Karnataka High Court
Basagouda Iragouda Biradar vs The State Of Karnataka on 15 November, 2024
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WP No. 106744 of 2024
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 15TH DAY OF NOVEMBER, 2024
BEFORE
THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
WRIT PETITION NO. 106744 OF 2024 (CS-EL/M)
BETWEEN:
BASAGOUDA IRAGOUDA BIRADAR,
AGE: MAJOR, OCC: AGRIL,
R/O: TUNGAL, TQ: JAMKHANDI,
DIST: BAGALKOT-587330.
2. BASAVARAJ GURUSIDDAPPAGOUDA PATIL,
3. ANNASAB MALAKAPPA KALASHETTY,
4. AMIT RAVASAB SAVDATTI,
5. RACHAPPA TAMMANNA KALASHETTY
6. TAMMANNA MALKAPPA KALASHETTY
7. LAXMI SHRISHAIL AVATI
GIRIJA A 8. RAMESH MALLAPPA BIRADAR
BYAHATTI
9. SHIVALINGAPPA BASAPPA MAIGUR
10. HABIB ABBAS MULLA,
Location:
HIGH
COURT OF 11. HAMID ABBAS MULLA,
KARNATAKA
12. SHIVAYYA SHIVALINGAYYA ADALLIMATH
13. BASAGOUDA MUDAGOUDA BIRADAR
14. KRISHNAPPA GOVIND GIRADDI
15. NILAVVA SHIVAPPA SHEGUNASHI
16. PARAGONDA ANNAPPA BIRADAR
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17 SHRIKANT VISHNUPANT YADAV
18 GURULINGAPPA GURUPADAPPA CHATTI
19 RAYAGOUDA RUDRAGOUDA BIRADAR
20 MALLAPPA HANAMANT MARANUR
21 MALLAPPA LAXMAN KUMBAR
22 BHIMAPPA ANNAPPA SHEGUNASHI
23 KAMALAVVA SHANKARPPA KANAL
24 LAKKAPPA SABU ITNAL
25 CHANDAVVA MALLAPPA ARI
26 SUMITRA PANDU ARI
27 VENKAVVA MUTTAPPA SAVALAGI
28 JAYANT GURUSIDDAPPA KALLUR
29 HANAMANT MAHADEV KARAJANAGI
30 SHIVANAVVA BASAPPA TELI
31 SHRIKANT IRAGOUDA BIRADAR
32 SHALABAI VISHNU NIKKAM
33 LAXMAN BALAPPA NYAMAGOUDA
34 SHITAL PUNDALIK NYAMAGOUDA
35 SHARANAPPA BHIMAPPA SHINDUR
36 HANAMANT VENKAPPA GOLABHAVI
37 GURUPADAPPA IRAPPA JALAKI
38 PREMANAND ALAGOUDA BIRADAR
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39 KAMALABAI GIRIMALLAPPA SHINDUR
40 PANDURANG BALAPPA BHAGAT
41 GOSHIRAYYA MALLAYYA HONAWAD
42 BASAPPA GENAPPA SHINDUR
43 HANAMANT RAMAPPA SHINDUR
44 JINAPPA RAMANAGOUDA B.PATIL
45 SANGANAGOUDA BASAGOUDA BIRADAR
46 PARAPPA CHANDRAPPA NYAMAGOUDA
47 PUNDALIK VITTAL NATIKAR
48 NEELAVVA GURAPPA SHEGUNASHI
49 SHANTAVVA SHIVALINGAPPA SHINDUR
50 SHANTAVVA HANAMANT SHEGUNASHI
51 ARAVIND HANAMANT SHEGUNASHI
52 SIDDAPPA SHANKRAPPA BHUTALI
53 BALAPPA SHIVAPPA ITNAL
54 APPASAB BABU SAVADATTI
55 GIRIMALLAPPA TAKKAPPA HATTI
56 LAXMAN SIDDAPPA PATIL
57 BASAVARAJ BAVSAB BADIGER
58 APPASAB TOPU KUMBAR
59 ANNAPPA TOPU KUMBAR
60 MALAKAPPA SHIVAPPA MATAGAR
