Karnataka High Court
Smt Bhagyamma vs Sri Lenkappa on 23 November, 2024
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NC: 2024:KHC:47795-DB
CCC No. 900 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 23RD DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR. N. V. ANJARIA, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE K. V. ARAVIND
CCC No. 900 OF 2024 (CIVIL)
BETWEEN:
1. SMT. BHAGYAMMA,
W/O. SHIVALINGAIAH,
D/O. LATE MUDDANNA,
AGED ABOUT 63 YEARS,
RESIDING AT ASHWATHAPPA LAYOUT,
3RD FLOOR, NEW POLICE STATION,
THALAGHATAPURA,
BANGALORE-560 062.
2. SMT. MANGALA,
W/O. VENKATESH,
D/O. LATE MUDDANNA,
AGED ABOUT 56 YEARS,
Digitally signed RESIDING AT No. 327,
by VALLI
MARIMUTHU 8TH MAIN, 1ST BLOCK,
Location: High KALYAN NAGAR, HRBR LAYOUT,
Court of BANGALORE-560 043.
Karnataka
3. SMT. VIJAYA. M.,
W/O. MANJUNATH,
D/O. LATE MUDDANNA,
AGED ABOUT 50 YEARS,
RESIDING AT No. 256,
POLICE STATION ROAD,
THALAGHATAPURA,
BANGALORE-560 062.
...COMPLAINANTS
(BY SRI NIROOP SUKIRTHY V., ADVOCATE FOR
SRI VENKATESHA T. S., ADVOCATE)
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CCC No. 900 of 2024
AND:
1. SRI LENKAPPA,
S/O. LATE LAKSHMANAPPA C.,
AGED ABOUT 72 YEARS,
RESIDING AT No. 760/13,
KANAKAPURA MAIN ROAD,
LAKSHMANAPPA LAYOUT,
JYOTHI FARM, TALAGHATTAPURA,
BANGALORE - 560 062.
2. SMT. MAALAMMA,
W/O LATE CHOWDAPPA,
AGED ABOUT 44 YEARS,
RESIDING AT No.46/1,
KANAKAPURA MAIN ROAD,
LAKSHMANAPPA LAYOUT,
JYOTHI FARM, TALAGHATTAPURA,
BANGALORE - 560 062.
3. SRI MANJUNATH,
S/O LATE LAKSHMANAPPA C.,
AGED ABOUT 45 YEARS,
RESIDING AT No. 46/1
KANAKAPURA MAIN ROAD,
LAKSHMANAPPA LAYOUT,
JYOTHI FARM, TALAGHATTAPURA,
BANGALORE - 560 062.
4. SRI THIMMAPPA,
S/O LATE MUDDANNA,
AGED ABOUT 60 YEARS,
RESIDING AT No. 114,
POLICE STATION ROAD,
KANAKAPURA MAIN ROAD,
TALAGHATTAPURA,
BANGALORE - 560 062.
5. SRI MANJUNATH
S/O LATE MUDDANNA,
AGED ABOUT 58 YEARS,
RESIDING AT No. 616,
NEAR SHRIRAM TEMPLE,
POLICE STATION ROAD,
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CCC No. 900 of 2024
KANAKAPURA MAIN ROAD,
TALAGHATTAPURA,
BANGALORE 560 062.
6. SRI SUBHASH,
S/O LATE MUDDANNA,
AGED ABOUT 53 YEARS,
RESIDING AT No. 114,
NEAR SHRIRAM TEMPLE,
POLICE STATION ROAD,
KANAKAPURA MAIN ROAD,
TALAGHATTAPURA,
BANGALORE 560 062.
7. SRI ASHWATHA N.,
S/O LATE NARAYANASWAMY,
AGED ABOUT 71 YEARS,
RESIDING AT No. E 327/6,
KANAKAPURA MAIN ROAD,
TALAGHATTAPURA,
BANGALORE 560 062.
8. SRI CHOWDAPPA,
S/O LATE NARAYANASWAMY,
AGED ABOUT 61 YEARS,
RESIDING AT No.30,
VAJRAMUNESHWARA GATE,
KANAKAPURA MAIN ROAD,
TALAGHATTAPURA,
BANGALORE 560 062.
9. SRI MUNIRAMU N.,
S/O LATE NARAYANSWAMY,
AGED ABOUT 62 YEARS,
RESIDING AT No. 297, 1ST FLOOR,
1ST CROSS, 6TH BLOCK, JAYANAGAR,
NEAR ANJANEYA TEMPLE,
BSK 2ND STAGE,
BANGALORE - 560 070.
...ACCUSED
(BY SRI AMITH L. M., ADVOCATE FOR A1 TO A9)
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CCC No. 900 of 2024
THIS CCC IS FILED UNDER SECTIONS 11 AND 12 OF THE
CONTEMPT OF COURT ACT, R/W UNDER ORDER XXXIX RULES
2A OF THE CPC, BY THE COMPLAINANT, PRAYING TO PUNISH
THE ACCUSED No.1 TO 9 FOR CONTEMPT OF THE INTERIM
ORDER DATED 14.12.2022 PASSED BY THIS HON'BLE COURT IN
RFA No.1300/2022 ANNEXURE-A.
THIS CCC COMING ON FOR ORDERS THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE THE CHIEF JUSTICE MR. JUSTICE
N. V. ANJARIA
and
HON'BLE MR JUSTICE K. V. ARAVIND
ORAL JUDGMENT
(PER: HON'BLE THE CHIEF JUSTICE
MR. JUSTICE N. V. ANJARIA)
Not only that the order which is the subject matter of
this contempt petition is an interim order passed in the
Regular First Appeal, it was stated that the Regular First
Appeal having been disposed of, subsequently, the order
passed therein came to be carried before the Hon'ble
Supreme Court. The Hon'ble Supreme Court has stayed
the entire judgment and order and that the Supreme Court
is seized with the appeal.
NC: 2024:KHC:47795-DB
2. In view of above aspects, the Court is not inclined to
exercise the contempt jurisdiction under the Contempt of
Courts Act, 1971.
3. Accordingly, the petition is dismissed.
Sd/-
(N. V. ANJARIA)
CHIEF JUSTICE
Sd/-
(K. V. ARAVIND)
JUDGE
VBS
