Citation : 2024 Latest Caselaw 22434 Kant
Judgement Date : 4 September, 2024
-1-
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 4TH DAY OF SEPTEMBER, 2024
PRESENT
THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT
AND
THE HON'BLE MR. JUSTICE VIJAYKUMAR A.PATIL
WRIT APPEAL NO. 100652 OF 2023 (CS-EL/M)
C/W
WRIT APPEAL NO. 100610 OF 2023
WRIT APPEAL NO. 100656 OF 2023
IN WA NO. 100652 OF 2023
BETWEEN:
SUNIL S/O. GANGADHAR MAHANTSHETTAR,
AGE. 48 YEARS, OCC. AGRICUTLURE,
R/O. LAXMESHWAR, TQ. SHIRHATTI,
DIST. GADAG-582120.
...APPELLANT
(BY SRI. JAGADISH PATIL, AND
SRI. VYAS DESAI, ADVOCATES)
Digitally signed
by JAGADISH T
R
Location: High
AND:
Court of
Karnataka,
Dharwad Bench
1. THE STATE OF KARNATAKA,
DEPARTMENT OF CO-OPERATIVE,
R/BY. ITS UNDER SECRETARY,
VIKASA SOUDHA, BENGALURU-01.
2. THE KARNATAKA CENTRAL CO-OPERATIVE
BANK LIMITED, DHAWAD, HEAD OFFICE, P. B. NO.21,
SUBHAS ROAD, DHARWAD 580001.
3. THE RETURNING OFFICER,
KARNATAKA CENTRAL CO-OPERATIVE BANK LIMITED,
DHARWAD, AND ASSISTANT COMMISSIONER,
DHARWAD, SUB DIVISION, 9, DHARWAD 580003.
-2-
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
4. THE PRATHAMIKA KRUSHI PATTINA SAHAKARI
SANGHA NIYAMITA, MAGADI, TQ. SHIRAHATTI,
DIST. GADAG. PIN CODE.582117,
BY ITS CHIEF EXECUTIVE OFFICER.
5. THE PRATHAMIKA KRUSHI PATTINA SAHAKARI
SANGH NIYAMITA, BALEHOSUR,
TQ. LAXMESHWAR, DIST. GADAG,
PIN CODE. 582210,
BY ITS CHIEF EXECUTIVE OFFICER.
6. GOVINDA S/O. VENKANAGOUDA PATIL,
AGE 57 YEARS, OCC. AGRICUTLURE
P.K.P.S. YALAVATTI, TQ. LAXMESHWAR,
DIST. GADAG-582210.
7. THE PRIMARY AGRICULTURE CREDIT CO-OPERATIVE
SOCIETY LIMITED, MUGADI,
R/BY. ITS PRESIDENT/DELEGATE,
SHRI. VEERAYYA S/O. PRABHAYYA MATHPATI,
AGE. 58 YEARS, OCC. AGRICULTURE,
POST. MAGADI, TQ. SHIRAHATI,
DIST. GADAG, PIN CODE-582117.
8. PRIMARY AGRICUTLURAL CREDIT CO-OPERATIVE
SOCIETY LIMITED, BALEHOSUR,
BY ITS PRESIDENT/DELEGATE,
SHRI BASAVARAJ S/O CHINNAPPA HANUMARADDI,
AGE. 43 YEARS, OCC. AGRICULTURE,
POST. BALEHOSUR, TQ. LAXMESHWAR,
DIST. GADAG. PIN CODE-582210.
9. CO-OPERATIVE ELECTION AUTHORITY,
REP. BY COMMISSIONER,
SHANTI NAGAR, BENGALURU.
10. ELECTION OFFICER CUM DEPUTY COMMISSIONER,
TQ: DIST: DHARWAD.