61 TAVANAPPA MUTTAPPA NEMAGOUDA
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62 NIRANJAN GANGAYYA HIREMATH
63 ANNAPPA SHARANAPPA SHINDUR
64 SADASHIV MALLAPPA SHINDUR
65 GURUBASAPPA MALLAPPA SHINDUR
66 MURUGENDRA MALLAPPA SHINDUR
67 DRAKSHAYINI BASAVARAJ PATIL
68 SHIDDAPPA PANDIT MANOJI
69 MAHADEVI MALLAPPA KUMBAR
70 RAMAPPA IRAPPA BELAGALI
71 GIRIMALLAPPA RAYAPPA SHINDUR
72 GURAPPA RAYAPPA SHINDUR
73 SADASHIV MALLAPPA MURANUR
74 SABU BASAPPA NYAMAGOUD
75 RAVI MADEV KOLUR
76 SHRIKANT BABU VAGMORE
77 ANNAPPA MADAPPA SHIRAHATTI
78 RANGAVVA RAMAPPA JAKANUR
79 SUVARNA ALAGOUDA SHEGUNASHI
80 ANNAPPA VITTAL SHINDE
81 LAXMIBAI GURAPPA KARAJANAGI
82 SANGAPPA SHIVAPPA SHINDUR
83 MALABAI BALU NIKKAM
84 SIDDAPPA KASAPPA SANAL
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85 RAMESH GURULINGAPPA CHATNI
86 SHRIKANT BHIMAPPA SHASTRI
87 LAXMIBAI APPASAB SHEGUNASHI
88 RUKMAVVA SADASHIV GURAV
89 SHIVAKUMAR GURUPADAYYA PURANIK
90 MALLAPPA GOVINDAPPA KALASHETTY
91 SUMITRA SHIVAPPA TELI
92 RAJU RAMAPPA MORYAL
93 MAHADEV APPASAB BIRADAR
94 SUVARNA BALAPPA BIRADAR
95 HEMAVATI VITTAL GIRADDI
96 VITTAL VENKAPPA GIRADDI
97 KRISHNA SHYAMU HAVALDAR
98 SITAVVA VITTAL KAROSHI
99 SUSHILAVVA LAXMAN TALWAR
100 SANJAY SHIVALINGAPPA MAIGUR
101 KADAPPA LAXMAN MURANUR
102 MARUTI RAMU HAVALDAR
103 ASHOK KRISHNA SAVASHE
104 SHANKRAPPA SHIVALINGAPPA BIRADAR
105 SAYAVVA RAMAPPA BIRADAR
106 HANAMAVVA BIMAPPA BIRADAR
107 PARGOUDA BASGOUDA BIRADAR
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108 MAHESH SIDRAM KAROSHI
109 YALLAPPA LAXMAN VADRAL
110 BASALINGAPPA KALLAPPA BIRADAR
111 VINAY SHIVARAMGOUDA PATIL
112 BASAVARAJ LAXMAN BIRADAR
113 SAVITA SUBHAS KUMBAR
114 SANGAPPA SHINAPPA ITNAL
115 NINGAPPA SHIVAPPA ITNAL
116 SADASHIV BASALINGAPPA KANAL
117 MALAKAPPA RAMAPPA SHEGUNASHI
118 KALLAPPA RAMAPPA SHEGUNASHI
119 SHRIDEVI RAMESH CHATNI
120 SRISHAIL NINGAPPA SHINDUR
121 SUSHILAVVA SIDRAM KAROSHI
122 UMESH SIDRAM KAROSHI
123 MAHADEV IRAPPA DARIGOUDA
124 SUNANDA LAXMAN NYAMAGOUDA
125 SANTOSH LAXMAN NYAMAGOUDA
126 MALLIKARJUN GURAPPA SHEGUNASHI
127 BASAPPA RUDRAPPA KAROSHI
128 LALITA MAHANTESH KALASHETTI
129 MUTTU HANAMANT SHINDUR
130 SIDDAPPA SHIVALINGAPPA BHUTALI
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131 RAMESH MALLAPPA DALAVAI
132 SITARAM LAXMAN VADRAL
133 SABU LAXMAN SHEGUNASHI
134 MADEV SABU SHINDE
135 SUSHILA HANAMANT JIVAPUR
