Karnataka High Court
Arun S/O Laxman Sabale vs Shri Sitaram Dhondiba Sabale Since ... on 28 October, 2024
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NC: 2024:KHC-D:15631
RFA No. 100116 of 2024
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 28TH DAY OF OCTOBER, 2024
BEFORE
THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
REGULAR FIRST APPEAL NO. 100116 OF 2024 (PAR/POS-)
BETWEEN:
ARUN S/O. LAXMAN SABALE,
AGE: 42 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI,
TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
...APPELLANT
(BY SRI. K. L. PATIL, ADVOCATE)
AND:
SHRI. SITARAM DHONDIBA SABALE,
[SINCE DECEASED BY HIS L.RS.]
1. SMT. NIRMALA
W/O. GANAPATI BELGAONKAR,
AGE: 64 YEARS,
ASHPAK
KASHIMSA OCC: HOUSEHOLD WORK,
MALAGALADINNI
R/O: KUSUMALI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
2. SMT. LAXMI
W/O. PARASHRAM PATIL,
Location: AGE: 62 YEARS,
HIGH
COURT OF OCC: HOUSEHOLD,
KARNATAKA R/O: CHANNEWADI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
3. SMT. NANDA
W/O. RAMCHANDRA PATIL,
AGE: 64 YEARS,
OCC: HOUSEHOLD,
R/O: LOKALI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
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RFA No. 100116 of 2024
4. SHANKAR S/O. VISHNU SABALE,
AGE: 62 YEARS,
OCC: AGRICULTURE & SERVICE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302
5. NAMADEV
S/O. VISHNU SABALE,
AGE: 52 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302
6. PUNDALIK
S/O. VISHNU SABALE,
AGE: 47 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
7. RAVALU
S/O. VISHNU SABALE,
AGE: 39 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302.
8. GANGARAM
S/O. DHONDIBA SABALE,
AGE:74 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302.
SHRI. KRISHNA NINGAPPA KAJUNEKAR,
[SINCE DECEASED BY HIS L.RS.]
9. MASHNU
S/O. KRISHNA KAJUNEKAR,
AGE: 72 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302.
10. MADHU
S/O. KRISHNA KAJUNEKAR,
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RFA No. 100116 of 2024
AGE: 67 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
11. MOHAN
S/O. KRISHNA KAJUNEKAR,
AGE: 64 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
12. SMT. SUNANDA
W/O. GANGARAM PATIL,
AGE: 57 YEARS,
OCC: AGRICULTURE
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302.
13. VITHOBA
S/O. NINGAPPA KAJUNEKAR,
AGE: 82 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302.
14. LAXMAN
S/O. NINGAPPA KAJUNEKAR,
AGE: 77 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302.
MAHADEV PARASHRAM SABALE,
[SINCE DECEASED BY HIS L. R'S.]
15. SMT. SHRIMANTI
W/O. MAHADEV SABALE,
AGE: 67 YEARS,
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302.
16. PARASHARAM
S/O. MAHADEV SABALE,
AGE: 42 YEARS,
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RFA No. 100116 of 2024
OCC: AGRICULTURE,
R/O: OLAMANI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302.
17. SMT. SUJATA
W/O. SANJAY NAIK,
AGE: 47 YEARS,
OCC: AGRICULTURE,
R/O: KAPILESHWAR ROAD, BELAGAVI,
DIST: BELAGAVI- 591302.
18. SMT. RENUKA
W/O. ANIL PATIL,
AGE: 39 YEARS, OCC: AGRICULTURE,
R/O: MUTAGA, TQ: BELAGAVI
DIST: BELAGAVI - 591302.
SMT. RAKMINI NAGO PEDNEKAR,
[SINCE DECEASED BY HER L.R'S.]
19. KEDARI
S/O. NAGO PEDNEKAR,
AGE: 67 YEARS,
OCC: AGRICULTURE,
R/O: JAMBOTI ROAD, PEERANWADI,
TQ: BELAGAVI,
DIST: BELAGAVI - 591302.
20. SMT. INDU
W/O. LAXMAN GAVADE,
AGE: 62 YEARS,
OCC: HOUSEHOLD,
R/O: KANBARGI, TQ: BELAGAVI,
DIST: BELAGAVI- 591302.
21. SMT. HOUSA
W/O. LAXAMN MUCHANDIKAR,
AGE: 57 YEARS,
OCC: HOUSEHOLD,
R/O: KANBARGI, TQ: BELAGAVI
DIST: BELAGAVI - 591302.
22. SMT. RANJANA
W/O. DYANESHWAR PATIL,
AGE: 42 YEARS,
OCC: HOUSEHOLD,
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NC: 2024:KHC-D:15631
RFA No. 100116 of 2024
R/O: CHANNEWADI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
23. SMT. POOJA
S/O. PUNDALIK PATIL,
AGE: 44 YEARS,
OCC: HOUSEHOLD,
R/O: BIDARBHAVI, TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
24. SMT. KOUSALYA
W/O. BAJIRAO PATIL,
AGE: 77 YEARS,
OCC: HOUSEHOLD,
R/O: KUPPATGERI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302.
25. SMT. JIJABAL
W/O. TUKARAM PATIL,
AGE: 59 YEARS, OCC: HOUSEHOLD,
R/O: JEEN DATTA NAGAR,
TQ: PEERANWADI,
DIST: BELAGAVI- 591302.
26. SMT. GANGU
W/O. KALLAPPA PATIL,
AGE: 61 YEARS, OCC: HOUSEHOLD,
R/O: KUPPATGERI, TQ: KHANAPUR,
DIST: BELAGAVI- 591302.
27. SMT. RUKMINI
W/O. MARUTI PATRI,
AGE: 64 YEARS, OCC: HOUSEHOLD,
R/O: KAPOLI K.G., TQ: KHANAPUR,
DIST: BELAGAVI - 591302.
...RESPONDENT
THIS RFA FILED UNDER SECTION 96 OF CPC., PRAYING TO
CALL FOR THE RECORDS AND ALLOW THIS APPEAL AND SET ASIDE
THE JUDGMENT AND DECREE DATED 14.08.2023, PASSED BY THE
SENIOR CIVIL JUDGE AND JMFC., KHANAPUR, IN O.S.NO.67/2011
AND DISMISS THE SUIT OF THE PLAINTIFF IN THE INTEREST OF
JUSTICE AND EQUITY.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE COURT
DELIVERED THE FOLLOWING:
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NC: 2024:KHC-D:15631
RFA No. 100116 of 2024
CORAM: THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
ORAL JUDGMENT
Since the value of the plaintiffs share comes to
Rs.9,82,500/- as per valuation provided in the schedule of
the properties, the appeal lies before the jurisdictional
District Judge. Hence, the appeal is dismissed as
withdrawn. The time spent in prosecuting this appeal i.e.,
from 26.02.2024 to till this date is to be excluded in
computing the limitation, in case, the appeal is filed before
the District Judge.
Registry is directed to return certified copy of the
judgment and decree to the appellant.
Sd/-
(ANANT RAMANATH HEGDE)
JUDGE
RKM
CT:ANB
