Karnataka High Court
Devalsab S/O Maliksab Tahasildar vs Mohammed Ismailsab S/O Gudusab ... on 20 November, 2024
-1-
NC: 2024:KHC-D:16931
RSA.CROB No. 100006 of 2017
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 20TH DAY OF NOVEMBER, 2024
BEFORE
THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
RSA CROSS OBJ NO. 100006 OF 2017 (PAR)
BETWEEN:
DEVALSAB S/O. MALIKSAB TAHASILDAR,
AGE: 46 YEARS, R/O. MULAGUND,
DIST. GADAG-582117.
... CROSS OBJECTOR
(BY SRI. V G BHAT, ADVOCATE)
AND:
1. MOHAMMED ISMAILSAB
S/O. GUDUSAB TASILDAR,
AGE: 50 YEARS,
Digitally
R/O. MALDAR GALLI, MULGUND,
signed by
VISHAL
VISHAL
NINGAPPA
TQ and DIST: GADAG -582117.
NINGAPPA PATTIHAL
PATTIHAL Date:
2024.11.22
10:41:02
+0530 2. SHOUKAT ALI S/O. GUDUSAB TASILDAR,
AGE: 49 YEARS, R/O. MALDAR GALLI,
MULAGUND, TQ and DIST: GADAG-582117.
3. DAVALBI W/O. SHARIFSAB BUDIHAL,
AGE: 79 YEARS, OCC. AGRICULTURE,
R/O. BUDIHAL, NOW RESIDING AT MULGUND,
TQ. AND DIST. GADAG-582117.
4. RAJAMMA W/O. BAPUSAB DUNDUR,
AGE: 71 YEARS, OCC. HOUSEHOLD WORK
R/O. HALLIKERI,
TQ. GADAG, DIST. GADAG-582115.
-2-
NC: 2024:KHC-D:16931
RSA.CROB No. 100006 of 2017
5. ABDULKHADAR S/O. MODINSAB NADIMULLA,
AGE: 72 YEARS, R/O. MULGUND,
TQ. GADAG, DIST. GADAG-582117.
6. MODINSAB @ BABAJAN
S/O. ABDULKHADAR NADIMULLA,
AGE: 46 YEARS, R/O. MULGUND,
TQ. GADAG, DIST. GADAG-582117.
7. SMT. MAINUNNISA W/O. ABDULRAZAK DANDIN,
AGE: 44 YEARS, R/O. MULGUND,
TQ. GADAG, DIST. GADAG-582117.
8. MUSTAQ S/O. ABDULKHADAR NADIMULLA,
AGE: 42 YEARS, R/O. MULGUND,
TQ. GADAG, DIST. GADAG-582117.
9. SMT. SHAMSHADBEGUM
W/O. ISMAIL TAHASILDAR,
AGE: 40 YEARS, R/O. S M KRISHNA MAGAR,
ANNIGERI, TQ. NAVALGUND,
DIST. DHARWAD-582201.
10. SMT. KHAINUNNISA W/O. KUTUBUDDIN AKKI,
AGE: 72 YEARS,
R/O. MURADKHAN ONI, ANNIGERI,
TQ. NAVALGUND, NOW RESIDING AT
MUGAGUND, TQ. GADAG, DIST. GADAG-582117.
11. NOORULLA S/O. ABDULKHADAR NADIMULLA,
AGE: 37 YEARS, R/O. MULGUND,
TQ. GADAG, DIST. GADAG-582117.
12. SANAULLA S/O. ABDULKHADAR NADIMULLA,
AGE: 36 YEARS, R/O. MULGUND,
TQ. GADAG, DIST. GADAG-582117.
13. MUNNA S/O. ABDULKHADAR NADIMULLA,
AGE: 30 YEARS, R/O. MULGUND,
TQ. GADAG, DIST. GADAG-582117.
14. HUSENBI W/O. LADSAB HIRENAIKAR,
AGE: 66 YEARS, OCC. HOUSEHOLD WORK,
R/O. ANNIGERI, TQ. NAVALGUND,
DIST. GADAG-582201.
-3-
NC: 2024:KHC-D:16931
RSA.CROB No. 100006 of 2017
15. SMT. HUSSAINBI W/O. MALIKSAB TAHASILDAR,
AGE: 72 YEARS, R/O. MULGUND,
TQ. GADAG, DIST. GADAG-582117.
16. SMT. BIBIJAN W/O. DAVALSAB BUDIHAL,
AGE: 52 YEARS, R/O. MIG NAVANAGAR,
TQ. GADAG, DIST. GADAG-582103.
17. SMT. MEHARUNBI W/O. SUBHANSAB BUWWAJI,
AGE: 50 YEARS, R/O. MALASAMUDRA,
TQ. GADAG, DIST. DHARWAD-582103.
18. SMT. NOORJAN W/O. MOHAMMEDSAB JAMALASABNAVAR,
AGE: 48 YEARS, R/O. KADAPATTI HALIYAL,
TQ. HUBLI, DIST. DHARWAD-580020.
19. SMT. MUMTAJ W/O. SHARIEFSAB MULLA,
AGE: 40 YEARS, R/O. BANDIWAD,
TQ. HUBLI, DIST. DHARWAD-580020.
20. SMT. SHAMSHADBEGUM
W/O. DADASAB IMRAPUR,
AGE: 50 YEARS, R/O. KOTUMUCHAGI,
TQ. AND DIST. GADAG-580101.
21. SMT. DILSHADBEGUM W/O. NAZIRSAB MULLA,
AGE:39 YEARS, R/O. NANDESHWAR NAGAR,
TQ. HUBLI, DIST. DHARWAD-580020
... RESPONDENTS
THIS RSA CROB FILED IN RSA NO.100471/2014 FILED UNDER
ORDER 41 RULE 22 R/W SEC.100 OF CPC., FILED AGAINST THE
JUDGMENT AND DECREE DATED 02.07.2014 IN R.A.NO.23/2011 ON
THE FILE OF THE PRINCIPAL DISTRICT AND SESSIONS JUDGE,
GADAG, DISMISSING THE APPEAL AND CONFIRMING THE JUDGMENT
AND DECREE DATED 29.11.2010 IN FDP NO.22/2009 ON THE FILE OF
THE PRINCIPAL SENIOR CIVIL JUDGE AND CJM., GADAG, ACCEPTING
THE COMMISSION REPORT FILED BY THE COURT COMMISSION
REPORT FILED BY THE COURT COMMISSIONER IN RESPECT OF
LANDED PROPERTIES.
THIS CROSS OBJECTION, COMING ON FOR INTERLOCUTORY
APPLN, THIS DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
-4-
NC: 2024:KHC-D:16931
RSA.CROB No. 100006 of 2017
ORAL JUDGMENT
Learned counsel appearing for the cross-objector has
filed memo seeking to withdraw the cross-objection as does
not survive for consideration.
2. The memo reads as under:
"Herein the advocate for cross-objector
submits as under:
Since this RSA Crob. is filed in RSA
No.100471/2014, wherein the RSA is disposed off on
20.11.2024 as both the parties amicably settled the
dispute in one more suit between them in the trial
Court and parties not interested in continuing this
cross-objection. Hence, this RSA Crob. in RSA
No.100471/2014 also does not survive for
consideration."
In view of the memo filed, the cross-objection is
dismissed as does not survive for consideration.
Sd/-
(JUSTICE K.S.HEMALEKHA)
VNP / CT: PA