...RESPONDENTS
(BY SRI. V. S. KALASURMATH, HCGP FOR R1 AND R3;
SRI. R. H. ANGADI, ADV. FOR R2;
SMT. VIDYAVATI KOTTURSHETTAR, ADV. FOR R4 TO R8;
SRI. G. V. BHARAMAGOUDAR, ADV. FOR R9 AND R10)
-3-
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
THIS WRIT APPEAL IS FILED U/S.4 OF KARNATAKA HIGH
COURT ACT, 1961, PRAYING TO CALL FOR THE RECORDS IN
W.P.NO.105903/2023 ON THE FILE OF THE LEARNED SINGLE JUDGE
OF THIS HON'BLE COURT AND SET ASIDE THE FINAL ORDER DATED
27/10/2023 MADE IN THE ABOVE WRIT PETITION PASSED BY THE
LEARNED SINGLE JUDGE OF THIS HON'BLE COURT BY ALLOWING
THE W.P.NO.105903/2023 AS PRAYED FOR THEREIN IN THE
INTEREST OF JUSTICE AND EQUITY.
IN WA NO. 100610 OF 2023
BETWEEN:
SHANKRAMMA W/O. KALLANGOUDA MARIGOUDAR,
AGE. MAJOR, OCC. AGRICUTLURE,
R/O. KIRESUR VILLAGE, TQ. HUBBALLI,
DIST. DHARWAD 581209.
...APPELLANT
(BY SRI. JAGADISH PATIL, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
DEPARTMENT OF CO-OPERATIVE,
R/BY. ITS UNDER SECRETARY,
VIKASA SOUDHA, BENGALURU-01.
2. THE CHIEF EXECUTIVE OFFICER,
THE KARNATAKA CENTRAL CO-OPERATIVE
BANK LIMITED, DHARWAD, HEAD OFFICE,
P.B. NO. 21, SUBHAS ROAD,
DHARWAD-580001.
3. THE RETURNING OFFICER,
KARNATAKA CENTRAL CO-OPERATIVE
BANK LIMITED, DHARWAD,
AND ASSISTANT COMMISSIONER,
DHARWAD SUB-DIVISION,
DHARWAD-580003.
-4-
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
4. THE GADAG DISTRICT HORTICULTURAL
& AGRICULTURAL PRODUCING SALE
AND PROCESSING
CO-OPERATIVE SOCIETY LIMITED, GADAG.
TQ: & DIST: GADAG. PIN CODE-582101.
BY ITS CHIEF EXECUTIVE OFFICER.
5. THE GADAG CO-OPERATIVE GARDENERS SALE
SOCIETY LIMITED, GADAG, R/O: HIREHANDIGOL,
TQ: & DIST: GADAG. PIN CODE: 582205.
BY ITS CHIEF EXECUTIVE OFFICER.
6. THE KUNDGOL TALUK CO-OPERATIVE PRIMARY
LAND MORTGAGE BANK LIMITED,
POST: KUNDGOL, TQ: KUNDGOL,
DIST: DHARWAD. PIN CODE: 581113.
BY ITS CHIEF EXECUTIVE OFFICER,
KOLI SAKANIKEDARARA SAHAKARI
SANGHA NIYAMITA HAVERI.
POST: DEVIHOSUR, TQ: & DIST: HAVERI.
PIN CODE: 581152,
BY ITS CHIEF EXECUTIVE OFFICER.
7. KOLI SAKANIKEDARARA SAHAKARI SANGHA NIYAMITA
HAVERI. POST: DEVIHOSUR, TQ: & DIST: HAVERI.
PIN CODE: 581152, BY ITS CHIEF EXECUTIVE OFFICER.
8. SHIGGOAN TALUK PRATHAMIKA SAHAKARI KRUSHI
MATTU, GRAMEENA ABHIVRIDHI BANK NIYAMITA
SHIGGOAN, POST: SHIGGOAN, TQ: SHIGGOAN,
DIST: HAVERI, PIN CODE: 581205,
BY ITS CHIEF EXECUTIVE OFFICER.
9. SHRI BHARATESHWAR HALINA UTPADAKARA
SAHAKARI SANGHA NIYAMITA BARADUR,
POST: BARADUR, TQ: MUNDARAGI, DIST: GADAG.
PIN CODE: 582113, BY ITS CHIEF EXECUTIVE OFFICER
10. HALINA UTPADAKARA SAHAKARI SANGHA NIYAMITA
LIMITED, MUNDAWAD, POST: MUNDAWAD,
TQ: MUNDARAGI, DIST: GADAG, PIN CODE: 582118.