136 GANGAPPA SHIVAPPA ITNAL
137 SHIVAPPA BHIMAPPA JALAKI
138 BARAVVA HANAMANT BIRADAR
139 HANAMANT SHIVALINGAPPA TELI
140 ANUSUYADEVI SIDDALINGESHWAR KAMARIMATH
141 GURULINGAPPA SIDDAPPA SHINDUR
142 SHOBA SURESH KUMBAR
143 KASIBAI GURULINGAPPA CHATNI
144 GANGUBAI SHIDAGOUD BIRADAR
145 MAHADEV DUNDAPPA BADIGER
146 CHANDRASHEKAR RAMAPPA AVATI
147 HEMA SRISHAIL HADIMANI
148 KANTA GANGAYYA HIREMATH
149 PARVATEVVA IRAPPA MADIVAL
150 ANNAPURNA SADASHIV KUMBAR
151 BHIMAPPA NARASAPPA KARAJAGI
152 BOURAVVA LAXMAN KARAJAGI
153 KALLAPPA PAVADEPPA SHEGUASHI
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154 LAKKAPPA RAMAPPA PANCHAGAVI
155 SADASHIV RAMAPPA TALWAR
157 KAMALA INDRAJEET JADHAV
158 NINGAPPA LAXMAN SHEGUNASHI
159 VITTAL MALLAPPA HATTI
160 LAXMIBAI SADASHIV GURAV
161 SRISHAIL GURAPPA KARAJANAGI
162 JIJABAI AMRUT SALUNKE
163 RAKKAPPA GIRIMALLAPPA HATTI
164 VEENA GURUSHANT PATIL
165 RAMESH APPASAB SAVADATTI
166 UMESH SHIVAPPA SINDHUR
167 PARASHURAM LAXMAN PATIL
168 DAREPPA TAMMANNA VALIKAR
169 MUTTAPPA RAMGOUDA HIDKAL
170 GIRISH SHRIKANT HALINGALI
171 KALLAPPA BHIMAPPA MARANUR
172 SHASHIKUMAR MAHADEV GUBBIR
173 SRIKANT JANAGOUDA BIRADAR
174 BHARATI BAIRAPPA SAVALAGI
175 BASAVARAJ SRISHAIL PATIL
176 SANGAPPA IRAPPA MADIWAL
177 GANGAVVA SIDDAPPA JAMBAGI
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178 VIRUPAKSHI APPASAB SINDUR
179 KAMU PREMA KATTIMANI
180 HANAMANT GURAPPA BIRADAR
181 SANGAPPA DUNDAPPA MAMADAPUR
182 SAJEEV SHRIMANT YADAV
183 SAVITA GOVIND BELAGALI
184 ANIL SHIVAPPA HEGDE
185 MANJUNATH BASAPPA KUMBAR
186 HEMA VENKAPPA JIVAPUR
187 CHANDRAVVA ANNAPPA KANAL
188 SHOBHA YALLAPPA DEVAKKANAVAR
189 SHIVALINGAPPA SIDDAPPA TAKKALAKI
190 CHANDRASHEKAR BASAPPA TALAVAR
191 KASTURI APPASAB JALAKI
192 MALLAPPA HOLEPPA TAKKALAKI
193 SHANKAR SHRIKANT BIRADAR
194 SIDDANAGOUDA SHRIKANT BIRADAR
195 BASAVARAJ RAMAPPA SHEGUNASHI
196 DANAMMA GURUPADAPPA TUPPAD
197 DUNDAPPA SHRISHAIL TELI
198 APPASAB MALAKAPPA BIRADAR
199 SANTOSH HANAMANT BIRADAR
200 SANJU HANAMANT BIRADAR
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201 BHARATI RAMESH SINDUR
202 MUTTAPPA SOMRAY MALGOND
203 BHARATI GURLING SINDUR
204 NINGAPPA LAXMAN BANDIGANI
205 LAXMIKANT SADASHIV KARLATTI
206 CHANABASU RUDRAGOUDA BIRADAR
207 RAJESAB APPASAB KALLOLI
208 BOURAMMA CHIDANAND BIRADAR
209 BASAVARAJ RAMESH JALAKI
210 GEETA SHIVAPPA TUPPAD
211 GURUBAI ANNASAB BIRADAR
