Citation : 2024 Latest Caselaw 27581 Kant
Judgement Date : 19 November, 2024
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RP No. 90 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR. N.V. ANJARIA, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE M.G.S. KAMAL
REVIEW PETITION NO. 90 OF 2024
IN
WRIT APPEAL NO.1170 OF 2022 (LR)
BETWEEN:
1. SRI HARISH KUMAR
AGED ABOUT 56 YEARS,
S/O LATE VENKATARAMAIAH,
2. SMT. B V VENKATALAKSHMAMMA
AGED ABOUT 68 YEARS,
D/O LATE VENKATARAMAIAH,
3. SMT. B V PARVATHAMMA
Digitally
signed by AGED ABOUT 66 YEARS,
AMBIKA H B D/O LATE VENKATARAMAIAH,
Location: High
Court of 4. SMT. B V CHANDRAMMA
Karnataka
AGED ABOUT 70 YEARS,
D/O LATE VENKATARAMAIAH,
5. SMT. B V MANJULA
AGED ABOUT 55 YEARS,
D/O LATE VENKATARAMAIAH,
NOS.1 TO 5 ARE R/AT NO. 33,
12TH 'E' CROSS,
AGRAHARADASARAHALLI,
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RP No. 90 of 2024
MAGADI ROAD,
BENGALURU-560 079
6. SRI MALLESHKUMAR
S/O LATE LINGAMMA,
AGED ABOUT 53 YEARS,
7. SMT. LAKSHMI
D/O LATE LINGAMMA,
AGED ABOUT 50 YEARS,
8. SMT. NANJAMMA
W/O DOLLAIAH,
AGED ABOUT 70 YEARS,
SL.NOS.6 TO 8 ARE
R/AT NO.42, 'E' 42, 2ND CROSS,
GOPALAPURA, MAGADI ROAD,
BENGALURU-560023.
9. SRI H DAYAKAR
S/O LATE HANUMAIAH,
AGED ABOUT 70 YEARS,
10. SRI H JANARDHAN
S/O LATE HANUMAIAH,
AGED ABOUT 62 YEARS,
11. SRI H RAMCHANDRA
S/O LATE HANUMAIAH,
AGED ABOUT 60 YEARS,
12. SRI H CHANDRASHEKAR
S/O LATE HANUMAIAH,
AGED ABOUT 53 YEARS,
SL.NOS.9 TO 12 ARE R/AT
ULLALU VILLAGE,
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RP No. 90 of 2024
YESHWANTHPURA HOBLI,
BENGALURU NORTH TALUK-560056.
13. SRI GOVINDA
S/O LATE THIMMAIAH,
AGED ABOUT 72 YEARS,
14. SRI VENKATAPPA
S/O LATE THIMMAIAH,
AGED ABOUT 60 YEARS,
15. SRI DAYANANDA
S/O LATE THIMMAIAH,
AGED ABOUT 50 YEARS,
SL.NOS.13 TO 15 ARE R/AT NO.13,
'E' STREET, 2ND CROSS,
GOPALAPURA,
BENGALURU -560023.
16. SRI D KRISHNA MURTHY
S/O LATE DASAPPA,
AGED ABOUT 45 YEARS,
17. SRI D LOKESH
S/O LATE DASAPPA,
AGED ABOUT 40 YEARS,
18. SRI D MANJUNATH
S/O LATE DASAPPA,
AGED ABOUT 37 YEARS,
19. SRI D PRAKASH
S/O LATE DASAPPA,
AGED ABOUT 35 YEARS,
20. SMT. SARASWATHI
W/O LATE GOVINDA,
AGED ABOUT 55 YEARS,
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SL.NOS.16 TO 20 ARE R/AT NO.20
'E' STREET, 2ND CROSS,
GOPALAPURA, MAGADI ROAD,
BENGALURU-560023.
21. SRI ANAND @ ANANDA MURTHY
S/O LATE PUTTAIAH,
AGED ABOUT 48 YEARS,
22. SMT. LAKSHMI
D/O LATE PUTTAIAH,
AGED ABOUT 42 YEARS,
23. SRI. LAKSHMANA
S/O LATE PUTTAIAH,
AGED ABOUT 38 YEARS,
24. SMT. KOMALA
D/O LATE PUTTAIAH,
AGED ABOUT 33 YEARS,
SL.NOS.21 TO 24 ARE R/AT NO.11,
'E' STREET, 7TH CROSS,
GOPALAPURA, MAGADI ROAD,
BENGALURU-560023
25. SRI SHANKARA
S/O LATE MALLAIAH,
AGED ABOUT 60 YEARS,
26. SRI BALACHANDRA
S/O LATE MALLAIAH,
AGED ABOUT 53 YEARS,
27. SRI NARASIMHA RAJU
S/O LATE MALLAIAH,
AGED ABOUT 46 YEARS,
28. SMT. PADMAVATHI
D/O LATE MALLAIAH,
AGED ABOUT 48 YEARS,
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29. SMT. HEMAVATHI
D/O LATE MALLAIAH,
AGED ABOUT 43 YEARS,
30. SRI NAGARAJ
S/O LATE MALLAIAH
AGED ABOUT 56 YEARS,
SL.NOS.25 TO 30 ARE
R/AT NO.6, 'B' STREET, 2ND CROSS,
GOPALAPURA, MAGADI ROAD,
BENGALURU-560023.
