Citation : 2024 Latest Caselaw 27584 Kant
Judgement Date : 19 November, 2024
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RP No. 91 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR N. V. ANJARIA, CHIEF JUSTICE
AND
THE HON'BLE MR JUSTICE M.G.S. KAMAL
REVIEW PETITION NO. 91 OF 2024
IN
WRIT APPEAL NO.1171 OF 2022 (LR)
BETWEEN:
1. SRI HARISH KUMAR
AGED ABOUT 56 YEARS
S/O. LATE VENKATARAMAIAH.,
2. SMT. B.V. VENKATALASKHMAMMA
AGED ABOUT 68 YEARS
D/O. LATE VENKATARAMAIAH.,
3. SMT. B.V. PARVATHAMMA
AGED ABOUT 66 YEARS
Digitally D/O. LATE VENKATARAMAIAH.,
signed by
AMBIKA H B 4. SMT. B.V. CHANDRAMMA
AGED ABOUT 70 YEARS
Location:
High Court D/O. LATE VENKATARAMAIAH.,
of Karnataka
5. SMT. B.V. MANJULA
AGED ABOUT 55 YEARS
D/O. LATE VENKATARAMAIAH.,
No. 1 TO 5 ARE
R/AT No.33, 12TH E CROSS,
AGRAHARADASARAHALLI,
MAGADI ROAD,
BENGALURU - 560 079.
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6. SRI MALLESHKUMAR
S/O. LATE LINGAMMA
AGED ABOUT 53 YEARS.,
7. SMT. LAKSHMI
D/O. LATE LINGAMMA
AGED ABOUT 50 YEARS.,
8. SMT. NANJAMMA
W/O. DOLLAIAH
AGED ABOUT 70 YEARS.,
SL. NOS. 6 TO 8 ARE
R/AT No.42, E 42, 2ND CROSS,
GOPALAPURA, MAGADI ROAD,
BENGALURU - 560 023.
9. SRI H. DAYAKAR
S/O. LATE HANUMAIAH
AGED ABOUT 70 YEARS.,
10. SRI H. JANARDHAN
S/O. LATE HANUMAIAH
AGED ABOUT 62 YEARS.,
11. SRI H. RAMCHANDRA
S/O. LATE HANUMAIAH
AGED ABOUT 60 YEARS.,
12. SRI H. CHANDASHEKAR
S/O. LATE HANUMAIAH
AGED ABOUT 53 YEARS.,
SL. NOS. 9 TO 12 ARE
R/AT ULLALU VILLAGE, YESHWANTHPURA HOBLI
BENGALURU NORTH TALUK - 560 056.
13. SRI GOVINDA
S/O. LATE THIMMAIAH
AGED ABOUT 72 YEARS.,
14. SRI VENKATAPPA
S/O. LATE THIMMAIAH
AGED ABOUT 60 YEARS.,
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15. SRI DAYANANDA
S/O. LATE THIMMAIAH
AGED ABOUT 50 YEARS.,
SL. NOS. 13 TO 15 ARE
R/AT NO. 13, E STREET,
2ND CROSS, GOPALAPURA
BENGALURU - 560 023.
16. SRI D. KRISHNA MURTHY
S/O.LATE DASAPPA
AGED ABOUT 45 YEARS.,
17. SRI D. LOKESH
S/O. LATE DASAPPA
AGED ABOUT 40 YEARS.,
18. SRI D. MANJUNATH
S/O. LATE DASAPPA
AGED ABOUT 37 YEARS.,
19. SRI D. PRAKASH
S/O. LATE DASAPPA
AGED ABOUT 35 YEARS.,
20. SMT. SARASWATHI
W/O. LATE GOVINDA
AGED ABOUT 55 YEARS.,
SL. NOS. 16 TO 20 ARE
R/AT NO. 20, E STREET,
2ND CROSS, GOPALAPURA,
MAGADI ROAD,
BENGALURU - 560 023.
21. SRI ANAND @ ANANDA MURTHY
S/O. LATE PUTTAIAH
AGED ABOUT 48 YEARS.,
22. SMT. LAKSHMI
D/O. LATE PUTTAIAH
AGED ABOUT 42 YEARS.,
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23. SRI LAKSHMANA
S/O. LATE PUTTAIAH
AGED ABOUT 38 YEARS.,
24. SMT. KOMALA
D/O. LATE PUTTAIAH
AGED ABOUT 33 YEARS.,
SL. NOS.21 TO 24 ARE
R/AT NO.11, E STREET,
7TH CROSS, GOPALAPURA,
MAGADI ROAD,
BENGALURU - 560 023.