212 GIREVVA BASAPPA SHEGUNASHI
213 KALLAPPA GUNDAPPA PATIL
214 KRISHNA PANDAPPA KAROSHI
215 MUTTAPPA RAMAPPA KARABASANNAVAR
216 APPASAB GIREPPA AREGOL
217 LAXMAN CHANDRASHEKAR NYAMAGOUD
218 SANJAY APPASAB GOLABHAVI
219 GOVIND LAXMAN CHAPRAL
220 KRISHNAPPA LAGAMAPPA KAROSHI
221 LAXMAN LAGAMAPPA KAROSHI
222 BHIMAPPA LAGAMAPPA KAROSHI
223 VITTAL GANGAPPA MALI
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224 MUTTAPPA MORTEPPA KUMBAR
225 GIRMALLAGOUDA KALGOUDA PATIL
226 RAMESH MADAPPA SHIRAHATTI
227 SHAILA SHIVANAND SHEGUNASHI
228 SUVARNA SHIVALINGAPPA PATIL
229 PARAPPA DAREPPA MALI
230 KEDARI DAREPPA MALI
231 PARAMANAND SOMALINGAPPA CHIGARI
232 BASAPPA SHIVALINGAPPA SANAL
233 LAXMAN MAYAPPA SANAL
234 SOMAPPA MAYAPPA SANAL
235 TULAJAPPA DAREPPA MALI
236 NIRMALA BASAGOUDA BIRADAR
237 SHARADA RAMAPPA SHEGUNSHI
238 VIJAY SHIVAPPA SHEGUNSHI
239 ASHOK SHIVAPPA KALSHETTY
240 SHANTABAI MALLAPPA BIRADAR
241 SAVITA RAMESH BIRADAR
242 HANMANT RAMAPPA ITNAL
243 SHIVANAND RAMAPPA ITNAL
244 SIDDAVVA RAMAPPA ITNAL
245 DILDAR MODINSAB TAMBOLI
246 ADILSHA MODINSAB TAMBOLI
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247 SUSHILAVVA SIKANDAR AREGOL
248 AKKAVVA GOVINDAPPA KAROSHI
249 RAVI APPASAB SINDHUR
250 BHARATAKKA VRISHAB PATIL
251 NARAYAN LAXMAN MACHAGAR
252 RAM LAXMAN MACHAGAR
253 PAVITRA DASHARAT MACHAGAR
254 YAMANAPPA APPASAB KAROSHI
255 LAGAMANNA SITARAM VADRAL
256 BASAPPA HANAMANT KAROSHI
257 TAMMANNA APPASAB SAVADATTI
260 SANTOSH VITTAL KAROSHI
261 SURESH VITTAL KAROSHI
262 KAVITA BHIMAGOND SHEGUNSHI
263 VITTAL VISHNUPANT YADAV
264 MAHANTESH SHIKANDAR AREGOL
265 ASHOK BHIMAPPA HAJAVGOL
266 SANGAPPA RAMAPPA AVATI
267 NILAVVA SHIVAPPA AVATI
268 MAHADEVI SANGAPPA AVATI
269 SADASHIV LAXMIBAI DODMANI
270 GURULINGAYYA KALLAYYA HONAWAD
271 SAVITA CHANDRASHEKAR AVATI
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272 DUNDAPPA RAMAPPA ITNAL
273 HANAMANT GURAPPA BIRADAR
274 SANGAPPA DUNDAPPA MAMADAPUR
275 SANJEEV SHRIMANT YADAV
276 ANAND SHRISHAIL TELI
277 RENUKA MAHANTESH SHEGUNSHI
278 VAISHALI NAGVARMA BIRADAR
279 MALLAPPA R TELI
280 MALLIKARJUN SANGAPPA SINDHUR
281 ROOPA SHIVALINGAPPA KANAL
282 MALLAMMA HOLEPPA TAKKALAKI
283 VINOD SHIVAPPA SHEGUNSHI
284 VIJAYLAXMI ASHOK KALSHETTI
285 YALLAVVA BHIMAPPA MANG
286 DANESHWARI SHIVANAND VALIKAR
287 NEELAVVA DAREPPA VALIKAR
288 MAHANAND SOMAYYA MATHAD
