Dr Nagabhushan vs Smt Rathnamma
2024 Latest Caselaw 25241 Kant

Karnataka High Court

Dr Nagabhushan vs Smt Rathnamma on 22 October, 2024

                                              -1-
                                                       NC: 2024:KHC:42255
                                                     MFA No. 7400 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 22ND DAY OF OCTOBER, 2024

                                            BEFORE

                              THE HON'BLE MR JUSTICE C M JOSHI

                        MISCELLANEOUS FIRST APPEAL NO. 7400 OF 2023

                   BETWEEN:

                   1.    DR. NAGABHUSHAN,
                         S/O LATE K M ESHWAR SHAH,
                         AGED ABOUT 64 YEARS,
                         NO.127, 11TH MAIN ROAD,
                         2ND STAGE, BCC BADAVANE,
                         BANGALORE - 560 040.
                   2.    SMT GAYITRI,
                         W/O DR. NAGABHUSHAN,
                         AGED ABOUT 58 YEARS,
                         NO. 127, 11TH MAIN ROAD,
                         2ND STAGE, BCC BADAVANE,
                         BANGALORE - 560 040.
                                                               ...APPELLANTS
                   (BY SRI. PRASHANTH CHANDRA S N.,ADVOCATE)
Digitally signed
by NANDINI R       AND:
Location: High
Court of           1.    SMT RATHNAMMA,
Karnataka
                         W/O LATE LAKSHMANAPPA
                         @ LAKKAPPA,
                         AGED ABOUT 54 YEARS.
                   2.    SMT. SHASHIKALA,
                         D/O LATE LAKSHMANAPPA
                         @ LAKKAPPA,
                         AGED ABOUT 34 YEARS.
                   3.    RANGASWAMY,
                         S/O LATE LAKSHMANAPPA
                         @ LAKKAPPA,
                              -2-
                                             NC: 2024:KHC:42255
                                           MFA No. 7400 of 2023




    AGED ABOUT 33 YEARS.
    ALL ARE R/AT
    BHEEMANAKUPPE VILLAGE,
    KENGERI HOBLI,
    BANGALORE SOUTH TALUK.
                                                ...RESPONDENTS

     THIS MFA IS FILED U/S 30(1) OF EMPLOYEES
COMPENSATION ACT, 1923 AGAINST THE JUDGMENT AND
AWARD DATED 18.07.2023 PASSED IN E.C.A NO.1/2015 ON
THE FILE OF THE SENIOR CIVIL JUDGE, MAGADI, AWARDING
COMPENSATION OF RS. 4,56,615.50/- WITH INTEREST AT 12
PERCENT P.A. FROM 25.09.2013 TO TILL ITS REALIZATION.

     THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MR JUSTICE C M JOSHI

                      ORAL JUDGMENT

Learned counsel appearing for the appellant submits that

the matter has been amicably settled between the parties out

of the Court.

His submission is placed on record.

In view of the above submission and the peremptory

order passed by this Court on 26.06.2024, the appeal is

dismissed as not pressed.

Sd/-

(C M JOSHI) JUDGE