25. SRI SHANKARA
S/O. LATE MALLAIAH
AGED ABOUT 60 YEARS.,
26. SRI BALACHANDRA
S/O. LATE MALLAIAH
AGED ABOUT 53 YEARS.,
27. SRI NARASIMHA RAJU
S/O. LATE MALLAIAH
AGED ABOUT 46 YEARS.,
28. SMT. PADMAVATHI
D/O. LATE MALLAIAH
AGED ABOUT 48 YEARS
29. SMT. HEMAVATHI
D/O. LATE MALLAIAH
AGED ABOUT 43 YEARS.,
30. SRI NAGARAJ
S/O. LATE MALLAIAH
AGED ABOUT 56 YEARS.,
SL. NOS.25 TO 30 ARE
R/AT NO.6, B STREET, 2ND CROSS
GOPALAPURA, MAGADI ROAD,
BENGALURU - 560 023.
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ALL THE PETITIONERS ARE
REPRESENTED BY THEIR REGISTERED
GENERAL POWER OF ATTORNEY HOLDER:
SRI R. CHANDRU
S/O. LATE RAMAPPA
AGED ABOUT 60 YEARS
R/AT NO. 204,
2ND FLOOR, AHUJA CHAMBERS
NO.1, KUMARAKRUPA ROAD,
BENGALURU - 560 001.
...PETITIONERS
(BY SRI V. LAKSHMINARAYANA, SENIOR ADVOCATE A/W
SRI VIJAYA KUMAR K., ADVOCATE)
AND:
1. KARNATAKA INSTITUTE OF LEATHER TECHNOLOGY
(AN AUTONOMOUS INSTITUTE PROMOTED
BY THE GOVERNMENT OF KARNATAKA)
KADUGONDANAHALLI, ARABIC COLLEGE POST
BANGALORE - 560 045.
REPRESENTED BY ITS DIRECTOR.
2. THE STATE OF KARNATAKA
REPRESENTED BY
PRINCIPAL SECRETARY TO GOVERNMENT
REVENUE DEPARTMENT.
VIKASA SOUDHA, DR. B.R. AMBEDKAR VEEDHI,
BENGALURU - 560 001.
SRI VENKATARAMANAPPA
@ DODDANNA,
SINCE DEAD BY HIS LR'S
DASEGOWDA
SINCE DEAD BY HIS LR'S
3. SRI RANGASWAMY
AGED ABOUT 54 YEARS
S/O. LATE DASEGOWDA.,
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4. VENKATEGOWDA
AGED ABOUT 48 YEARS
S/O. LATE DASEGOWDA.,
5. BYIRAHANUME GOWDA
AGED ABOUT 47 YEARS
S/O. LATE DASEGOWDA.,
6. KEMPEGOWDA
AGED ABOUT 47 YEARS
S/O. LATE DASEGOWDA.,
7. RAGHU
AGED ABOUT 41 YEARS
S/O. LATE DASEGOWDA.,
8. MANJUNATH
AGED ABOUT 38 YEARS
S/O. LATE DASEGOWDA.,
9. SMT. CHANNAMMA
AGED ABOUT 68 YEARS
W/O. LATE RANGAPPA
D/O. LATE VENKATARAMANAPPA.,
10. SRI BYRAPPA
AGED ABOUT 56 YEARS
S/O. LATE VENKATARAMANAPPA
11. SRI GANGAPPA
AGED ABOUT 54 YEARS
S/O. LATE VENKATARAMANAPPA
RESPONDENT NOS.3 TO 11 ARE
RESIDING AT MUDDENAPALYA VILLAGE
VISHWANTANEEDAM POST
YESHWANTHURA HOBLI,
BENGALURU NORTH TALUK,
PIN - 560 091.
NAGARATHNAMMA
SINCE DEAD BY HER LR'S.
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12. SRI BHASKAR R. V.
S/O. LATE VENKATA CHALAPATHI
MAJOR,
13. SRI SRIDHAR R. V.,
S/O. LATE VENKATA CHALAPATHI
MAJOR,
14. SRI GIRIDHAR R. V.,
S/O. LATE VENKATA CHALAPATHI
MAJOR,
15. SRI SHANKAR R. V.,
S/O. LATE VENKATA CHALAPATHI
MAJOR,
RESPONDENT NOS.12 TO 15 ARE
RESIDING AT NO.37/55,
SURVEYOR ROAD,
BASAVANAGUDI,
BENGALURU - 560 004.
