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Karnataka State Police Housing And ... vs The State Of Karnataka
2024 Latest Caselaw 24795 Kant

Citation : 2024 Latest Caselaw 24795 Kant
Judgement Date : 1 October, 2024

Karnataka High Court

Karnataka State Police Housing And ... vs The State Of Karnataka on 1 October, 2024

                                                -1-
                                                          NC: 2024:KHC:40942-DB
                                                          WP No. 26615 of 2024




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 1ST DAY OF OCTOBER, 2024

                                             PRESENT
                            THE HON'BLE MRS JUSTICE ANU SIVARAMAN
                                                AND
                              THE HON'BLE MR JUSTICE G BASAVARAJA
                                WRIT PETITION NO.26615 OF 2024
                   BETWEEN:

                   1.   KARNATAKA STATE POLICE HOUSING AND
                        INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
                        NO.59, RICHMOND ROAD, BENGALURU 560025
                        REPRESENTED BU ITS ASSISTANT ADMINISTRATOR
                        OFFICER MR BASVARAJ B
                                                                 ...PETITIONER
                   (BY SRI. PAWAR PRAKASH GOPALKRISHNA.,ADVOCATE)

                   AND:

                   1.   THE STATE OF KARNATAKA
                        REPRESENTED BY ITS PRINCIPAL SECRETARY, FINANCE
                        DEPARTMENT, VIDHANA SOUDHA, BANGALORE-560001.

Digitally signed
by NANDINI D       2.   THE STATE OF KARNATAKA
Location: High
Court of                REP. BY ITS ADDITIONAL CHIEF SECRETARY, HOME
Karnataka               DEPARTMENT, VIDHANA SOUDHA,
                        BENGALURU-560001

                   3.   SMT.B.GAYATHRI,
                        POSTED AS FINANCIAL ADVISOR W/O.DODDA SWAMY.K,
                        AGED ABOUT 42 YEARS,
                        R/AT.BALAJI HILL VIEW APARTMENT, FLAT NO.002, 6TH A
                        CROSS, ITTADAMADU MAIN ROAD, BANSHANKARI 3RD
                        STAGE,
                        BENGALURU 560085
                               -2-
                                       NC: 2024:KHC:40942-DB
                                       WP No. 26615 of 2024




4.   SRI DEVARAJ KUMBAR,
     FINANCIAL ADVISOR, KARNATAKA STATE POLICE
     HOUSING AND INFRASTRUCTURE DEVELOPMENT
     CORPORATION LTD., NO.59, RICHMOND ROAD,
     BENGALURU 560025
                                             ...RESPONDENTS
(BY SRI. VIKAS ROJIPURA, AGA FOR R1 & R2,
 SRI. C.M.NAGABHUSHANA, ADV. FOR C/R3,
 SRI. RAVIKIRAN P., ADV. FOR R4.)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
IMPUGNED ORDER DATED 23.09.2024 PASSED BY THE KARNATAKA
STATE ADMINISTRATIVE TRIBUNAL IN A.NO.3143 OF 2024 C/W
4091 OF 2024 IN ANNEXURE G; AND ETC.

    THIS PETITION, COMING ON FOR FINAL HEARING, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM:     HON'BLE MRS JUSTICE ANU SIVARAMAN
           and
           HON'BLE MR JUSTICE G BASAVARAJA

                         ORAL JUDGMENT

(PER: HON'BLE MRS JUSTICE ANU SIVARAMAN)

Learned Counsel for the petitioner seeks leave of the

Court to withdraw the petition and has filed a memo to that

effect. Memo is taken on record. Writ Petition is dismissed as

withdrawn.

Sd/-

(ANU SIVARAMAN) JUDGE

Sd/-

(G BASAVARAJA) JUDGE LNN

 
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