ALL THE PETITIONERS ARE
REPRESENTED BY THEIR REGISTERED
GENERAL POWER OF ATTORNEY HOLDER:
SRI R CHANDRU
S/O LATE RAMAPPA,
AGED ABOUT 60 YEARS,
R/AT NO.204, 2ND FLOOR,
AHUJA CHAMBERS,
NO.1, KUMARAKRUPA ROAD,
BENGALURU-560001.
...PETITIONERS
(BY SRI V LAKSHMINARAYANA, SENIOR ADVOCATE A/W
SRI VIJAYA KUMAR K, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY
PRINCIPAL SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT,
M.S BUILDING,
BENGALURU-560001.
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2. THE TAHSILDAR
BENGALURU NORTH TALUK,
K G ROAD,
BANGALORE-560001.
SRI VENKATARAMANAPPA
@ DODDANNA,
SINCE DEAD BY HIS LRS,
DASE GOWDA,
SINCE DEAD BY HIS LRS,
3. VENKATAMMA,
1ST WIFE OF LATE DASEGOWDA,
4. KEMPAMMA
2ND WIFE OF LATE DASEGOWDA,
5. SRI RANGASWAMY
S/O LATE DASEGOWDA,
AGED ABOUT 54 YEARS,
6. VENKATEGOWDA
S/O LATE DASEGOWDA,
AGED ABOUT 48 YEARS,
7. BYIRAHANUME GOWDA
S/O LATE DASEGOWDA,
AGED ABOUT 47 YEARS,
8. KEMPEGOWDA
S/O LATE DASEGOWDA,
AGED ABOUT 47 YEARS,
9. RAGHU
S/O LATE DASEGOWDA,
AGED ABOUT 41 YEARS,
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10. MANJUNATH
S/O LATE DASEGOWDA,
AGED ABOUT 38 YEARS,
11. SMT. CHANNAMMA
AGED ABOUT 68 YEARS,
W/O LATE RANGAPPA ,
D/O LATE VENKATARAMANAPPA,
12. SRI BYRAPPA
S/O LATE VENKATARAMANAPPA,
AGED ABOUT 56 YEARS,
13. SRI GANGAPPA
S/O LATE VENKATARAMANAPPA,
AGED ABOUT 54 YEARS,
RESPONDENT NOS.3 TO 13 ARE
R/AT MUDDENAPALYA VILLAGE,
VISHWANTANEEDAM POST,
YESHWANTHPURA HOBLI,
BENGALURU NORTH TALUK,
PIN-560091.
NAGARATHNAMMA
SINCE DEAD BY HER LRS,
14. SRI BHASKAR R V
S/O LATE VENKATA CHALAPATHI,
MAJOR,
15. SRI SRIDHAR R V
S/O LATE VENKATA CHALAPATHI,
MAJOR,
16. SRI GIRIDHAR R V
S/O LATE VENKATA CHALAPATHI,
MAJOR,
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RP No. 90 of 2024
17. SRI SHANKAR R V
S/O LATE VENKATA CHALAPATHI,
MAJOR,
RESPONDENT NOS.14 TO 17 ARE
R/AT NO.37/55, SURVEYOR ROAD,
BASAVANAGUDI,
BENGALURU-560004.
18. SRI RAJA SATISH
S/O LATE GOVINDA RAJU,
MAJOR, R/AT NO.214,
45TH CROSS, 8TH BLOCK,
JAYANAGAR,
BENGALURU-560082.
19. SRI DALI MUNIYAPPA
AGED ABOUT 65 YEARS,
S/O MUNI OBALAPPA,
R/AT ULLAL VILLAGE,
YESHWANTHPURA HOBLI,
BENGALURU NORTH TALUK,
BENGALURU-560110.
20. SMT. LAKSHMINARASAMMA
AGED ABOUT 52 YEARS,
W/O SHIVANNA, R/AT NO.24,
2ND CROSS, 2ND MAIN,
VIJAYANAGAR,
BENGALURU-560040.
21. SMT. B V RATHNAMMA
AGED ABOUT 60 YEARS,
D/O LATE VENKATARAMAIAH,
R/AT NO.33, 12TH 'E' CROSS,
MAGADI ROAD,
BENGALURU-560023.
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22. SRI KRISHNA MURTHY
AGED ABOUT 48 YEARS,
S/O LATE LINGAMMA,
23. SMT. MAHADEVAMMA
AGED ABOUT 50 YEARS,
D/O LATE LINGAMMA,
RESPONDENT NOS.22 TO 23 ARE
R/AT NO. E-42, 2ND CROSS,
GOPALPURA, MAGADI ROAD,
BENGALURU-560023.