16. SRI RAJA SATISH
S/O. LATE GOVINDA RAJU
MAJOR,
R/AT NO.214, 45TH CROSS,
8TH BLOCK, JAYANAGAR,
BENGALURU - 560 082.
17. SRI DALI MUNIYAPPA
AGED ABOUT 65 YEARS
S/O .MUNI OBALAPPA
R/A ULLAL VILLAGE
YESHWANTHPURA HOBLI
BENGALURU NORTH TALUK
BENGALURU - 560 110.
18. SMT. LAKSHMINARASAMMA
AGED ABOUT 52 YEARS
W/O. SHIVANNA
R/A NO.24, 2ND CROSS,
2ND MAIN, VIJAYANAGAR,
BENGALURU - 560 040.
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19. SMT. B. V. RATHNAMMA
AGED ABOUT 60 YEARS
D/O. LATE VENKATARAMAIAH
R/AT NO.33, 12TH E CROSS,
MAGADI ROAD,
BENGALURU - 560 023.
20. SRI KRISHNA MURTHY
AGED ABOUT 48 YEARS
S/O. LATE LINGAMMA
R/AT NO.E-42, 2ND CROSS,
GOPALPURA, MAGADI ROAD,
BENGALURU - 560 023.
SMT. MAHADEVAMMA
SINCE DEAD BY HER LR'S,
21. SOWMYA
AGED ABOUT 22 YEARS
D/O. LATE MAHADEVAMMA,
22. NARAYANASWAMY
AGED ABOUT 21 YEARS
S/O. LATE MAHADEVAMMA.,
23. SRI H. CHANDRAKEERTHI
AGED ABOUT 41 YEARS
S/O. LATE HANUMAIAH.,
RESPONDENT NOS.21 TO 23 ARE
R/AT ULLAL VILLAGE, YESHWANTHPURA HOBLI
BENGALURU NORTH TALUK
BENGALURU - 560 110.
SMT. VENKATAMMA
SINCE DEAD BY HER LR'S,
24. MANJUNATH
AGED ABOUT 36 YEARS
S/O. LATE VENKATAMMA
SRI Y. NAGARAJ
SINCE DEAD BY HIS LR'S,
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25. SHASHIKALA
D/O. LATE NAGARAJ
AGED ABOUT 45 YEARS
26. VEDHA
D/O. LATE NAGARAJ
AGED ABOUT 43 YEARS.,
27. CHAMPA
D/O. LATE NAGARAJ
AGED ABOUT 41 YEARS.,
28. AJAY
S/O. LATE NAGARAJ
AGED ABOUT 40 YEARS.,
SRI Y. RAMAKRISHNA
DEAD BY HIS LR'S,
29. SHOBHA
D/O. LATE RAMAKRISHNA
AGED ABOUT 47 YEARS.,
30. SHARAVATHI
D/O. LATE RAMAKRISHNA
AGED ABOUT 45 YEARS.,
31. VIJAYKUMAR
S/O. LATE RAMAKRISHNA
AGED ABOUT 41 YEARS.,
RESPONDENT NOS.24 TO 31
NO.24, 2ND CROSS, 2ND MAIN,
HOSAHALLI COLONY,
NEAR PLAGUE MARAMMA TEMPLE,
VIJAYANAGAR,
BENGALURU - 560 040.
32. SRI Y. MANJUNATHA
AGED ABOUT 53 YEARS,
S/O. LATE YELLAPPA,
NO.24, 2ND CROSS,
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2ND MAIN, VIJAYANAGAR,
BENGALURU - 560 040.
SRI RAMAKRISHNA
SINCE DEAD BY HIS LRS,
33. SRINIVAS
S/O. LATE RAMAKRISHNA
AGED ABOUT 35 YEARS
R/AT NO.4, D STREET,
2ND CROSS, GOPALAPURA,
MAGADI ROAD,
BENGALURU - 560 023.
SRI D. MURTHY
SINCE DEAD BY HIS LR'S,
34. BHAGYAMMA
W/O. LATE D. MURTHY
AGED ABOUT 63 YEARS
35. D. RAVI
S/O. LATE D. MURTHY
AGED ABOUT 35 YEARS
36. SRI D. GOVINDARAJU
AGED ABOUT 35 YEARS
S/O. LATE DASAPPA.,
37. SMT. BHAGYAMMA
AGED ABOUT 43 YEARS
D/O. LATE DASAPPA
38. SMT. PARVATHAMMA
AGED ABOUT 33 YEARS
D/O. LATE DASAPPA
RESPONDENT NOS.34 TO 38 ARE
R/AT NO.11,
E STREET, 7TH CROSS,
GOPALAPURA
BENGALURU - 560 023.
