Smt. Anjanamma vs State Of Karnataka
2024 Latest Caselaw 27419 Kant

Karnataka High Court

Smt. Anjanamma vs State Of Karnataka on 14 November, 2024

Author: S.G.Pandit

Bench: S.G.Pandit

                                              -1-
                                                      NC: 2024:KHC:46322-DB
                                                           WA No. 341 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 14TH DAY OF NOVEMBER, 2024
                                           PRESENT
                              THE HON'BLE MR JUSTICE S.G.PANDIT
                                             AND
                        THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR

                           WRIT APPEAL NO. 341 OF 2023 (LA-KIADB)

                   BETWEEN:

                         SMT.ANJANAMMA
                         W/O LATE RAMAIAH
                         AGED ABOUT 63 YEARS
                         R/AT BANDIKODIGENAHALLI
                         BANGALORE NORTH TALUK
                                                                 ...APPELLANT
                   (BY SRI. C VIJAYA KUMAR.,ADVOCATE(ABSENT))
                   AND:

                   1.    STATE OF KARNATAKA
                         REPRESENTED BY THE PRINCIPAL
Digitally signed         SECRETARY TO REVENUE DEPARTMENT
by
MARIGANGAIAH             M S BUILDING
PREMAKUMARI              BENGALURU - 560 001
Location: HIGH
COURT OF           2.    STATE OF KARNATAKA
KARNATAKA
                         REPRESENTED BY SECRETARY
                         DEPARTMENT OF INDUSTRIES AND COMMERCE
                         M S BUILDING
                         BENGALURU - 560 001
                   3.    SPECIAL LAND ACQUISITON OFFICER
                         KARNATAKA INDUSTRIAL AREA
                         DEVELOPMENT BOARD
                         NO.3/2, III FLOOR,
                         THIMMAIAH TOWERS,
                             -2-
                                      NC: 2024:KHC:46322-DB
                                        WA No. 341 of 2023




     GANDHI NAGAR,
     BENGALURU-560 009

4.   M/S ITASCA SOFTWARE DEVELOPMENT
     PRIVATE LIMITED
     NO 20, 18TH CROSS
     8TH MAIN, MALLESHWARAM
     BENGALURU -560 003
     REPRESENTED BY MANAGING DIRECTOR
                                            ...RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
13.02.2023 IN W. P. No. 46000/2013 (LA-KIADB), ALLOW THE
WRIT PETITION AS PRAYED FOR.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM:    HON'BLE MR JUSTICE S.G.PANDIT
          and
          HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR


                     ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE S.G.PANDIT)

None appears for the appellant in the morning as

well as in the afternoon.

2. This writ appeal was filed on 18th March 2023.

3. On scrutiny, the office has raised as many as 9 office

objections.

NC: 2024:KHC:46322-DB

4. The appeal is being listed for 6th time for compliance

of office objections. Till this date, the office objections are

not complied with. It appears that the appellant is not

interested in the prosecuting the appeal.

5. Hence, the appeal is dismissed for non-compliance of

office objections.

Sd/-

(S.G.PANDIT) JUDGE

Sd/-

(RAMACHANDRA D. HUDDAR) JUDGE

MPK CT:RS