                                         WA No. 554 of 2025


                   HC-KAR



                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 6TH DAY OF AUGUST, 2025

                                           PRESENT
                      THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
                                              AND
                              THE HON'BLE MR. JUSTICE C M JOSHI
                            WRIT APPEAL NO. 554 OF 2025 (EDN-RES)
                   BETWEEN:

                   ST. JOSEPH'S UNIVERSITY,
                   REP. BY ITS REGISTRAR,
                   #36, LALBAGH ROAD,
                   BENGALURU-560 027.
                                                                ...APPELLANT
                   (BY SMT. FEBA NISHA, ADVOCATE)

                   AND:

                   MR. STEVEN ALFRED,
                   AGED ABOUT 20 YEARS,
                   R/O H NO. 10, SUNDAR NILAYA,
Digitally signed   NEAR M HASALLI, YADGIR DIST,
by NANDINI R       YADAGIRI-585 202.
Location:                                                     ...RESPONDENT
HIGH COURT
OF                      THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
KARNATAKA          HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
                   24.03.2025 PASSED IN WP No.203031/2024 BY THE HON'BLE
                   SINGLE JUDGE AND CONSEQUENTLY DISMISS THE ABOVE WP.

                       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
                   JUDGMENT WAS DELIVERED THEREIN AS UNDER:

                   CORAM:     HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
                              and
                              HON'BLE MR. JUSTICE C M JOSHI
                               -2-
                                        NC: 2025:KHC:30556-DB
                                          WA No. 554 of 2025


HC-KAR



                         ORAL JUDGMENT

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1. None appears for the appellant.

2. A memo has been filed seeking withdrawal of the

appeal.

3. In view of the same, the appeal is dismissed as

withdrawn.

Sd/-

(VIBHU BAKHRU) CHIEF JUSTICE

Sd/-

(C M JOSHI) JUDGE

tsn*