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39. SMT. PARVATHAMMA
AGED ABOUT 71 YEARS
D/O. LATE PUTTAIAH
40. SRI NARASIMHA MURTHY
S/O LATE PUTTAIAH
AGED ABOUT 55 YEARS
RESPONDENT NOS.39 TO 40 ARE
R/AT NO.11,
E STREET, 7TH CROSS,
GOPALAPURA
BENGALURU - 560 023.
SRI NARASIMHA MURTHY
SINCE DEAD BY HIS LR'S,
41. AKKAYAMMA
W/O. LATE NARASIMHA MURTHY
AGED ABOUT 44 YEARS,
42. BHARATH KUMAR
S/O. LATE NARASIMHA MURTHY
AGED ABOUT 31 YEARS.
43. SUJAY KUMAR
S/O. LATE NARASIMHA MURTHY
AGED ABOUT 21 YEARS,
44. BHAVYA SHREE
D/O. LATE NARASIMHA MURTHY
AGED ABOUT 28 YEARS,
RESPONDENT NOS.41 TO 44 ARE
RESIDING AT ANJANNAGAR MANTANAKURCHI,
SONDEKOPPA POST,
NELMANGALA TALUK
BENGALURU - 562 130.
45. SMT. PUTTALAKSHMAMMA
AGED ABOUT 54 YEARS
W/O. LATE MARISWAMY,
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46. SMT. M. SUDHA
AGED ABOUT 35 YEARS
D/O. LATE MARISWAMY,
47. SRI M. HARISH
AGED ABOUT 34 YEARS
W/O. LATE MARISWAMY,
48. SRI M. ARAN @ ARUN
AGED ABOUT 34 YEARS
W/O. LATE MARISWAMY
RESPONDENT NOS.45 TO 48 ARE
RESIDING AT NO.36
ULLALA MAIN ROAD,
OPP. ULLAL LAKE
BENGALURU - 560 110.
...RESPONDENTS
(BY SRI A. RAVISHANKAR, ADVOCATE FOR R1,
SMT. SHWETA KRISHNAPPA, AGA &
SRI MOHAMMED JAFFAR SHAH, AGA FOR R2)
THE ADVOCATE FOR THE PETITIONER HAS FILED THE
ABOVE REVIEW PETITION UNDER SECTION 114 R/W ORDER 47
RULE 1 OF CPC, PRAYING THAT THIS HON'BLE COURT BE
PLEASED TO REVIEW THE ORDER DATED 23/01/2024 PASSED IN
W.A.NO.1171/2022 AND PASS APPROPRIATE ORDERS IN THE
INTEREST OF JUSTICE AND EQUITY AND PASS SUCH OTHER
ORDER AS MAY BE NECESSARY IN THE FACTS AND
CIRCUMSTANCES OF THE CASE AND IN THE INTEREST OF
JUSTICE AND EQUITY.
THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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CORAM: HON'BLE THE CHIEF JUSTICE MR. JUSTICE
N. V. ANJARIA
and
HON'BLE MR JUSTICE M.G.S. KAMAL
ORAL JUDGMENT
(PER: HON'BLE THE CHIEF JUSTICE MR. JUSTICE N. V. ANJARIA)
Memo dated 16.11.2024 filed by learned advocate
Mr. K. Vijaya Kumar for the petitioners reads as under,
"The petitioners respectfully submits that, pursuant to filing of this review petition, the state of Karnataka, has filed Special Leave Petition before the Hon'ble Supreme Court of India, in Dairy No.43108/2024 as aggrieved by the order dated 23.01.2024 passed by this Hon'ble court in W.A. No.1115/2022 C/w W.A.No.1125/2022, W.A. No.1167/2022, W.A.No.1168/2022, W.A.No.1170/2022, W.A. No.1171/2022, W.A. No.1267/2022, W.A. No.398/2023, W.A. No.474/2023, W.A. No.489/2023, W.A. No.1458/2023, hence the petitioners have also filing Special Leave Petition before the Hon'ble Supreme Court of India, hence the petitioners may be permitted to withdraw the above Review Petition with liberty, in the interest of justice."
2. In view of the memo, permission to withdraw the review
petition is granted.
3. The review petition is dismissed as withdrawn.
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This Court has not gone into the merits of the case in view of
withdrawal of the review petition.
Sd/-
(N. V. ANJARIA) CHIEF JUSTICE
Sd/-
(M.G.S. KAMAL) JUDGE
CR
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