Karnataka High Court
Mallikarjun S/O Balappa Ganji vs Manjula W/O Rajashekhar Ganji on 22 November, 2024
-1-
NC: 2024:KHC-D:17102
RFA No. 100211 of 2020
C/W RFA No. 100400 of 2019
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 22ND DAY OF NOVEMBER, 2024
BEFORE
THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
REGULAR FIRST APPEAL NO. 100211 OF 2020 (PAR/POS-)
C/W
REGULAR FIRST APPEAL NO. 100400 OF 2019
IN RFA NO.100211/2020
BETWEEN:
SHRI. MALLIKARJUN S/O. BALAPPA GANJI,
AGE: 61 YEARS,
OCC: BUSINESS,
R/O: SHREE LAXMI TEMPLE ROAD,
OPPOSITE POLICE QUARTERS,
GOKAK-501307.
...APPELLANT
(BY SRI. G. B. NAIK AND SMT. P. G. NAIK, ADVOCATES)
AND:
ASHPAK 1. SMT. MANJULA W/O. RAJASHEKHAR GANJI,
KASHIMSA
MALAGALADINNI AGE: 51 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MARATHA GALLI,
BEHIND BANASHANKARI TEMPLE,
Location: GOKAK-501307.
HIGH
COURT OF
KARNATAKA
2. SMT. NANDA D/O. RAJASHEKHAR GANJI,
AGE: 31 YEARS,
OCC: STUDENT,
R/O: MARATHA GALLI,
BEHIND BANASHANKARI TEMPLE,
GOKAK-501307.
3. SHRI. DEEPAK S/O. RAJASHEKHAR GANJI
AGE: 29 YEARS,
OCC: STUDENT,
R/O: MARATHA GALLI,
-2-
NC: 2024:KHC-D:17102
RFA No. 100211 of 2020
C/W RFA No. 100400 of 2019
BEHIND BANASHANKARI TEMPLE,
GOKAK-501307.
4. SHRI. NAVIN S/O. RAJASHEKHAR GANJI,
AGE: 28 YEARS,
OCC: STUDENT,
R/O: MARATHA GALLI
BEHIND BANASHANKARI TEMPLE,
GOKAK-501307.
5. SHRI. UDAY S/O. BALAPPA GANJI,
AGE: 53 YEARS,
OCC: BACKERY BUSINESS,
R/O: UDAY BAKERY, MARKET ROAD,
GOKAK-501307.
6. SMT. SHAKUNTALA W/O. IRAPPA BALIPADI,
AGE: 43 YEARS,
OCC: HOUSEHOLD WORK,
R/O: SOMAVARPET,
GOKAK - 501307.
7. SMT. SUDHA W/O. RAJSHEKHAR KITTUR,
AGE: 40 YEARS,
OCC: HOUSEHOLD WORK,
R/O: NAVANAGAR,
38TH SECTOR,
BAGALKOT-587103.
...RESPONDENTS
(BY SRI. C.S. SHETTAR, ADVOCATE FOR R1 TO R3;
R4 TO R7 -SERVED BUT UNREPRESENTED)
THIS RFA FILED UNDER SEC. 96 READ WITH ORDER 41 RULE
1 AND 2 OF CPC., 1908, AGAINST THE JUDGMENT AND DECREE
DATED 26.02.2020 PASSED IN FDP NO.36/2019 ON THE FILE OF THE
II ADDITIONAL SENIOR CIVIL JUDGE AND JUDICIAL MAGISTRATE
FIRST CLASS, GOKAK, MAY KINDLY SET-ASIDE, IN THE INTEREST OF
JUSTICE AND EQUITY.
IN RFA NO.100400/2019
BETWEEN:
SHRI. MALLIKARJUN S/O BALAPPA GANJI
AGE: 60 YEARS,
OCC: BUSINESS,
R/O: SHREE LAXMI TEMPLE ROAD,
-3-
NC: 2024:KHC-D:17102
RFA No. 100211 of 2020
C/W RFA No. 100400 of 2019
OPPOSITE POLICE QUARTERS,
GOKAK-501307.
...APPELLANT
(BY SRI. G. B. NAIK AND SMT. P. G. NAIK, ADVOCATES)
AND:
1. SMT. MANJULA W/O RAJASHEKHAR GANJI,
AGE: 50 YEARS,
OCC: HOUSEHOLD WORK,
R/O: MARATHA GALLI,
BEHIND BANASHANKARI TEMPLE,
GOKAK-501307.
2. SMT. NANDA D/O RAJASHEKHAR GANJI,
AGE: 31 YEARS,
OCC: STUDENT,
R/O: MARATHA GALLI,
BEHIND BANASHANKARI TEMPLE,
GOKAK-501307.
3. SHRI. DEEPAK S/O RAJASHEKHAR GANJI,
AGE: 28 YEARS,
OCC: STUDENT,
R/O: MARATHA GALLI,
BEHIND BANASHANKARI TEMPLE,
GOKAK-501307.
4. SHRI. NAVIN S/O RAJASHEKHAR GANJI,
AGE: 27 YEARS,
OCC: STUDENT,
R/O: MARATHA GALLI,
BEHIND BANASHANKARI TEMPLE,
GOKAK-501307.
5. SHRI.UDAY S/O BALAPPA GANJI,
AGE: 57 YEARS,
OCC: BACKERY BUSINESS,
R/O: UDAY BAKERY,
MARKET ROAD,
GOKAK-501307.
6. SMT.SHANKUNATALA
W/O IRAPPA BALIPADI,
AGE: 42 YEARS,
-4-
NC: 2024:KHC-D:17102
RFA No. 100211 of 2020
C/W RFA No. 100400 of 2019
OCC: HOUSEHOLD WORK,
R/O: SOMAVARPET,
GOKAK-501307.
7. SMT.SUDHA W/O. RAJSHEKAR KITTUR,
AGE: 44 YEARS,
OCC: HOUSEHOLD WORK,
R/O: NAVANAGAR,
38TH SECTOR,
BAGALKOTE-587103.
...RESPONDENTS
(BY SRI. C.S. SHETTAR, ADVOCATE FOR R1 TO R3;
R4 TO R7 -SERVED BUT UNREPRESENTED)
THIS RFA FILED UNDER SEC. 96 READ WITH ORDER 41 RULE
1 AND 2 OF CPC., 1908, AGAINST THE JUDGMENT AND DECREE
DATED 10.04.2019 PASSED IN O.S.NO.327/2013 BY THE II ADDL.
SENIOR CIVIL JUDGE & JMFC., GOKAK MAY KINDLY BE SET ASIDE
AND SUIT OF THE PLAINTIFFS MAY KINDLY BE DISMISSED, IN THE
INTEREST OF JUSTICE AND EQUITY.
THESE APPEALS COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
CORAM: THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
ORAL JUDGMENT
More than three months have lapsed since death of
sole appellant.
Appeals are dismissed as abated.
Sd/-
(ANANT RAMANATH HEGDE)
JUDGE
RKM
CT:ANB
