Smt Parvathamma vs Shri Sriramappa @ Sriramaiah Since Dead ...
2025 Latest Caselaw 1930 Kant

Karnataka High Court

Smt Parvathamma vs Shri Sriramappa @ Sriramaiah Since Dead ... on 1 August, 2025

                                             -1-
                                                        NC: 2025:KHC:29954
                                                      RFA No. 2055 of 2022


                 HC-KAR




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 1ST DAY OF AUGUST, 2025

                                          BEFORE
                          THE HON'BLE MRS. JUSTICE K.S. HEMALEKHA
                  REGULAR FIRST APPEAL NO. 2055 OF 2022 (DEC/INJ)


                 BETWEEN:

                 SMT. PARVATHAMMA
                 W/O LATE R.NARAYANAPPA
                 AGED ABOUT 79 YEARS
                 R/AT NO 50/67, 1ST MAIN ROAD,
                 GARUDACHARPALYA,
                 MAHADEVAPURA POST,
                 BENGALURU - 560036.
                                                              ...APPELLANT
                 (BY SRI VARUN P., ADVOCATE)

                 AND:

                 1.    SHRI SRIRAMAPPA @ SRIRAMAIAH
                       SINCE DEAD BY HIS LRS
Digitally signed by
MAHALAKSHMI B M A)     SMT R.GEETHA
Location: HIGH         D/O LATE D.RAMAIAH
COURT OF               AGED ABOUT 70 YEARS
KARNATAKA              R/AT VENUGOPALA SWAMY TEMPLE ROAD,
                       DEVASANDRA MAIN ROAD, K.R.PURAM,
                       BENGALURU- 560036.

                 2.    SRI R.RAMESHBABU @ BABU
                       S/O LATE SRIRAMAPPA
                       AGED ABOUT 55 YEARS

                 3.    SRI R.KESHAVA
                       S/O LATE SRIRAMAPPA
                       AGED 53 YEARS
                            -2-
                                         NC: 2025:KHC:29954
                                       RFA No. 2055 of 2022


HC-KAR




4.   SRI R.CHANDRA
     S/O LATE SRIRAMAPPA
     AGED ABOUT 50 YEARS

     RESPONDENT NOS.2 TO 4 ARE
     R/AT DEVASANDRA MAIN ROAD,
     (NEAR RAMAKRISHNA TEMPLE),
     DEVASANDRA, BENGALURU-560036.

5.   SMT K.G.SAROJAMMA
     W/O CHINNAPPANAIDU
     AGED ABOUT 60 YEARS
     R/AT SLV NILAYAM
     BELOW KARANJIKATTE
     5TH CROSS, KADIRIPURA ROAD,
     KOLAR, KOLAR DISTRICT - 560101.

6.   SMT SANGEETHA JOSEPH
     W/O A.G.JOSEPH,
     AGED ABOUT 50 YEARS
     GANDHINAGARA, VIRAJPET,
     COORG DISTRICT - 571218.

7.   SMT S.AMBIKA SOMAYA
     D/O SRI SHESHAGIRI S.,
     AGED ABOUT 37 YEARS
     C/O DR. UPADHYA, DURGA KRUPA,
     KRISHNA THEATRE ROAD,
     DEVASANDRA ROAD,
     K.R. PURAM POST,
     BENGALURU-560036.

8.   SRI HARIKRISHNA NAKSHATRI
     S/O SRI VASUDEVA NAKSHATRI
     AGED ABOUT 70 YEARS
     PROPRIETOR, HOTEL GAYITHRI DARSHINI
     DEVASANDRA MAIN ROAD,
     K.R. PURAM POST, BENGALURU-560036.

9.   THE COMMISSIONER /
     JOINT COMMISSIONER
                              -3-
                                           NC: 2025:KHC:29954
                                       RFA No. 2055 of 2022


HC-KAR




    BRUHAT BENGALURU MAHANAGARA PALIKE
    MAHADEVAPURA ZONE,
    BENGALURU-560036.
                                     ...RESPONDENTS

     THIS RFA IS FILED UNDER SECTION 96 OF CPC AGAINST
THE JUDGMENT AND DECREE DATED 01.04.2022 PASSED IN
OS.No.1902/2007 ON THE FILE OF THE LII ADDITIONAL CITY
CIVIL AND SESSIONS JUDGE, BENGALURU, DISMISSING THE
SUIT FOR DECLARATION AND INJUNCTION.

    THIS RFA, COMING ON FOR ORDERS,               THIS   DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MRS. JUSTICE K.S. HEMALEKHA

                    ORAL JUDGMENT

Notice was ordered on I.A.1/2022. Process fee has

not been paid till today. There is no representation on

behalf of the appellant. It appears that the appellant is

not interested in prosecuting the appeal. Hence, the

appeal is dismissed for non-prosecution.

Sd/-

____________________ JUSTICE K.S. HEMALEKHA

CKL