289 UDAYKUMAR SHIVANAND HOSALKAR
290 ISHWAR SHIVANAND HOSALKAR
291 RAMESH DUNDAPPA DALAVAI
292 NIRANJAN BASAVARAJ PATIL
293 AMIT ANNAPPA SAVDATTI
294 AKKAVVA MAHADEV SHEGUNSHI
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295 RATNAVVA SURESH SINDUR
296 RAVI BASAVARAJ PATIL
297 HANAMANT GIRIMALLAPPA SINDUR
298 DUNDAPPA KESAPPA KARJAGI
299 BHARATI GURLING SINDUR
300 NINGAPPA LAXMAN BANDIGANI
301 LAXMIKANT SADASHIV KARLI
302 SAVITA GOVIND BELAGALI
303 ANIL SHIVAPPA HEGDE
304 MANJUNATH BASAPPA KUMBAR
305 HEMA VENKAPPA JIVAPUR
306 CHANDRAVVA ANNAPPA KAVAL
307 SHOBA YALLAPPA DEVAKKANAVAR
308 SHIVALINGAPPA SIDDAPPA TAKKALAKI
309 CHANDRASHEKAR BASAPPA TALAWAR
310 KASTURI APPASAB JALKI
311 MALLAPPA HOLEPPA TAKKALKI
312 SHANKAR MARUTI YADAV
313 SIDANGOUDA SHRIKANT BIRADAR
314 BASAVARAJ RAMAPPA SHEGUNSHI
315 DANAMMA GURUPADAPPA TUPPAD
316 DUNDAPPA SHRISHAIL TELI
317 APPASAB MALAKAPPA BIRADAR
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318 SANTOSH HANAMANT BIRADAR
319 SANJU HANMANT BIRADAR
320 BHARATI RAMESH SINDHUR
321 MUTTAPPA SOMARAY MALKOND
322 CHANBASU RUDRAGOUDA BIRADAR
323 RAJESAB APPASAB KALLOLI
324 BOURAMMA CHIDANAND BIRADAR
325 BASAVARAJ RAMESH JALAKI
326 GEETA SHIVAPPA TUPPAD
327 GURUBAI ANNASAB SHEGUNSHI
328 KALLAPPA GUNDAPPA PATIL
329 KRISHNA PANDAPPA KAROSHI
330 MUTTAPPA RAMAPPA KARABANNAVAR
331 APPASAB GIREPPA AREGOL
332 LAXMAN CHANDRASHEKAR NYAMAGOUD
333 SANJAY APPASAB GOLABAVI
334 GOVIND LAXMAN CHAPRAL
335 KRISHNAPPA LAGAMAPPA KAROSHI
336 LAXMAN LAGAMAPPA KAROSHI
337 BHIMAPPA LAGAMAPPA KAROSHI
338 VITTAL RANGAPPA MALI
339 SHIVUBAI SOMARAY MALGOND
340 CHAITANYA PANDURANG MORE
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341 KASHIBAI HANMANT BIRADAR
342 SHAILA RAVI HAJAVGOL
343 MALLIKARJUN GURSIDDAPPA TELI
344 SANGAPPA ANNAPPA MALI
345 SAGAR ANNAPPA MALI
346 GEETA PANDURANG TALWAR
347 MADINA AKBAR MULLA
348 SHRISHAIL GOSHIRAYYA HONAVAD
349 ANAND HANMANT JIVAPUR
350 SANJUKUMAR BASAVARAJ SINDHUR
351 BHARATI ARJUN YADAV
352 ARIHANT SIDDAPPA NYAMAGOUD
353 SADASHIV TAMANNAPPA NYAMAGOUD
354 SIDDANNA VIJU MALI
355 BANDAVVA SHIVANAND HOSALKAR
356 PANDURANG DASHARAT SALUNKE
357 MALIKJAN BADSHAH NADAF
358 MALLAYYA CHANNAYYA MATAPATHI
359 SAVITRI SIDDAPPA SINDHUR
360 GOURAVVA RAMAPPA SHEGUNSHI
(IN NON-BORROWERS LIST)
361 MALLAMMA IRAPPA SHIROL
362 DUNDAVVA SHANKRAPPA SHANWAD
363 NAGAPPA SHANKRAPPA SHEGUNSHI
