Dodda Fakirappa Fakirappa Bedsur @ ... vs Hanamant S/O. Shiddappa Bedasur @ ...
2024 Latest Caselaw 27668 Kant

Karnataka High Court

Dodda Fakirappa Fakirappa Bedsur @ ... vs Hanamant S/O. Shiddappa Bedasur @ ... on 19 November, 2024

                                                -1-
                                                         NC: 2024:KHC-D:16862
                                                        RSA No. 6281 of 2012




                                IN THE HIGH COURT OF KARNATAKA,
                                        DHARWAD BENCH

                           DATED THIS THE 19TH DAY OF NOVEMBER, 2024

                                             BEFORE

                            THE HON'BLE MRS JUSTICE K.S.HEMALEKHA

                                 RSA NO. 6281 OF 2012 (DEC/INJ)

                      BETWEEN:

                      1.    DODDA FAKIRAPPA FAKIRAPPA BEDSUR
                            @ KURGUND,
                            AGE: 77 YEARS, OCC. AGRICULTURE,
                            R/O. OBALADINNI-591126,
                            TQ. SAUNDATTI, DIST. BELGAUM.

                      2.    SOMAPPA DODDA-FAKIRAPPA BEDUSR
                            @ KURGUND,
                            AGE: 48 YEARS, OCC. AGRICULTURE,
                            R/O. OBALADINNI-591126,
         Digitally
         signed by
         VISHAL
                            TQ. SAUNDATTI, DIST. BELGAUM.
VISHAL   NINGAPPA
NINGAPPA PATTIHAL
PATTIHAL Date:
         2024.11.21
         10:49:47
         +0530        3.    MARUTI DODDA-FAKIRAPPA BEDUSR
                            @ KURGUND,
                            AGE: 46 YEARS, OCC. AGRICULTURE,
                            R/O. OBALADINNI-591126,
                            TQ. SAUNDATTI, DIST. BELGAUM.

                                                               ... APPELLANTS
                      (BY SRI. SHAILA BELLIKATTI, ADVOCATE;
                      APPELLANT NO.1 IS ABATED)
                         -2-
                                 NC: 2024:KHC-D:16862
                                RSA No. 6281 of 2012




AND:

1.   HANAMANT S/O. SHIDDAPPA BEDASUR
     @ KURGUND,
     AGE: 43 YEARS, OCC. AGRICULTURE,
     R/O. OBALADINNI-591126,
     TQ. SAUNDATTI, DIST. BELGAUM.

2.   FAKIRAPPA S/O. SANNA-FAKIRAPPA BEDASUR
     @ KURGUND,
     AGE: 46 YEARS, OCC. AGRICULTURE,
     R/O. OBALADINNI-591126,
     TQ. SAUNDATTI, DIST. BELGAUM.

3.   THE SPECIAL LAND ACQUISITION OFFICER
     MARKANDEY PROJECT, HIDKAL DAM-591309,
     TQ. HUKKERI, DIST. BELGAUM.

                                    ... RESPONDENTS
(R1 AND R2 ARE DECEASED)

     THIS RSA IS FILED U/S. 100 OF C.P.C., AGAINST
THE JUDGEMENT & DECREE DTD:24.08.2012 PASSED IN
R.A.N0.69/2009 ON THE FILE OF THE II ADDL. DISTRICT
JUDGE, MACT-III, BELGAUM, DISMISSING THE APPEAL
FILED AGAINST THE JUDGMENT DTD:19.02.2008 AND
THE DECREE PASSED IN O.S. NO.57/2005 ON THE FILE
OF THE CIVIL JUDGE (SR.DN.) SAUNDATTI, DECREEING
THE SUIT FILED FOR DECLARATION, PARTITION AND
SEPARATE POSSESSION AND CONSEQUENTIAL RELIEF OF
INJUNCTION.

     THIS APPEAL, COMING ON FOR ADMISSION, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
                              -3-
                                     NC: 2024:KHC-D:16862
                                     RSA No. 6281 of 2012




                        ORAL JUDGMENT

Respondent Nos.1 and 2 and appellant No.1 are

reported to be dead.

No steps have been taken.

As the contesting respondents are dead, the entire

appeal stands abated.

Sd/-

(JUSTICE K.S.HEMALEKHA)

PJ, CT:PA