BY ITS CHIEF EXECUTIVE OFFICER.
11. THE SHIRAHATTI TALUKA CO-OPERATIVE CONSUMERS
HOLESALE STORES LIMTIED, SHIRAHATTI
-5-
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
POST: KADAKOL, TQ: SHIRAHATTI, DIST: GADAG.
PIN CODE: 582120.
BY ITS CHIEF EXECUTIVE OFFICER
12. THE FARMERS CO-OPERATIVE SPINNING MILL LIMITED,
HULAKOTI, POST: HULAKOTI, TQ: & DIST: GADAG.
PIN CODE: 582205, BY ITS CHIEF EXECUTIVE OFFICER.
13. CROP DEVELOPMENT CO-OPERATIVE SOCIETY LIMITED,
HULAKOTI POST: HULAKOTI, TQ: & DIST: GADAG.
PIN CODE: 582205, BY ITS CHIEF EXECUTIVE OFFICER.
14. GADAG SAHAKARI COTTON SALE SOCIETY LIMITED,
GADAG, POST: BINKADAKATTI, TQ: & DIST: GADAG.
PIN CODE: 582103, BY ITS CHIEF EXECUTIVE OFFICER.
15. PRADESHIKA ENNE BEEJA BELEGARARA SAHAKARI
SANGHAGALA VAKKUTA NIYAMITA,
HEBBALLI ROAD, TAJNAGAR, HUBBALLI-31.
DIST: DHARWAD, BY ITS CHIEF EXECUTIVE OFFICER.
16. MULAGUND HALU UTPADAKARA SANGHA NIYAMITA,
MULAGUND, POST: MULAGUND, TQ & DIST: GADAG.
PIN CODE: 582117, BY ITS CHIEF EXECUTIVE OFFICER.
17. SORATUR HALU UTPADAKARA SANGHA NIYAMITA,
SORATUR, POST: SORATUR, TQ & DIST: GADAG.
PIN CODE: 582120, BY ITS CHIEF EXECUTIVE OFFICER.
18. KAKKUR HALU UTPADAKARA SANGHA NIYAMITA
KAKKUR POST KAKKUR, POST: HESARUR,
TQ: MUNDARAGI, DIST: GADAG, PIN CODE: 582118.
BY ITS CHIEF EXECUTIVE OFFICER.
19. THE FARMERS CO-OPERATIVE OILS LIMITED
BINKADAKATTI, POST: BALAGANUR,
TQ: & DIST: GADAG, PIN CODE: 582102.
BY ITS CHIEF EXECUTIVE OFFICER.
20. KARJAGI GRAMADA HALINA UTPADAKARA
SAHAKARI SANGHA LIMITED, KARJAGI,
POST KARJAGI, DIST: HAVERI- 581112.
BY ITS CHIEF EXECUTIVE OFFICER.
21. DIDAGURU HALU UTPADAKARA SAHAKARA
SANGHA NIYAMITA, POST: DIDAGUR, TQ & DIST:
-6-
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
HAVERI - 581148, BY ITS CHIEF EXECUTIVE OFFICER.
22. DEVAGIRI HALU UTPADAKARA SAHAKARI SANGHA
NIYAMITA, POST: DEVAGIRI, TQ & DIST: HAVERI -
581110, BY ITS CHIEF EXECUTIVE OFFICER.
23. THE GADAG DISTRICT HORTICULTURAL & AGRICULTURAL
PRODUCING SALE AND PROCESSING
CO-OPERATIVE SOCIETY LIMITED GADAG.
REPRESENTED BY ITS PRESIDENT / DELEGATE
BASAVARAJ S/O MALLAPPA KORLAHALLI
AGE: 69 YEARS, OCC: AGRICULTURE,
R/O: GADAG, TQ: & DIST: GADAG.
PIN CODE - 582101.
24. THE GADAG CO-OPERATIVE GARDENERS SALE
SOCIETY LIMITED GADAG.