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364 SIDDAPPA GANGAPPA SINDOOR
365 HANAMANT BASAGOND BIRADAR
366 MUTTAPPA BASAPPA NAVI
367 KASHIBAI RAMAGOUDA BIRADAR
368 NINGAPPA SHIVALINGAPPA BALAGAR
369 BHARATI MAHADEV SHEGUNSHI
370 GANGAVVA SATYAPPA SAVALAGI
371 ANNAPPA IRAPPA BELAGALI
372 SUJATA BHIMAPPA SHEGUNSHI
373 KAMALAVVA KRISHNAPPA HANCHINAL
374 HANMANT RAMAPPA TALWAR
375 GAJANAN SHIVARAYAPPA MAMADAPUR
376 KAMAPPA KASAPPA SANAL
377 SUMITRA SHIVAPPA TELI
378 MAHADEVI KALLAPPA SHEGUNSHI
379 KALLAVVA APPASAB KUMBAR
380 BASAVARAJ ANNAPPA KHOT
381 CHANDRAVVA RAMAPPA HIPPARAGI
382 RAJASHREE BASAPPA KALSHETTI
383 LAXMIBAI BALAPPA ITNAL
384 BASAVARAJ HANAMANT SINDOOR
385 MALLAMMA BASAVARAJ SINDOOR
386 PARVATI HANMANT SINDOOR
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387 SHAILASHREE MUTTU SINDOOR
388 SHARAVVA HANMANT SINDOOR
389 KASTURI BASALINGAPPA KANAL
390 PRABHAVATI RAMAPPA KANAL
391 SURESHGOUDA DUNDAPPAGOUDA PATIL
392 SHRISHAIL SABU BANDIGANI
393 BHARATI KALLAPPA SALANKE
394 NEELAVVA DHAREPPA TALWAR
395 PRASHANT PRAHLAD MALATKAR
396 MEENAXI MAHESH MULIMANI
397 HANMANT BHIMAPPA SHEGUNSHI
398 SANGAPPA HANMANT KANAL
399 CHANNAPPA SHIVARAY NEMGOND
400 SAVITA SADASHIV SINDOOR
401 KASHIBAI ARUN KUMBAR
402 MAHADEVI YALLAPPA AIGALI
403 MALLIKARJUN RAMAPPA SHEGUNSHI
404 DANAYYA GOSHIRAYYA HONWAD
405 GANGAVVA GOSHIRAYYA HONWAD
406 MANGAL MALLIKARJUN SHEGUNSHI
407 SHAKUNTALA SADASHIV KUMBAR
408 MAHADEVI MALLAPPA TELI
409 SHIVALEELA IRANNA KAMBAR
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410 SHOBA RAVINDRA HALALLI
411 SABU SHIVALINGAPPA KUMBAR
412 SHIVLINGAPPA RAYGOUDA BIRADAR
413 SHANKRAPPA DUNDAPPA AIGALI
414 MAHADEVI SABU KUMBAR
415 MAHANTESH SABU KUMBAR
416 KUMAR PANDU AREGOL
417 SRIDEVI NIRUPAD AREGOL
418 SUBAS YALLAPPA DEVAKKANAVAR
419 UMESH YALLAPPA DEVAKKANAVAR
420 ASMA RAFIQ NADAF
421 SHIVKUMAR RAOSAB SAVDATTI
422 BHAGIRATHI PRAKASH SHEGUNSHI
423 RAJU RAMAPPA BIRADAR
424 RENUKA MAHANTESH SHEGUNSHI
425 KASTURI RAVI SINDOOR
426 CHANDRAVVA MALLAPPA KALSHETTI
427 TARA RAVSAB BIRADAR
428 MALLIKARJUN NINGAPPA DORAJ
429 KASHIBAI MALLAPPA TUPPAD
430 MAHANTESH NINGAPPA DONAJ
431 VIJAYLAXMI UMESH SINDOOR
432 RAIGOUDA KALLAPPA BIRARAR
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433 SHIVUBAI BASGOND BIRADAR
434 SUNITA SRIKANT BADIGER
435 SAVITRI SABU BADIGER
436 SUJATA SIDDU BIRADAR
437 JAYASHREE HANMANT TELI
