Citation : 2024 Latest Caselaw 27579 Kant
Judgement Date : 19 November, 2024
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RP No. 89 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR N. V. ANJARIA, CHIEF JUSTICE
AND
THE HON'BLE MR JUSTICE M.G.S. KAMAL
REVIEW PETITION NO. 89 OF 2024
IN
WRIT APPEAL No.1167 OF 2022 (GM-RES)
BETWEEN:
1. SRI HARISH KUMAR
AGED ABOUT 56 YEARS,
S/O LATE VENKATARAMAIAH,
2. SMT B.V. VENKATALAKSHMAMMA
AGED ABOUT 68 YEARS,
D/O LATE VENKATARAMAIAH,
Digitally
signed by 3. SMT B.V. PARVATHAMMA
AMBIKA H B AGED ABOUT 66 YEARS,
Location: D/O LATE VENKATARAMAIAH,
High Court of
Karnataka 4. SMT. B.V. CHANDRAMMA
AGED ABOUT 70 YEARS,
D/O LATE VENKATARAMAIAH,
5. SMT. B.V. MANJULA
AGED ABOUT 55 YEARS,
D/O LATE VENKATARAMAIAH,
No.1 TO 5 ARE RESIDING AT
RESIDING AT NO.33,
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RP No. 89 of 2024
12TH 'E' CROSS,
AGRAHARA DASARAHALLI,
MAGADI ROAD,
BENGALURU - 560 079
6. SRI MALLESHKUMAR
S/O LATE LINGAMMA,
AGED ABOUT 53 YEARS,
7. SMT. LAKSHMI
D/O LATE LINGAMMA,
AGED ABOUT 50 YEARS,
8. SMT. NANJAMMA
W/O DOLLAIAH,
AGED ABOUT 70 YEARS,
SL. No.6 TO 8 RESIDING AT
NO.42, 'E' 42,
2ND CROSS,
GOPALAPURA,
MAGADI ROAD,
BENGALURU - 560 023.
9. SRI H. DAYAKAR
S/O LATE HANUMAIAH,
AGED ABOUT 70 YEARSS,
10. SRI H JANARDHAN
S/O LATE HANUMAIAH,
AGED ABOUT 62 YEARS,
11. SRI H RAMCHANDRA
S/O LATE HANUMAIAH,
AGED ABOUT 60 YEARS,
12. SRI H CHANDRASHEKAR
S/O LATE HANUMAIAH,
AGED ABOUT 53 YEARS,
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RP No. 89 of 2024
SL.NO.9 TO 12 ARE
RESIDING AT ULLALU VILLAGE,
YESHWANTHPURA HOBLI,
BENGALURU NORTH TALUK - 560 056.
13. SRI GOVINDA
S/O LATE THIMMAIAH,
AGED ABOUT 72 YEARS,
14. SRI VENKATAPPA
S/O LATE THIMMAIAH,
AGED ABOUT 60 YEARS,
15. SRI DAYANANDA
S/O LATE THIMMAIAH,
AGED ABOUT 50 YEARS,
SL.NO. 13 TO 15 ARE RESIDING AT
NO.13, 'E' STREET,
2ND CROSS,
GOPALAPURA,
BENGALURU - 560 023.
16. SRI D KRISHNA MURTHY
S/O LATE DASAPPA,
AGED ABOUT 45 YEARS,
17. SRI D LOKESH
S/O LATE DASAPPA,
AGED ABOUT 40 YEARS,
18. SRI D MANJUNATH
S/O LATE DASAPPA,
AGED ABOUT 37 YEARS,
19. SRI D PRAKASH
S/O LATE DASAPPA,
AGED ABOUT 35 YEARS,
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RP No. 89 of 2024
20. SMT SARASWATHI
W/O LATE GOVINDA,
AGED ABOUT 55 YEARS,
SL.NO.16 TO 20 ARE
RESIDING AT NO.20,
'E' STREET, 2ND CROSS,
GOPALAPURA, MAGADI ROAD,
BENGALURU - 560 023.
21. SRI ANAND @ ANANDA MURTHY
S/O LATE PUTTAIAH,
AGED ABOUT 48 YEARS,
22. SMT. LAKSHMI
D/O LATE PUTTAIAH,
AGED ABOUT 42 YEARS,
23. SRI LAKSHMANA
S/O LATE PUTTAIAH,
AGED ABOUT 38 YEARS,
24. SMT KOMALA
D/O LATE PUTTAIAH,
AGED ABOUT 33 YEARS,
SL.NO. 21 TO 24 ARE
RESIDING AT NO.11,
'E' STREET, 7TH CROS,
GOPALAPURA, MAGADI ROAD,
BENGALURU - 560 023.
25. SRI SHANKARA
S/O LATE MALLAIAH,
AGED ABOUT 60 YEARS,
26. SRI BALACHANDRA
S/O LATE MALLAIAH,
AGED ABOUT 53 YEARS,
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RP No. 89 of 2024
27. SRI NARASIMHA RAJU
S/O LATE MALLAIAH,
AGED ABOUT 46 YEARS,
28. SMT. PADMAVATHI
D/O LATE MALLAIAH,
AGED ABOUT 48 YEARS,
29. SMT. HEMAVATHI
D/O LATE MALLAIAH,
AGED ABOUT 43 YEARS,
30. SRI NAGARAJ
S/O LATE MALLAIAH,
AGED ABOUT 56 YEARS,
SL.NO.25 TO 30 ARE
RESIDING AT NO.6.