REPRESENTED BY ITS DIRECTOR / DELEGATE
SHEKHARAGOUDA S/O NINGANAGOUDA PATIL,
AGE: 62 YEARS,OCC: AGRICULTURE,
R/O: HIREHANDIGOL, TQ: & DIST: GADAG.
PIN CODE: 582205.
25. THE KUNDGOL TALUK CO-OPERATIVE PRIMARY
LAND MORTGAGE BANK LIMITED, KUNDGOL.
REPRESENTED BY ITS PRESIDENT / DELEGATE
ARAVIND S/O MAHADEVAPPA KATAGI,
AGE: 71 YEARS, OCC: AGRICULTURE,
R/O: KUNDGOL, TQ: KUNDGOL,
DIST: DHARWAD, PIN CODE: 581113.
26. KOLI SAKANIKEDARARA SAHAKARI SANGHA NIYAMITA,
HAVERI, REPRESENTED BY ITS PRESIDENT/DELEGATE
PRABHUGOUDA S/O. JEEVANAGOUDA MUDIGOUDRA,
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O: DEVIHOSUR, TQ: & DIST: HAVERI.
PIN CODE: 581152.
27. SHIGGOAN TALUK PRATHAMIKA SAHAKARI KRUSHI
MATTU GRAMEENA ABHIVRIDHI BANK NIYAMITA
SHIGGOAN, REPRESENTED BY ITS PRESIDENT/DELEGATE
SHEKAPPA S/O HUCHCHAPPA HADIMANI,
AGE: 68 YEARS, OCC: AGRICULTURE,
R/O: SHIGGOAN, TQ: SHIGGOAN, DIST: HAVERI.
PIN CODE: 581205.
-7-
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
28. SHRI BHARATESHWAR HALINA UTPADAKARA
SAHAKARI SANGHA NIYAMITA BARADUR,
REPRESENTED BY ITS PRESIDENT / DELEGATE
ASHOK S/O CHINNAPPA NADAGOUDRA,
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O: BARADUR, TQ: MUNDARAGI, DIST: GADAG.
PIN CODE: 582113.
29. HALINA UTPADAKARA SAHAKARI SANGHA NIYAMITA
LIMITED, MUNDAWAD.
REPRESENTED BY ITS PRESIDENT / DELEGATE
SANGANAGOUDA S/O HANUMANTAGOUDA PATIL
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: MUNDAWAD, TQ: MUNDARAGI,
DIST: GADAG, PIN CODE: 582118.
30. THE SHIRAHATTI TALUKA CO-OPERATIVE CONSUMERS
HOLESALE STORES LIMTIED, SHIRAHATTI
REPRESENTED BY ITS DIRECTOR / DELEGATE
TIPPANNA S/O. VIRUPAKSHAPPA KONCHIGERI,
AGE: 63 YEARS, OCC: AGRICULTURE,
R/O: KADAKOL, TQ: SHIRAHATTI, DIST: GADAG.
PIN CODE: 582120.
31. THE FARMERS CO-OPERATIVE SPINNING MILL
LIMITED HULAKOTI, REPRESENTED BY ITS
DIRECTOR / DELEGATE, RAGHUNATH S/O. RAMAPPA
SAHUKAR, AGE: 72 YEARS, OCC: AGRICULTURE,
R/O: HULAKOTI, TQ: & DIST: GADAG.
PIN CODE: 582205.
32. CROP DEVELOPMENT CO-OPERATIVE SOCIETY
LIMITED HULAKOTI, REPRESENTED BY ITS DIRECTOR /
DELEGATE, CHANDRAGOUDA S/O. RAMANAGOUDA
MARIYAPPAGOUDRA, AGE: 79 YEARS,
OCC: AGRICULTURE, R/O: HULAKOTI,
TQ: & DIST: GADAG, PIN CODE: 582205.
33. GADAG SAHAKARI COTTON SALE SOCIETY
LIMITED GADAG, REPRESENTED BY ITS
PRESIDENT/DELEGATE, RAVINDRANATH
S/O. MARTANDAPPA MULIMANI,
AGE: 67 YEARS, OCC: AGRICULTURE,
R/O: BINKADAKATTI, TQ: & DIST: GADAG.
