Secretary (Dare) And Director General ... vs Mr Budala Sivaiah
2024 Latest Caselaw 27421 Kant

Karnataka High Court

Secretary (Dare) And Director General ... vs Mr Budala Sivaiah on 14 November, 2024

Author: S.G.Pandit

Bench: S.G.Pandit

                                              -1-
                                                       NC: 2024:KHC:46321-DB
                                                        WA No. 1315 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 14TH DAY OF NOVEMBER, 2024
                                           PRESENT
                              THE HON'BLE MR JUSTICE S.G.PANDIT
                                             AND
                        THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                           WRIT APPEAL NO. 1315 OF 2023 (EDN-RES)

                   BETWEEN:

                   1.    SECRETARY (DARE) AND DIRECTOR GENERAL (ICAR)
                         KRISHI BHAVAN
                         NEW DELHI - 110 001

                   2.    CONTROLLER OF EXAMINATION (ASRB)
                         CONTROLLER OF EXAMINATION (COE)
                         AGRICULTURAL SCIENTIST RECRUITMENT BOARD
                         (ASRB)
                         KRISHI ANUSANDHAN BHAVAN-1,
                         PUSA,
                         NEW DELHI - 110 012.

                   3.    CHIEF PUBLIC INFORMATION OFFICER (CPIO)
                         AGRICULTURAL SCIENTIST RECRUITMENT BOARD
                         (ASRB)
                         KRISHI ANUSANDHAN BHAVAN-1
Digitally signed
by                       PUSA,
MARIGANGAIAH             NEW DELHI - 11- 0012.
PREMAKUMARI
Location: HIGH
COURT OF           4.    CHAIRMAN (ASRB)
KARNATAKA
                         FIRST FLOOR
                         KRISHI ANUSANDHAN BHAVAN -I
                         PUSA
                         NEW DELHI - 11 0012
                                                               ...APPELLANTS
                   (BY SRI. SHIVAKUMAR.,ADVOCATE(ABSENT))
                              -2-
                                       NC: 2024:KHC:46321-DB
                                        WA No. 1315 of 2023




AND:

     MR BUDALA SIVAIAH
     (Ph.D SCHOLAR),
     ANIMAL BIOCHEMISTRY
     SRS, ICAR-NDRI,
     ADUGODI
     BENGALURU - 560 030.
                                                ...RESPONDENT

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
21.08.2023 MADE IN WRIT PETITION NO.26227/2022 IN THE
INTEREST OF JUSTICE.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM:     HON'BLE MR JUSTICE S.G.PANDIT
           and
           HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR


                      ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE S.G.PANDIT)

None appears for the appellants in the morning as

well as in the afternoon.

2. This writ appeal was filed on 13th October 2023.

3. On scrutiny, the office has raised as many as 9

objections, including non-payment of court fee.

NC: 2024:KHC:46321-DB

4. The appeal is being listed for 6th time for compliance

of office objections. Till this date, the office objections are

not complied with. It appears that the appellants are not

interested in the prosecuting the appeal.

5. Hence, the appeal is dismissed for non-compliance of

office objections.

Sd/-

(S.G.PANDIT) JUDGE

Sd/-

(RAMACHANDRA D. HUDDAR) JUDGE

MPK CT:RS