Smt Shobha R vs Smt.Baby Saroja N
2024 Latest Caselaw 22518 Kant

Karnataka High Court

Smt Shobha R vs Smt.Baby Saroja N on 4 September, 2024

Author: V Srishananda

Bench: V Srishananda

                                                   -1-
                                                             NC: 2024:KHC:36128
                                                           RFA No. 1406 of 2020




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 4TH DAY OF SEPTEMBER, 2024

                                               BEFORE
                              THE HON'BLE MR JUSTICE V SRISHANANDA
                            REGULAR FIRST APPEAL NO. 1406 OF 2020 (PAR)


                      BETWEEN:

                      1.    SMT. SHOBHA R
                            W/O SRI. RAJENDRAN
                            AGED ABOUT 46 YEARS,
                            R/AT NO.E-150-70/1,
                            3RD MAIN ROAD,
                            BENGALURU-560021.


                      2.    SRI. J.RAJENDRAN
                            S/O LATE M.JAYARAM
                            AGED ABOUT 60 YEARS,
                            R/AT NO.E-150-70/1,
                            3RD MAIN ROAD,
                            BENGALURU-560021.
Digitally signed by
VEDAVATHI A K                                                     ...APPELLANTS
Location: High
Court of
Karnataka             (BY SRI. H. RAMACHANDRA, ADVOCATE)


                      AND:

                      1.    SMT. BABY SAROJA N
                            W/O SRIRAMULU
                            AGED ABOUT 34 YEARS,
                            R/AT NO.5/B, 8TH CROSS,
                            MATHIKERE EXTENSION,
                            BENGALURU-560054.
                           -2-
                                    NC: 2024:KHC:36128
                                  RFA No. 1406 of 2020




2.   SMT. N. RADHA KARTHIKEYAN
     W/O SRI.KARTHIK
     AGED ABOUT 32 YEARS,
     R/AT NO.11,
     PUNGANOORAMMA KOIL STREET,
     GUDIYATTAM, CHUNNAMBU PET,
     TAMILNADU-632 602


3.   SMT. S. JAYANTHI
     W/O. A SESHADRI
     AGED ABOUT 38 YEARS,
     R/AT NO.26/1, 7TH CROSS,
     5TH CROSS, SRIRAMPURAM,
     BENGALURU-560021.
                                       ...RESPONDENTS


      THIS RFA IS FILED UNDER SEC.96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 01.02.2020 PASSED IN
OS.NO.1969/2009 ON THE FILE OF THE XLIII ADDITIONAL
CITY CIVIL AND SESSIONS JUDGE, BENGALURU, DISMISSING
THE SUIT FOR PARTITION AND SEPARATE POSSESSION AND
DECLARATION.


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:   HON'BLE MR JUSTICE V SRISHANANDA
                               -3-
                                            NC: 2024:KHC:36128
                                          RFA No. 1406 of 2020




                         ORAL JUDGMENT

Office objections are not complied despite granting

sufficient time.

Accordingly, the appeal is dismissed for non-

prosecution.

Sd/-

(V SRISHANANDA) JUDGE

AKV

CT:SK