PIN CODE: 582103.
-8-
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
34. PRADESHIKA ENNE BEEJA BELEGARARA
SAHAKARI SANGHAGALA VAKKUTA NIYAMITA
HEBBALLI ROAD, TAJNAGAR, HUBBALLI-31.
REPRESENTED BY ITS DIRECTOR / DELEGATE
SUDHAKAR S/O. RACHAPPA TIMMANNAVAR
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: H.NO. 09, WARD NO. 11, KHB COLONY,
BASAVANAGAR, VIDYAGIRI,
BAGALKOT, PIN CODE: 587102.
35. MULAGUND HALU UTPADAKARA SANGHA NIYAMITA,
MULAGUND, REPRESENTED
BY ITS PRESIDENT/DELEGATE
MAHADEVAPPA S/O. DODDANINGAPPA BATTUR,
AGE: 72 YEARS, OCC: AGRICULTURE,
R/O: MULAGUND, TQ & DIST: GADAG.
PIN CODE: 582 117.
36. SORATUR HALU UTPADAKARA SANGHA NIYAMITA
SORATUR, REPRESENTED BY ITS DIRECTOR/DELEGATE
MAHADEVAPPA S/O KRISHANAPPA UPPAR,
AGE: 67 YEARS, OCC: AGRICULTURE,
R/O: SORATUR, TQ & DIST: GADAG.
PIN CODE: 582120.
37. KAKKUR HALU UTPADAKARA SANGHA NIYAMITA
KAKKUR, REPRESENTED BY ITS PRESIDENT/DELEGATE
BHIMAPPA S/O FAKKIRAPPA DALAWAI,
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: KAKKUR, POST: HESARUR,
TQ: MUNDARAGI, DIST: GADAG.
PIN CODE: 582118.
38. THE FARMERS CO-OPERATIVE OILS LIMITED
BINKADAKATTI, REPRESENTED BY ITS
PRESIDENT/DELEGATE FAKKIRAPPA
S/O. HANUMAPPA AGASIMANI,
AGE: 61 YEARS, OCC: AGRICULTURE,
POST: BALAGANUR, TQ: & DIST: GADAG.
PIN CODE: 582102.
39. KARJAGI GRAMADA HALINA UTPADAKARA
SAHAKARI SANGHA LIMITED, KARJAGI,
REPRESENTED BY ITS PRESIDENT/DELEGATE
SANGAMESHWAR SULLALLI S/O NAGAPPA SULLALLI
AGE: 61 YEARS, OCC: AGRICULTURE,
-9-
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
R/O: KARJAGI, DIST: HAVERI- 581112.
40. DIDAGURU HALU UTPADAKARA SAHAKARA SANGHA
NIYAMITA, REPRESENTED BY PRESIDENT/DELEGATE
GADIGEPPA S/O. KALLAPPA NADAKATTIN,
AGE: 72 YEARS, OCC: AGRICULTURE & PRESIDENT,
POST: DIDAGUR, TQ & DIST: HAVERI-581148.
41. DEVAGIRI HALU UTPADAKARA SAHAKARA SANGHA
NIYAMITA, REPRESENTED BY PRESIDENT/DELEGATE
HOLIYAPPA KALLEDEVAR S/O. SIDDAPPA KALLEDEAR,
AGE: 46 YEARS, OCC: AGRICULTURE & PRESIDENT,
POST: DEVAGIRI, TQ & DIST: HAVERI-581110.
42. CO-OPERATIVE ELECTION AUTHORITY,
REP. BY COMMISSIONER,
SHANTI NAGAR, BENGALURU.
43. ELECTION OFFICER CUM DEPUTY COMMISSIONER,
TQ: DHARWAD, DIST: DHARWAD.
