Smt Doddaboramma vs State Of Karnataka
2024 Latest Caselaw 27989 Kant

Karnataka High Court

Smt Doddaboramma vs State Of Karnataka on 22 November, 2024

Author: H.P.Sandesh

Bench: H.P.Sandesh

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                                                           NC: 2024:KHC:47762
                                                         MFA No. 6043 of 2024




                         IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 22ND DAY OF NOVEMBER, 2024

                                            BEFORE
                              THE HON'BLE MR JUSTICE H.P.SANDESH

                        MISCELLANEOUS FIRST APPEAL NO. 6043 OF 2024 (LAC)

                   BETWEEN:

                   1.    SMT.DODDABORAMMA
                         D/O LATE BORA @ MALLAIAH
                         AGED ABOUT 65 YEARS

                   2.    SMT.PUTTAVEERAMMA
                         D/O LATE BORA @ MALLAIAH
                         AGED ABOUT 63 YEARS

                         APPELLANT NOS.1 AND 2 ARE
                         RESIDING AT
                         GIRENAHALLI VILLAGE
                         HAMLET OF HAROHALLIL VILLAGE
                         KASABA HOBLI
                         HAROHALLI TALUK
Digitally signed
by DEVIKA M              RAMANAGARA DISTRICT - 562112
Location: HIGH
COURT OF                                                        ...APPELLANTS
KARNATAKA
                   (BY SRI. K.ABHINAV ANAND, ADVOCATE)

                   AND:

                   1.    STATE OF KARNATAKA
                         REPRESENTED BY ITS
                         SECRETARY TO GOVERNMENT
                         INDUSTRIES AND COMMERCE DEPARTMENT
                         VIDHANA SOUDHA
                         DR.B.R AMBEDKAR VEEDHI
                         BENGALURU - 560001
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                                         NC: 2024:KHC:47762
                                       MFA No. 6043 of 2024




2.   KARNATAKA INDUSTRIAL AREA
     DEVELOPMENT BOARD
     REPRESENTED BY ITS
     MANAGING DIRECTOR
     KHANIJA BHAVAN
     RACE COURSE ROAD
     BENGALURU - 560001

3.   SPECIAL LAND ACQUISTION OFFICER
     KIADB NO.14/3, 1ST FLOOR
     MAHARSHI ARAVIND BHAVAN
     NRUPATHUNGA ROAD
     BENGALURU -560001

4.   SRI.K.V.S. PRAKASH
     S/O SRI K.S.GUPTA
     EARLIER R/AT NO.369
     4TH CROSS, 3RD PHASE
     J P NAGAR, BENGALURU - 560078

     PRESENTLY R/AT APARTMENT NO.1501
     TOWER-1, SVASA HOMES
     MATHA SHARADA DEVI ROAD
     K.G.NAGAR
     BENGALURU - 560019
                                            ...RESPONDENTS
      THIS MFA IS FILED U/SEC.54(1) OF LAND ACQUISITION ACT,
AGAINST THE LETTER DATED 02.03.2024 PASSED IN LETTER
NO.KIADB/LAQ/2250/2023-24 ON THE FILE OF THE SPECIAL LAND
ACQUISITION OFFICER-1, K.I.A.D.B., PALACE ROAD, BENGALURU
AND ETC.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,

JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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                                                      NC: 2024:KHC:47762
                                                    MFA No. 6043 of 2024




CORAM:                   HON'BLE MR JUSTICE H.P.SANDESH

                                    ORAL JUDGMENT

Learned counsel for the appellants seeks permission

of this Court to withdraw the appeal.

2. Since the challenge made before this Court is an

endorsement issued by KIADB dated 02.03.2024, he is

permitted to withdraw the appeal.

3. Hence, the appeal is dismissed as withdrawn.

Registry is hereby directed to return all the certified

copies after getting xerox copies of the same.

Sd/-

(H.P.SANDESH) JUDGE

NBM