Karnataka High Court
Mailarappa S/O Channabasappa Bangi vs Veerayya S/O Chandrayya Maridevarmath on 21 October, 2024
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RSA No. 5445 of 2011
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 21ST DAY OF OCTOBER, 2024
BEFORE
THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
RSA NO. 5445 OF 2011 (DEC/INJ)
BETWEEN:
1. MAILARAPPA S/O CHANNABASAPPA BANGI,
AGE: 56 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
2. DEVAPPA NINGAPPA LAKKUNDI,
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
3. MAHADEVAPPA S/O SIDDAPPA GUNDUR @ VIJAPUR,
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
4. MAHANTAPPA S/O NEELAPPA LAXMESHWAR,
Digitally signed AGE: 51 YEARS, OCC: AGRICULTURE,
by SAROJA R/O: MULGUND, TQ: GADAG-582001.
HANGARAKI
Location: HIGH 5. SHIVALINGAPPA S/O CHANNABASAPPA MATTI,
COURT OF AGE: 61 YEARS, OCC: AGRICULTURE,
KARNATAKA R/O: MULGUND, TQ: GADAG-582001.
DHARWAD
BENCH 6. ABDULKHADARSAB HAJARESAB DURGIGUNDI,
AGE: 67 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
7. ASHOK SHIVAPPA HUNASHIMARAD,
AGE: 31 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
8. BASAVARAJ VEERAPPA SUNKAPUR,
AGE: 39 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
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RSA No. 5445 of 2011
9. MAHANTAPPA MUDUKAPPA JAMPALI,
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
10. DEVAPPA CHANNABASAPPA KUNDAGOL,
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
11. MAILARAPPA SOMAPPA KUNDAGOL,
AGE: 61 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
12. BASAPPA NEELAPPA KOLIWAD,
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
13. NEELAPPA FAKIRAPPA ALLANNAVAR,
AGE: 61 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
14. KARIYAPPA MALLAPPA KUNDAGOL,
AGE: 67 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
15. NEELAPPA YALLAPPA SORATUR,
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
16. CHANNAPPA RAMAPPA GUNJAL,
AGE: 59 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
17. GIRIYAPPA NINGAPPA TAHASILDAR,
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
18. MALANGOUDA DIVANSHA MAKANDAR,
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
... APPELLANTS
(BY SRI. LAXMAN T MANTAGANI, ADVOCATE)
AND:
1. VEERAYYA S/O CHANDRAYYA MARIDEVARMATH,
AGE: 71 YEARS, OCC: RTD: GOVT. SERVATN,
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RSA No. 5445 of 2011
R/O: MULGUND, TQ: GADAG-582001.
2. TOWN MUNICIPAL COUNCIL, MULGUND,
REP: BY ITS CHIEF OFFICER, T.M.C.
MULGUND, TQ: GADAG-582001.
3. BASAPPA KALLAPPA JAMPALI,
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
4. NINGAPPA SHIDDAPPA SHIRAHATTI,
AGE: 66 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
5. BEERAPPA NEELAPPA PUJAR,
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
6. SHIVAPPA UDACHAPPA JOGI,
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
7. NINGAPPA PRABHAPPA MAVINKAI,
AGE: 66 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
8. MAHESH UMAPATHI NEELAGUND,
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O: MULGUND, TQ: GADAG-582001.
... RESPONDENTS
(BY SRI. GIRISH S HIREMATH, ADVOCATE FOR R1 (NOC);
SRI. K.B. NAVALGIMATH, ADVOCATE FOR C/R1)
THIS RSA IS FILED UNDER SECTION 100 OF C.P.C., AGAINST
THE JUDGEMENT & DECREE DATED 23.02.2011 PASSED IN R.A.
NO.72/2007 ON THE FILE OF THE ADDL. SENIOR CIVIL JUDGE,
GADAG, DISMISSING APPEAL FILED AGAINST THE JUDGMENT
DATED 04.07.2007 AND THE DECREE PASSED IN O.S. NO.138/2005
ON THE FILE OF THE 1ST ADDL. CIVIL JUDGE (JR.DN.), GADAG,
DISMISSING THE SUIT FILED FOR DECLARATION AND
CONSEQUENTIAL RELIEF OF INJUNCTION.
THIS RSA COMING ON FOR ORDERS, THIS DAY, THE COURT
MADE THE FOLLOWING:
CORAM: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
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RSA No. 5445 of 2011
ORAL JUDGMENT
Respondent No.1 is the contesting respondent. Till
date, no steps have been taken to bring his L.Rs. on
record. The appeal is of the year 2011, it appears that the
appellants are not interested in prosecuting the matter.
Hence, the appeal is dismissed for non-prosecution.
Sd/-
(JUSTICE K.S. HEMALEKHA)
JUDGE
Vnp