...RESPONDENTS
(BY SRI. V. S. KALASURMATH, HCGP FOR R1 & R3;
SRI. R. H. ANGADI, ADV. FOR R2;
SRI. S. B. PATIL, ADV. FOR R4 TO R22;
SMT. VIDYAVATI KOTTURSHETTAR, ADV. FOR R22 TO R41
THIS WRIT APPEAL IS FILED U/S.4 OF KARNATAKA HIGH
COURT ACT, 1961, PRAYING TO CALL FOR THE RECORDS IN
W.P.NO.105904/2023 ON THE FILE OF THE LEARNED SINGLE JUDGE
OF THIS HON'BLE COURT AND SET ASIDE THE FINAL ORDER DATED
11/10/2023 MADE IN THE ABOVE WRIT PETITION PASSED BY THE
LEARNED SINGLE JUDGE OF THIS HON'BLE COURT BY ALLOWING
THE W.P.NO.105904/2023 AS PRAYED FOR THEREIN IN THE
INTEREST OF THE JUSTICE AND EQUITY.
IN WA NO. 100656 OF 2023
BETWEEN:
SUNIL S/O. GANGADHAR MAHANTSHETTAR,
- 10 -
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
AGE. 40 YEARS, OCC. AGRICULTURE,
R/O. LAXMESHWAR, TQ. SHIRAHATTI,
DIST GADAG-582120.
...APPELLANT
(BY SRI. JAGADISH PATIL, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
DEPARTMENT OF CO-OPERATIVE, 6TH FLOOR, M. S.
BUIDING, AMBEDKAR VEEDHI, BENGALURU-560001.
2. THE STATE CO-OPERATIVE ELECTION AUTHORITY,
REPRESENTED BY ITS COMMISSIONER,
3RD FLOOR, SHANTI NAGAR,
TTMC 'A' BLOCK, BENGALURU-560027.
3. THE RETURNING OFFICER,
KARNATAKA CENTRAL CO-OPERATIVE BANK,
DHARWAD, TQ: DHARWAD, DIST: DHARWAD-580001.
4. THE DEPUTY COMMISSIONER,
DHAWAD, TQ & DIST: DHARWAD.
5. KARNATAKA CENTRAL CO-OPERATIVE BANK LIMITED,
REPREENTED BY ITS MANAGING DIRECTOR,
TQ & DIST: DHARWAD-580001.
6. PRATHAMIK KRUSHI PATTIN SAHAKAR SANGH,
VADAVI, REPRESENTED BY ITS PRESIDENT,
SRI. PRAKASH S/O. MAHADEVAPPA M.E.,
AGE: 47 YEARS, OCC: AGRICULTURE,
R/O. VADAVI, TQ: SHIRAHATTI, DIST: GADAG-582120.
...RESPONDENTS
THIS WRIT APPEAL IS FILED U/S.4 OF KARNATAKA HIGH
COURT ACT, 1961, PRAYING TO CALL FOR THE RECORDS IN
W.P.NO.106007/2023 ON THE FILE OF THE LEARNED SINGLE JUDGE
OF THIS HON'BLE COURT AND SET ASIDE THE FINAL ORDER DATED
11/10/2023 MADE IN THE ABOVE WRIT PETITION PASSED BY THE
LEARNED SINGLE JUDGE OF THIS HON'BLE COURT BY ALLOWING
THE W.P.NO.106007/2023 AS PRAYED FOR THEREIN IN THE
INTEREST OF JUSTICE AND EQUITY.
THESE APPEALS, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
- 11 -
NC: 2024:KHC-D:12729-DB
WA No. 100652 of 2023
C/W WA No. 100610 of 2023
WA No. 100656 of 2023
CORAM: THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT
AND
THE HON'BLE MR. JUSTICE VIJAYKUMAR A.PATIL
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE VIJAYKUMAR A.PATIL)
It is submitted at the Bar that pursuant to the direction of
learned Single Judge, the elections have been conducted on
2.11.2023 and in view of the same, nothing survives in these
appeals.
The said submission is placed on record. These appeals
are disposed off as having been rendered infructuous.
However, it is open for the appellants to work-out their
remedies as available under law.
Pending applications are also disposed off as not surviving
for consideration.
Sd/-
(KRISHNA S.DIXIT) JUDGE
Sd/-
(VIJAYKUMAR A.PATIL) JUDGE JTR/ct-an
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!