438 LAGAMANNA GURAPPA KARABASAVANAVAR
439 HANMANT GURAPPA BIRADAR
440 SHIVAPPA GURAPPA BIRADAR
441 VIDYA ARUN KOPPAD
442 ARUN MALLAPPA KOPPAD
443 SHASIKANT CHANNAPPA BIRADAR
444 KIRAN GURBASU BIRADAR
445 ARUN GURBASU BIRADAR
446 KASTURI GURBASU BIRADAR
447 SHOBA KIRAN BIRADAR
448 SWETA BASAVARAJ SHETTI
449 POOJA ANAND TELI
450 SANGEETA TAKKAPPA HATTI
451 RENUKA ASHOK SHEGUNSHI
452 SHANTAVVA RAMANNA SHEGUNSHI
453 SANJU SIDDAPPA JAMBAGI
454 SUBAS SIDDAPPA JAMBAGI
455 SANGEETA SUBAS JAMBAGI
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456 SIDDAPPA DUNDAPPA JAMBAGI
457 NEELAVVA HANMANT SHEGUNSI
458 POOJA LAGAMANNA KARABASVANAVAR
459 ALAGOUDA DUNDAPPA BIRADAR
460 BHIMANGOUDA RAMGOUDA BIRADAR
461 IRAGOUDA SHIVGOUDA BIRADAR
462 IRAGOUDA SHIVLINGAPPA BIRADAR
463 KALAVATI SHIVLINGAPPA BIRADAR
464 LALITA BASGOND BIRADAR
465 MAHADEV BHIMAPPA AVATI
466 MUTTAVVA BASAPPA SINDOOR
467 SIDDU SABU SEGUNSHI
468 BASAVARAJ MALLIKARJUN NAVI
469 JYOTI GIRIMALLAPPA SINDOOR
470 ASHOK RAMAPPA BIRADAR
471 ANNAPPA RAMAPPA BIRADAR
472 BASAVARAJ RAMAPPA BIRADAR
473 MALLAPPA RAMAPPA BIRADAR
474 BASAVARAJ SHANKRAPPA AIGALI
475 PRAVEEN VENKAPPA DODMANI
476 JAYSHRI MALLAPPA SINDOOR
477 MUTTAVVA RAJENDRA AIGALI
478 DRAKSHYINI MALLIKARJUN KALSHETTI
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479 RAVI ASHOK BIRADAR
480 REKHA RAGHAVENDRA KAMBAR
481 HANMANT APPASAB KALSHETTI
ALL ARE MAJOR, ALL ARE AGRICULTURISTS,
ALL ARE REISDING AT TUNGAL VILLAGE,
TQ: JAMKHANDI,
DIST: BAGALKOT-587330.
...PETITIONERS
(BY SRI. KIRANKUMAR S. CHATTIMATH, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY,
DEPARTMENT OF CO-OPERATION,
M.S.BUILDING, 6TH FLOOR,
BANGALORE-01.
2. THE PRATHAMIKA KRISHI PATTINA
SAHAKARI SANGHA LIMITED,
TUNGAL, TQ. JAMKHANDI,
DIST. BAGALKOT-587330.
3. THE CHIEF EXECUTIVE OFFICER,
PRATHAMIKA KRISHI PATTINA
SAHAKARI SANGHA LIMITED TUNGAL
TQ. JAMKHANDI-587330.
DIST. BAGALKOT.
4. THE RETURNING OFFICER TO THE
PRATHAMIKA KRISHI PATTINA
SAHAKARI SANGHA LIMITED,
TUNGAL, TQ. JAMKHANDI,
DIST. BAGALKOT.
5. THE DIST. CO-OPERATIVE ELECTION OFFICER &
DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETY,
BAGALAKOT,
DIST. BAGALAKOT-587101.
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WP No. 106744 of 2024
6. CO-OPERATIVE ELECTION COMMISSION,
RPTD. BY ITS COMMISSIONER,
3RD FLOOR, SHANTI NAGAR,
TTMC 'A' BLOCK,
SHANTINAGAR,
BANGALORE-560027.
