Karnataka High Court
Smt. Sujatha. M vs Shri. K. B. Krishna Reddy on 3 September, 2024
-1-
NC: 2024:KHC:35842-DB
RFA No.213/2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF SEPTEMBER, 2024
PRESENT
THE HON'BLE MRS JUSTICE K.S.MUDAGAL
AND
THE HON'BLE MR JUSTICE VENKATESH NAIK T
REGULAR FIRST APPEAL No.213/2019 (PAR/DEC/INJ)
BETWEEN:
SMT. SUJATHA M
D/O. SHRI. V.A.RANGASWAMY
AGED ABOUT 58 YEARS
R/AT NO.21/1
MALLIKARJUNA TEMPLE STREET
BASAVANAGUDI
BENGALURU - 560 004 ...APPELLANT
(BY SRI PRAKASH T HEBBAR, ADVOCATE)
AND:
1. SHRI. K B KRISHNA REDDY
S/O LATE BUDDA REDDY @ BUDDAPPA
AGED ABOUT 68 YEARS
R/AT NO.132/6
Digitally
signed by K S NAVODAYANAGAR (KOTHANUR DINNE)
RENUKAMBA J. P. NAGAR, 7TH PHASE
Location: BENGALURU - 560 076
High Court of
Karnataka
2. SHRI. K B GURUMURTHY REDDY
S/O LATE BUDDA REDDY @ BUDDAPPA
AGED ABOUT 75 YEARS
R/AT NO.6, KRISHNANAGAR, KOTHANUR
BENGALURU - 560 076
3. SHRI. K B NARAYAN REDDY
S/O LATE BUDDA REDDY @ BUDDAPPA
AGED ABOUT 65 YEARS
4. SHRI. K B MUNI REDDY
S/O. LATE BUDDA REDDY @ BUDDAPPA
AGED ABOUT 61 YEARS
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NC: 2024:KHC:35842-DB
RFA No.213/2019
R3 AND R4 ARE
R/AT NO.132/6, 2ND MAIN
NAVODAYANAGAR (KOTHANUR DINNE)
J. P. NAGAR, 7TH PHASE
BANGALORE - 560 076
5. SHRI.K B MUNIRAJU REDDY @ MUNIRAJU
S/O LATE BUDDA REDDY @ BUDDAPPA
AGED ABOUT 58 YEARS
R/AT NO.10 IN 132/6
3RD CROSS, 2ND MAIN
NAVODAYANAGAR
KOTHANUR DINNE ROAD
J. P. NAGAR, 7TH PHASE
BENGALURU - 560 076
6. SMT.YELLAMMA
W/O LATE NARAYANA REDDY
D/O BUDDA REDDY
AGED ABOUT 70 YEARS
R/AT NO.856, SAMARAT LAYOUT
ARAKERE, BANNERGHATTA ROAD
BENGALURU - 560 078
7. SMT.RATHNAMMA
W/O NARAYANA REDDY
D/O MUNI HANUMAPPA
MAJOR
8. SMT.GOWRAMMA
W/O MUNIREDDY
D/O HANUMAPPA REDDY
MAJOR
9. SMT.MANJULA
W/O K B MUNIRAJU
D/O ERAPPA REDDY
MAJOR
R7, R8 AND R9 ARE
R/AT NO.132/6, 2ND MAIN
KOTHANUR DINNE ROAD
NAVODAYANAGAR
J. P. NAGAR 7TH PHASE
BENGALURU - 560 076
10. SRI K B LAKSHMAN
S/O LATE BEERAPPA
AGED ABOUT 69 YEARS
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RFA No.213/2019
11. SRI L RAVI
S/O SRI K B LAKSHMAN
AGED ABOUT 39 YEARS
12. SRI L SRIDHAR
S/O K S LAKSHMAN
AGED ABOUT 36 YEARS
R10 TO R12 ARE
R/AT KUMAR NURSERY
NEW BANK COLONY
KONANAKUNTE
BENGALURU SOUTH TALUK - 560 062
13. M/S S P L HOUSING PRIVATE LTD.
REGISTERED OFFICE AT
NO.33-44/1 & 2
8TH MAIN, 4TH CROSS
R.M.V. EXTENSION
SADASHIVANAGAR
BENGALURU - 560 020
14. SRI S G SHAMANNA
S/O GANGAPPA
AGED ABOUT 53 YEARS
R/AT S G S COMPLEX
OLD BANK COLONY, KONANAKUNTE
CHEECHAGATTA MAIN ROAD
BENGALURU - 560 062
15. SMT Y N AMARAVATHI
W/O SRI GANGADHARA RAJU
AGED ABOUT 47 YEARS
R/AT NO.14, 5TH MAIN
NAVODAYANAGAR
J. P. NAGAR, 7TH PHASE
BENGALURU - 560 076 ... RESPONDENTS
(BY SRI C PRAKASH, ADVOCATE FOR C/R1)
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION 96 OF
CPC PRAYING TO SET ASIDE THE JUDGMENT AND DECREE DATED
27.11.2018 PASSED IN O.S.NO.8644/2013 ON THE FILE OF THE XII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE BENGALURU CITY,
PARTLY DECREEING THE SUIT FOR PARTITION AND SEPARATE
POSSESSION.
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NC: 2024:KHC:35842-DB
RFA No.213/2019
THIS REGULAR FIRST APPEAL COMING ON FOR ORDERS, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MRS JUSTICE K.S.MUDAGAL
AND
HON'BLE MR JUSTICE VENKATESH NAIK T
ORAL JUDGMENT
(PER: HON'BLE MRS JUSTICE K.S.MUDAGAL)
Despite granting sufficient opportunity, needful is not
done, therefore the appeal is dismissed.
Sd/-
(K.S.MUDAGAL)
JUDGE
Sd/-
(VENKATESH NAIK T)
JUDGE
KSR
