Smt. Chaitra vs The Chief Secretary
2024 Latest Caselaw 27519 Kant

Karnataka High Court

Smt. Chaitra vs The Chief Secretary on 15 November, 2024

                                              -1-
                                                       NC: 2024:KHC:46433-DB
                                                      WPHC No. 106 of 2024




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 15TH DAY OF NOVEMBER, 2024

                                           PRESENT
                          THE HON'BLE MRS. JUSTICE ANU SIVARAMAN
                                              AND
                           THE HON'BLE MR. JUSTICE UMESH M ADIGA
                        WRIT PETITION HABEAS CORPUS NO. 106 OF 2024


                   BETWEEN:

                   SMT. CHAITRA
                   W/O LATE AMITHKUMAR MANAJI
                   AGED ABOUT 31 YEARS
                   OCC: HOUSEHOLD, H.No.412
                   NEAR JWALAMUKHI MANDIR
                   UTANHALLI, MYSURU CITY-571 311
                   PERMANENT ADDRESS VILASPUR
                   TALUK: BIDAR
                   ALSO AT No.426
                   THIRUPURA SUNDARI TEMPLE ROAD
                   UTTANAHALLI, MYSURU-571 311
                                                               ...PETITIONER
                   (BY SRI. SHAIKH SAOUD, ADVOCATE)
Digitally signed
by
CHANNEGOWDA
                   AND:
PREMA
Location: High
Court of           1.    THE CHIEF SECRETARY
Karnataka
                         GOVERNMENT OF KARNATAKA
                         HOME DEPARTMENT, VIDHANA SOUDHA
                         BENGALURU-560 001
                         REP. BY THE STATE PUBLIC PROSECUTOR
                         HIGH COURT OF KARNATAKA
                         BENGALURU-560 001

                   2.    THE POLICE STATION HOUSE OFFICER
                         (P.S.H.O) VIDYARANYAPURAM POLICE STATION
                         MYSURU-571 311
                              -2-
                                   NC: 2024:KHC:46433-DB
                                   WPHC No. 106 of 2024




3.   LAKSHMAN RAO MANAJI
     S/O VITHAL RAO MANAJI
     AGE 64 YEARS
     OCCUPATION: BUSINESS

4.   SMT. RENUKABAI
     W/O LAKSHMAN RAO MANAJI
     AGE 59 YEARS
     OCC: HOUSEHOLD

5.   PAWAN KUMAR
     S/O LAKSHMAN RAO MANAJI
     AGE 38 YEARS
     OCC: BUSINESS

6.   SMT. POONAM
     W/O PAWAN KUMAR MANAJI
     AGE 37 YEARS
     OCC: HOUSEHOLD

7.   SMT. POOJA L.
     W/O ARJUN
     AGE 34 YEARS
     OCC: HOUSEHOLD

     RESPONDENTS NO.3 TO 7 ARE
     R/AT No.426
     THIRUPURA SUNDARI TEMPLE ROAD
     UTTANAHALLI, MYSURU-571 311
     AND ALSO AT H.No.153/143
     9TH CROSS, N.H. PALYA, J P NAGAR
     MYSURU CITY, KARNATAKA -571 311
                                         ...RESPONDENTS
(BY SRI. B.A. BELLIAPPA, SPP A/W.
    SRI. M.V. ANOOP KUMAR, HCGP FOR R1 & R2)

     THIS WP(HC) IS FILED UNDER ARTICLES 226 AND 227
OF CONSTITUTION OF INDIA, BY THE PETITIONER, WHEREIN
PRAYS THAT THE HON'BLE COURT MAY BE PLEASED TO THE
FOUR YEARS OLD MINOR SON OF THE PETITIONER "SAMRATH"
MAY PLEASE BE REMOVED FROM THE ILLEGAL CUSTODY OF
                               -3-
                                        NC: 2024:KHC:46433-DB
                                        WPHC No. 106 of 2024




RESPONDENTS No.5 TO 7 AND HE MAY PLEASE BE HAND OVER
TO THE CUSTODY OF HIS NATURAL MOTHER AND ETC.

    THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:      HON'BLE MRS. JUSTICE ANU SIVARAMAN
            and
            HON'BLE MR. JUSTICE UMESH M ADIGA


                      ORAL JUDGMENT

(PER: HON'BLE MRS. JUSTICE ANU SIVARAMAN)

Heard learned counsel appearing for the petitioner.

2. Learned counsel for the petitioner after arguing the

matter for sometime, seeks leave of the Court to withdraw the

petition.

2. In view of the submission, petition is dismissed as

withdrawn without prejudice to the contentions raised by the

parties.

Sd/-

(ANU SIVARAMAN) JUDGE

Sd/-

(UMESH M ADIGA) JUDGE