...RESPONDENTS
(BY SMT. KIRTILATA R. PATIL, HCGP FOR R1)
-- -- -- --
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF
APPROPRIATE NATURE TO MANDAMUS DIRECTING THE
RESPONDENTS TO INCLUDE THE NAMES OF THE PETITIONERS IN
THE FINAL ELIGIBLE BORROWERS AND NON-BORROWERS VOTER
LIST AND TO PERMIT THE PETITIONERS TO CAST THE VOTE IN THE
ELECTION TO THE COMMITTEE OF MANAGEMENT OF THE 2ND
RESPONDENT SOCIETY SCHEDULE TO BE HELD ON 17/11/2024 AS
PER THE CALENDAR OF EVENTS DATED 29/10/2024 PUBLISHED BY
THE 4TH RESPONDENT VIDE ANNEXURE-A BY ALLOWING THIS WRIT
PETITION IN THE INTEREST OF JUSTICE AND TO ISSUE WRIT IN THE
NATURE OF MANDAMUS DIRECTING THE 4TH RESPONDENT TO
DECLARE THE ELECTION RESULTS OF THE 5TH RESPONDENT
SOCIETY AFTER COMPLETION OF THE ELECTION PROCESS IN
ACCORDANCE WITH LAW.
THIS PETITION COMING ON FOR PRELIMINARY HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:
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NC: 2024:KHC-D:16759
WP No. 106744 of 2024
CORAM: THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
ORAL JUDGMENT
Learned Government counsel accepts notice on
behalf of respondent No.1.
2. Heard learned counsel Sri. Srinivas B. Naik
appearing for the petitioners and learned Government
advocate appearing for respondent No.1.
3. The present writ petition is filed with a prayer to
issue writ of mandamus to the respondents to include the
names of the petitioners in the final eligible voters list and
to permit the petitioners to cast vote in the election to the
Board of 2nd respondent - Co-operative Society scheduled
on 17.11.2024. 2nd respondent is a Co-operative Society
registered under the Karnataka Co-operative Societies Act,
1959 (for short 'Act of 1959').
4. Learned Government advocate raises a
preliminary objection relating to the maintainability of the
writ petition, in view of the law declared in the case of
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NC: 2024:KHC-D:16759
Sri.B. Ganganna and Others V/s The State of
Karnataka, Department of Co-operation and Others1
in Writ petition No.29014/2023, wherein this Court has
held that the dispute relating to voters list published in
connection with the election to the Board of a
Co-Operative Society registered under the Act of 1959 is
not maintainable as alternative remedy lies under Section
72 of the Act of 1959.
5. Sri. Kirankumar S. Chattimath, learned counsel
appearing for the petitioners would bring it to the notice of
this Court that in a subsequent judgment in
W.P.No.17366/2024, the Co-ordinate Bench of this Court
has held that in case the question raised is a pure question
of law and no disputed question of facts are involved in
the case, then notwithstanding the alternative remedy, the
writ Court can entertain a petition and pass appropriate
orders.
ILR 2024 KAR 1901
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NC: 2024:KHC-D:16759
6. This Court has considered the contentions
raised at the Bar and perused the records.
7. As can be noticed from the averments made in
the petition, some of the petitioners contend that they
have attended the minimum number of general body
meetings and they have carried out minimum number of
transactions required under bye-law. However, there is no
clear statement as to who among the petitioners have
attended minimum number of general body meetings and
who among the petitioners have carried out the minimum
number of transactions. Records are not produced to
support their contention.
8. This Court has also perused the judgment of the
Co-ordinate Bench in the case of H.S. Shivashankar V/s
State of Karnataka in W.P.No.17366/2024, where the
Court has held that in case the questions raised relating to
the election are pure questions of law, the writ petition can
be entertained. The questions involved in the said writ
petition are entirely different from the one involved in this
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NC: 2024:KHC-D:16759
case. The facts narrated in the writ petition fall in the
realm of disputed facts.
9. Under these circumstances the writ petition is
not maintainable in view of the law laid down in the case
of Sri.B. Ganganna2.
10. Accordingly, the writ petition is dismissed.
However, liberty is reserved to the petitioners to raise a
dispute under Section 70 of the Act, if so advised.
Sd/-
(ANANT RAMANATH HEGDE)
JUDGE
RKM
CT:ANB
