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Lagamavva vs Kallappa Hireppa Latti
2024 Latest Caselaw 27531 Kant

Citation : 2024 Latest Caselaw 27531 Kant
Judgement Date : 15 November, 2024

Karnataka High Court

Lagamavva vs Kallappa Hireppa Latti on 15 November, 2024

                                                 -1-
                                                          NC: 2024:KHC-D:16752
                                                       RSA No. 100943 of 2014




                                IN THE HIGH COURT OF KARNATAKA,
                                        DHARWAD BENCH

                           DATED THIS THE 15TH DAY OF NOVEMBER, 2024

                                              BEFORE

                            THE HON'BLE MRS JUSTICE K.S.HEMALEKHA

                                  RSA NO. 100943 OF 2014 (PAR)

                      BETWEEN:

                      1.    LAGAMAVVA D/O. KALLAPPA LATTI,
                            AGE: 17 YEARS,
                            MINOR REP. BY HER MINOR
                            GUARDIAN MOTHER,
                            SMT. NAGAWWA W/O. KALLAPPA LATTI,
                            R/O. SUTTATTI VILLAGE, TQ. RAIBAG,
                            DIST. BELAGAVI-590001.

                      2.  SMT. NAGAVVA W/O. KALLAPPA LATTI,
                          AGE: 46 YEARS, OCC. HOUSEHOLD WORK,
                          R/O. ALAGAWADI VILLAGE,
         Digitally
                          NOW AT SUTTATTI VILLAGE,
         signed by

VISHAL
         VISHAL
         NINGAPPA
NINGAPPA PATTIHAL
                          TQ. RAIBAG-590001.
PATTIHAL Date:
         2024.11.20
         12:16:40
                                                            ...APPELLANTS
         +0530

                      (BY SRI. NARAYAN V YAJI, ADVOCATE)

                      AND:

                      1.    SHRI KALLAPPA HIREPPA LATTI
                            AGE: 60 YEARS, OCC. AGRICULTURIST,
                            R/O. ALAGAWADI VILLAGE,
                            TQ. RAIBAG, DIST. BELAGAVI-590 001.

                      2.    SHRI SANJEEV S/O. KALLAPPA LATTI,
                            AGE: 39 YEARS, OCC. AGRICULTURIST,
                            R/O. ALAGAWADI VILLAGE,
                                -2-
                                         NC: 2024:KHC-D:16752
                                       RSA No. 100943 of 2014




      TQ. RAIBAG, DIST. BELAGAVI-590 001.

3.    SMT. KASHAVVA W/O. MARUTI PUJERI,
      AGE: 34 YEARS, OCC. HOUSEHOLD WORK,
      R/O. SUTTATTI VILLAGE,
      TQ. RAIBAG-590001.

4.  MANJULA D/O. KALLAPPA LATTI,
    AGE: 27 YEARS, OCC:. HOUSEHOLD WORK,
    R/O. ALAGAWADI VILLAGE, TQ. RAIBAG,
    DIST. BELAGAVI-590001.
                                    ... RESPONDENTS
(R1 TO R4 ARE NOTICE SERVED)


       THIS RSA IS FILED U/S.100 OF CPC, 1908, AGAINST
THE JUDGMENT AND DECREE DATED 25.10.2013 PASSED
IN R.A.NO.09/2009 ON THE FILE OF THE SENIOR CIVIL
JUDGE AND JMFC., RAIBAG, DISMISSING THE APPEAL
AND CONFIRMING THE JUDGMENT AND DECREE DATED
18.09.2007      AND      THE         DECREE    PASSED      IN
O.S.NO.114/2006 ON THE FILE OF THE ADDITIONAL CIVIL
JUDGE (JR.DN.), RAIBAG, DISMISSING THE SUIT FILED
FOR    PARTITION   AND    SEPARATE       POSSESSION     WITH
FURTHER RELIEF OF SETTING ASIDE HE JUDGMENT AND
DECREE PASSED IN OS.274/1998.


       THIS APPEAL, COMING ON FOR ADMISSION, THIS
DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
                               -3-
                                       NC: 2024:KHC-D:16752
                                     RSA No. 100943 of 2014




                          ORAL ORDER

The matter is listed for admission and the cost as

ordered by this Court vide order dated 14.07.2017 has not

been deposited.

The appeal is of the year 2014. It appears that the

appellants are not interested in prosecuting the appeal.

Hence, the appeal stands dismissed for non-

prosecution.

Sd/-

(JUSTICE K.S.HEMALEKHA)

PJ/ Ct-PA

 
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