'B' STREET, 2ND CROSS,
GOPALAPURA MAGADI ROAD,
BENGALURU - 560 023
ALL THE PETITIONERS ARE REPRESENTED BY
THEIR REGISTERED
GENERAL POWER OF
ATTORNEY HOLDER:
SRI R CHANDRU
S/O LATE RAMAPPA,
AGED ABOUT 60 YEARS,
R/AT NO.204, 2ND FLOOR,
AHUJA CHAMBERS,
NO.1, KUMARA KRUPA ROAD,
BENGALURU - 560 001.
...PETITIONERS
(BY SRI V. LAKSHMINARAYANA, SENIOR ADVOCATE A/W
SRI VIJAYA KUMAR K., ADVOCATE)
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RP No. 89 of 2024
AND:
1. KARNATAKA INSTITUTE OF LEATHER TECHNOLOGY
(AN AUTONOMOUS INSTITUTE PROMOTED
BY THE GOVERNMENT OF KARNATAKA),
KADUGONDANAHALLI,
ARABIC COLLEGE POST,
BANGALORE - 560 045,
REPRESENTED BY ITS DIRECTOR.
2. STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
M S BUILDING,
VIDHANA SOUDHA,
BANGALORE - 560 001,
REP. BY ITS PRINCIPAL SECRETARY
3. SPECIAL DEPUTY COMMISIONER
BANGALORE CITY DISTRICT,
BANGALORE - 560 009.
SRI M VENKATARAMAIAH
SINCE DECEASED BY HIS LRS
4. V. HARISH KUMAR
S/O LATE M VENKATARAMAIAH,
MAJOR, R/O NO.33,
13TH 'E' STREET,
AGRAHARA DASARAHALLI,
MAGADI ROAD,
BANGALORE - 560 079.
5. SMT. VENKATAMMA
W/O YELLAPPA,
MAJOR, NO.24, 2ND CROSS,
2ND MAIN, HOSAHALLI,
VIJAYANAGAR,
BANGALORE.
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RP No. 89 of 2024
6. Y. NAGRAJ
S/O YELLAPPA,
MAJOR,
VHBS LAYOUT,
VIJAYANAGAR
BANGALORE.
V RAMAKRISHNA
SINCE DEAD BY HIS LR'S
7. R SHOBHA
D/O Y RAMAKRISHNA,
W/O M.C. KESHAVAMURTHY,
AGED ABOUT 37 YEARS,
R/A NO.11/1,
1ST MAIN, 1ST CROSS,
VALMIKINAGAR,
MYSORE ROAD,
BANGALORE - 560 026.
8. R SHARAVATHI
D/O LATE RAMAKRISHNA,
W/O RANGASWAMY,
R/O NO.24,
2ND CROSS, 2ND MAIN,
HOSAHALLI
VIJAYANAGAR,
BANGALORE - 560 032.
9. R. VIJAYKUMAR
S/O Y. RAMAKRISHNA,
R/O NO.24, 2ND CROSS,
2ND MAIN,
HOSAHALLI,
VIJAYANAGAR,
BANGALORE - 560 032.
10. Y MANJUNATH
S/O YELLAPPA,
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RP No. 89 of 2024
R/O NO.24,
2ND CROSS,
2ND MAIN,
HOSAHALLI,
VIJAYANAGAR,
BANGALORE - 560 032.
11. SUPERINTENDENT OF POLICE
RAMANAGAR DISTRICT,
RAMANAGAR,
BANGALORE,
R1 DISTRICT - 562 159.
12. COMMISSIONER OF POLICE
O/O THE POLICE COMMISSIONER,
BENGALURU - 560 001.
...RESPONDENTS
(BY SRI A. RAVISHANKAR, ADVOCATE FOR R1
SMT. SHWETA KRISHNAPPA, ADDITIONAL GOVERNMENT
ADVOCATE AND
SRI MOHAMMED JAFFAR SHAH, ADDITIONAL GOVERNMENT
ADVOCATE FOR R2, 3, 11 AND 12)
THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE 1
OF CPC,1908 PRAYING TO REVIEW THE ORDER DATED
23.01.2024 PASSED IN W.A. NO. 1167/2022 AND PASS
APPROPRIATE ORDERS IN THE INTEREST OF JUSTICE AND
EQUITY.
THIS PETITION, COMING ON FOR ADMISSION, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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RP No. 89 of 2024
CORAM: HON'BLE THE CHIEF JUSTICE MR. JUSTICE
N. V. ANJARIA
and
HON'BLE MR JUSTICE M.G.S. KAMAL
ORAL JUDGMENT
(PER: HON'BLE THE CHIEF JUSTICE MR. JUSTICE N. V. ANJARIA)
Memo dated 16.11.2024 filed by learned advocate
Mr. K. Vijaya Kumar for the petitioners reads as under,
"The petitioners respectfully submits that, pursuant to filing of this review petition, the state of Karnataka, has filed Special Leave Petition before the Hon'ble Supreme Court of India, in Dairy No.43108/2024 as aggrieved by the order dated 23.01.2024 passed by this Hon'ble court in W.A. No.1115/2022 C/w W.A.No.1125/2022, W.A. No.1167/2022, W.A.No.1168/2022, W.A.No.1170/2022, W.A. No.1171/2022, W.A. No.1267/2022, W.A. No.398/2023, W.A. No.474/2023, W.A. No.489/2023, W.A. No.1458/2023, hence the petitioners have also filing Special Leave Petition before the Hon'ble Supreme Court of India, hence the petitioners may be permitted to withdraw the above Review Petition with liberty, in the interest of justice."
2. In view of the memo, permission to withdraw the review
petition is granted.
3. The review petition is dismissed as withdrawn.
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This Court has not gone into the merits of the case in view of
withdrawal of the review petition.
Sd/-
(N. V. ANJARIA) CHIEF JUSTICE
Sd/-
(M.G.S. KAMAL) JUDGE
CR
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