24. SRI H CHANDRAKEERTHI
AGED ABOUT 41 YEARS,
S/O LATE HANUMAIAH,
R/AT ULLAL VILLAGE,
YESHWANTHPURA HOBLI,
BENGALURU NORTH TALUK,
BENGALURU-560110.
25. SMT. VENKATAMMA
AGED ABOUT 81 YEARS,
W/O LATE YELLAPPA,
26. SRI Y NAGARAJ
AGED ABOUT 64 YEARS,
S/O LATE YELLAPPA,
27. SRI Y RAMAKRISHNA
AGED ABOUT 61 YEARS,
S/O LATE YELLAPPA,
28. SRI Y MANJUNATHA
AGED ABOUT 53 YEARS,
S/O LATE YELLAPPA,
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RESPONDENT NOS.25 TO 28 ARE
R/AT NO.24, 2ND CROSS,
2ND MAIN, VIJAYANAGAR,
BENGALURU-560040.
29. SRI RAMAKRISHNA
AGED ABOUT 59 YEARS,
S/O LATE THIMMAIAH
R/AT NO. 4, 'D' STREET, 2ND CROSS,
GOPALAPURA, MAGADI ROAD,
BENGALURU-560023.
30. SRI D MURTHY
AGED ABOUT 41 YEARS,
S/O LATE DASAPPA,
31. SRI D GOVINDARAJU
AGED ABOUT 35 YEARS,
S/O LATE DASAPPA,
32. SMT. BHAGYAMMA
AGED ABOUT 43 YEARS,
D/O LATE DASAPPA,
33. SMT. PARVATHAMMA
AGED ABOUT 33 YEARS,
D/O LATE DASAPPA,
RESPONDENT NOS.30 TO 33 ARE
R/AT NO.11, 'E' STREET, 7TH CROSS,
GOPALAPURA,
BENGALURU-560023.
34. SMT. PARVATHAMMA
AGED ABOUT 71 YEARS,
D/O LATE DASAPPA,
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35. SRI NARASIMHA MURTHY
S/O LATE PUTTAIAH,
AGED ABOUT 55 YEARS,
36. SRI NARASIMHA MURTHY
S/O LATE MALLAIAH,
AGED ABOUT 63 YEARS,
37. SMT. PUTTALAKSHMAMMA
AGED ABOUT 54 YEARS,
W/O LATE MARISWAMY,
38. SMT M SUDHA
AGED ABOUT 35 YEARS,
D/O LATE MARISWAMY,
39. SRI M HARISH
AGED ABOUT 34 YEARS,
W/O LATE MARISWAMY,
40. SRI M ARAN @ ARUN
AGED ABOUT 34 YEARS,
W/O LATE MARISWAMY,
RESPONDENT NOS.34 TO 40 ARE
R/AT NO.36, ULLALA MAIN ROAD,
OPP: ULLAL LAKE, BENGALURU-560110.
...RESPONDENTS
(BY SMT. SHWETA KRISHNAPPA, AGA &
SRI MOHAMMED JAFFAR SHAH, AGA FOR R-1 & 2)
THIS REVIEW PETITION IS FILED UNDER SECTION 114
READ WITH ORDER 47 RULE 1 OF CPC, 1908, PRAYING TO
REVIEW THE ORDER DATED 23.01.2024 PASSED IN WRIT
APPEAL NO.1170/2022.
THIS PETITION, COMING ON FOR ADMISSION, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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RP No. 90 of 2024
CORAM: HON'BLE THE CHIEF JUSTICE MR. JUSTICE
N. V. ANJARIA
and
HON'BLE MR JUSTICE M.G.S. KAMAL
ORAL JUDGMENT
(PER: HON'BLE THE CHIEF JUSTICE MR. JUSTICE N. V. ANJARIA)
Memo dated 16.11.2024 filed by learned advocate
Mr. K. Vijaya Kumar for the petitioners reads as under,
"The petitioners respectfully submits that, pursuant to filing of this review petition, the state of Karnataka, has filed Special Leave Petition before the Hon'ble Supreme Court of India, in Dairy No.43108/2024 as aggrieved by the order dated 23.01.2024 passed by this Hon'ble court in W.A. No.1115/2022 C/w W.A.No.1125/2022, W.A. No.1167/2022, W.A.No.1168/2022, W.A.No.1170/2022, W.A. No.1171/2022, W.A. No.1267/2022, W.A. No.398/2023, W.A. No.474/2023, W.A. No.489/2023, W.A. No.1458/2023, hence the petitioners have also filing Special Leave Petition before the Hon'ble Supreme Court of India, hence the petitioners may be permitted to withdraw the above Review Petition with liberty, in the interest of justice."
2. In view of the memo, permission to withdraw the review
petition is granted.
3. The review petition is dismissed as withdrawn.
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This Court has not gone into the merits of the case in view of
withdrawal of the review petition.
Sd/-
(N. V. ANJARIA) CHIEF JUSTICE
Sd/-
(M.G.S. KAMAL) JUDGE
CR
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